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[Cites 0, Cited by 0] [Section 76(6)] [Section 76] [Entire Act]

NCT Delhi - Subsection

Section 76(6)(a) in Delhi Motor Vehicles Rules, 1993

(a)the drivers shall station their motor cab in the rank in order in which they arrive, the motor cab which has been waiting longest being stationed in the front position, and, the motor cabs being moved up as vacancies occur;