Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] Union of India - Section Section 25 in The Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014 25. Office space and other employees for Town Vending Committee.— The local authority shall provide the Town Vending Committee with appropriate office space and such employees as may be prescribed.
