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Bombay High Court

Deshmukh Enterprises Thr. Promoter D S ... vs Paramount Park D Tenant Co-Op Housing ... on 21 February, 2024

Author: Amit Borkar

Bench: Amit Borkar

                                                                                  Board Sr.No.:-0

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

               WRIT PETITION NO. 12575 OF 2022

 Deshmukh Enterprises Thr. Promoter D S                   ....PETITIONER
 Deshmukh
             V/S
 Paramount Park D Tenant Co-op Housing                  ....RESPONDENT

Society Ltd 1) Thingranjan Ayyar And Ors CORAM : HON'BLE SHRI JUSTICE AMIT BORKAR J DATE : 21st February, 2024 P.C. :

Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 23/04/2024 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 21/02/2024 ::: Downloaded on - 07/03/2024 10:55:04 :::