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[Cites 0, Cited by 0] [Section 70(1)] [Section 70] [Entire Act]

State of Rajasthan - Subsection

Section 70(1)(a) in Rajasthan Highways Act, 1995

(a)the rights of any local authority to make any excavation for the purpose of laying, making, altering, repairing or renewing any sewer, drain, water-course or other work;