Himachal Pradesh High Court
Shiva Institute Of Pharmacy vs . State Of Hp & Anr. on 24 July, 2023
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Shiva Institute of Pharmacy Vs. State of HP & anr.
CWP No. 2743 of 2023 .
24.7.2023 Present: Mr. K.B.Khajuria,Advocate, for the petitioner.
Ms. Ranjana Patial, Deputy Advocate General, for the respondent-State.
Record produced. Learned Deputy Advocate General seeks further time to have complete instructions. On her request, matter is adjourned. List on 26.7.2023, on which date record shall also be produced.
(Vivek Singh Thakur) Judge 24th July, 2023 (Guleria) ::: Downloaded on - 24/07/2023 20:41:37 :::CIS