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State of Uttar Pradesh - Section

Section 18 in The U.P. Educational (General Education Cadre) Service Rules, 1992

18. Combined select list.

- If in any year of recruitment appointments are made both by direct recruitment and by promotion, a combined select list shall be prepared by taking the names of candidates from the relevant lists, in such manner that the prescribed percentage is maintained the first name in the list being of the person appointed by promotions.