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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(iv) in Tamil Nadu District Municipalities (Hill Stations) Building Rules, 1993

(iv)"Architectural and Aesthetics Aspects Committee" means a committee constituted by the Government under clause (a) of sub-section (3) of section 217-C of the Act;