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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Jharkhand - Subsection

Section 21(1) in Sai Nath University, Jharkhand Act, 2012

(1)The Board of Management shall consists of the, following namely
(a)The Vice-Chancellor,
(b)The Registrar.
(c)Four persons, nominated by the Sponsor.
(d)Two Deans of the faculties as nominated by the Chancellor.
(e)One representative to be nominated by the State Government.