Allahabad High Court
Balendra Pratap vs Union Of India Secy. Min. Of External ... on 11 September, 2019
Bench: Munishwar Nath Bhandari, Alok Mathur
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 4 Case :- MISC. BENCH No. - 16124 of 2018 Petitioner :- Balendra Pratap Respondent :- Union Of India Secy. Min. Of External Affairs G.O.I. & Ors. Counsel for Petitioner :- Sunil Kumar Srivastava,Anuj Kumar Garg Counsel for Respondent :- A.S.G. Hon'ble Munishwar Nath Bhandari,J.
Hon'ble Alok Mathur,J.
None appears for the petitioner though case was called twice.
The writ petition is accordingly dismissed for want of prosecution.
Interim order, if any, stands vacated.
Sri Surya Bhan Pandey, Senior Advocate/Assistant Solicitor General of India assisted by Sri Mahendra Kumar Mishra, Standing Counsel for respondent nos. 1 and 3 are present.
Order Date :- 11.9.2019 A. Verma