Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 114(2)] [Section 114] [Entire Act] Union of India - Subsection Section 114(2)(e) in The Inland Vessels Act, 2021 (e)any offence committed under the enactment hereby repealed may be prosecuted and punished as if it had been committed under this Act;