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[Cites 0, Cited by 0] [Section 65] [Entire Act]

State of Maharashtra - Subsection

Section 65(2) in The Maharashtra Animal and Fishery Sciences University Act, 1998

(2)There shall be paid to the University, out of the accumulation in the superannuation fund and other like funds, if any, of the Krishi Vidyapeeths or, as the case may be, of the State Government, such amounts as have been credited to the superannuation fund or other like funds, if any, on behalf of the persons referred to in sub-sections (1) and (2) of section 64. The amounts so paid shall form part of the superannuation fund or other like funds, if any, that may be established by the University for the benefit of its employees.