Section 21(1)(k) in The University of Bikaner Act, 2003

[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

State of Rajasthan - Subsection

Section 21(1)(k) in The University of Bikaner Act, 2003

(k)one teacher other than the principals, from an affiliated college having a minimum ten years experience in teaching degree or post-graduate classes to be nominated by the State Government; and

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State of Rajasthan - Subsection

Section 21(1)(k) in The University of Bikaner Act, 2003