Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 40(2)] [Section 40] [Entire Act]

State of Himachal Pradesh - Subsection

Section 40(2)(jj) in Himachal Pradesh General Sales Tax Act, 1968

(jj)[ the conditions subject to which the presence of a dealer or production of evidence by him can be dispensed with under sub-section (1- A) of section 14; [Clause (jj) and (jjj) added vide Act No. 12 of 1979.]