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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Uttar Pradesh - Subsection

Section 31(4) in U.P. Industrial Disputes Rules, 1957

(4)The person verifying the application shall, specify by references to the numbered paragraphs of the application, what he verifies of his own knowledge, what he verifies upon information received and believed to be true.