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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Rajasthan - Subsection

Section 22(b) in The Rajasthan State Warehousing Corporation (Staff) Regulations, 1974

(b)The Corporation may, after giving at least three month's previous notice in writing require a Corporation's employee to retire from the service on the date on which he completes [25] [Substituted by Notification No. RSWC/Adm./RSWC (Staff) Regulations 1974/F. 43/6126, dated 16-4-2001, Published in Rajasthan Gazette, Extraordinary, Part VII, dated 17-4-2001, page 8.] years of service or the date on which he attains the age of 50 years whichever is earlier, or on any date thereafter: