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[Cites 0, Cited by 0] [Section 41(11)] [Section 41] [Entire Act]

State of Bihar - Subsection

Section 41(11)(i) in Bihar Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Rules, 1980

(i)There shall be provided and maintained sufficient utensils crockery, cutlery, furniture and any other equipment necessary for the efficient running of the canteen.