Gujarat High Court
Deputy Commissioner Of Income Tax vs Mundra International Container ... on 10 April, 2015
Author: Ks Jhaveri
Bench: Ks Jhaveri, K.J.Thaker
C/MCA/886/2015 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
MISC. CIVIL APPLICATION (FOR ORDERS) NO. 886 of 2015
In SPECIAL CIVIL APPLICATION NO. 6196 of 2014
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DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 2(1)(2),
AHMEDABAD....Applicant(s)
Versus
MUNDRA INTERNATIONAL CONTAINER TERMINAL PVT LTD....Opponent(s)
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Appearance:
MRS MAUNA M BHATT, ADVOCATE for the Applicant(s) No. 1
MR B S SOPARKAR, ADVOCATE for the Opponent(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE KS JHAVERI
and
HONOURABLE MR.JUSTICE K.J.THAKER
Date : 10/04/2015
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE KS JHAVERI) RULE, returnable on 1ST MAY, 2015.
(K.S.JHAVERI, J.) (K.J.THAKER, J) UMESH Page 1 of 1