Section 13 in The M.P. Samaj Ke Kamjor Vargon Ke Liye Vidhik Sahayata Tatha Vidhik Salah Adhiniyam, 1976
13. Filling of vacancies.
- Any vacancy of the member occurring under Section 12 shall be filled as early as practicable in the manner laid down in Section 4, 6 or 7, as the case may be.
