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[Cites 0, Cited by 0] [Section 74(3)] [Section 74] [Entire Act]

State of Uttar Pradesh - Subsection

Section 74(3)(j) in The Greater Noida Industrial Development Area Building Regulations, 1992

(j)In case of single staircase it shall terminate at the ground floor level and the access to the basement shall be by way of a separate staircase.