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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Odisha - Subsection

Section 25(2) in The Orissa Boiler Operation Engineers' Rules, 2000

(2)A Thermal Power Engineer who possesses qualifications and experience as required under sub-rules (1), (2) and (3) of Rule 36 and also possesses a certificate from the Power Engineering Training Society or any other Training Institute set up under the Indian Electricity Act, 1910 and recognised by the Central Electricity Authority, on completion of Training rendered by such institute shall on application have the certificate endorsed for validity in the State of Orissa and such endorsement shall be made by the Chairman.