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[Cites 0, Cited by 0] [Section 37L] [Entire Act]

State of Rajasthan - Subsection

Section 37L(3) in The Rajasthan Minor Mineral Concession Rules, 1986

(3)In order to ensure optimum production with minimum waste generation, every lease/licence/short term permit holder shall endeavour to deploy machinery and equipment as per mining plan/simplified mining scheme.