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State of Andhra Pradesh - Section

Section 14 in Andhra Pragathi Grameena Bank (Employees') Pension Regulations, 2018

14. Commencement of qualifying service.

- Subject to the provisions contained in these regulations, qualifying service of an employee shall commence from the date he takes charge of the post to which he is first appointed on a regular basis and service on probation shall be counted if followed by confirmation in the post.