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Gujarat High Court

Deputy Commissioner Of Income Tax vs Mundra International Container ... on 10 April, 2015

Author: Ks Jhaveri

Bench: Ks Jhaveri, K.J.Thaker

          C/MCA/886/2015                             ORDER



          IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

        MISC. CIVIL APPLICATION (FOR ORDERS) NO. 886 of 2015
         In SPECIAL CIVIL APPLICATION NO. 6196 of 2014
===========================================================
=====
      DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 2(1)(2),
                    AHMEDABAD....Applicant(s)
                             Versus
MUNDRA INTERNATIONAL CONTAINER TERMINAL PVT LTD....Opponent(s)
================================================================
Appearance:
MRS MAUNA M BHATT, ADVOCATE for the Applicant(s) No. 1
MR B S SOPARKAR, ADVOCATE for the Opponent(s) No. 1
 ================================================================
         CORAM:            HONOURABLE MR.JUSTICE KS JHAVERI
                                              and
                           HONOURABLE MR.JUSTICE K.J.THAKER
                              Date : 10/04/2015
                               ORAL ORDER

(PER : HONOURABLE MR.JUSTICE KS JHAVERI) RULE, returnable on 1ST MAY, 2015.

(K.S.JHAVERI, J.) (K.J.THAKER, J) UMESH Page 1 of 1