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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Uttar Pradesh - Subsection

Section 38(3) in The Uttar Pradesh State Sports University Act, 2021

(3)The audit of the accounts of the University shall be carried out by the Examiner. Local Fund Audit under the provisions of the Uttar Pradesh Local Fund Audit Act, 1984.