Bombay High Court
Sheth Developers Private Limited And ... vs Municipal Corporation Of The City Of ... on 19 October, 2023
Author: G.S. Patel
Bench: G.S. Patel
911-ASWP-12362-2023.DOC
Amol
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 12362 OF 2023
Sheth Developers Private Limited & Anr ...Petitioners
Versus
Municipal Corporation of The City of Thane ...Respondents
through Municipal Commissioner & Ors
Mr Virag Tulzapurkar, Senior Advocate, with Viraj Parikh, Samit
Shukla, Saloni Shah & Mustafa Nulwala, i/b DSK Legal, for
the Petitioner.
Mr Mandar Limaye, for the Respondent-TMC.
Mr SL Babar, AGP, for the Respondent-State.
CORAM G.S. Patel &
Digitally
Kamal Khata, JJ.
signed by AMOL AMOL PREMNATH DATED: 19th October 2023 PREMNATH JADHAV JADHAV Date:
2023.10.20 PC:-
11:49:24 +0530
1. List the matter for orders on 26th October 2023.
(Kamal Khata, J) (G. S. Patel, J) Page 1 of 1 19th October 2023 ::: Uploaded on - 20/10/2023 ::: Downloaded on - 21/10/2023 02:23:22 :::