- The number of holidays shall not exceed [73] [Substituted by 87 vide Resolution No. 11/R1-03/64-E-300, dated 25.1.1965.] days in a year, including any holidays which inspecting officers may grant on the occasion of their visits, but excluding Sundays. The Headmaster/Principal should submit to the District Education Officer by the 7th of January, in each year a complete list of the holidays which it is proposed to observe during that year.(G.O. no. 1485-E., dated the 14th March 1928 and D.P.I.'s letter no. 7789, dated the 23rd May 1928.)
