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[Cites 0, Cited by 0] [Section 447(10)] [Section 447] [Entire Act]

State of Odisha - Subsection

Section 447(10)(i) in The Orissa Municipal Corporation Act, 2003

(i)that they may stand in regular lines with a free passage or way in front of and between every two lines of such width as the Commissioner thinks proper for ventilation;