Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 106] [Entire Act] State of Himachal Pradesh - Subsection Section 106(2) in The Himachal Pradesh Land Revenue Act, 1953 (2)Rules under this section may prescribe, among other matters the form of survey marks and the material to be used in their construction.
