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State of Andhra Pradesh - Section
Section 18 in Andhra Pradesh Direct Recruitment For Posts of Teachers in Municipalities (Scheme of Selection) Rules
18. Apprentice.
- Every selected candidate shall be intially appointed as Apprentice for a period of two years from the date of appointment. He/She shall work under the general supervision of the Head Master. During the period of apprenticeship, he/she shall be paid a monthly stipend at a rate to be prescribed from time to time by Government. On satisfactory completion of the period of apprenticeship, he/she shall be appointed to a regular post with a regular scale of pay. The apprenticeship period shall count for probation.Annexure 1| Sl. No. | Category of Post |
| (1) | (2) |
| 1. | School Assistants |
| 2. | Language Pandits Grade-II |
| 3. | Secondary Grade Teachers |
| 4. | Physical Training Instructors/InstructressesGrade-I and Grade-II |
| 5. | Physical Education Teachers |
| 6. | Librarians |
| 7. | Art Teachers Grade-I and Grade-II |
| 8. | M.T. Is in carpentry |
| 9. | M.T. Is in Weaving |
| 10. | Craft instructors including textile, printing,tailoring, carpentry, fitter, turner, moulder, blacksmithinstructors and senior mechanics. |
| 11. | Sewing instructresses |
| 12. | Sewing/Tailoring and needle work instructors |
| 13. | Drawing and Sewing instructresses |
| 14. | Drawing Teachers |
| 15. | Music Teachers |
| 16. | Dance Teachers |