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Delhi High Court - Orders

Pepsico India Holdings Pvt. Ltd vs Facebook, Inc. & Ors on 2 March, 2020

Author: V. Kameswar Rao

Bench: V. Kameswar Rao

$~12
*    IN THE HIGH COURT OF DELHI AT NEW DELHI
+    CS(OS) 291/2018, IAs 7966/2018, 12275/2018, 16988/2018,
     17291/2018, 54/2019, 622/2019, 623/2019 & 624/2019
     PEPSICO INDIA HOLDINGS PVT. LTD.               ..... Plaintiff
                      Through: Mr.Manish K. Jha, Mr.Dheeraj Nair
                                  and Ms.Shruti Das, Advs.

                           versus

        FACEBOOK, INC. & ORS.                              ..... Defendants
                     Through:            Mr.Priyadarshi Banerjee and
                                         Mr.Saransh Jain, Advs. for D-6 & 7

        CORAM:
        HON'BLE MR. JUSTICE V. KAMESWAR RAO
                     ORDER

% 02.03.2020 Learned counsel for the plaintiff states as the plaintiff has settled its inter-se disputes with the defendant Nos. 6 and 7, he wishes to withdraw the suit.

The suit and the connected applications are dismissed as withdrawn.

V. KAMESWAR RAO, J MARCH 02, 2020/bh