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Supreme Court - Daily Orders

Kantaru Rajeevaru vs Indian Young Lawyers Association ... on 9 April, 2026

Author: Aravind Kumar

Bench: Aravind Kumar

     ITEM NO.901+902                  COURT NO.1              SECTION PIL-W

                         S U P R E M E C O U R T O F     I N D I A
                                 RECORD OF PROCEEDINGS

     R.P.(C) No. 3358/2018 in W.P.(C) No. 373/2006

     [Arising out of impugned final judgment and order dated 28-09-2018
     in W.P.(C) No.373/2006 passed by the Supreme Court of India]

     KANTARU RAJEEVARU                                        Petitioner(s)

                                          VERSUS

     INDIAN YOUNG LAWYERS ASSOCIATION THR.ITS GENERAL
     SECRETARY MS. BHAKTI PASRIJA AND ORS.                    Respondent(s)

     IA   No.   184901/2019    -  APPROPRIATE   ORDERS/DIRECTIONS,  IA
     No.148814/2018 - EX-PARTE STAY, IA No. 61348/2020 - PERMISSION TO
     APPEAR AND ARGUE IN PERSON

     WITH

     Diary No(s).38136/2018 (PIL-W)
     IA No. 147556/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW
     PETITION, IA No. 147553/2018 - EX-PARTE STAY, IA No. 147560/2018 -
     EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT

     R.P.(C) No.3449/2018 in W.P.(C) No. 373/2006 (PIL-W)
     FOR    APPLICATION    FOR    PERMISSION   ON    IA    12640/2019
     FOR      INTERVENTION/IMPLEADMENT     ON     IA      12642/2019
     FOR      INTERVENTION/IMPLEADMENT     ON     IA      13067/2019
     FOR APPLICATION FOR PERMISSION ON IA 13069/2019

     W.P.(C) No.1285/2018 (PIL-W)
     IA No. 161415/2018 - APPLICATION FOR PERMISSION, IA No. 161417/2018
     - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES

     R.P.(C) No.3470/2018 in W.P.(C) No. 373/2006 (PIL-W)
     FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT ON IA
     159846/2018 , IA No. 159851/2018 - APPOINTMENT OF COMMR./RECEIVER,
     IA No. 159847/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT

Diary No(s). 40191/2018 (PIL-W) IA No. 154302/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW PETITION Diary No(s). 40405/2018 (PIL-W) Signature Not Verified IA No. 156986/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW Digitally signed by ARJUN BISHT Date: 2026.04.09 PETITION 17:24:50 IST Reason:

1
Diary No(s).40570/2018 (PIL-W) IA No. 155904/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW PETITION, IA No. 155898/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No. 155899/2018 - STAY APPLICATION W.P.(C) No. 1339/2018 (PIL-W) IA No. 159262/2018 - APPROPRIATE ORDERS/DIRECTIONS, IA No.166074/2018 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES R.P.(C) No. 3473/2018 in W.P.(C) No. 373/2006 (PIL-W) FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT ON IA 159854/2018, IA No. 159855/2018 - CONDONATION OF DELAY IN FILING REVIEW PETITION Diary No(s). 42085/2018 (PIL-W) FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT ON IA 161184/2018, IA No. 161182/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW PETITION, IA No. 161187/2018 - CONDONATION OF DELAY IN FILING REVIEW PETITION Diary No(s). 12161/2019 (PIL-W) W.P.(C) No. 740/1986 (X) IA No. 151454/2022 - CLARIFICATION/DIRECTION IA No. 2/2002 - INTERVENTION APPLICATION IA No. 5/2005 - INTERVENTION/IMPLEADMENT Crl.A. No. 39/1991 (II-E) SLP(C) No. 18889/2012 (III-B) IA No.114561/2017-INTERVENTION APPLICATION and IA No.114567/2017- INTERVENTION APPLICATION and IA No.114574/2017-INTERVENTION APPLICATION, IA No. 20/2013 - EXEMPTION FROM FILING O.T. IA No. 3/2013 - INTERVENTION APPLICATION IA No. 114574/2017 - INTERVENTION APPLICATION IA No. 114567/2017 - INTERVENTION APPLICATION IA No. 114561/2017 - INTERVENTION APPLICATION IA No. 19/2013 - PERMISSION TO FILE ANNEXURES IA No. 22/2014 - PERMISSION TO FILE ANNEXURES IA No. 21/2013 - PERMISSION TO FILE ANNEXURES W.P.(C) No. 286/2017 (PIL-W) R.P.(C) No. 3359/2018 in W.P.(C) No. 373/2006 (PIL-W) FOR INTERVENTION APPLICATION ON IA 151061/2018 Diary No(s). 37946/2018 (PIL-W) FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT ON IA 146914/2018, IA No.146916/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW PETITION, IA No. 146913/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No. 146915/2018 - STAY APPLICATION 2 R.P.(C) No. 3469/2018 in W.P.(C) No. 373/2006 (PIL-W) FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT ON IA 147148/2018 Diary No(s). 38135/2018 (PIL-W) FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT ON IA 147520/2018, IA No. 147521/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW PETITION R.P.(C) No. 3380/2018 in W.P.(C) No. 373/2006 (PIL-W) FOR ORAL HEARING ON IA 149541/2018, IA No. 155358/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT R.P.(C) No. 3379/2018 in W.P.(C) No. 373/2006 (PIL-W) FOR ORAL HEARING ON IA 149566/2018, IA No. 155361/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT R.P.(C) No. 3444/2018 in W.P.(C) No. 373/2006 (PIL-W) FOR ORAL HEARING ON IA 149630/2018, IA No. 149635/2018 - STAY APPLICATION R.P.(C) No. 3462/2018 in W.P.(C) No. 373/2006 (PIL-W) IA No. 188613/2019 - APPROPRIATE ORDERS/DIRECTIONS Diary No(s). 38764/2018 (PIL-W) FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT ON IA 149892/2018, IA No. 149870/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW PETITION Diary No(s). 38769/2018 (PIL-W) FOR ORAL HEARING ON IA 149908/2018, IA No. 155639/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW PETITION Diary No(s). 38907/2018 (PIL-W) FOR ORAL HEARING ON IA 150428/2018, IA No. 150424/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW PETITION R.P.(C) No. 3377/2018 in W.P.(C) No. 373/2006 (PIL-W) FOR ORAL HEARING ON IA 150669/2018, IA No. 155353/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT Diary No(s). 39023/2018 (PIL-W) IA No. 150868/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW PETITION, IA No. 20683/2019 - EXEMPTION FROM FILING O.T., IA No.20681/2019 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES Diary No(s). 39135/2018 (PIL-W) FOR ORAL HEARING ON IA 150948/2018, IA No. 150947/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW PETITION, IA No.160906/2018 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES 3 Diary No(s). 39248/2018 (PIL-W) FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT ON IA 151214/2018, IA No. 151213/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW PETITION Diary No(s). 39258/2018 (PIL-W) FOR ORAL HEARING ON IA 151248/2018, IA No. 151240/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW PETITION Diary No(s). 39317/2018 (PIL-W) FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT ON IA 151376/2018, IA No. 151375/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW PETITION W.P.(C) No. 1323/2018 (PIL-W) IA No. 156782/2018 - APPROPRIATE ORDERS/DIRECTIONS, IA No.19542/2019 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES W.P.(C) No. 1305/2018 (X) FOR APPROPRIATE ORDERS/DIRECTIONS ON IA 154313/2018 IA No. 154313/2018 - APPROPRIATE ORDERS/DIRECTIONS IA No. 23873/2019 - RECALLING THE COURTS ORDER Diary No(s). 39642/2018 (PIL-W) FOR APPLICATION FOR PERMISSION TO FILE REVIEW PETITION ON IA 152356/2018, FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT ON IA 152366/2018, IA No. 152356/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW PETITION, IA No. 152375/2018 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES R.P.(C) No. 3381/2018 in W.P.(C) No. 373/2006 (PIL-W) FOR ADMISSION Diary No(s). 40056/2018 (PIL-W) FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT ON IA 153710/2018, FOR EX-PARTE STAY ON IA 153714/2018, IA No.153708/2018
- APPLICATION FOR PERMISSION TO FILE REVIEW PETITION, IA No.153714/2018 - EX-PARTE STAY Diary No(s). 40681/2018 (PIL-W) FOR ORAL HEARING ON IA 156218/2018, IA No. 156217/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW PETITION Diary No(s). 40713/2018 (PIL-W) IA No. 156339/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW PETITION Diary No(s). 40840/2018 (PIL-W) IA No. 157004/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW PETITION 4 Diary No(s). 40885/2018 (PIL-W) IA No. 157171/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW PETITION, IA No. 157172/2018 - CONDONATION OF DELAY IN FILING REVIEW PETITION Diary No(s). 40887/2018 (PIL-W) FOR ORAL HEARING ON IA 157177/2018, IA No. 157180/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW PETITION Diary No(s). 40888/2018 (PIL-W) IA No. 157184/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW PETITION Diary No(s). 40898/2018 (PIL-W) FOR ORAL HEARING ON IA 157232/2018, FOR STAY APPLICATION ON IA 157238/2018, IA No. 157231/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW PETITION, IA No. 157238/2018 - STAY APPLICATION R.P.(C) No. 3457/2018 in W.P.(C) No. 373/2006 (PIL-W) FOR ORAL HEARING ON IA 157246/2018 Diary No(s). 40910/2018 (PIL-W) FOR ORAL HEARING ON IA 157266/2018, IA No. 157271/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW PETITION Diary No(s). 40924/2018 (PIL-W) FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT ON IA 157303/2018, IA No. 157302/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW PETITION Diary No(s). 40929/2018 (PIL-W) FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT ON IA 157305/2018, IA No. 157304/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW PETITION Diary No(s). 41005/2018 (PIL-W) FOR ORAL HEARING ON IA 157490/2018, IA No. 157493/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW PETITION, IA No.157495/2018 - CONDONATION OF DELAY IN FILING REVIEW PETITION Diary No(s). 41091/2018 (PIL-W) IA No. 157744/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW PETITION, IA No. 159266/2018 - CONDONATION OF DELAY IN FILING REVIEW PETITION, IA No. 159342/2018 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES Diary No(s). 41264/2018 (PIL-W) IA No. 158344/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW PETITION, IA No. 158346/2018 - CONDONATION OF DELAY IN FILING REVIEW PETITION Diary No(s). 41395/2018 (PIL-W) IA No. 158854/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW 5 PETITION, IA No. 158855/2018 - CONDONATION OF DELAY IN FILING REVIEW PETITION, IA No. 158845/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No. 158849/2018 - STAY APPLICATION Diary No(s). 41586/2018 (PIL-W) IA No. 159839/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW PETITION, IA No. 159841/2018 - CONDONATION OF DELAY IN FILING REVIEW PETITION, IA No. 159837/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No. 159838/2018 - STAY APPLICATION R.P.(C) No. 3480/2018 in W.P.(C) No. 373/2006 (PIL-W) FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT ON IA 160743/2018, IA No. 160745/2018 - CONDONATION OF DELAY IN FILING REVIEW PETITION Diary No(s). 41896/2018 (PIL-W) IA No. 160768/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW PETITION, IA No. 160769/2018 - CONDONATION OF DELAY IN FILING REVIEW PETITION Diary No(s). 42264/2018 (PIL-W) IA No. 161648/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW PETITION, IA No. 161649/2018 - CONDONATION OF DELAY IN FILING REVIEW PETITION, IA No. 161651/2018 - PERMISSION TO FILE SLP WITHOUT CERTIFIED/PLAIN COPY OF IMPUGNED ORDER, IA No. 161650/2018
- STAY APPLICATION Diary No(s). 42337/2018 (PIL-W) IA No. 161855/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW PETITION, IA No. 161857/2018 - CONDONATION OF DELAY IN FILING REVIEW PETITION MA No.3113/2018 in W.P.(C) No. 373/2006 (PIL-W) IA No. 165960/2018 - CLARIFICATION/DIRECTION Diary No(s). 44021/2018 (PIL-W) IA No. 169213/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW PETITION, IA No. 169218/2018 - CONDONATION OF DELAY IN FILING Diary No(s). 44991/2018 (PIL-W) IA No. 173678/2018 - APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT, IA No. 173684/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW PETITION, IA No. 173685/2018 - CONDONATION OF DELAY IN FILING REVIEW PETITION Diary No(s). 46720/2018 (PIL-W) IA No. 181578/2018 - APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT, IA No. 181574/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW PETITION, IA No. 181581/2018 - CONDONATION OF DELAY IN FILING REVIEW PETITION Diary No(s). 47720/2018 (PIL-W) IA No. 184745/2018 - APPLICATION FOR PERMISSION TO FILE REVIEW PETITION, IA No. 184747/2018 - CONDONATION OF DELAY IN FILING 6 REVIEW PETITION Diary No(s). 2252/2019 (PIL-W) IA No. 9611/2019 - APPLICATION FOR PERMISSION TO FILE REVIEW PETITION, IA No. 9617/2019 - CONDONATION OF DELAY IN FILING REVIEW PETITION, IA No. 9609/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No. 9614/2019 - ORAL HEARING R.P.(C) No. 345/2019 in W.P.(C) No. 373/2006 (PIL-W) IA No. 19518/2019 - APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT, IA No. 19017/2019 - CONDONATION OF DELAY IN FILING REVIEW PETITION Diary No(s). 2998/2019 (PIL-W) IA No. 13225/2019 - APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT, IA No. 13217/2019 - APPLICATION FOR PERMISSION TO FILE REVIEW PETITION, IA No. 13229/2019 - CONDONATION OF DELAY IN FILING REVIEW PETITION, IA No. 13221/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No. 13676/2019 - EXEMPTION FROM FILING PAPER BOOKS W.P.(C) No. 472/2019 (PIL-W) IA No. 18125/2020 - APPLICATION FOR PERMISSION IA No. 60456/2019 - EXEMPTION FROM FILING O.T. WITH ITEM NO.902 Writ Petition(s)(Criminal) No(s).338/2019 IA No.185240/2019-EXEMPTION FROM FILING O.T. Date : 09-04-2026 These matters were called on for hearing today.
CORAM : HON'BLE THE CHIEF JUSTICE HON'BLE MRS. JUSTICE B.V. NAGARATHNA HON'BLE MR. JUSTICE M.M. SUNDRESH HON'BLE MR. JUSTICE AHSANUDDIN AMANULLAH HON'BLE MR. JUSTICE ARAVIND KUMAR HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH HON'BLE MR. JUSTICE PRASANNA B. VARALE HON'BLE MR. JUSTICE R. MAHADEVAN HON'BLE MR. JUSTICE JOYMALYA BAGCHI Mr. K. Parameshwar, Sr. Adv. (A.C.) Mr. Mukunda, Adv.
Mr. Raji Gururaj, Adv.
Mr. N. Sai Kaushal, Adv. Ms. Veda Singh, Adv.
Mr. Prasad Hedge, Adv.
Mr. Adit Vikramaditya Garg, Adv. Mr. Vallari K.N., Adv.
7
Mr. Shivam Singh, Adv.(A.C).
Mr. Harpreet Singh Gupta, Adv. Ms. Spoorthi Cotha, Adv. Mr. Yoshit Jain, Adv.
Mr. Krishna Kumar Singh, Adv.(Nodal Counsel) Ms. Shaswati Parhi, Adv. (Nodal Counsel) For Petitioner(s) :Ms. Malini Poduval, AOR Mr. Padmesh Mishra, Adv. Mr. Mukesh Kumar Singh, Adv. Mr. Vikas Kumar, Adv.
Mr. Narendra Kumar Goyal, Adv. Ms. Maulshree, Adv.
Mr. L.sivaraman, Adv.
Mr. Kadam Hans, Adv.
Dr. Surendra Kumar Das, Adv. Mr. C.M. Dwivedi, Adv.
Mr. A.k.chaturvedi, Adv. Ms. Anushka Mamgain, Adv. Ms. Kajal Rani, Adv.
Ms. Komal Singh, Adv.
Mr. Kunwar Siddhartha Singh, Adv. M/s. Mukesh Kumar Singh And Co., AOR Dr. Abhishek M. Singhvi, Sr. Adv. Mr. P. S. Sudheer, AOR Mr. L. Nidhiram Sharma, Adv. Mr. Aditya Dhingra, Adv. Mr. Rishi Maheshwari, Adv. Ms. Anne Mathew, Adv.
Mr. Bharat Sood, Adv.
Mr. Jashan Vir Singh, Adv. Ms. Nivedita Sudheer, Adv.
Ms. T. Geetha, Adv.
Mr. P.S. Sudheer, AOR Ms. T. Geetha, Adv.
Mr. Aswathi M.K., AOR Mr. C.S. Vaidyanathan, Sr. Adv. Mr. P. V. Yogeswaran, AOR Mr. Bhakti Vardhan Singh, Adv. Mr. Vinayak Goel, Adv.
Mr. Ronak Shankar Agarwal, Adv. Mr. Ashish Kumar Upadhyay, Adv. Mr. Y. Lokesh, Adv.
Mr. V. Kandha Prabhu, Adv. Ms. Dhatri Singh, Adv.
Ms. Maitri Goal, Adv.
Mr. L. R. Venkatesan, Adv.
8
Mr. Arun Singh, Adv.
Ms. Hari Preethi, Adv.
Mr. K Velmurugan, Adv.
Mr. Guneswaran Pv, Adv.
Mr. C Rajendran, Adv.
Mr. A. Raghunath, AOR Mr. Vishnu Shankar Jain, AOR Mr. V. K. Biju, AOR Mr. Subodh Kumar Pathak, Adv. Mr. Atul Tripathi, Adv. Mr. Rajan Kumar Roy, Adv. Ms. Anjali Mishra, Adv. Ms. Kumari Nidhi Tripathi, Adv.
Mr. M. T. George, AOR Mr. Shishir Pinaki, AOR Mr. D. Mahesh Babu, Adv. Mr. Jojo Jose, Adv.
Ms. Sunitha John, Adv.
Dr. Bhim Pratap Singh, Adv. Ms. Mallika Das, Adv.
Mr. Bamandla Venkatesh, Adv.
Mr. V. Giri, Sr. Adv.
Mr. Tushar Singh, Adv.
Mr. Yashaswi Sk Chocksey, Adv. Mr. Rahul Narang, Adv.
Mr. Harshad Sundar, Adv. Mr. Nihar Dharmadhikari, Adv. Mr. Durga Dutt, Adv.
Ms. Aishwarya Raj Mishra, Adv. Mr. Krishna Kumar Singh, AOR Mr. Jose Abraham, AOR Mr. Basil Jaison, Adv.
Mr. Anto G Robert, Adv.
Dr. Sebastian Joseph, Adv. Mr. George Daniel George, Adv.
Mr. Rohan Thawani, Adv. Mr. Kuriakose Varghese, Adv. Ms. Pooja Dhar, Adv.
Mr. V. Shyamohan, Adv.
Ms. Priyanka Agarwal, Adv. Ms. Sradhaxna Mudrika, Adv. Ms. Anshika Bajpai, Adv. Ms. Vrinda Goel, Adv.
Ms. Maryam Junaid, Adv.
9
Ms. Ambica Sundaram, Adv. M/s. Kmnp Law, AOR Mr. S. Beno Bencigar, Adv. Mr. S.p. Kashyap, Adv.
Mr. Parijat Kishore, AOR Mr. Renjith B. Marar, Adv. Ms. Lakshmi N. Kaimal, AOR Mr. Arun Poomulli, Adv. Mr. Harsh Vardhan Shyam, Adv. Ms. Jeby Mather, Adv.
Mr. K. Rajeev, AOR Ms. Niveditha R Menon, Adv. Mr. Aditya Verma, Adv.
Mr. Tarun Kumar, Adv.
Mr. Suvidutt M.S., AOR Dr. G. Sivabalamurugan, AOR Mr. Selvaraj Mahendran, Adv. Mr. Hari Krishnan Pv, Adv. Mr. Kavin Ananth C, Adv. Ms. Heena, Adv.
Mrs. A Ashoka Devi, Adv.
Ms. Shobha Ramamoorthy, AOR Mr. Shilp Vinod, Adv.
Ms. Supriya, Adv.
Mr. J Sai Deepak, Sr. Adv. Mr. K. V. Muthu Kumar, AOR Ms. Anu B, Adv.
Ms. Gagandeep Chauhan, Adv.
Mr. Colin Gonsalves, Sr. Adv. Mr. Kamran Khwaja, Adv. Mr. Satya Mitra, AOR Mr. Piyush Dwivedi, AOR Mr. Robin Khokhar, AOR Mr. Ram Bhadauria, Adv. Ms. Ritu Reniwal, Adv.
Mr. B.n. Dubey, Adv.
Mr. Mahendra Kumawat, Adv. Mr. Kumar Gaurav, Adv.
Mr. Rabin Majumder, AOR Mr. P.N. Ravindran, Sr. Adv.
10
Mr. A. Hariprasad, Sr. Adv.
Mr. C.N. Sreekumar, Sr. Adv. Mr. T. G. Narayanan Nair, AOR Mr. Ramesh Babu M.R, Adv. Ms. Swathi H Prasad, Adv. Ms. Priya Balakrishnan, Adv. Ms. Samyuktha H. Nair, Adv. Mr. Savyasachi Narayanan, Adv.
Petitioner-in-person In RP 3359 Of 2018 Mr. C S Vaidnathan, Sr. Adv.
Mr. Akshay Nagrajan, Adv. Mr. Ronak Shankar Agarwal, Adv. Mr. Vinayak Goel, Adv.
Mr. K. V. Balakrishnan, Adv. Mr. R. K. Raghavan, Adv. Ms. Aditi Anil Dani, Adv. Mr. Arvind P Datar, Sr. Adv. Mr. K. V. Mohan, AOR Ms. Ranu Purohit, Adv.
Mr. J. Sai Deepak, Sr. Adv. Mr. V Shyamohan, Adv.
Ms. Shaktiki Sharma, Adv. Ms. Priyanka Agarwal, Adv. Mr. Abhishek Agarwal, Adv. Ms. Sradhaxna Mudrika, Adv. Ms. Anshika Bajpai, Adv. Ms. Vrinda Goel, Adv.
Mr. V. Shyamohan, AOR Mr. Sridhar Potaraju, Sr. Adv. Mr. Bhakti Vardhan Singh, Adv. Ms. Niharika Singh, Adv. Ms. Chamundeswari Pemmasani, Adv. Ms. Arlene Noronha, Adv. Mrs. C Rubavathi, Adv.
Mr. C Raghavendren, Adv. Mr. M. A. Chinnasamy, AOR Mrs. Shiraz Contractor Patodia, AOR Mr. Darius Khambata, Sr. Adv. Ms. Indira Jaisingh, Sr. Adv. Mr. Ravindra Shrivastava, Sr. Adv. Mr. Sidharth Luthra, Sr. Adv. Ms. Shiraz Contractor Patodia, AOR Ms. Nina Nariman, Adv.
Mr. Ashish Singh, Adv.
Ms. Divya Sharma, Adv.
Ms. Juhi Chawla, Adv.
Mr. Mayank Singhal, Adv.
11
Mr. Adityaraj Patodia, Adv. Ms. Shruti Verma, Adv.
Mr. Atharv Joshi, Adv.
Ms. Kavya Verma, Adv.
Ms. Khushi Rastogi, Adv. Mr. Svarit Uniyal Mishra, Adv. Ms. Padmja Mishra, Adv. Ms. Madhusruthi Neelakantan, Adv. Ms. Aditi Paul, Adv.
Ms. Sumana Mukherjee, Adv.
Mr. J P Cama, Sr. Adv.
Mr. Narendra Kumar, Adv. Mr. Santosh Kumar Pandey, AOR Mr. Santosh Kumar Vishwakarma, Adv. Mr. Nitish Raj, Adv.
Mr. Venkata Raghuvamsy D, Adv.
Dr. Shine P Shasidhar, Adv. Mr. Vr Raman, Adv.
Ms. Rashmi Singhania, AOR Mr. Yash Singhania, Adv.
Mr. Anand Padmanabhan, Sr. Adv. Ms. Aswathi M.K., AOR Mr. Arivazhagan A.C, Adv. Ms. Nimisha Thomas, Adv. Ms. Jubili Momalia, Adv. Mr. Niraj Bobby Paonam, Adv.
Mr. Jayant Muthuraj, Sr. Adv. Mr. V.chitambaresh, Sr. Adv. Ms. Usha Nandini V., AOR Mr. Biju P Raman, Adv.
Mr. John Thomas Arakal, Adv. Ms. Nandana Harikrishnan, Adv. Ms. Dimple Nagpal, Adv.
Mr. Guru Krishna Kumar, Sr. Adv. Mr. Anoop Prakash Awasthi, AOR Mr. Santosh Kumar, Adv. Mr. Praneet Pranav, Adv. Mr. Bhaskar T Gowtham, Adv. Mr. Raghu Vamsy Dasika, Adv. Mr. Chandrashekhar A.chakalabbi, Adv. Mr. Subodh Patil, Adv.
Mr. Alabhya Dhamija, Adv. Mr. Venkat Tripathi, Adv. Mr. Bhavya Tyagi, Adv.
Mr. Trithiksha Padman, Adv. Mr. Chandrakant Reddy, Adv. Mr. Aman Shukla, Adv.
12
Mr. Shubham Dubey, Adv. Mr. Rushikanta Dash, Adv. Ms. Jasleen Kaur, Adv.
Mr. V V V V Pattabhi Ram, Adv.
Mr. Mukesh K. Giri, AOR Mr. Mandaar Mukesh Giri, Adv. Mr. Pranjal Kumar, Adv.
Mr. M R Venkatesh, Sr. Adv. Mr. P B Krishnan, Sr. Adv. Mr. Sanand Ramakrishnan, AOR Mr. Rajeev Mishra, Adv. Mr. Thomas Martin K, Adv. Ms. Anila T Thomas, Adv. Mr. Sunil Narayanan, Adv. Mr. Sanish C R, Adv.
Mr. G Karthikeyan, Adv. Mr. Sundaramurti R, Adv. Mr. Mahek Maheshwari, Adv.
Mr. V Giri, Sr. Adv.
Mr. Abhilash M.R., Adv. Mr. Sayooj Mohandas, Adv. Mr. K S Bharathan, Adv.
Mr. Vuzmal Nehru, Adv.
Mr. Arjun Raghuvanshi, Adv. M/s M R Law Associates, AOR Mr. Sankalp Goswami, Adv. Mr. Azhar Alam, Adv.
Ms. B. Vijayalakshmi Menon, AOR Mr. C.R. Jaya Sukin, Adv. Ms. Yashika Anand, Adv. Ms. Jyoti Zongluju, Adv. Ms. Priya Rani, Adv.
Mr. Dharam Pal Choudhary, Adv. Mr. Roshan Chapagain, Adv. Mr. Narender Kumar Verma, AOR Ms. Prachi Bajpai, AOR Mr. Ranbir Singh Yadav, AOR Mr. Prateek Yadav, Adv. Mr. Puran Mal Saini, Adv. Mr. Yogesh Yadav, Adv.
Ms. Pratima Yadav, Adv. Mr. Kakani Sridhar, Adv.
Mr. Anish R. Shah, AOR 13 Mr. Gopal Shankaranarayan, Sr. Adv. Mr. Biju P Raman, AOR Ms. Usha Nandini V, Adv. Mr. John Thomas Arakal, Adv. Ms. Nandana Harikrishnan, Adv. Mr. Vishal Sinha, Adv.
Mr. Tushar Shrivastava, Adv. Mr. Siddharth Venugopal, Adv. Mr. Aayushman Aggarwal, Adv. Mr. Pradyut Kashyap, Adv. Ms. Trisha Chandran, Adv. Ms. Smruthi Gangadhar, Adv. Mr. Madhav Gupta, Adv.
Ms. Anzu. K. Varkey, AOR Mr. N. P. Rakeesh Panicker, Adv.
Mrs. Manik Karanjawala, AOR Mr. Rakesh K. Khanna, Sr. Adv. Ms. Sunita Tiwari, Adv. Mr. T.S. Chaudhary, Adv. Mr. Kamal Mohan Gupta, AOR Mr. Aditya Pushkal Khanna, Adv. Ms. Ramya Khanna, Adv.
Ms. Arushi Jindal, Adv.
Ms. T. Geetha, Adv.
Mr. Kamal Mohan Gupta, AOR Mr. P.R. Kovilan Poongkuntran, Adv. Mrs. Geetha Kovilan, AOR Mr. Abhilash Mr, Adv.
Mr. Ranjan Kumar, AOR Mr. Vinodh Kanna B, Adv. Ms. Manjari Singh, Adv. Ms. Ann Elvin, Adv.
Mr. Arun Kumar, Adv.
Mr. Rohini Kumar, Adv.
Mr. Kapil Dev Yadav, Adv. Ms. Kirti, Adv.
Mr. Siddhartha Sinha, Adv. Mr. Shivam Sharma, Adv.
Dr. Shine P Sasidhar, Sr. Adv. Mr. C. Aryama Sundaram, Sr. Adv. Mr. Sreegesh M.K, Adv.
Mr. A. Venayagam Balan, AOR Mr. Vr Raman, Adv.
Ms. Rohini Musa, Adv.
Mrs. Santhanalakshmi, Adv.
14
Mr. R K Pandey, Adv.
Mr. Puneet Thakur, Adv. Mrs. Meera Karta, Adv.
Mr. Ramesh Babu M. R., AOR Mr. Narveer Yadav, Adv. Mr. Siddhartha Sati, Adv.
Mr. Anil C Nishani, Adv. Mr. J K Mishra, Adv.
Mr. Krishna M Singh, Adv. Mr. Kushal U, Adv.
Mr. T. R. B. Sivakumar, AOR Mr. Raju Ramachandran, Sr. Adv. Mr. Siddharth Bhatnagar, Sr. Adv. Ms. Manik Karanjawala, Adv. Ms. Nandini Gore, Adv.
Mr. Jatin Mongia, Adv.
Ms. Tahira Karanjawala, Adv. Mr. Arjun Sharma, Adv.
Ms. Niharika Karanjawala, Adv. Ms. Shruti Narayan, Adv. Mr. Akhil Abraham Roy, Adv. Ms. Swati Bhardwaj, Adv. Ms. Prerna Shaha, Adv.
Mr. Pranav Garg, Adv.
Mr. Vikram Aditya Narayan, Adv. Mr. Mohd. Afeef, Adv.
Ms. Nida Khan Salim, Adv. Mr. Aditya Sidhra, Adv. M/s. Karanjawala & Co., AOR Mr. R. Krishnaraj, Adv. Mr. Tom Joseph, AOR Dr. Linto K.B., Adv.
Mr. Satya Mitra, AOR Mr. Mohit Kumar Gupta, Adv. Mr. Sanjeev Kumar Aggarwal, Adv. Mr. Abhishek Krishna, Adv. Mr. Dharma Datta Verma, Adv. Mr. Amith J., Adv.
Mr. Yashpal, Adv.
Mr. Sanjeev Kumar, AOR Mr. Pritam Singh, Adv.
Mr. Umesh Kumar Shukla, Adv. Mr. Keshav Rai, Adv.
Mr. P.N. Yadav, Adv.
Mr. P.D. Mishra, Adv.
15
Ms. Ranjita Sahu, Adv.
Mr. Ram Narayana Mohanty, Adv. Mr. Surendra Gautam, Adv. Mr. Veer Prataap Singh, AOR Mr. J. Sai Deepak, Sr. Adv. Mr. Suvidutt M.S., AOR Ms. Deepika Singh, Adv. Ms. Disha Puri, Adv.
Mr. R. Abhishek, Adv.
Ms. Shaktiki Sharma, Adv. Mr. Avinash Sharma, Adv. Ms. Purnima Vashistha, Adv. Ms. Sidhi Pramod Rayudu, Adv.
For Respondent(s) :Mr. Gopal Subramanium, Sr. Adv.
Mr. Gaurav Agrawal, Sr. Adv. Ms. Nandini Gore, Adv.
Ms. Sonia Nigam, Adv.
Mr. Malcolm Siganporia, Adv. Ms. Tahira Karanjawala, Adv. Mr. Debmalya Banerjee, Adv. Mr. Arjun Singh Surjewala, Adv. Ms. Gauri Subramanium, Adv. Mr. Akarsh Sharma, Adv. Mr. Rohan Sharma, Adv.
Ms. Simran Kaur, Adv.
Mr. Kartik Bhatnagar, Adv. Mr. Arjun Singh Gautam, Adv. Ms. Ambika, Adv.
Ms. Unnimaya, Adv.
Mr. Vipul Pathak, Adv.
Ms. Liza Vohra, Adv.
Mr. Jayavardhan Singh, Adv. Mr. Joel George, Adv.
Mr. Siddhant Juyal, Adv. Mr. Raghav Kohli, Adv.
Mr. Adnan Yousaf, Adv.
Mr. Ankit Malhotra, Adv. Ms. Roserin Jerald, Adv. Mr. Utkarsh Krishna, Adv. Mr. Jagjeet Singh, Adv. Mr. Shrija Rawat, Adv.
Ms. Kaarunya Lakshmi, Adv. Ms. Sejal Jain, Adv.
Mr. Nakul Patwardhan, Adv. M/s. Karanjawala & Co., AOR In W.P.(C)740/86 Mr. Neeraj Kishan Kaul, Sr. Adv.
Mr. Pankaj Sawant, Sr. Adv. Mr. Ammar A. Faizullabhoy, Adv. Mr. Sameer Parekh, Adv. Mr. Abeezar E. Faizullabhoy, Adv.
16
Mr. D.P. Mohanty, Adv.
Ms. Ranjeeta Rohatgi, Adv. Mr. Murtaza Kachwalla, Adv. Mr. Moinuddin Algaus Shaikh, Adv. Ms. Sonal Gupta, Adv.
Ms. Sreeparna Basak, Adv. Ms. Ruchi Krishna Chauhan, Adv. Ms. Akshita Dogra, Adv. Mr. Siddharth Samaiya, Adv. Mr. Akhil Shresth, Adv. Mr. Raghav Agarwal, Adv. Ms. Ira Mahajan, Adv.
Mr. Juzer Shakir, Adv.
Mr. Huzaifa Saifee, Adv. Mr. Mustafa Maimoon, Adv. Mr. Aliasgar Najmi, Adv. Mr. Hatim Batterywala, Adv. M/s. Parekh & Co., AOR Mr. Purushottam Sharma Tripathi, AOR In I.A.4721/2020 Mr. Shyam Divan, Sr. Adv.
Mr. Guru Krishna Kumar, Sr. Adv. Mr. Sameer Parekh, Adv. Mr. E.R. Kumar, Adv.
Mr. Ashok Kumar Jain, Adv. Mr. Abhishek Baid, Adv. Mr. Anup Jain, Adv.
Ms. Swati Bhardwaj, Adv. Mr. Abhishek Thakral, Adv. Ms. Apurba Pattanayak, Adv. Mr. Mohit Bafna, Adv.
Ms. Sharen Joel, Adv.
Mr. Dilpreet Singh Dardi, Adv. Ms. Suvasita Chopra, Adv. Mr. Ravindra Kumar, Adv. M/s. Parekh & Co., AOR M/s. S. Narain & Co., AOR Mr. Siddhartha Chowdhury, AOR Ms. Bina Madhavan, Adv. Mr. S. Udaya Kumar Sagar, Adv. Mr. Ravinder Singh, Adv. M/s. Lawyer S Knit & Co, AOR Dr. Abhishek M. Singhvi, Sr. Adv. Mr. P. S. Sudheer, AOR Mr. L. Nidhiram Sharma, Adv. Mr. Aditya Dhingra, Adv. Mr. Rishi Maheshwari, Adv.
17
Ms. Anne Mathew, Adv.
Mr. Bharat Sood, Adv.
Mr. Jashan Vir Singh, Adv. Ms. Nivedita Sudheer, Adv.
Mr. R. P. Gupta, AOR Mr. Sachin Dhingiya, Adv. Mr. Ashish Kumar Bokadia, Adv. Mr. Onkar Singh, Adv.
Ms. Pragati Katiyar, Adv. Ms. Anamika Mishra, Adv.
Mr. Tushar Mehta, Solicitor General Mr. K M Nataraj, A.S.G. Mr. Vikramjeet Banerjee, A.S.G. Mr. Gurmeet Singh Makker, AOR Mr. Rajat Nair, Adv.
Mr. Vanshaja Shukla, Adv. Mr. Kanu Agrawal, Adv.
Ms. Aastha Singh, Adv.
Mr. Gaurang Bhushan, Adv. Mr. Digvijay Dam, Adv.
Ms. Prerna Dhal, Adv.
Ms. Mrigna Shekhar, Adv. Mr. Vatsal Joshi, Adv.
Mr. Vinayak Sharma, Adv. Mr. Chitransh Sharma, Adv. Mr. Prashant Rawat, Adv. Ms. Akansha, Adv.
Mr. Abhisekh Singh, Adv. Mr. Kartik Dey, Adv.
Mr. Aditya Kashyap, Adv. Mr. Hritik Pathak, Adv. Ms. Sanjana, Adv.
Mr. Sahil Bhalotia, Adv. Mr. Siddharth Sinha, Adv. Mr. Anurag Ojha, Adv.
Mr. Tushar Mehta, Solicitor General Ms. Madhulika Upadhyay, Adv. Mr. Rajat Nair, Adv.
Mr. Kanu Agrawal, Adv.
Mr. Astha Singh, Adv.
Mr. Gaurang Bhushan, Adv. Mr. Digvijay Dam, Adv.
Mr. Prerna Dhal, Adv.
Mr. Mrigna Shekhar, Adv. Mr. Raj Bahadur Yadav, AOR Mr. Tushar Mehta, Solicitor General Mr. Aniruddha Joshi, Sr. Adv. Mr. Siddharth Dharmadhikari, Adv.
18
Mr. Aaditya Aniruddha Pande, AOR Mr. Shrirang B. Varma, Adv. Mr. Aaditya Aniruddha Pande, AOR Mr. Shrirang B. Varma, Adv. Mr. Bharat Bagla, Adv.
Mr. Sourav Singh, Adv.
Mr. Aditya Krishna, Adv. Ms. Sushmita Pandey, Adv. Ms. Arunima Das, Adv.
Mr. Ashwin Hirulkar, Adv. Ms. Kunika Bansal, Adv. Ms. Chitransha Singh Sikarwar, Adv. Mr. Harsh, Adv.
Mr. Harshavardhan V. Ghadge, Adv. Ms. Jagruti, Adv.
Mr. Siddharth Dharmadhikari, Adv.
Mr. Javed Shaikh, Adv.
Mr. Syed Ahmed Saud, Adv. Mr. Mohd. Parvez Dabas, Adv. Mr. Daanish Ahmed Syed, Adv. Mr. Uzmi Jameel Husain, Adv. Mr. Aqib Baig, Adv.
Mr. Mohd. Shahib, Adv.
Mr. Seemab Qayyum, Adv. Mr. Mohd Shakim, Adv.
Mr. Mohammad Aadil Khan, Adv. M/s Shakil Ahmad Syed, AOR Ms. Hemantika Wahi, AOR Mr. Fuzail Ahmad Ayyubi, AOR Mr. M. R. Shamshad, Sr. Adv. Mr. Ibad Mushtaq, Adv.
Ms. Akanksha Rai, Adv.
Ms. Gurneet Kaur, Adv.
Mr. Arijit Sarkar, Adv. Mr. Hasan Raza Khan, Adv. Ms. Madiha Pagarkar, Adv.
Mr. C. K. Sasi, AOR Dr. Kk Geetha, Adv.
Ms. Meena K Poulose, Adv.
Mr. Rajiv Kumar Choudhry, AOR Ms. G. Indira, AOR Ms. Swati Ghildiyal, AOR Ms. Apoorva Anand, Adv.
Ms. Fauzia Shakil, Adv. Mr. Farrukh Rasheed, AOR 19 In I.A.6068/2020) Mr. Mukul Rohatgi, Sr. Adv.
Mr. Pankaj Sawant, Sr. Adv. Mr. Ammar A. Faizullabhoy, Adv. Mr. Sameer Parekh, Adv. Mr. Abeezar E. Faizullabhoy, Adv. Mr. D.P. Mohanty, Adv.
Ms. Ranjeeta Rohatgi, Adv. Mr. Murtaza Kachwalla, Adv. Mr. Moinuddin Algaus Shaikh, Adv. Ms. Sonal Gupta, Adv.
Ms. Sreeparna Basak, Adv. Ms. Ruchi Krishna Chauhan, Adv. Ms. Akshita Dogra, Adv. Mr. Siddharth Samaiya, Adv. Mr. Akhil Shresth, Adv. Mr. Juzer Shakir, Adv.
Mr. Huzaifa Saifee, Adv. Mr. Mustafa Maimoon, Adv. Mr. Aliasgar Najmi, Adv. Mr. Hatim Batterywala, Adv. M/s. Parekh & Co., AOR In I.A.4721/2020 Mr. Shyam Divan, Sr. Adv.
Mr. Guru Krishna Kumar, Sr. Adv. Mr. E.R. Kumar, Adv.
Mr. Ashok Kumar Jain, Adv. Mr. Abhishek Baid, Adv. Mr. Anup Jain, Adv.
Ms. Swati Bhardwaj, Adv. Mr. Abhishek Thakral, Adv. Ms. Apurba Pattanayak, Adv. Mr. Mohit Bafna, Adv.
Ms. Sharen Joel, Adv.
Mr. Dilpreet Singh Dardi, Adv. Ms. Suvasita Chopra, Adv. Mr. Ravindra Kumar, Adv.
Mr. Fuzail Ahmad Ayyubi, AOR Mr. M. R. Shamshad, Sr. Adv. Mr. Ibad Mushtaq, Adv.
Ms. Akanksha Rai, Adv.
Ms. Gurneet Kaur, Adv.
Mr. Arijit Sarkar, Adv. Mr. Hasan Raza Khan, Adv. Ms. Madiha Pagarkar, Adv.
Mr. Yadav Narender Singh, AOR Mr. J. Sai Deepak, Sr. Adv. Mr. Mayank Singh, Adv.
Mr. Hitesh Kumar Yadav, Adv. Mr. Mudit Bansal, Adv.
20
Mr. Girraj Singh Yadav, Adv. Ms. Savita Singh, AOR Mr. Vivek Sharma, AOR Dr. Vijay Kumar Sharma, Adv.
Mr. Rakesh Dwivedi, Sr. Adv. Mr. Praneet Pranav, Adv. Mr. Amit Mishra, Adv.
Mr. Amit Sharma, Adv.
Mr. Eklavya Dwivedi, Adv. Mr. Raghu Vamsy Dasika, Adv. Ms. Sindoora Vnl, Adv.
Mr. Aishvary Vikram, Adv. Mr. V.c. Shukla, Adv.
Ms. Mitakshara Goyal, Adv. Mr. Ajay Awasthi, Adv.
Mr. Aditya Kashyap, Adv. Mr. Mohd. Yasir, Adv.
Mr. Rishikesh Haridas, Adv. Ms. Purima Mailk, Adv.
Mr. Siddharth Relan, Adv. Mr. Ashutosh Mishra, Adv. Mr. Lakshya Siddheshwar Pandey, Adv. Ms. Isha Barshiliya, Adv. Ms. Ishika Baheti, Adv. Ms. Thithiksha Padmam, Adv. Mr. Anchit Singla, Adv. Ms. Astha Singh, Adv.
Mr. Devesh Mohan, Adv.
Ms. Himadri Haksar, Adv. Ms. Aditi Tripathi, AOR Mr. R. C. Kaushik, AOR Dr. Maneka Guruswamy, Sr. Adv. Mr. Preet Pal Singh, AOR Ms. Pooja Dhar, AOR Ms. Divya Jyoti Singh, AOR Mr. Jaideep Gupta, Sr. Adv. Mr. P.v. Surendra Nath, Sr. Adv. Mr. Nishe Rajen Shonker, AOR Mrs. Anu K Joy, Adv.
Mr. Alim Anvar, Adv.
Mr. Santhosh K, Adv.
Mrs. Devika A.L., Adv.
Mr. Riddhi Bose, Adv.
Ms. Rachita Chawla, Adv. Ms. Sampriti Baksi, Adv. Ms. Rishi Agrawal, Adv.
21
Mr. Sawan Kumar Shukla, Adv. Mr. E. Keerthi Priyan, Adv.
Mr. Kumar Shivam, AOR Mr. Shresth Gautam, Adv. Mr. Sameer Ranjan, Adv. Mr. Rajarshi Singh, Adv. Mr. Himanshu Chugh, Adv. Ms. Bharti Tyagi, Adv.
Ms. Purnima Malik, Adv. Mr. Rajatdeep Sharma, Adv. Mr. Mahesh Rathore, Adv. Mr. Shripal Upadhyay, Adv. Mr. Kapil Sharma, Adv.
Mr. Alok Prabhat, Adv.
Mr. Krishna Kumar Singh, AOR Mr. Ramesh Kumar Mishra, Adv. Mr. Kumar Muralidhar, Adv. Mr. Arun Kanwa, Adv.
Mr. Gautam Barnwal, Adv.
Mr. Krishnan Venugopal, Sr. Adv. Mr. Manu Nair, Adv.
Ms. Vrinda Bhandari, Adv. Mr. Bhavik Lalan, Adv.
Mr. Neelabh Shreesh, Adv. Ms. Samridhi Shukla, Adv. Ms. Zubia Rehan, Adv.
Mr. Avinash Mathews, Adv. Ms. Umang Motiyani, Adv. Ms. Nandini Kaushik, Adv. Ms. Nitya Jain, Adv.
Mr. Manik Sachdeva, Adv. Ms. Riya Basu, Adv.
Mr. Aryan Roy, Adv.
Mr. Saurabh Gupta, Adv. Ms. Aalokaa Verma, Adv. Mr. Ashok Dedhia, Adv.
Mr. S. S. Shroff, AOR Mr. Jaideep Gupta, Sr. Adv. Mr. P.v. Surendra Nath, Sr. Adv. Mr. Nishe Rajen Shonker, AOR Mrs. Anu K Joy, Adv.
Mr. Alim Anvar, Adv.
Mr. Santhosh K, Adv.
Mrs. Devika A.L., Adv.
Mr. Riddhi Bose, Adv.
Ms. Rachita Chawla, Adv. Ms. Sampriti Baksi, Adv. Ms. Rishi Agrawal, Adv.
22
Mr. Sawan Kumar Shukla, Adv. Mr. E. Keerthi Priyan, Adv.
Mr. Gopal Sankaranarayanan, Sr. Adv. Ms. Aarthi Rajan, AOR Mr. Arvind Srevatsa, Adv. Ms. Abhilasha Shrawat, Adv. Mr. Kartik Malhotra, Adv. Mr. Amar Kumar, Adv.
Mr. Vishal Sinha, Adv.
Mr. Tushar Shrivastava, Adv. Mr. Siddharth Venugopal, Adv. Mr. Aayushman Aggarwal, Adv. Mr. Pradyut Kashyap, Adv. Ms. Trisha Chandran, Adv. Ms. Smruthi Gangadhar, Adv. Mr. Madhav Gupta, Adv.
Mr. Shrutanjaya Bhardwaj, Adv. Ms. Aditi Gupta, Adv.
Ms. Bharti Tyagi, AOR Mr. D. K. Singh, Adv.
Mr. Tarun Bhati, Adv.
Mr. Vikash Kumar, Adv.
Mr. P. S. Baghel, Sr. Adv. Mr. Ajay Kumar Singh, AOR Mr. Yatharth Singh, Adv. Mr. Shanti Swaroop Singh, Adv. Mr. Maninder Dubey, Adv. Mr. Vikash Kumar Singh, Adv. Ms. Shrishti Gautam, Adv. Mr. Divyansh Singh, Adv. Mr. Chandan Kumar Singh, Adv. Mr. Rishesh Sikarwar, Adv.
Mr. B.K. Mishra Sr. Adv. Mr. S.L. Upadhyay, Sr. Adv. Mr. V. K. Khanna, Sr. Adv. Mr. Hitesh Kumar Sharma, Adv. Mr. Amit Kumar Chawla, Adv. Mr. Akhileshwar Jha, Adv. Mr. Mahi Pal Singh, Adv. Mr. Varun Varma, Adv.
Mr. Rajesh Singh, Adv.
Mr. Anupam Kumar, Adv.
Ms. Shreya Jha, Adv.
Ms. Niharika Dwivedi, Adv. Ms. Swati Vishan, Adv.
Ms. Charanjeet Sidhu, Adv. Ms. Asmita Mishra, Adv. Ms. Seema Yadav, Adv.
23
Mr. D. P. Singh, Adv.
Mr. Raghavendra Pratap Singh, Adv. Mr. Satvik Sharma, Adv. Mr. Sandeep Singh Dingra, Adv. Mr. Shubham Rajhasn, Adv. Mr. Ishank Ranjan, Adv. Mr. Prakhar Shukla, Adv. Mr. Desh Pal Singh, Adv. Mr. Devendra Kumar Mishra, Adv. Mr. Sudhakar Dwivedi, Adv. Mr. Saurabh Kumar Solanki, Adv. Mr. Dilip Kumar, Adv.
Mr. Dinesh Kumar Yadav, Adv. Mr. Sanjeev Kumar, Adv. Ms. Shweta Banerjee, Adv. Mr. Kailash Prashad Pandey, AOR Mr. Nitin Saluja, AOR Mr. Sarad Kumar Singhania, Adv. Ms. Himadri Haskar, Adv. Mr. Navneet Kumar, Adv. Ms. Rashmi Singhania, AOR Mr. Vivek Jain, AOR Ms. Suchitra Kumbhat, Adv. Mr. Akshay Malhotra, Adv. Mr. Sadiq Noor, Adv.
Mr. Rohit H Nair, Adv.
Ms. Benila Bm, Adv.
Mr. Angad Pathak, Adv.
Mr. Atulesh Kumar, AOR Mr. Uday Narayan Ray, Adv.
Mr. S. Sriram, Sr. Adv.
Ms. Divya Roy, AOR Mr. Rahul G. Tanwani, Adv. Ms. Priyanka Das, Adv.
Mr. Akshay Nagarajan, Adv. Mr. Alabhya Dhamija, Adv. Mr. Shreyas Reddy P., Adv. Ms. Amrutha Boppudi, Adv. Mr. Saaketh Kasibhatla, Adv. Mr. Vinay Krishna Kodali, Adv. Mr. Sai Saran Chodisetty, Adv. Mr. Sri Krishna Reddy M., Adv. Mr. Kartik Brundavan, Adv. Mr. Dharun Lakshman, Adv. Ms. Laya Venkataraman, Adv. Mr. Yashraj Singh Bundela, Adv.
24
Ms. Sansriti Pathak, AOR Mr. Shyam Divan, Sr. Adv. Ms. Tanvi Dubey, AOR Mr. Yash Dubey, Adv.
Mr. Rongon Choudhury, Adv. Ms. Srishti Agarwal, Adv. Mr. Mekala Ganesh Kumar Reddy, Adv. Mr. Padmaja Tarrigopula, Adv. Mr. Suryam Gannavarapu, Adv. Mr. Masalegar Hidayathulla, Adv. Mr. Shaik Salman Shanawaz, Adv. Mr. Shaik Shoaib Nawaz, Adv.
Ms. Indira Jaising, Sr. Adv. Mr. Mohan Katarki, Sr. Adv. Mr. Prashant Padmanabhan, AOR Mr. Paras Nath Singh, Adv.
Mr. Gopal Subramanium, Sr. Adv. Mr. Gaurav Agrawal, Sr. Adv. Ms. Nandini Gore, Adv.
Ms. Sonia Nigam, Adv.
Mr. Malcolm Siganporia, Adv. Ms. Tahira Karanjawala, Adv. Mr. Debmalya Banerjee, Adv. Mr. Arjun Singh Surjewala, Adv. Ms. Gauri Subramanium, Adv. Mr. Akarsh Sharma, Adv. Mr. Rohan Sharma, Adv.
Ms. Simran Kaur, Adv.
Mr. Kartik Bhatnagar, Adv. Mr. Arjun Singh Gautam, Adv. Ms. Ambika, Adv.
Ms. Unnimaya, Adv.
Mr. Vipul Pathak, Adv.
Ms. Liza Vohra, Adv.
Mr. Jayavardhan Singh, Adv. Mr. Joel George, Adv.
Mr. Siddhant Juyal, Adv. Mr. Raghav Kohli, Adv.
Mr. Adnan Yousaf, Adv.
Mr. Ankit Malhotra, Adv. Ms. Roserin Jerald, Adv. Mr. Utkarsh Krishna, Adv. Mr. Jagjeet Singh, Adv. Mr. Shrija Rawat, Adv.
Ms. Kaarunya Lakshmi, Adv. Ms. Sejal Jain, Adv.
Mr. Nakul Patwardhan, Adv.
25
M/s. Karanjawala & Co., AOR Mr. Arvind Srevatsa, Adv. Mr. A. Karthik, AOR Mr. Talha Abdul Rahman, AOR Mr. Sudhanshu Tewari, Adv. Mr. Faizan Ahmed, Adv.
Mr. Venkita Subramoniam T.R, AOR Mr. V. R. Raman, Adv.
Ms. Praseena Elizabeth Joseph, AOR Ms. Shraddha Deshmukh, AOR Mr. Kamal M. Mehta, Sr. Adv. Mr. Nimish M. Kapadia, Adv. Mr. Harshit Khanduja, Adv. Mr. Rushabh N. Kapadia, Adv. Ms. Sujal Gupta, Adv.
Mr. Vasu Pandit, Adv.
Ms. Neha Mehta Satija, AOR Ms. Resmitha R. Chandran, AOR Mr. Suvidutt M.S., AOR Mr. Vijay Hansaria, Sr. Adv. Miss Srija Choudhury, AOR Mr. C S Vaidyanathan, Sr. Adv. Mr. Akshay Nagarajan, Adv. Mr. Rahul G Tanwani, Adv. Mr. Saaketh Kasibhatla, Adv. Mr. Kailas Bajirao Autade, AOR Dr. Abhishek Manu Singhvi, Sr. Adv. Mr. Juzer Shakir, Adv.
Ms. Shachi Udeshi, Adv. Mr. Dharav Shah, Adv.
Ms. Apoorva Kaushik, Adv. Mr. Shubham Saini, Adv. Mr. Uday Mathur, Adv.
Mr. Nidhiram Sharma, Adv. Mr. Pranaya Goyal, AOR Mr. Gopal Subramanium, Sr. Adv. Mr. Gaurav Agrawal, Sr. Adv. Ms. Nandini Gore, Adv.
Ms. Sonia Nigam, Adv.
Mr. Malcolm Siganporia, Adv. Ms. Tahira Karanjawala, Adv. Mr. Debmalya Banerjee, Adv.
26
Mr. Arjun Singh Surjewala, Adv. Ms. Gauri Subramanium, Adv. Mr. Akarsh Sharma, Adv. Mr. Rohan Sharma, Adv.
Ms. Simran Kaur, Adv.
Mr. Kartik Bhatnagar, Adv. Mr. Arjun Singh Gautam, Adv. Ms. Ambika, Adv.
Ms. Unnimaya, Adv.
Mr. Vipul Pathak, Adv.
Ms. Liza Vohra, Adv.
Mr. Jayavardhan Singh, Adv. Mr. Joel George, Adv.
Mr. Siddhant Juyal, Adv. Mr. Raghav Kohli, Adv.
Mr. Adnan Yousaf, Adv.
Mr. Ankit Malhotra, Adv. Ms. Roserin Jerald, Adv. Mr. Utkarsh Krishna, Adv. Mr. Jagjeet Singh, Adv. Mr. Shrija Rawat, Adv.
Ms. Kaarunya Lakshmi, Adv. Ms. Sejal Jain, Adv.
Mr. Nakul Patwardhan, Adv.
Mr. K. V. Muthu Kumar, AOR Ms. Sarita Kanwar, Adv. Mr. Mvs Anil Kumar Rajagiri, Adv. Mr. P Bharat Kumar, Adv. M/s. Karanjawala & Co., AOR Mr. V. K. Biju, AOR Mr. Subodh Kumar Pathak, Adv. Mr. Atul Tripathi, Adv. Mr. Rajan Kumar Roy, Adv. Ms. Anjali Mishra, Adv. Ms. Kumari Nidhi Tripathi, Adv.
Ms. Sneha Kalita, AOR Mr. Md. Nizamuddin Pasha, Adv. Ms. Ranjeeta Rohatgi, AOR Mr. Mushtaq Salim, Adv. Mr. Sidharth Kaushik, Adv. Mr. Arif Ali, Adv.
Ms. Shrika Gautam, Adv. Mr. Yuvraj Kashyap, Adv.
Mr. Shadan Farasat, Sr. Adv. Mr. Harshit Anand, Adv. Mr. Kaustubh Chaturvedi, Adv. Mr. Shourya Dasgupta, Adv.
27
Mr. Suvarna Swain, Adv. Mr. Ashish Kumar Pandey, Adv. Mr. Yashwant Singh, AOR Mr. Pradeep Kumar Rai, Sr. Adv. Ms. Farhat Naim, Adv.
Ms. Modoyia Kayina, Adv. Mr. Vinay Kumar Rai, Adv. Mrs. Rajshree Rai, Adv. Mr. Shreyansh Singh, Adv. Mr. Ranjeet Kumar, Adv. Mr. Devi Prasad Semwal, Adv. Mr. Vijay Kumar Seth, Adv. Mr. Ashok Pratap Rai, Adv. Mr. Vijai Pratap Singh, Adv. Ms. Shweta, Adv.
M/s R And R Law Associates, AOR Mr. Varinder Kumar Sharma, AOR Mr. Venkata Raghuvamsy D., AOR Mr. Santosh Kumar, Adv. Mr. Praneet Pranav, Adv, Adv. Mr. Chandrashekhar Chakalabbi, Adv. Mr. Alabhya Dhamija, Adv. Mr. Venkat Mani Tripathi, Adv. Mr. Pankaj Singhal, Adv. Mr. Eklavya Dwivedi, Adv. Mr. Yasir Saifi, Adv.
Mr. Gobind Kumar, Adv.
Mr. Arijeet Shukla, Adv. Mr. Yashraj Bundela, Adv.
Mr. Uday Bedi,, Adv.
Ms. Varisha Sharma, Adv. Ms. Smiksha Singhroha,, Adv. Ms. Shivani Agarwal, Adv. Mr. Varun Kumar, Adv.
Ms. Manju Jetley, AOR Dr. Rajeev Dhavan, Sr. Adv. Mr. Lakshmi Raman Singh, AOR Ms. Udita Singh, Adv.
Mr. Vivek Singh, Adv.
Ms. Divya Sharma, Adv.
Mr. Aniket Chauhaan, Adv.
Mr. R. Krishnaraj, Adv. Mr. Tom Joseph, AOR Ms. Anugraha Sabu, Adv.
Mr. Varun Varma, Adv.
28
Mr. Jatin Malik, Adv.
Mr. Swadesh Bansal, Adv. Mr. T. Hari Hara Sudhan, AOR Mr. Shray Sashank, Adv. Ms. Susmita Singh, Adv. Mr. Dilip Shukla, Adv.
Mr. Sarthak Upadhyaya, Adv. Mr. Manaj Sarkar, Adv.
Mr. Chandril Chattopadhyay, Adv. Mr. Aakash Choudhary, Adv. Mr. Himali Choudhary, Adv.
Mr. Sanjay R. Hegde, Sr. Adv. Mr. Anas Tanwar, AOR Mr. Ankit Tiwari, Adv.
Mr. Ashish Kumar, Adv.
Mr. Shwetank Sailkwal, Adv. Mr. Ebad Ur Rahman, Adv. Mr. Masoom Raj Singh, Adv. Mr. Chandan Goswami, Adv. Mr. Zaid Raza, Adv.
Mr. Zainab Shaikh, Adv. Mr. Abhinanda Bhuyan, Adv. Mr. Mayank Suryan, Adv. Mr. Abhinandan B., Adv. Mr. Alok Mishra, Adv.
Mr. Subodh Mishra, Adv. Mr. Kashif Tahal, Adv.
Mr. Fakhre Alam, Adv.
Md. Asif Abbas, Adv.
Mrs. Rekha Pandey, AOR Mr. K. Radhakrishnan, Sr. Adv. Ms. Pankhuri Shrivastava, Adv. Ms. Neelam Sharma, AOR Mr. C. Kranthi Kumar, Adv. Mr. Alekshendra Sharma, Adv. Mr. Deepankar Kumar, Adv.
Mr. Vikash Chandra Shukla, AOR Ms. Usha Nandini V., AOR Mr. Abhilash. M. R, Adv. Mr. Sayooj Mohandas. M, Adv. Ms. Manjari Singh, Adv. Ms. Ann Melvin, Adv.
Mr. P. R. Rajhans, Adv.
Mr. Amarnath Gupta, Adv. Mr. S. Jyotiranjan, Adv. Mr. Vishal Arun, AOR 29 Mr. P.V. Dinesh, Sr. Adv.
Ms. Anna Oommen, Adv.
Ms. Sumita Hazarika, AOR Ms. Avni Singh, Adv.
Ms. Divya Prabha Singh, Adv. Mr. Sagar Roy, Adv.
Mr. Rajiv Agnihotry, Adv.
In IA 87621/26 Mr. Jayesh K. Unnikrishnan, AOR Ms. Sasmita Tripathy, Adv. Mr. Ashish Kumar Rai, Adv. Ms. Smriti Parija, Adv. Ms. Gitanjali Tripathy, Adv. Ms. Gautami Budhapriya, Adv. Mr. Vivek Kumar, Adv.
Mr. Kshitij Ray, Adv.
Mr. Nachiketa Joshi, Sr. Adv. Mr. Suvidutt M.S., AOR Ms. Deepika Singh, Adv. Ms. Disha Puri, Adv.
Mr. Rishesh Sikarwar, Adv. Mr. Sai Shashank, Adv.
Ms. Ruchil Raj, Adv.
Mr. Pankaj Singhal, Adv. Mr. Bhaskar Bhushan, Adv. Mr. Ayush Anand, Adv.
Mr. Alabhya Dhamija, Adv. Ms. Mahima Pandey, Adv. Mr. Aditya Kashyap, Adv. Ms. Ashima Gupta, Adv.
Mr. Swaraj S.A., Adv.
Mr. Dawneesh Shaktivats, AOR Mr. Harsha Gollamudi, Adv. Mohd. Yasin, Adv.
Mr. Aman Sabir Saifi, Adv. Mr. Rajat Barnwal, Adv. Ms. Himanshi Mehta, Adv.
UPON hearing the counsel the Court made the following O R D E R List on 15.04.2026 for further hearing.
(ARJUN BISHT) (PREETHI DILEEP KUMAR) ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR 30