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[Cites 1, Cited by 34]

Bombay High Court

Commissioner Of Income-Tax vs Nagpur Engineering Co. Ltd. on 17 April, 1998

Equivalent citations: [2000]245ITR806(BOM)

JUDGMENT

1. In view of the decision of this court in CIT v. Paramount Premises (P.) Ltd. [1991] 190 ITR 259 rejected.