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[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

State of Odisha - Subsection

Section 25(1)(c) in Orissa Universities Act, 1989

(c)University courses and examinations and the conditions subject to which students of Colleges shall be admitted to examinations for die degrees and diplomas of the University keeping in view the uniformity and parity in syllabi and academic standards up to the degree stage in all tire Universities;