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State of Andhra Pradesh - Section

Section 18 in Andhra Pradesh Direct Recruitment For Posts of Teachers in Municipalities (Scheme of Selection) Rules

18. Apprentice.

- Every selected candidate shall be intially appointed as Apprentice for a period of two years from the date of appointment. He/She shall work under the general supervision of the Head Master. During the period of apprenticeship, he/she shall be paid a monthly stipend at a rate to be prescribed from time to time by Government. On satisfactory completion of the period of apprenticeship, he/she shall be appointed to a regular post with a regular scale of pay. The apprenticeship period shall count for probation.Annexure 1
Sl. No. Category of Post
(1) (2)
1. School Assistants
2. Language Pandits Grade-II
3. Secondary Grade Teachers
4. Physical Training Instructors/InstructressesGrade-I and Grade-II
5. Physical Education Teachers
6. Librarians
7. Art Teachers Grade-I and Grade-II
8. M.T. Is in carpentry
9. M.T. Is in Weaving
10. Craft instructors including textile, printing,tailoring, carpentry, fitter, turner, moulder, blacksmithinstructors and senior mechanics.
11. Sewing instructresses
12. Sewing/Tailoring and needle work instructors
13. Drawing and Sewing instructresses
14. Drawing Teachers
15. Music Teachers
16. Dance Teachers