Bombay High Court
Kerala Financial Corporation (Kfc) vs Bank Of Baroda And 2 Ors on 9 March, 2026
Author: Bharati Dangre
Bench: Bharati Dangre
Digitally
signed by
RUSHIKESH
RUSHIKESH VISHNU
VISHNU PATIL
PATIL Date:
2026.03.11
10:06:11
+0530
1/1 14 WP.3373.2022.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 3373 OF 2022
Kerala Financial Corporation (KFC) .. Petitioner
Versus
Bank of Baroda & Anr. .. Respondents
...
Mr. Gopalkrishnan Balkrishna a/w Mr. Nilesh S. Ghadge and
Anagha Maniprasad, for the Petitioner.
...
CORAM: BHARATI DANGRE &
MANJUSHA DESHPANDE, JJ.
DATED : 09th MARCH, 2026 P.C:-
1. We direct the learned counsel for the Petitioner to furnish the copy of the Writ Petition upon the learned counsel representing the Reliance Commercial Finance Limited in Writ Petition No. 2433 of 2022, and we expect her to obtain necessary instructions in this Writ Petition also.
Re-notify to 23.03.2026.
(MANJUSHA DESHPANDE, J.) (BHARATI DANGRE, J.) Rushikesh ::: Uploaded on - 11/03/2026 ::: Downloaded on - 11/03/2026 20:31:23 :::