Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Bihar - Subsection Section 2(v) in Bihar Nurses Registration Council (Appointment and Condition of Service of Registrar) Regulation (v)"Director-in-Chief" means the head of the Department of Health originally designated as Inspector-General of Civil Hospitals.
