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[Cites 0, Cited by 0] [Section 29(2)] [Section 29] [Entire Act]

Union of India - Subsection

Section 29(2)(c) in The Bird And Company Limited (Acquisition And Transfer of Undertakings) Act, 1980

(c)the manner in which monies in any provident fund or other fund referred to in section 12 shall be dealt with;