Bombay High Court
Deshmukh Enterprises Thr. Promoter D S ... vs Paramount Park D Tenant Co-Op Housing ... on 21 February, 2024
Author: Amit Borkar
Bench: Amit Borkar
Board Sr.No.:-0
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 12575 OF 2022
Deshmukh Enterprises Thr. Promoter D S ....PETITIONER
Deshmukh
V/S
Paramount Park D Tenant Co-op Housing ....RESPONDENT
Society Ltd 1) Thingranjan Ayyar And Ors CORAM : HON'BLE SHRI JUSTICE AMIT BORKAR J DATE : 21st February, 2024 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 23/04/2024 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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