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Bombay High Court

Sheth Developers Private Limited And ... vs Municipal Corporation Of The City Of ... on 19 October, 2023

Author: G.S. Patel

Bench: G.S. Patel

                                                                               911-ASWP-12362-2023.DOC




                                                                                                          Amol



                              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                           CIVIL APPELLATE JURISDICTION
                                           WRIT PETITION NO. 12362 OF 2023


                         Sheth Developers Private Limited & Anr                             ...Petitioners
                               Versus
                         Municipal Corporation of The City of Thane                       ...Respondents
                         through Municipal Commissioner & Ors


                         Mr Virag Tulzapurkar, Senior Advocate, with Viraj Parikh, Samit
                              Shukla, Saloni Shah & Mustafa Nulwala, i/b DSK Legal, for
                              the Petitioner.
                         Mr Mandar Limaye, for the Respondent-TMC.
                         Mr SL Babar, AGP, for the Respondent-State.


                                                       CORAM      G.S. Patel &
           Digitally
                                                                  Kamal Khata, JJ.

signed by AMOL AMOL PREMNATH DATED: 19th October 2023 PREMNATH JADHAV JADHAV Date:

2023.10.20 PC:-
11:49:24 +0530
1. List the matter for orders on 26th October 2023.

(Kamal Khata, J) (G. S. Patel, J) Page 1 of 1 19th October 2023 ::: Uploaded on - 20/10/2023 ::: Downloaded on - 21/10/2023 02:23:22 :::