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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 30(4) in Sher-I-Kashmir Universities of Agricultural Sciences and Technology Act, 1982

(4)The University may establish Regional Research Stations and Sub-Stations in the different Agro-climatic zones of the State for the conduct of research including necessary operational research.