Delhi High Court - Orders
Pepsico India Holdings Pvt. Ltd vs Facebook, Inc. & Ors on 2 March, 2020
Author: V. Kameswar Rao
Bench: V. Kameswar Rao
$~12
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(OS) 291/2018, IAs 7966/2018, 12275/2018, 16988/2018,
17291/2018, 54/2019, 622/2019, 623/2019 & 624/2019
PEPSICO INDIA HOLDINGS PVT. LTD. ..... Plaintiff
Through: Mr.Manish K. Jha, Mr.Dheeraj Nair
and Ms.Shruti Das, Advs.
versus
FACEBOOK, INC. & ORS. ..... Defendants
Through: Mr.Priyadarshi Banerjee and
Mr.Saransh Jain, Advs. for D-6 & 7
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
ORDER
% 02.03.2020 Learned counsel for the plaintiff states as the plaintiff has settled its inter-se disputes with the defendant Nos. 6 and 7, he wishes to withdraw the suit.
The suit and the connected applications are dismissed as withdrawn.
V. KAMESWAR RAO, J MARCH 02, 2020/bh