Jharkhand High Court
Sunil Tudu vs The State Of Jharkhand on 26 April, 2024
IN THE HIGH COURT OF JHARKHAND AT RANCHI
(Civil Writ Jurisdiction)
W.P.(S) No. 6 of 2017
Sunil Tudu, s/o late Lakshman Tudu, r/o Village-Asanboni, PO-
Murathakura, PS-Gurabanda, District-East-Singhbhum, Jamshedpur,
Jharkhand ... ... Petitioner
Versus
1. The State of Jharkhand, through the Chief Secretary, Government of
Jharkhand, at Project Building, Ranchi, PO-Dhurwa, PS-Jagarnathpur,
District-Ranchi
2. The Home Secretary, Government of Jharkhand, at Project Building, Ranchi,
PO-Dhurwa, PS-Jagarnathpur, District-Ranchi
3. The Jharkhand Staff Selection Commission, situated at F-49/50, Sector-III,
Dhurwa, PO-Dhurwa, PS-Jagarnathpur, District-Ranchi, PIN-834004
4. The Director General of Police, Jharkhand, at Project Building, Ranchi, PO-
Dhurwa, PS-Jagarnathpur, District-Ranchi
5. Director General, Home Guard, at Audrey House Complex, near Nepal
House, PO-Doranda, PS-Doranda, District-Ranchi, Jharkhand
... ... Respondents
With
W.P.(S) No. 748 of 2016
1. Rinkesh Kumar Yadav, s/o Kapildev Gope, r/o Mada Colony, PO & PS-
Dhanbad, District-Dhanbad, Jharkhand
2. Manoj Kumar Yadav, s/o Bhola Nath Singh, r/o Mohan Bazaar, PO-
Patherdih, PS-Sudamdih, District-Dhanbad, Jharkhand
3. Bablu Kumar Rawani, s/o Gopal Rawani, r/o Patherdih Kolwaski, PO & PS-
Patherdih, District-Dhanbad, Jharkhand
4. Amit Kumar Saw, s/o Nand Kishor Saw, r/o-Shimla Nagar Dhaiya, PO-ISM,
PS-Dhanbad, District-Dhanbad, Jharkhand
5. Durga Charan Mahato, s/o Kaleshwar Mahato, r/o Aral Gadia Basti, PO-
Kusunda, PS-Putki, District-Dhanbad, Jharkhand
6. Ajay Kumar, s/o Kameshwar Prasad, r/o-Godhar 15 No. PO-Kusunda, PS-
Kenduadih, District-Dhanbad, Jharkhand
7. Manoj Kumar Tiwary, s/o Vimlesh Tiwary, r/o Bank More, PO-Dhanbad,
PS-Bank More, District-Dhanbad, Jharkhand
8. Shamsher Ansari, s/o Khalil Ansari, r/o Nunidih Badki, PO-Jitpur, PS-Jora
Pokhar, District-Dhanbad, Jharkhand
9. Amit Kumar Singh, s/o Subodh Prasad Singh, r/o Prem Chand Nagar, PO &
PS-Dhanbad, District-Dhanbad, Jharkhand
10. Vijay Kumar Mahato, s/o Kesho Mahato, r/o Bhoura No.12, PO-Bhoura
No.12, PO-Bhoura, PS-Jorapokhar, District-Dhanbad, Jharkhand
11. Anil Kumar Yadav, s/o Mahadeo Prasad Yadav, r/o Manaitand, PO & PS-
Dhanbad, District-Dhanbad, Jharkhand
12. Umesh Kumar Dubey, s/o Triveni Dubey, r/o Dhanuadih, PO-Jharia, PS-
Dhanuadih OP, District-Dhanbad, Jharkhand
13. Pankaj Kumar, s/o Raj Kishor, r/o Cooperative Colony, PO-Jamadoba, PS-
Jorapokhar, District-Dhanbad, Jharkhand
14. Ganesh Prasad Gope, s/o Shatrudhan Gope, r/o Housing colony, PO & PS-
Dhanbad, District-Dhanbad, Jharkhand
15. Amit Kumar Bhatt, s/o Nakul Chandra Bhatt, r/o Madhuban Kujama Basti,
PO-Dhanbad Lodna, PS-Dhanbad Tisra, District-Dhanbad, Jharkhand
16. Shankar Kumar Saw, s/o Bhagwat Saw, r/o-New Colony Warf kal, PO &
PS-Jharia, District-Dhanbad, Jharkhand
17. Dharamvir Kumar, s/o Ganesh Singh, r/o-South Kujama Koliyari, PO-
Lodna, PS-Tisra, District-Dhanbad, Jharkhand
18. Ranjay Kumar Singh, s/o Dadan Singh, r/o Tetulmari (near Post Office),
PO-Sijua (Chandore), PS-Tetulmari, District-Dhanbad, Jharkhand
19. Subodh Kumar Saw, s/o late Jagdish Prasad Saw, r/o Chauthayi Kulhi, PO
& PS-Jharia, District-Dhanbad, Jharkhand
20. Rajendra Kumar, s/o Tribhuwan Yadav, r/o Bhagat Kath Gola Bhaga, PO-
Bhaga, PS-Jharia, District-Dhanbad, Jharkhand
21. Aarif Kamal, s/o Md. Kamal, r/o Bhoura No.7, PO-Bhoura, PS-Jorapokhar,
District-Dhanbad, Jharkhand
22. Raj Kumar Gope, s/o Wakil Gope, r/o Vinod Nagar, PO & PS-Dhanbad,
District-Dhanbad, Jharkhand
23. Mukesh Kumar Mahato, s/o late Ramchandra Mahato, r/o-Boragadh, PO-
Bhagabandh, PS-Jharia, District-Dhanbad, Jharkhand
24. Chandan Kumar Saw, s/o Shatrudhan Saw, r/o Kacchi Balihari, PO-
Kusunda, PS-Putki, District-Dhanbad, Jharkhand
25. Arvind Singh, s/o Ram Suridh Singh, r/o Putki Kacchi Balihari, PO-
Kusunda, PS-Putki, District-Dhanbad, Jharkhand
26. Md. Abbus Alam, s/o Md. Abdul Razzaque, r/o Dhangi, PO-Rowam, PS-
Topchanchi, District-Dhanbad, Jharkhand
27. Anup Kumar, s/o Kamdev Kuhar, r/o Lodna Bai Quarter, PO-Lodna, PS-
Tisra, District-Dhanbad, Jharkhand
28. Laxman Kumar Malakar, s/o Arjun Malakar, r/o Lodna No.12, PO-Lodna,
PS-Lodna Tisra, District-Dhanbad, Jharkhand
29. Md Naushad Ansari, s/o Md. Shamim Ansari, r/o Ramjanpur Jamadoba,
PO-Bhaga, PS-Jorapokhar, District-Dhanbad, Jharkhand
30. Teklal Mahato, s/o Janu Mahato, r/o Padar Pala Mahato Tola, PO-B.
Polytechnic, PS-Bank More, District-Dhanbad, Jharkhand
31. Manoj Kumar Pandey, s/o Shiv Kumar Pandey, r/o Kustaur, PO-Kustaur,
PS-Kenduadih, District-Dhanbad, Jharkhand
32. Rajesh Kumar, s/o Prakash Vishwakarma, r/o Digwadih No.10 New Colony,
PO-Jail Gora, PS-Jora Pokhar, District-Dhanbad, Jharkhand
33. Ajit Gorai, s/o Satish Chandra Gorai, r/o Rangamati, PO-Sindri, PS-
Baliyapur, District-Dhanbad, Jharkhand
34. Md. Ajij Ansari, s/o Md Israil Ansari, r/o Kurmidih, PO-Kalyanpur, PS-
2 W.P.(S) No. 6 of 2017 & analogous cases
Barwadha, District-Dhanbad, Jharkhand
35. Manoj Kumar Mandal, s/o Pramod Mandal, r/o Dhaiya, PO & PS-Dhanbad,
District-Dhanbad, Jharkhand
36. Chhotu Ray, s/o Mukteshwar Ray, r/o Rangamati Pani Tanki, PO-Sindri,
PS-Baliyapur, District-Dhanbad, Jharkhand
37. Dulal Chandra Dutta, s/o Gopal Chandra Dutta, r/o Rangamati (rajabasti),
PO-Sindri, PS-Baliyapur, District-Dhanbad, Jharkhand
38. Pradeep Kumar Mahato, s/o Gour Mahato, r/o Muhulbani/49, PO- Bhaura,
PS-Sudamdih, District-Dhanbad, Jharkhand
39. Shambhu Kumar Yadav, s/o Sri Kedar Yadav, r/o Raj Ground, PO & PS-
Jharia, District-Dhanbad, Jharkhand
40. Md Razzak Ansari, s/o Md. Israil Ansari, r/o Rahur Gora Dhaiya, PO-Nag
Nagar, PS-Dhanbad, District-Dhanbad, Jharkhand
41. Birendra Mahato, s/o Santu Mahato, r/o Padar Pala, PO-Bank More, PS-
Dhanbad Bank More, District-Dhanbad, Jharkhand
42. Kamlesh Kumar Verma, s/o Vinay Kumar Verma, r/o Bekar Bandh, PO &
PS-Dhanbad, District-Dhanbad, Jharkhand
43. Amit Kumar, s/o late Awadh Kishor Singh, r/o Vinod Nagar, PO & PS-
Dhanbad, District-Dhanbad, Jharkhand ... ... Petitioners
Versus
1. The State of Jharkhand, through the Chief Secretary, Government of
Jharkhand, at Project Building, Ranchi, PO-Dhurwa, PS-Jagarnathpur,
District-Ranchi
2. The Home Secretary, Government of Jharkhand, at Project Building, Ranchi,
PO-Dhurwa, PS-Jagarnathpur, District-Ranchi
3. The Jharkhand Staff Selection Commission, situated at F-49/50, Sector-III,
Dhurwa, PO-Dhurwa, PS-Jagarnathpur, District-Ranchi, PIN-834004
4. The Director General of Police, Jharkhand, at Project Building, Ranchi, PO-
Dhurwa, PS-Jagarnathpur, District-Ranchi
5. Director General, Home Guard, at Audrey House Complex, near Nepal
House, PO-Doranda, PS-Doranda, District-Ranchi, Jharkhand
... ... Respondents
With
W.P.(S) No. 872 of 2016
1. Gorakh Ram, s/o Sita Ram, r/o Ambedkar Nagar near Law Colony, PO &
PS-Dhanbad District-Dhanbad, Jharkhand
2. Avinash Das, s/o-Sri Krishna Rohi Das, r/o-Topchanchi, PO & PS-
Topchanchi, District-Dhanbad, Jharkhand
3. Irfan Hussain, s/o Insan Ansari, r/o Babudih Colony, PO-Munidih, PS- Putki
District- Dhanbad Jharkhand
4. Shakil Ahmad, S/o-Md. Hussain Ansari, r/o Barki-Basti, PO & PS-Mahuda,
3 W.P.(S) No. 6 of 2017 & analogous cases
District-Dhanbad, Jharkhand
5. Navlesh Kumar, s/o Ramjanay Prasad Singh, r/o- Police Line PO & PS-
Dhanbad, District-Dhanbad, Jharkhand
6 Anuj Prasad Dasoundih, s/o Ram Prasad Dasundih, r/o C. M.R.I, PO-C.M. R.
I., PS- Dhanbad, District-Dhanbad, District-Dhanbad Jharkhand
7. Niraj Kumar, s/o Bhola Prasad, r/o-Bhistipada PO & PS-Dhanbad, District-
Dhanbad, Jharkhand
8. Pankaj Kumar Singh, s/o Gobind Singh, r/o Jayanagar, PO-Murradih, PS-
Barwadda, District-Dhanbad, Jharkhand
9. Md. Nizamuddin, s/o Md Siraj Mian, r/o kadaiyan, pO-Keshka, PS-tundi,
District-Dhanbad, Jharkhand
10. Kamlesh Kumar, s/oGangadhar Saw, r/o Thakur Kulhi, po-Dhaiyya ISM,
PS-Dhanbad, District-Dhanbad, Jharkhand
11. Shiv Shakti Kumar, s/o Kanhaiyya lal Seth, r/o Vinod nagar, PO & PS-
Dhanbad, District-Dhanbad, Jharkhand
12. Shivji Paswan, s/o Mathura Paswan, r/o Wasta Kol, PO & PS-Dhansar,
District-Dhanbad, Jharkhand
13. Pawan Kumar Ray, s/o Kashi Ray, r/o Tata Sijua 6 No., PO-Bhela Tand, PS-
Jogta, District-Dhanbad, Jharkhand
14. Rinku Kumari, s/o Vijay Prasad, r/o Prem Nagar, PO-Kusunda, PS-Putki,
District-Dhanbad, Jharkhand
15. Amita Kumari, d/o Suresh Prasad Chaurasia, r/o Lahbani Dhaiya, Po-ISM,
PS-Dhanbad, District-Dhanbad, Jharkhand
16. Binod Kumar Rajwar, s/o Kistu Rajwar, r/o Bhagedih, PO & PS-Tundi,
District-Dhanbad, Jharkhand
17. Bablu Mandal, s/o Kishori Mandal, r/o Pandey Beda, PO-Jharia, PS-Jharia
Tisra, District-Dhanbad, Jharkhand
18. Sulekha Kumari, s/o Anandi Pandit, r/o Chirgora, PO & PS-Dhanbad,
District-Dhanbad, Jharkhand
19. Shambhu Kumar Saw, s/o Ayodhya Prasad Saw, r/o Gobindpur, PO & PS-
Gobindpur, District-Dhanbad, Jharkhand
20. Akhilesh Kumar Gope, s/o Natwar Gope, r/o Dharkiro, PO-Rowam, PS-
Katrash (O.P Rajganj), District-Dhanbad, Jharkhand
21. Ajay Kumar Singh, s/o-Nageshwar Singh, r/o New Colony Nunudih No. 2
PO- Jitpur, PS-Jorapokhar, District-Dhanbad, Jharkhand
22. Heera Paswan, s/o Ramadhin Paswan, r/o- Jayrampur Colliery, PO-
Jinagosh, PS-Tisra, District-Dhanbad, Jharkhand
23. Ramu Mahto, s/o Matal Mahato, r/o-Gareria Basti, PO-Banskora PS-
Kenduadih, District-Dhanbad, Jharkhand
24. Raman Kumar Choubey, s/o late Ramwachan Choubey, r/o- Putki Kacchi
Koliyari, PO-Kusunda, PS-Putki, District-Dhanbad, Jharkhand
25. Panu Mahato, s/o Summer Mahato, r/o Tartand, PO-Keshka, PS-Tundi,
District-Dhanbad, Jharkhand
4 W.P.(S) No. 6 of 2017 & analogous cases
26. Dinesh Kumar Singh, s/o Keshwar Singh, r/o Lahwani Dhaiya, PO- ISM
PS-Dhanbad, District-Dhanbad, Jharkhand
27. Wakil Mahato, s/o Mukund Murari Mahato, r/o Saraidhela, PO & PS-
Saraidhela, District-Dhanbad, Jharkhand
28. Nirbhay Kumar Rajak, s/o Rajeshwar Rajak, r/o Vrindawan Colony, PO- KG
Ashram, PS-Saraidhela, District-Dhanbad, Jharkhand
29. Guddu Kumar Thakur, s/o Satish Thakur, r/o Baramudi, PO-B Polytechnic
PS And Dist Dhanbad Jharkhand
30. Uma Kant Verma, s/o Sita Ram Verma, r/o Lodna No 12, PO Lodna, PS-
Tisra, District-Dhanbad, Jharkhand
31. Deepu Kumar, s/o - Parbhunath Ram, r/o - Saraidhela Jagjivan Nagar, P.O
& P.S- Saraidhela, District - Dhanbad, Jharkhand.
32. Vikram Kumar Raut, s/o-Surendra Raut, r/o -CMPM, P.O & P.S - Dhanbad,
District- Dhanbad, Jharkhand.
33. Sunita Kumari, d/o - Shaini Mandal, r/o-Akash Kinari no. 4, P.O & P.S-
Katrasgarh, District-Dhanbad, Jharkhand.
34. Shashikala Kumari, d/o- Late Devnandan Mahato, r/o-Kolani Palani, P.O.-
Palani, P.S.- Baliyapur, District- Dhanbad, Jharkhand.
35. Mukesh Kumar Singh, s/o-Ganpati Singh, r/o-Hirapur, P.O. & P.S.-
Dhanbad, District- Dhanbad, Jharkhand.
36. Ramesh Kumar Singh, s/o -Mrig Nath Singh, r/o-Anand Nagar Lohar Kulhi,
P.O.- ISM, P.S.-Saraidhela, District-Dhanbad, Jharkhand.
37. Sushil Kumar Yadav, s/o- Dharmdev Yadav, r/o-Hindu Mission Road,
Hirapur, P.O&P.S- Dhanbad, Jharkhand.
38. Chhaya Bauri, d/o-Prawesh Kumar Bauri, r/o-Bandhdih, P.O-Bhelatand,
P.S.-Katras, District-Dhanbad, Jharkhand.
39. Urmila Devi, d/o-Sudhir Chandra Mahato, r/o-Dhokhra, P.O-Damodarpur,
P.S-Dhansar, District-Dhanbad, Jharkhand.
40. Manoj Paswan, s/o-Mahendra Paswan, r/o-41 Jharia Raj ground, P.O & P.s-
Jharia, District-Dhanbad, Jharkhand.
41. Rajesh Kumar Pathak, s/o-Dinesh Kumar Pathak, r/o-ISM, P.O-Ism
Dhanbad, P.S-Dhanbad, District-Dhanbad, Jharkhand.
42. Saroj Kumar Yadav, s/o-Bhuneshwar Yadav, r/o-Lahwani Dhaiya, P.O-ISM,
P.S.-Dhanbad, Jharkhand.
43. Sangram Singh, s/o-Vishwanath, r/o-Purana Station, P.O-Dhanbad, P.S-
Dhansar, District-Dhanbad, Jharkhand.
44. Devenjay Kumar, s/o-Nand Kumar Singh, r/o-Police Line, P.O & P.S-
Dhanbad, District-Dhanbad, Jharkhand.
45. Sumit Kumar Upadhyay, s/o-Surendra Upadhay, r/o- CMPF, P.O-CMPF,
P.S- Saraidhela, District-Dhanbad, Jharkhand.
46. Mritunjay Kumar, s/o- Nand Kumar Singh, r/o- Police Line, P.O & P.S-
Dhanbad, District- Dhanbad, Jharkhand.
47. Subhash Kumar Singh, s/o- Arjun Singh, r/o- Basdevpur, P.O- Kusunda, PS-
5 W.P.(S) No. 6 of 2017 & analogous cases
Kenduadih, District- Dhanbad, Jharkhand.
48. Raju Sharma, s/o- Nandlal Sharma, r/o- Digwadih no. 10, P.O- Jealgora, P.S-
Jorapokhar, District- Dhanbad, Jharkhand.
49. Upendra Kumar Sharma, s/o- Surendra Sharma, r/o- Pandarpala, P.O-
B.Polytechnic, P.S- Bankmore, District- Dhanbad, Jharkhand.
50. Renu Kumari, d/o- Sant Mahato, r/o- Kali Gadh Basti, PO- Bhagaband, PS-
Jharia, District- Dhanbad, Jharkhand.
51. Laxmi Kumari, d/o- Bhuwneshwar Mahato, r/o- Kalyanpur, PO- Ramnagar
gadh, PS- Mahuda District- Dhanbad, Jharkhand.
52. Raghunath Kumar Das, s/o- Kapildev Das, r/o- Chinkothi, P.O- Jharia, P.S-
Dhanuadih, District- Dhanbad, Jharkhand.
53. Jitu Ram Mahato, s/o- Churaman Mahato, r/o- Bhikhanidih, PO- Tantri, PS-
Topchanchi, District- Dhanbad, Jharkhand.
54. Arvind Kumar, s/o- Asit Mandal, r/o- Kheshmi, PO- Gomoh, PS-
Topchanchi, District- Dhanbad, Jharkhand.
55. Sanjay Kumar, s/o Jhagdu Ram, r/o- Pandarpala, PO- B.Polytechnic, PS-
Bank More, District- Dhanbad, Jharkhand.
56. Md. Monajir, s/o- Md. Muslim, r/o- Paryatan Vibhag ke piche, PO & PS-
Dhanbad, District- Dhanbad, Jharkhand.
57. Jay Prakash Singh, s/o- Birendra Singh, r/o- North Tisra, PO- Jinagarh, PS-
Tisra, District- Dhanbad, Jharkhand.
58. Bhuwan Bauri, s/o- Late Narad Bauri, r/o- Kustour, PO & PS- Kenduadih,
District- Dhanbad, Jharkhand.
59. Sanjay Goswami, s/o- Nand Ji Goswami, r/o- Shastri nagar dhobitand, PO-
Bankmore, PS- Dhanbad, District- Dhanbad, Jharkhand.
60. Rakesh Kumar, s/o- Krishna Kumar, r/o- Lodna 12 no, PO- Lodna, PS-
Tisra, District- Dhanbad, Jharkhand.
61. Ajay Kumar Thakur, s/o- Bhudu Thakur, r/o- Koyke Bandh, PO & PS-
Jharia, District- Dhanbad, Jharkhand.
62. Jyoti Prakash Yadav, s/o- Gauri Shankar Yadav, r/o- Jamadoba, PO-
Jamadoba, PS- Jorapokhar, District- Dhanbad, Jharkhand.
63. Bimlesh Kumar, s/o Ganga Sagar Singh, r/o- Chasnala, PO. Chasnala, PS-
Patherdih, District- Dhanbad, Jharkhand.
64. Shankar Kumar Gope, s/o Narayan Gope, r/o- Shivmandir, PO- Jamadoba,
PS- Jorapokhar, District- Dhanbad, Jharkhand.
65. Manoj Kumar Yadav, s/o- Upendra Yadav r/o- Digwadih no. 12, PO-
Jelgora, PS- Jorapokhar, District- Dhanbad, Jharkhand.
66. Trilochan Tiwari, s/o- Jagarnath Tiwari, r/o Jitpur, PO & PS- Jorapokhar,
District- Dhanbad, Jharkhand.
67. Rajesh Kumar, s/o- Krishna Prasad Yadav, r/o- Police line, hirapur, PO &
PS- Dhanbad, District- Dhanbad, Jharkhand.
68. Asmit Kumar, s/o- Ashok Singh, r/o- Police Line, PO- Dhanbad, PS-
Dhanbad, District- Dhanbad, Jharkhand.
6 W.P.(S) No. 6 of 2017 & analogous cases
69. Durga Kumari, d/o- Braj Kishor Prasad, r/o- Barmasiya, PO & PS-
Dhanbad, District- Dhanbad, Jharkhand.
... ...Petitioners
Versus
1. The State of Jharkhand, through the Chief Secretary, Government of
Jharkhand, at Project Building, Ranchi, PO-Dhurwa, PS- Jagarnathpur,
District Ranchi
2. The Home Secretary, Government of Jharkhand, at Project Building, Ranchi,
PO-Dhurwa, PS- Jagarnathpur, District- Ranchi.
3. The Jharkhand Staff Selection Commission, situated at F-49/50, Sector-III,
Dhurwa, P.O.-Dhurwa, P.S.- Jagarnathpur, District Ranchi, Pin-834004
4. The Director General of Police, Jharkhand, at Project Building, Ranchi, PO-
Dhurwa, PS- Jagarnathpur, District- Ranchi
5. Director General, Home Guard, at Audrey House Complex, near Nepal
House, PO- Doranda, PS- Doranda, District- Ranchi, Jharkhand.
....Respondents
With
W.P.(S) No. 899 of 2016
1. Baski Kumar Dubey, s/o-Shyamnandan Dubey, r/o-Manifit, Udiya Basti, PO
& PS- Telko, District-East Singhbhum, Jamshedpur, Jharkhand.
2. Manoj Kumar Yadav, s/o - Ram Nagina Yadav, r/o- Kashidih L.No.1
H.No.3, PO & PS - Sakchi, District-East Singhbhum, Jamshedpur,
Jharkhand.
3. Vishnu Rajak, s/o-Late Ganchari Rajak, r/o-Carrage Colony, PO-
Goopahari, PS-Vermamines, District-East Singhbhum, Jamshedpur,
Jharkhand.
4. Pankaj Kumar Sinha, s/o-Baijnath Prasad, r/o-Mathura Bagan, PO & PS-
Golmuri, District-East Singhbhum, Jamshedpur, Jharkhand.
5. Santosh Kumar Yadav, s/o-Anandi Yadav, r/o-Babakuti Bagbera, PO & PS -
Bagbera, District-East Singhbhum, Jamshedpur, Jharkhand.
6. Buddheshwar Bhumij, s/o-Jaychand Bhumij, r/o-Baridih Basti Nirala Path,
PO-Baridih, PS-Sidgoda, District-East Singhbhum, Jamshedpur, Jharkhand.
7. Mritunjay Kumar Mishra, s/o-Ram Kumar Mishra, r/o-God Basti Mango,
PO & PS - Mango, District-East Singhbhum, Jamshedpur, Jharkhand.
8. Anand Kumar, s/o-Ramwriksh Thakur, r/o-L.No.1 Vidyapith Lohrabasti,
PO-Baridih, PS-Sidgoda, District-East Singhbhum, Jamshedpur, Jharkhand.
9. Ajay Kumar, s/o-Subhash Prasad, r/o-458 Bara Flat, Sidgoda, PO & PS-
Agrico, District-East Singhbhum, Jamshedpur, Jharkhand.
10. Ramjee Singh, s/o-Late Ramdatt Singh, r/o-Vidyapati nagar netaji road,
Baridih, PO-Baridih, PS-Sidgoda, District-East Singhbhum, Jamshedpur,
Jharkhand.
7 W.P.(S) No. 6 of 2017 & analogous cases
11. Utpal Karmakar, s/o-Ravindra Nath Karma, r/o-Zone No.9 H.No.13 Krash
Road 5 Birsanagar, PO & PS-Birsanagar, District-East Singhbhum,
Jamshedpur, Jharkhand.
12. Pappu Kumar Singh, s/o-Basant Kumar singh, r/o- RP Patel High School
Near Staff Q.No. 1, PO & PS - Jugsalai, District-East Singhbhum,
Jamshedpur, Jharkhand.
13. Shrawan Shankar Pandey, s/o- Naresh Kumar, r/o- Jap-6 sidgoda, PO-
Agrico, PS-Sidgoda, District-East Singhbhum, Jamshedpur, Jharkhand.
14. Sushil Kumar Sharma, s/o-Hiralal Sharma, r/o-Namda Basti, Anand Nagar
4/No. 06H/No. 02, PO & PS-Golmuri, District-East Singhbhum,
Jamshedpur, Jharkhand.
15. Vijay Kumar, s/o- Ramdev Ram, r/o- Q.N. 18 Police Line, PO & PS -
Golmuri, District-East Singhbhum, Jamshedpur, Jharkhand.
16. Ram Pratap, s/o-Jagvilas Singh, r/o-New Police Line Q.No. 27, PO- Agrico,
PS-Golmuri, District-East Singhbhum, Jamshedpur, Jharkhand.
17. Bhim Kumar Singh, s/o-Hari Shankar Singh, r/o-L5/111 Main Road Agrico,
PO-Agrico, PS-Sidgoda, District-East Singhbhum, Jamshedpur, Jharkhand.
18. Rajeev Kumar, s/o-Chandrachur Singh, r/o-Nayabazar West Road, PO &
PS-Jugsalai, District-East Singhbhum, Jamshedpur, Jharkhand.
19. Manish Kumar, s/o-Lalan singh, r/o-Post Office road God Basti Mango, PO
& PS- Mango, District-East Singhbhum, Jamshedpur, Jharkhand.
20. Dheeraj Kumar Agnohotri, s/o-Durga Prasad Agnihotri, r/o-Goushala Nala
Road, PO & PS- Jugsalai, District-East Singhbhum, Jamshedpur, Jharkhand.
21. Om Prakash Singh, s/o-Balmukund Singh, r/o-Q.No. 289, L.No. 19, A-
Block Tuilaungi, PO & PS- Golmuri, District-East Singhbhum, Jamshedpur,
Jharkhand.
22. Vijay Kumar Dubey, s/o - Shambhunath Dubey, r/o- Adarsh Nagar Manifit,
PO & PS-Telco, District-East Singhbhum, Jamshedpur, Jharkhand.
23. Naveen Kumar Singh, s/o-Shatrudhan Singh, r/o-SR-96 Tube Colony, PO -
Baridih, PS-Sidgoda, District-East Singhbhum, Jamshedpur, Jharkhand.
24. Jitendra Kumar, s/o - Nand Kumar Thakur, r/o-Vidyapati Nagar
Radhakishan Road, PO-Baridih, PS-Sidgoda, District-East Singhbhum,
Jamshedpur, Jharkhand.
25. Raju Kumar Dubey, s/o - Akhileshwar Kumar Dubey, r/o - A/28
Vijaynagar, PO-Golmuri, PS-Sidgoda, District-East Singhbhum,
Jamshedpur, Jharkhand.
26. Chotak Kumar Pandy, s/o-Sarju Pandey, r/o-Badbeda Colony Road No. 1,
PO - Tatanagar, PS - Badbeda, District-East Singhbhum, Jamshedpur,
Jharkhand.
27. Rinku Tiwary, s/o-Mahendra Tiwary, r/o - Kailashnagar Barmines, PO &
PS - Burmamines, District-East Singhbhum, Jamshedpur, Jharkhand.
28. Antu Kumar Singh, s/o - kameshwar Singh, r/o-Makdampur H.No. 135,
PO-Tatanagar, PS- Parshudih, District-East Singhbhum, Jamshedpur,
Jharkhand.
8 W.P.(S) No. 6 of 2017 & analogous cases
29. Suklal Mardi, s/o - Ram Mardi, r/o - Tiksiring (Bazar Goda) PO -Bhalki,
PS-Potka, District-East Singhbhum, Jamshedpur, Jharkhand.
30. Rajesh Kumar, s/o - Nanku Ray, r/o- Dubey Muhalla Jugsalai, PO & PS -
Jugsalai, District-East Singhbhum, Jamshedpur, Jharkhand.
31. Manoj Kumar Yadav, s/o - Gupteshwar Yadav, r/o - Parsudih Gwalapatti,
PO - Tatanagar, PS- Parsudih, District-East Singhbhum, Jamshedpur,
Jharkhand.
32. Dhananjay Singh, s/o - Rajendra Singh, r/o - kalinda Road, Q- No.53/3
Kadama, PO & PS - Kadma, District-East Singhbhum, Jamshedpur,
Jharkhand.
33. Vinod Kumar, s/o -Ramdhani Prasad, r/o - Shankosai Road No.5, PO-
AGM, PS- Olidih Mango, District-East Singhbhum, Jamshedpur, Jharkhand.
34. Raju Kumar, s/o-Shyam Lal Yadav, r/o- DB Road Babakuti Badbeda, PO &
PS- Bagbeda, District-East Singhbhum, Jamshedpur, Jharkhand.
35. Deepa Kumari, d/o - Kedar nath Sharma, r/o Q.No. 281 Bhuiyadih, PO-
Agrico, PS- Sitaram dera, District-East Singhbhum, Jamshedpur, Jharkhand.
36.Rameshwari Shekhar Kalindi, d/o - Late Sushant Shekhar kalinda, r/o-
Bhuiyadih kalinda basti, PO-Agrico, Ps-Sitaramdera, District-East
Singhbhum, Jamshedpur, Jharkhand.
37. Chinta Kumari, d/o - G.Prasad, r/o -H.No. 436 Bagan No.4, Road No. 1
kashidih, PO & PS - Sakchi, District-East Singhbhum, Jamshedpur,
Jharkhand.
38. Mansi Kumari Nayak, s/o - Niranjan Nayak, r/o - Near SP College Play
Ground karandih, PO- Golpahari, PS-Parshudih, District-East Singhbhum,
Jamshedpur, Jharkhand.
39. Ranjan Kumar Singh, s/o- Vishekhar singh, r/o - jayprabha nagar Golpahari,
PO - Tatanagar, PS - Parshudih, District-East Singhbhum, Jamshedpur,
Jharkhand.
40. Asha Rani Sandil, s/o - Abhay Kumar Shandil, r/o- House No. 235 Zone No
23 Birsanagar, PO & PS - Birsanagar, District-East Singhbhum,
Jamshedpur, Jharkhand.
41. Aditya Kumar Singh, s/o Sashi Bhushan Singh, r/o - Sopdera, Sarajmada,
PO - Sarajmada, PS- Parshudih, District-East Singhbhum, Jamshedpur,
Jharkhand.
42. D Hemlata, s/o-D. Bhaskar Raw, r/o- H.No. 355 a, Zone No.2 Road No. 1
Birsanagar, PO & PS - Birsanagar, District-East Singhbhum, Jamshedpur,
Jharkhand.
43 Asha Singh Munda, s/o - Prakash Singh Munda, r/o - Ajadnagar Mango, PO
& PS - Mango, District-East Singhbhum, Jamshedpur, Jharkhand.
44. Mohan Singh Deogam, s/o - Late Dibar Deogam, r/o- Bhoya, PO-Bhoya,
PS-Muffasil Chaibasa, District-East Singhbhum, Jamshedpur, Jharkhand.
45. Chaturbhuj Singh, s/o Narayan Singh, r/o- Ramnagar Bagbeda, PO -
Tatanagar, PS - Bagbeda, District-East Singhbhum, Jamshedpur, Jharkhand.
46. Amar Nath @ Amar Nath Mahto, s/o - Kusheshwar Mahto, r/o-Babukuti
9 W.P.(S) No. 6 of 2017 & analogous cases
Basti, PO & PS-Bagbeda, District-East Singhbhum, Jamshedpur, Jharkhand.
47. Niraj Kumar Rajak, s/o - Mithu Rajak, r/o- DB Road Jugsalai near
Vishwakarma mandir, PO- Jugsalai, PS- Bagbeda, District-East Singhbhum,
Jamshedpur, Jharkhand.
48. Chanchal Kumar Kaushal, s/o-Shivji Prasad, r/o-Bajrang Tekri, Shitla
Mandir Bagbeda, PO- Jugsalai, PS- Bagbeda, District-East Singhbhum,
Jamshedpur, Jharkhand.
49. Awdhesh Jha, s/o - Shankar Jha, r/o- Anandnagar lal Building, Bagbeda,
PO-Tatanagar, PS-Bagbeda, District-East Singhbhum, Jamshedpur,
Jharkhand.
50.Chandramani Chaubey, s/o Vipin Bihari Chaubey, r/o Shivnagar Bagbeda,
choubey niwas, PO & PS-Bagbeda, District-East Singhbhum, Jamshedpur,
Jharkhand.
51. Anil Kumar Pandey, s/o - Shivkumar Pandey, r/o-L-4/89 Nayi Shandhiya
Road, PO & PS - Sakchi, District-East Singhbhum, Jamshedpur, Jharkhand.
52. Krishna Kumar s/o - Gyanchand Prasad, r/o - New ulidih Shiv Mandir
Road Mango, PO - Mango, PS- Ulidih, District-East Singhbhum,
Jamshedpur, Jharkhand.
53. Akhilesh Thakur, s/o - Ramji Thakur, r/o - Kashidih Line No. 1 Bagan No.
3, PO & PS - Sakchi, District-East Singhbhum, Jamshedpur, Jharkhand.
54. Rajeev Kumar Mahato, s/o - Sri Ambuj Ch. Mahato, r/o - Kuiani, PO -
Kuiyani, PS - Boram, District-East Singhbhum, Jamshedpur, Jharkhand.
55. Shiv Shankar Yadav, s/o - somaru Yadav, r/o - New Gwala Basti Parar
pada Sonari, PO & PS - sonari, District-East Singhbhum, Jamshedpur,
Jharkhand.
56. Chunnu Kumar, s/o - Late Dineshi Ray, r/o - security Flat H/a Garmanala,
PO & PS - Bishtupur, District-East Singhbhum, Jamshedpur, Jharkhand.
57. Lav Kumar, s/o - Awdhesh Ray, r/o - Garmanala Security Flat, PO & PS -
Bishtupur, District-East Singhbhum, Jamshedpur, Jharkhand.
58. Niwas Kumar Ray, s/o - Gupteshwar Ray, r/o - Garmanala Security Flat H-
22, PO & PS - Bishtupur, District-East Singhbhum, Jamshedpur, Jharkhand.
59. Hare Krishna Singh, s/o - Ashok Singh, r/o - Jharkhand Nagr, Parshudih,
PO - Tatanagar, PS - Parshudih, District-East Singhbhum, Jamshedpur,
Jharkhand.
60. Rahul Prakash, s/o - Gupteshwar ray, r/o - Bholabagan Road no. 2, PO &
PS - Chota Govindpur, District-East Singhbhum, Jamshedpur, Jharkhand.
61. Deepak Kumar Bhatt, s/o - Krishna Bihari Bhatt, r/o - Bhuiyadih, PO -
Nandan Nagar, PS - Sidgoda, District-East Singhbhum, Jamshedpur,
Jharkhand.
62. Lakhan Kisku, s/o - Salkhu Kisku, r/o - Repat Colony MGM, PO & PS -
MGM, District-East Singhbhum, Jamshedpur, Jharkhand.
63. Kishan Kumar, s/o - Kapildev Ram, r/o - Harharguttu (Bada Talab), PO -
Harharguttu, PS- Bagbeda, District-East Singhbhum, Jamshedpur,
Jharkhand.
10 W.P.(S) No. 6 of 2017 & analogous cases
64. Jay Nath Singh, s/o - Kanhai Singh, r/o - Kuiyani, PO - Kuiyani, PS -
Bowam, District-East Singhbhum, Jamshedpur, Jharkhand.
65. Bikash Baskey, s/o - Jisu Baskey, r/o - Pabanpur, PO - Dighi, PS -
Patamda, District-East Singhbhum, Jamshedpur, Jharkhand.
66. Sanjay Oraon, s/o - Ashutosh Oraon, r/o Nutandih, PO - Pagda, PS -
Bowam, District-East Singhbhum, Jamshedpur, Jharkhand.
67. Vikash Kumar Sharma, s/o - Ram Awtar Sharma, r/o - Namdabasti Anand
Nagar, r/nO. 3 H.No. 7, PO & PS - Golmuri, District-East Singhbhum,
Jamshedpur, Jharkhand.
68. Dulal Mahali, s/o - Late Suna Ram Mahali, r/o - Bukamdih, PO - Kowali,
PS - Potka, District-East Singhbhum, Jamshedpur, Jharkhand.
69. Deepak Kumar Mahato, s/o - Buddheshwar Mahato, r/o - Kashmar, PO -
Bankishole, PS - Dumuria, District-East Singhbhum, Jamshedpur,
Jharkhand.
70. Ishan Baskey, s/o - Gahan Baskey, r/o - Sundar Purtola-layadih, PO & PS -
Patamda, District-East Singhbhum, Jamshedpur, Jharkhand.
... ... Petitioners
Versus
1. The State of Jharkhand, through the Chief Secretary, Government of
Jharkhand, at Project Building, Ranchi, PO-Dhurwa, PS-Jagarnathpur,
District-Ranchi.
2. The Home Secretary, Government of Jharkhand, at Project Building, Ranchi,
PO-Dhurwa, PS-Jagarnathpur, District-Ranchi.
3. The Jharkhand Staff Selection Commission, situated at F-49/50, Sector-III,
Dhurwa, PO-Dhurwa, PS-Jagarnathpur, District-Ranchi, Pin-834004
4. The Director General of Police, Jharkhand, at Project Building, Ranchi, PO-
Dhurwa, PS-Jagarnathpur, District-Ranchi
5. Director General, Home Guard, at Audrey House Complex, near Nepal
House, PO-Doranda, PS-Doranda, District-Ranchi, Jharkhand.
... ... Respondents
With
W.P.(S) No. 912 of 2016
1. Mahesh Bhagat, s/o - Late Budu Bhagat, r/o - Jahen Gutawa, PO & PS -
Bishnupur, District - Gumla, Jharkhand ... ... Petitioner
Versus
1. The State of Jharkhand, through the Chief Secretary, Government of
Jharkhand, at Project Building, Ranchi, PO-Dhurwa, PS-Jagarnathpur,
District-Ranchi.
2. The Home Secretary, Government of Jharkhand, at Project Building, Ranchi,
PO-Dhurwa, PS-Jagarnathpur, District-Ranchi.
3. The Jharkhand Staff Selection Commission, situated at F-49/50, Sector-III,
11 W.P.(S) No. 6 of 2017 & analogous cases
Dhurwa, PO-Dhurwa, PS-Jagarnathpur, District-Ranchi, Pin-834004
4. The Director General of Police, Jharkhand, at Project Building, Ranchi, PO-
Dhurwa, PS-Jagarnathpur, District-Ranchi.
5. Director General, Home Guard, at Audrey House Complex, near Nepal
House, PO-Doranda, PS-Doranda, District-Ranchi, Jharkhand.
... ... Respondents
With
W.P.(S) No. 913 of 2016
1. Brihspati Kumar Dubey, s/o - Sri Baleshwar Dubey, r/o Dubey Table, PO &
PS - Manghian, District - Garhwa, Jharkhand.
2. Jainendra Pal, s/o - Sri Deena Nath Pal, r/o - Banka, PO - banka, PS -
Meral, District - Garhwa, Jharkhand.
3. Diwaker Mishra, s/o - Sri Gopal Mishra, r/o Akalurani, PO - Lagma, PS -
Meral, District - Garhwa, Jharkhand.
4. Sandeep Kumar Pandey, s/o - Sri Sachida nand Pandey, r/o - Unchari, PO -
Harigawa, PS - Manjhion, District - Garhwa, Jharkhand.
5. Devendra Kumar Baitha, s/o - Sri Suryadeo Baitha, r/o - Adhaura, PO-
Adhaura, PS - Nagaruntari, District - Garhwa, Jharkhand.
... ... Petitioners
Versus
1. The State of Jharkhand, through the Chief Secretary, Government of
Jharkhand, at Project Building, Ranchi, PO-Dhurwa, PS-Jagarnathpur,
District-Ranchi.
2. The Home Secretary, Government of Jharkhand, at Project Building, Ranchi,
PO-Dhurwa, PS-Jagarnathpur, District-Ranchi.
3. The Jharkhand Staff Selection Commission, situated at F-49/50, Sector-III,
Dhurwa, PO-Dhurwa, PS-Jagarnathpur, District-Ranchi, Pin-834004
4. The Director General of Police, Jharkhand, at Project Building, Ranchi, PO-
Dhurwa, PS-Jagarnathpur, District-Ranchi.
5. Director General, Home Guard, at Audrey House Complex, near Nepal
House, PO-Doranda, PS-Doranda, District-Ranchi, Jharkhand.
... ... Respondents
With
W.P.(S) No. 914 of 2016
1. Mantu Gorai, s/o Kishan Gorai, r/o - Purna Pani, PO & PS - Nimdih,
District - Saraikela-Kharswan, Jharkhand.
2. Maheshwar Soy, s/o - Sri Shyamal Soy , r/o - Bhurkunda, PO & PS -
Kuchai, District - Saraikela-Kharswan, Jharkhand.
3. Mangal Singh Soy, s/o - Late Pradhan Soy, r/o - Bhurkunda, PO & PS -
Kuchai, District - Saraikela-Kharswan, Jharkhand.
12 W.P.(S) No. 6 of 2017 & analogous cases
4. Sunil Kumar Parmanik s/o - Dhananjay Parmanik, r/o - Tikar, PO - Tikar,
PS - Echaghar, District - Saraikela-Kharswan, Jharkhand.
... ... Petitioners
Versus
1. The State of Jharkhand, through the Chief Secretary, Government of
Jharkhand, at Project Building, Ranchi, PO-Dhurwa, PS-Jagarnathpur,
District-Ranchi.
2. The Home Secretary, Government of Jharkhand, at Project Building, Ranchi,
PO-Dhurwa, PS-Jagarnathpur, District-Ranchi.
3. The Jharkhand Staff Selection Commission, situated at F-49/50, Sector-III,
Dhurwa, PO-Dhurwa, PS-Jagarnathpur, District-Ranchi, Pin-834004
4. The Director General of Police, Jharkhand, at Project Building, Ranchi, PO-
Dhurwa, PS-Jagarnathpur, District-Ranchi.
5. Director General, Home Guard, at Audrey House Complex, Near Nepal
House, PO-Doranda, PS-Doranda, District-Ranchi, Jharkhand.
... ... Respondents
With
W.P.(S) No. 933 of 2016
1. Ankur Bishwakarma, s/o - Dilip Bishwakarma, r/o -Kuwar Singh Colony,
PO & PS - Chas, District - Bokaro, Jharkhand.
2. Santosh Kumar, s/o - Ramayan Singh, r/o - Camp -1 aawas No. D/3, PO &
PS - Marfari, District - Bokaro, Jharkhand.
3. Anku Kumar Singh, s/o - Vijay Bahadur Singh, r/o - Camp-1 aawas No.
D/e, PO & PS, Marfari, District - Bokaro, Jharkhand.
4. Md Alauddin, s/o - Md Abdul Jabar, r/o - Sultan Nagar, PO & PS - Chas,
District - Bokaro, Jharkhand.
5. Sanjiv Kumar Pandey, s/o - Parsuram Pandey, r/o Karnaal Market Marfari,
PO & PS - Marfari, District - Bokaro, Jharkhand.
6. Santosh Kumar, s/o - Gyanand Choudhary, r/o - Sector 9 DA Road, PO -
Sector-9, PS - Harla, District - Bokaro, Jharkhand.
7. Sulochana Kumari, d/o - Sanjay Prasad Ray, r/o - Camp 5 Q. No. C-14, PO
& PS - Marfari, District - Bokaro, Jharkhand.
8. Pankaj Kumar Sharma, s/o Ashok Sharma, r/o - Sector 9 C Ramdih Road,
PO - Sector -9, PS, Harla, District - Bokaro, Jharkhand.
9. Sohan Yadav, s/o - Bhairav Yadav, r/o - Telo, PO - Telo, PS- Nawadih,
District - Bokaro, Jharkhand.
10. Gopal Saw, s/o - Lakhan Saw, r/o - Telo, PO-Telo, PS - Nawadih, District -
Bokaro, Jharkhand.
11. Anil Ram, s/o - Lal Mohan, r/o - Saram, PO - Saram, PS - Gomia, District
- Bokaro, Jharkhand.
12. Mukesh Mahato, s/o - Mohan Mahato, r/o - Bodro, PO - Bhendra, PS -
Nawadih, District - Bokaro, Jharkhand.
13 W.P.(S) No. 6 of 2017 & analogous cases
13. Niraj Kumar Thakur, s/o- Parmeshwar Thakur, r/o - Govindpur, PO & PS -
Bokaro Thermal, District - Bokaro, Jharkhand.
14. Arun Kumar Mahato, s/o Khagpatr Mahato, r/o - Gobindpur, PO & PS -
Bokaro thermal, District - Bokaro, Jharkhand.
15. Anita Topno, d/o - Biksal Topno, r/o - Ghocha Tola, PO- Siwandih, PS -
Marfari, District - Bokaro, Jharkhand.
16. Dhaneshwar Ravidas, s/o- Sudan Ravidas, r/o - Taranga, PO - Taranga, PS-
Nawadih, District - Bokaro, Jharkhand.
17. Bangi Kumari Baskey, d/o - Surai Baskey, r/o - Matkam tola tutuliya, PO -
Siwandih, PS - Sector 12, District - Bokaro, Jharkhand.
18. Neelam Tirkey, d/o - Arun Urao Tirkey, r/o - Police Line Sector - 12, PO &
PS- Sector -12, District - Bokaro, Jharkhand.
19. Sarita Sundi, d/o - Lewaya Sundi, r/o - Ganesh Hotel Kurmidih, PO-
Railway Station, PS- Balidih, District - Bokaro, Jharkhand.
20. Tinku Parmanik, s/o - Gangadhar Parmanik, r/o - Baidhmara, PO-
Baidhmar, PS- Harla, District - Bokaro, Jharkhand.
21. Kamal Parmanik, s/o - Batul Parmanik, r/o - Chas Sehri Shetra, PO-
Bharra, PS- Chas, District - Bokaro, Jharkhand.
22. Ajay Kumar, s/o - Baleshwar Yadav, r/o-Sector 4/f Near apna Bazaar, PO &
PS - Sector -4, District - Bokaro, Jharkhand.
23. Chandan Kumar, s/o-Sachidanand Singh, r/o - Bermo PO & PS - Bermo,
District - Bokaro, Jharkhand.
24. Rakesh Kumar, s/o - Bhuneshwar Singh, r/o - Joshi Colony Lakda Khanda
awara No. EF/95, PO - Marfari, PS-B.A. City, District - Bokaro, Jharkhand.
25. Rajan Kumar, s/o - Mohan Mahto, r/o- Choufar, PO- Baidhmara, PS-Harla,
District - Bokaro, Jharkhand.
26. Sandeep Kumar, s/o - Mahendra Sharma, r/o Sector 1 B, Ambedkar Nagar,
PO - sector- 12, PS-BA City, District - Bokaro, Jharkhand.
27. Saroj Kumar Thakur, s/o - Videshi Thakur, r/o Sector 9 D Street -37 Q.No.
934, PO - Sector 9/B, PS- Harla, District - Bokaro, Jharkhand.
28. Anima Ekka, d/o- Abraham Ekka, r/o - Police Line 12, PO & PS - Sector-
12 District- Bokaro, Jharkhand.
29. Dhaneshwar Mahato, s/o - Badrinarayan Mahato, r/o - Amratand (
Bandhdih) PO & PS - Dugda, District - Bokaro, Jharkhand.
30. Birbahadur Kumar, s/o - Raj Kishor Sharma, r/o - Camp - 2 H-57/6, PO -
12, PS-BA City, District - Bokaro, Jharkhand.
31. Rajesh Kumar Mahato, s/o - Late Bheem Mahto, r/o - Bodiya Basti, PO -
Kathara, PS - Bokaro Thermal, District - Bokaro, Jharkhand.
32. Manu Prajapati, s/o - Lakhan Prajapti, r/o-Lahariya Tamd, PO & PS -
Bokaro Thermal, District - Bokaro, Jharkhand.
33. Krishna Kumar Mahli, s/o - Balgobind Mahali, r/o - Jamakdih, PO-Hosir,
PS- Gomia, District - Bokaro, Jharkhand.
34. Parshu Ram Mahato, s/o - Falendra Mahato, r/o-Gahiyato, PO-Goniyato,
14 W.P.(S) No. 6 of 2017 & analogous cases
PS- Nawadih, District - Bokaro, Jharkhand.
35. Sanjay Kumar Mahto, s/o - Budhan Mahto, r/o - Ratari (Bandhdih), PO &
PS - Dugda, District - Bokaro, Jharkhand.
36. Kokil Mahato, s/o - Sanichar Mahto, r/o-Bandhdih, PO & PS - Duga,
District - Bokaro, Jharkhand.
37. Niraj Kumar Rawani, s/o-Murli Rawani, r/o - Dugdabasti, PO & PS-
Karmatand, District - Bokaro, Jharkhand.
38. Gautam Kumar Ganjhu, s/o - Lal Mohan Ganjhu, PO - Aantpur, PS-Jaridih,
District - Bokaro, Jharkhand.
39. Naresh Mandal, s/o - Baijnath Mandal, r/o - Dugda Basti, PO-Karmatand,
PS- Dugda, District - Bokaro, Jharkhand.
40. Nageena Kumar Singh, s/o -Jaynandan Singh, r/o - Jainamore, PO-
Jainamore, PS- Jaridih, District - Bokaro, Jharkhand.
41. Dharmendra Kumar, s/o - Shatrudhan Ram, r/o - Sector 9/D Street037
aawas no. 959, PO-Sector-9, PS-Sarla, District - Bokaro, Jharkhand.
42. Pradeep Kewat, s/o - Kashi Kewat, r/o - Dugda, PO - Karmatan, PS-
Dugda, District - Bokaro, Jharkhand.
43. Pawan Kumar Saw, s/o-Late Tulsi Saw, r/o- Dugda Basti, PO-Karmatand,
PS-Dugda, District - Bokaro, Jharkhand.
44. Md Iliyas Ansari, s/o - MD Yusuf Ansari, r/o - Tupkadih, PO -Tupkadih,
PS-Jaridih, District - Bokaro, Jharkhand.
45. Jitendra Kumar Ray, s/o - Ramnath Ray, r/o-Sector-12/F/Awas no. 1092, PO
& PS Sector-12, District - Bokaro, Jharkhand.
46. Meera Kumari, s/o-Mahendra Mishra, r/o- Tranij Hostel no.1, PO & PS-BA
City, District - Bokaro, Jharkhand.
47. Jyoti Kumari, d/o -Dina Ray Yadav, r/o - Sector-9 Khatal, PO-Sector 9, PS-
Harla, District - Bokaro, Jharkhand.
48. Nil Maya Sharma, d/o -Chudamani Sharma, r/o-Sector-3/A Awas No. 590,
PO &PS-BA City, District - Bokaro, Jharkhand.
49. Sabra Begam, d/o-Sakir Hussain, r/o - Ukrid, PO - BA City, PS -
Sector -12, District - Bokaro, Jharkhand.
50. Mamta Kumari, s/o - Mahesh Ram, r/o- Sector 2/c Q.No. 1-199, PO-
Sector2/D, PS-BA City, District - Bokaro, Jharkhand.
51. Om Prakash, s/o-Sumeshwar Singh, r/o-Sector-2/B Q.No.- 2- 226 F Road,
PO-Sector-2, PS- BA City, District - Bokaro, Jharkhand.
52. Manoj Kumar, s/o - Surendra Singh, r/o - Sector 9 /c Streeet 28 Q.No.
1358, PO- Sector- 9, PS- Harla, District - Bokaro, Jharkhand.
53. Shakuntala Kumari, d/o-Jagdish Prasad Yadav, r/o-Sector-O/B Street-14
Awas No. 947, District - Bokaro, Jharkhand.
54. Imamul Hussain, s/o - Bada Babu Ansari, r/o- Ukrid, PO - BA City, PS-
Sector-12, District - Bokaro, Jharkhand.
55. Shiv Charan Kewat, s/o-Rohan Kewat, r/o-Dugda Basti, PO-Karmatand, PS-
Dugda, District - Bokaro, Jharkhand.
15 W.P.(S) No. 6 of 2017 & analogous cases
56. Kamlesh Kumar, s/o-Vidha Singh, r/o-Joshi Colony, PO - Marafari, PS-BA
City, District - Bokaro, Jharkhand.
57. Mohan Kumar Singh, s/o-Kapileshwar Singh, r/o-Sector 1 C awas no. 1029,
PO & PS - BA City, District - Bokaro, Jharkhand.
58. Sudhir Kumar, s/o-Umesh Prasad, r/o-JAP-4, PO & PS-
Sector- 12, District - Bokaro, Jharkhand.
59. Md Mukhtar Ahmad, s/o - Shabbir Babu Ansari, r/o - Mohal Tolla Bhandari
Band, PO- Mohal, PS-Chandankiyari, District - Bokaro, Jharkhand.
60. Vishal Kumar, s/o-Brajmohan Singh, r/o - Ramdih Basti, PO -Baidhmara,
PS - Harla, District - Bokaro, Jharkhand.
61. Saroj Kumar, s/o-Virendra Kumar Singh, r/o- Sector 3 D, PO - Sector-2,
PS-BA City, District - Bokaro, Jharkhand.
62. Kamlesh Kumar, s/o - Late Sardar Singh, r/o Bhojpur colony Chas, PO &
PS-Chas, District - Bokaro, Jharkhand.
63. Sudama Kumar, s/o - Ramji Singh, r/o- BAL (LH) Street - 6/62, PO-
Siwandih, PS-BA City, District - Bokaro, Jharkhand.
64. Sanjeev Kumar Ray, s/o - Narsingh Ray, r/o-Sector-11/C Q.No. 3210, PO-
Sector-9, PS-Harla, District - Bokaro, Jharkhand.
65. Amit Kumar Mahatha, s/o-Narendra Mahatha, r/o -Ratari, PO & PS-Dugda,
District - Bokaro, Jharkhand.
66. Md Ali Emam, s/o Md Manir Hasam, r/o- Ratari, PO & PS-Dugda, District
- Bokaro, Jharkhand.
67. Prakash Kumar, s/o- Mahendra Prasad, r/o-Sector-6/D, Near Police Station,
PO & PS -Sector-6, District - Bokaro, Jharkhand.
68. Ramesh Gope, s/o - Adhnu Gope, r/o - Wansimli, PO- Radhanagar, PS-
Balidih, District - Bokaro, Jharkhand.
69. Sachidanand Prasad, s/o-Baidhnath Prasad, r/o- Sector-8/A Street-5 Awas
No. 1244, PO-Sector-9, PS-Harla, District - Bokaro, Jharkhand.
70. Om Prakash, s/o Jay Narayan Dubye, r/o -BAL(LH) Street -14 awas no. 72,
PO - Siwandih, PS-BA City, District - Bokaro, Jharkhand.
71. Subhash Kumar Mahto, s/o-Kashi Nath Mahato, r/o Bandhdih, PO & PS-
Dudga, District - Bokaro, Jharkhand.
72. Gori Shanker Mahto, s/o-Basudev Mahto, r/o-Chanduadih, PO & PS -
Dugda, District - Bokaro, Jharkhand.
73. Biru Kumar, s/o-Tribhuwan Singh, r/o-Near Street 8 Jhopri, PO-Sector 9A
Sarla, PS-Harla, District - Bokaro, Jharkhand.
74. Ghan Shyam Singh, s/o - Saroj Prasad Singh, r/o- Sector 12/C Q No. 1007,
PO & PS - Sector 12, District - Bokaro, Jharkhand.
75. Jay Prakash Singh, s/o -Nandji singh, r/o-Sector 2 B Awas no. 2-175,
PO&PS-BA City, District - Bokaro, Jharkhand.
76. Anil Kumar, s/o Ishwar Saw, r/o-Sector /D awas no. 1980, PO-Sector9, PS-
Harla, District - Bokaro, Jharkhand.
77. Sheikh Inayat Hussain, s/o -shekh Tahir Mahto, r/o - Bandhdih, PO-
16 W.P.(S) No. 6 of 2017 & analogous cases
Bandhdih, PS-Jaridih, District - Bokaro, Jharkhand.
78. Manoj Kumar Mahto, s/o-Thannu Mahto, r/o-Ratari, PO & PS - Dugda,
District - Bokaro, Jharkhand.
79. Ajay Kumar Prasad, s/o - Vinod Prasad, r/o - New Colony Kurmidih, PO-
Railway Colny, PS- Balidih, District - Bokaro, Jharkhand.
80. Shweta Kumari, d/o - Motilal Pandey, r/o - Kurmidih, PO-Railway Colony,
PS-Balidih, District - Bokaro, Jharkhand.
... ... Petitioners
Versus
1. The State of Jharkhand, through the Chief Secretary, Government of
Jharkhand, at Project Building, Ranchi, PO-Dhurwa, PS-Jagarnathpur,
District-Ranchi.
2. The Home Secretary, Government of Jharkhand, at Project Building, Ranchi,
PO-Dhurwa, PS-Jagarnathpur, District-Ranchi.
3. The Jharkhand Staff Selection Commission, situated at F-49/50, Sector-III,
Dhurwa, PO-Dhurwa, PS-Jagarnathpur, District-Ranchi, Pin-834004
4. The Director General of Police, Jharkhand, at Project Building, Ranchi, PO-
Dhurwa, PS-Jagarnathpur, District-Ranchi.
5. Director General, Home Guard, at Audrey House Complex, Near Nepal
House, PO-Doranda, PS-Doranda, District-Ranchi, Jharkhand.
... ... Respondents
With
W.P.(S) No. 999 of 2016
1. Mirja Hansda, s/o - Shankhai Hansda, r/o - Pathara, PO-Gandanata, PS-
Borshole, District - East Singhbhum, Jamshedpur, Jharkhand.
2. Sudhir Kumar Ray, s/o - Kripa Shankar Ray, r/o - Bajrang Path Deonagar,
PO-Sakchi, PS- Sitaramdera, District - East Singhbhum, Jamshedpur,
Jharkhand.
3. Parmeshwar Sharma, s/o - Vindeshwar Sharma, r/o - Pani Tanki compound
Kuwar Basti, PO & PS - Mango, District - East Singhbhum, Jamshedpur,
Jharkhand.
4. Sanjay Prasad, S/o - Late uday Prasad, r/o - Shanko Sai Road No. 4 Mango
Dimna Road, PO - MGM, PS -Ulidih, District - East Singhbhum,
Jamshedpur, Jharkhand.
5. Thakur Das Hansda, s/o - Mangal Chandra Hansda, r/o - Surgi, PO -
Bhalki, PS - Gurabanda, District - East Singhbhum, Jamshedpur,
Jharkhand.
6. Jasai Soren, s/o - Chaitan Soren, r/o - Deoshal, PO - Pandua, PS-Dhal
Bhumgarh, District - East Singhbhum, Jamshedpur, Jharkhand.
7. Dandu Ram Hembram, s/o-Late Basen hembram, r/o - Bihinda, PO-Mohuli
shole, PS-Dhalbhumgarh, District - East Singhbhum, Jamshedpur,
17 W.P.(S) No. 6 of 2017 & analogous cases
Jharkhand.
8. Dilip Kumar Murmu, s/o - Late Bhuwa Murmu, r/o-Bhalki, PO - Bhalki,
Ps- Gurabanda, District - East Singhbhum, Jamshedpur, Jharkhand.
9. Khudi Ram Murmu, s/o-Kanhu Murmu, r/o - Machbhandar, PO-
Murathakura, PS-Gurabanda, District - East Singhbhum, Jamshedpur,
Jharkhand.
10. Ram Rai Murmu, s/o-Late Utar Murmu, r/o-Naldhua, PO- Kokpara, PS-
Dhalbhumgarh, District - East Singhbhum, Jamshedpur, Jharkhand.
11. Kuilu Mandi, d/o - Meghrai mandi, r/o-Rawtada, PO- Rawtada, PS-
Ghalbhumagrh, District - East Singhbhum, Jamshedpur, Jharkhand.
12. Singo Mandi, d/o Meghrai Mandi, r/o- Rawtada, PO-Rawtada, PS-
Ghalbhumgarh, District - East Singhbhum, Jamshedpur, Jharkhand.
13. Gopal Soren, s/o- Pitho Soren, r/o-Nuagram, PO-Mohanpur, PS-
Dhalbhumgarh, District - East Singhbhum, Jamshedpur, Jharkhand.
14. Lal Mohan Singh, s/o-Jagannath Singh, r/o - Bara Banki, PO - Pipla, PS-
MGM Mango, District - East Singhbhum, Jamshedpur, Jharkhand.
15. Mansa Ram Mahato, s/o-Nasib Chandra Mahato, r/o-Singhpura, PO-
Singhpura, PS-Gurabandha, District - East Singhbhum, Jamshedpur,
Jharkhand.
16. Jai Ram Mishra, s/o -Chandra Mohan Misra, r/o - Q.No. L4 Bistupur, PO &
PS Bistupur, District - East Singhbhum, Jamshedpur, Jharkhand.
17. Hridya Nand, s/o-Murli Prasad, r/o - New Gwala Patti Adarsh Nagar Sonari,
PO -Kagalnagar, PS- Sonari, District - East Singhbhum, Jamshedpur,
Jharkhand.
18. Sarjen Besra, s/o - Durga Charan Besra, r/o- Polash boni, P.O-Rawtara, PS-
Dhalbhumgarh, District - East Singhbhum, Jamshedpur, Jharkhand.
19. Bablu Hansdah, s/o - Arun Manjhi, r/o - Rasunchopa ( Balidih) PO -
Rasunchopa, PS- Potka, District - East Singhbhum, Jamshedpur, Jharkhand.
20. Rupchand Mandi, s/o- Late Rupai Mandi, r/o Basajhor, Po - Rawtara,
District - East Singhbhum, Jamshedpur, Jharkhand.
21. Pandu Hembrom, s/o - Kedar Ram, r/o - Rahargora, PO - Rahargora, PS-
Parsudih, District - East Singhbhum, Jamshedpur, Jharkhand.
22. Bhim Mandi, s/o-Late Ganesh Mandi, r/o - Raghunathdih (Jayramdih), )PO-
Dova, PS-Dhalbhumgarh, District - East Singhbhum, Jamshedpur,
Jharkhand.
23. Aaithu Hansda, s/o-Late Mirja Hansda, r/o - Galusingi, PO- Rasunchopa,
PS- Potka, District - East Singhbhum, Jamshedpur, Jharkhand.
24. Renjo Sidhu, s/o -Late Raghu Sidhu, r/o - Rahargora, PO - Rahargora, PS-
Parsudih, District - East Singhbhum, Jamshedpur, Jharkhand.
25. Shambhu Charan Mahato, s/o - Pasan Mahato, r/o - Beldih, PO- Bidra, PS-
Kamalpur, District - East Singhbhum, Jamshedpur, Jharkhand.
26. Chuna Ram Munda, s/o-Dahalan Mahro, r/o - Ektal PO- Nutangarhm, PS-
Dhalbhumgarh, District - East Singhbhum, Jamshedpur, Jharkhand.
18 W.P.(S) No. 6 of 2017 & analogous cases
27. Kanchan mahato, s/o Dinabandhu Mahato, r/o-Dorkhuli, PO-Simdi, PS-
Chakulia, District - East Singhbhum, Jamshedpur, Jharkhand.
28. Rajiv Mahato, s/o-Shakti Pada mahato, r/o-Beldih, PO-Beldih, PS-Boram,
District - East Singhbhum, Jamshedpur, Jharkhand.
29. Ajay Singh, s/o - Late Ravi Singh, r/o Jhati Jharna, PO- Jhati Jharna, PS-
Ghatsla, District - East Singhbhum, Jamshedpur, Jharkhand.
30. Basudev Mahato, s/o - Anil Chandra Mahato, r/o - Hutupathar, PO -
Kashmar, PS - Kamalpur, District - East Singhbhum, Jamshedpur,
Jharkhand.
31. Mahabir Hansda, s/o - Late Ghasi Ram Hansda, r/o - Paharpara, PO-
Kuiyani, PS-Boram, District - East Singhbhum, Jamshedpur, Jharkhand.
32. Chuna Ram Mandi, s/o - Labai Mandi, r/o - Paharpur, Po - Kuiyani, PS-
Boram, District - East Singhbhum, Jamshedpur, Jharkhand.
33. Uttam Besra, s/o - Bibhuti Besra, r/o - Pabanpur, PO - Dighi, PS- Patamda,
District - East Singhbhum, Jamshedpur, Jharkhand.
34. Chuna Ram hansda, s/o - late Tara hansda, r/o - Hathia Dih, PO -
Barachirka, PS - Boram, District - East Singhbhum, Jamshedpur,
Jharkhand.
35. Bishwanath Hembram, s/o - Birbal hembram, r/o - Hathiadih, PO -
Barachirka, PS - Boram, District - East Singhbhum, Jamshedpur,
Jharkhand.
36. Baleshwar Murmu, s/o - Panchanan Murmu, r/o - Pathara, PO - Gandanta,
PS- Borshole, District - East Singhbhum, Jamshedpur, Jharkhand.
37. Aashish Mahato, s/o- Late Upendra Nath Mahato, r/o - Muchidih, PO -
Kuiyni, PS- Boram, District - East Singhbhum, Jamshedpur, Jharkhand.
38. Hemanta Besra, s/o - Ambuj Besra, r/o - Pabanpur, PO - Dighi, PS-
Patamda, District - East Singhbhum, Jamshedpur, Jharkhand.
39. Ganesh Singh, s/o kali Pada Singh, r/o Patamda, PO & PS - Patamda,
District - East Singhbhum, Jamshedpur, Jharkhand.
40. Gobinda Murmu, s/o - Late Pitam Murmu, r/o - Pithati, Po-karaduba, PS-
Ghatsila, District - East Singhbhum, Jamshedpur, Jharkhand.
41. Parsuram Singh, s/o - Babulal Singh, r/o - Jordih, Po - Bhilai Pahari, PS -
MGM Mango, District - East Singhbhum, Jamshedpur, Jharkhand.
42. Chandi Pad Singh, s/o - Babulal Singh, r/o Jordih, PO - Bhilai Phari, PS-
MGM Mango, District - East Singhbhum, Jamshedpur, Jharkhand.
43. Muktalal Mahato, s/o - Rajanikant mahto, r/o - lacchipur, Po - Lacchipur,
PS - Patamda, District - East Singhbhum, Jamshedpur, Jharkhand.
44. Gopal Chandra Baskey, s/o - Kali Ram Beskey, r/o - Kankidih, Po - Kumir,
PS - kamalpur, District - East Singhbhum, Jamshedpur, Jharkhand.
45. Himangsu Gope, s/o - Jyoti Gope, r/o Lodhasholi, Po - Lodhasholi, PS-
Chakulia, District - East Singhbhum, Jamshedpur, Jharkhand.
46. Mukesh Kumar mahato, s/o - Mohini Mohan mahato, r/o- Taranga, PO -
Chakulia, PS-Chakulia, District - East Singhbhum, Jamshedpur, Jharkhand.
19 W.P.(S) No. 6 of 2017 & analogous cases
47. Sagar Mandi, s/o - Soban Mandi, r/o - Kharbandha, PO - Lodhasholi, PS -
Chakulia, District - East Singhbhum, Jamshedpur, Jharkhand.
48. Shiv Praksh Kumar, s/o - Ram Shlok Yadav, r/o - Bara Bastii D Block Near
Kali Mandir, PO - Baridih, PS-Sidgoda, District - East Singhbhum,
Jamshedpur, Jharkhand.
49. Iswar Rai, s/o - Rajaram Rai, r/o - Q.no. 6 Road No. 8, Anandnagar
namdabasti, PO& PS- Golmuri, District - East Singhbhum, Jamshedpur,
Jharkhand.
50. Upendra Saw, s/o - Yamuna Saw, r/o - Baridih Basti, Mira Path, PO -
Baridih, PS-Sidgoda, District - East Singhbhum, Jamshedpur, Jharkhand.
51. Ajay Kumar Rajak, s/o - Ram Chandra Rajak, r/o - Baridih Basti Bhojpur
Colony, PO- Baridih, PS- Sidgod, District - East Singhbhum, Jamshedpur,
Jharkhand.
52. Rakesh Tiwary, s/o - Virendra Tiwary, r/o - 10 No. Basti Sindh Road Q.No.
203, PO - Golmuri, PS- Sidgoda, District - East Singhbhum, Jamshedpur,
Jharkhand.
53. Rajesh Kumar Gupta, s/o - Haridwar lal Gupta, r/o - BNO. 15/15 Water
Tower Area, PO - Kadma, PS- BH Area Kadma, District - East Singhbhum,
Jamshedpur, Jharkhand.
54. Pappu Thakur, s/o - Butan Thakur, r/o - 4 Block Zone No.3, PO & PS -
Birsanagar, District - East Singhbhum, Jamshedpur, Jharkhand.
55. Vinay Choubey, s/o - Ramesh Kumar Choubey, r/o - Tarun Complex Flat
No. 14 A/Blcok , PO & PS - Mango, District - East Singhbhum,
Jamshedpur, Jharkhand.
56. Sonu Kumar Jha, s/o -Late kameshwar Jhar, r/o - Prem Nagar Road 5,
Telko, PO & PS - Telko, District - East Singhbhum, Jamshedpur,
Jharkhand.
57. C Venkat Krishna Rao, s/o - Adi Venkat Saw, r/o - H-49 Namda, Basti,
Vikas Colony ,PO & PS - Golmuri, District - East Singhbhum, Jamshedpur,
Jharkhand.
58. Biram Murmu, s/o - Late Aadu Murmu, r/o - Deoghar, PO - Bhilay Pahari,
PS-MGM, District - East Singhbhum, Jamshedpur, Jharkhand.
59. Kale Ram Mardi, s/o - Late Chhaku Mardi, r/o - orkabera, PO - Kalikapur,
PS - Potka, District - East Singhbhum, Jamshedpur, Jharkhand.
60. Kartik Murmu, s/o - Late Pitamber Murmu r/o - Baredih, PO - Bhagabandi,
PS - Dumuria, District - East Singhbhum, Jamshedpur, Jharkhand.
61. Hare Oraon, s/o - Late lakhin Oraon, r/o - Ichara , PO & PS - Jadugoda,
District - East Singhbhum, Jamshedpur, Jharkhand.
62. Subhash Murmu, s/o-Dula Murmu, r/o-Digha, PO - E Delbara, PS-
Ghatshila, District - East Singhbhum, Jamshedpur, Jharkhand.
63. Mahesh Tudu, s/o Sunaram Tudu, r/o Dhobani, PO & PS Mosabani, District
- East Singhbhum, Jamshedpur, Jharkhand.
64. Bishwanath Hansda, s/o-Late Daman Hansda, r/o-Lawkeshra, PO - Surda
Mines, PS- Musabani, District - East Singhbhum, Jamshedpur, Jharkhand.
20 W.P.(S) No. 6 of 2017 & analogous cases
65. Lukhiram Tudu, s/o - Ramesh Tudu, r/o - Baraghat, PO-Surda, PS-
Musaboni, District - East Singhbhum, Jamshedpur, Jharkhand.
66. Jagan Nath Hansda, s/o - Sabua Hansda, r/o-Dubrajpur, PO-Karaduba, PS -
Ghatsala, District - East Singhbhum, Jamshedpur, Jharkhand.
67. Rohan Soren, s/o - Budhu Soren, r/o - Baliguma, PO & PS - MGM
College, District - East Singhbhum, Jamshedpur, Jharkhand.
68. Bikram Hansda, s/o - Late Paraw Hansda, r/o New Colony Musabni, PO &
PS - Musabni, District - East Singhbhum, Jamshedpur, Jharkhand.
69. Simal Baskey, s/o Late Mangal Baskey, r/o - Kuilisuta, Po - Badia PS -
Musabani, District - East Singhbhum, Jamshedpur, Jharkhand.
70. Pachiya Tudu, s/o - Mangal Tudu, r/o - Pukhuria, PO - Barajuri, PS-
Ghatsila, District - East Singhbhum, Jamshedpur, Jharkhand.
71. Paritosh Mahato, s/o - Late Gangadhar Mahato, r/o - Kamlabera, PO-Pipla,
PS-MGM Dimna, District - East Singhbhum, Jamshedpur, Jharkhand.
72. Jiten Mahakund, @ Jiten Mahaknd, s/o - Late Panchanan Mahakund, r/o -
Baliagora ( Pududih), PO - Badia, PS-Mosaboni, District - East
Singhbhum, Jamshedpur, Jharkhand.
73. Pravin Kumar, s/o - Bhagwat Prasad, r/o - Shankosai Road No. 1
Ramnagar, PO - MGM College PS- Olidih, District - East Singhbhum,
Jamshedpur, Jharkhand.
74. Amish Kumar ray, s/o - Yogendra Rai, r/o - Shankosai Road No. 1 Mango,
PO - MGM, PS - Ulidih, District - East Singhbhum, Jamshedpur,
Jharkhand.
75. Ajit Kumar Mahato, s/o -Gopal Chandra Mahato, r/o - Kherua, PO-Dighi
PS- Patamda, District - East Singhbhum, Jamshedpur, Jharkhand.
76. Bhogan Hansda, s/o late Ram hansda, r/o - Purnapani, PO - Dandudi, PS-
Bharagora, District - East Singhbhum, Jamshedpur, Jharkhand.
77. Singu Ram Mandi, s/o - Late Somay Mandi, r/o - Kendopusi, PO - Asna,
PS- Ghatsila, District - East Singhbhum, Jamshedpur, Jharkhand.
78. Sada Nanda Murmu, s/o - Sona Murmu, r/o - Bhadua, PO - Benasoli, PS -
Barshol, District - East Singhbhum, Jamshedpur, Jharkhand.
79. Saraswati Mandi, d/o - Thakur Mandi, r/o - Behragora Sihpura, PO & PS -
Behragora, District - East Singhbhum, Jamshedpur, Jharkhand.
80. Mutuk Soren, s/o - Surendra Soren, r/o Rapacha, PO - Pagda, PS- Boram,
District - East Singhbhum, Jamshedpur, Jharkhand.
81. Gurucharan Hembram, s/o Narayan Hembram, r/o - kanimohali, PO- Asna,
PS-Ghatsila, District - East Singhbhum, Jamshedpur, Jharkhand.
82. Bhola Nath Yadav, s/o - Ram Vilas Saw, r/o - Vidyapati Nagar, Main Road
Baridih, PO - Baridih, PS-Sidgoda, District - East Singhbhum, Jamshedpur,
Jharkhand.
83. Dilip Kumar Behera, s/o - Ravi Narayan Behera, r/o - Sonari Khuldih, PO
& PS- Sonari, District - East Singhbhum, Jamshedpur, Jharkhand.
84. Janardan Kharwar, s/o - Dwarika Kharwar, r/o - Bihar Maitri Sangh, Virupa
Road Sakchi, PO & PS - Sakchi, District - East Singhbhum, Jamshedpur,
21 W.P.(S) No. 6 of 2017 & analogous cases
Jharkhand.
85. Shiba Ram Murmu, s/o - Jagu Murmu, r/o - Rajahata, Po - Madhabpur, PS
- Boram, District - East Singhbhum, Jamshedpur, Jharkhand.
86. Shilu Ray Besra, s/o - Sri Gopal Besra, r/o - Banalopa, PO & PS -
Musabani, District - East Singhbhum, Jamshedpur, Jharkhand.
87. Bankim Soren, s/o - Late Saban Soren, r/o - Bankata, PO - Angarpara, PS-
Gurabanda, District - East Singhbhum, Jamshedpur, Jharkhand.
88. Bishwanath Singh, s/o - Sufal Singh, r/o - Kherua Tola Palma, PO -
Gobarghusi, PS- Patamda, District - East Singhbhum, Jamshedpur,
Jharkhand.
89. Jogendra Nath Murmu, s/o - Prameshwar Murmu, r/o - Kherua tola Palma,
PO-Gobarghusi, PS- Patamda, District - East Singhbhum, Jamshedpur,
Jharkhand.
90. Lakhi Ram Besra, s/o-Hapna Besra, r/o - Barudih, PO - Pagda, PS -Boram
Patamda, District - East Singhbhum, Jamshedpur, Jharkhand.
91. Nabin Singh, s/o - Baidayanth Singh r/o - Sisda, PO - Gobarghhusi, PS -
Patamda, District - East Singhbhum, Jamshedpur, Jharkhand.
92. Sunil Singh, s/o - Baidyanath Singh, r/o - Sisda, PO - Gobarghusi, PS-
Patamda, District - East Singhbhum, Jamshedpur, Jharkhand.
93. Dalapati Murmu, s/o - Dubraj Murmu, r/o- Benagaria, PO- Balijuri, PS-
Gurabanda, r/o - Sisda, Po-Gobarghusi, PS-Patamda, District - East
Singhbhum, Jamshedpur, Jharkhand.
... ... Petitioners
Versus
1. The State of Jharkhand, through the Chief Secretary, Government of
Jharkhand, at Project Building, Ranchi, PO-Dhurwa, PS-Jagarnathpur,
District-Ranchi.
2. The Home Secretary, Government of Jharkhand, at Project Building, Ranchi,
PO-Dhurwa, PS-Jagarnathpur, District-Ranchi.
3. The Jharkhand Staff Selection Commission, situated at F-49/50, Sector-III,
Dhurwa, PO-Dhurwa, PS-Jagarnathpur, District-Ranchi, Pin-834004
4. The Director General of Police, Jharkhand, at Project Building, Ranchi, PO-
Dhurwa, PS-Jagarnathpur, District-Ranchi.
5. Director General, Home Guard, at Audrey House Complex, near Nepal
House, PO-Doranda, PS-Doranda, District-Ranchi, Jharkhand.
... ... Respondents
With
W.P.(S) No.1029 of 2016
Sunny Kumar Singh, s/o Gopal Singh, r/o Police Kendra, PO & PS-
Lohardaga, District-Lohardaga, Jharkhand ... ... Petitioner
22 W.P.(S) No. 6 of 2017 & analogous cases
Versus
1. The State of Jharkhand, through the Chief Secretary, Government of
Jharkhand, at Project Building, Ranchi, PO-Dhurwa, PS-Jagarnathpur,
District-Ranchi
2. The Home Secretary, Government of Jharkhand, at Project Building, Ranchi,
PO-Dhurwa, PS-Jagarnathpur, District-Ranchi
3. The Jharkhand Staff Selection Commission, situated at F-49/50, Sector-III,
Dhurwa, PO-Dhurwa, PS-Jagarnathpur, District-Ranchi, PIN-834004
4. The Director General of Police, Jharkhand, at Project Building, Ranchi, PO-
Dhurwa, PS-Jagarnathpur, District-Ranchi
5. Director General, Home Guard, at Audrey House Complex, near Nepal
House, PO-Doranda, PS-Doranda, District-Ranchi, Jharkhand
... ... Respondents
With
W.P.(S) No. 1036 of 2016
1 . Deepak Mehta @ Dipak Mehta, s/o Kunj Bihari Mehta, r/o Hanwa, PO-
Rajwadih, PS-Daltonganj, District-Palamau, Jharkhand
2. Dinesh Tiwari, s/o Murari Tiwari, r/o Bhogu, PO-Khamdih, PS-Medininagar,
District-Palamau, Jhkrkhand
3. Santosh Kumar, s/o late Khaderan Ram, r/o Kandu Muhalla, PO-Ward No.18,
PS-Medninagar, District-Palamau, Jharkhand
4. Jagdish Kumar Yadav, s/o Nanhak Yadav, r/o Kauriya, PO-Sua, PS-
Daltonganj, District-Palamau, Jharkhand
5. Akhilesh Kumar, s/o Rajendra prasad, r/o Kandu Muhalla, PO-Welwatikar,
PS-Medininagar, District-Palamau, Jharkhand
6. Shiv Shankar Prasad, s/o Vipin Prasad Sahu, PO-Verma Chowk, PS-
Medininagar, District-Palamau, Jharkhand
7. Shiv Pujan Kumar, s/o Uday Saw, r/o Kandu Muhalla, PO-Ward No.18, PS-
Medininagar, District-Palamau, Jharkhand
... ... Petitioners
Versus
1. The State of Jharkhand, through the Chief Secretary, Government of
Jharkhand, at Project Building, Ranchi, PO-Dhurwa, PS-Jagarnathpur,
District-Ranchi
2. The Home Secretary, Government of Jharkhand, at Project Building, Ranchi,
PO-Dhurwa, PS-Jagarnathpur, District-Ranchi
3. The Jharkhand Staff Selection Commission, situated at F-49/50, Sector-III,
Dhurwa, PO-Dhurwa, PS-Jagarnathpur, District-Ranchi, PIN-834004
4. The Director General of Police, Jharkhand, at Project Building, Ranchi, PO-
Dhurwa, PS-Jagarnathpur, District-Ranchi
5. Director General, Home Guard, at Audrey House Complex, near Nepal
23 W.P.(S) No. 6 of 2017 & analogous cases
House, PO-Doranda, PS-Doranda, District-Ranchi, Jharkhand
... ... Respondents
With
W.P.(S) No.1069 of 2016
1. Tej Narayan Prasad, s/o Shiv Shankar Prasad, r/o Police Colony, PO-
Hazaribagh, PS-Sadar, District-Hazaribagh, Jharkhand
2. Raghuveer Kumar, s/o Gorakh Singh, r/o Police Line Ward No.9, PO-
Hazaribagh, PS-Sadar, District-Hazaribagh, Jharkhand
3. Sushil Kumar Tiwari, s/o Rameshwar Tiwari, r/o Police Colony, PO-
Hazaribagh, PS-Sadar, District-Hazaribagh, Jharkhand
4. Shashi Kumar, s/o Sahdev Ram, r/o Singhrawan, PO-Singhrawan, PS-
Chouparan, District-Hazaribagh, Jharkhand
5. Pramod Kumar Ojha, s/o Tulsi Ojha, r/o Krishna Puri, PO-Hazaribagh, PS-
Sadar, District-Hazaribagh, Jharkhand
6. Bhuneshwar Saw, s/o Babun Saw, r/o Basariya, PO & PS-Basariya, District-
Hazaribagh, Jharkhand
7. Anil Kumar Gupta, s/o Kewal Saw, r/o Pratapur, PO-Rampur, PS-Chouparan,
District-Hazaribagh, Jharkhand
8. Satendra Kumar Yadav, s/o Gopal Prasad Yadav, r/o Vikash Nagar
(Dipugadha), PO-Hazaribagh, PS-Sadar, District- Hazaribagh, Jharkhand
9. Bhanu Kumar, s/o Birju Rana, r/o Nura, PO-Hazaribagh, PS-Sadar, District-
Hazaribagh, Jharkhand
10. Arvind Kumar Sharma, s/o Kamlesh Sharma, r/o Subhash Nagar, PO-
Subhash Nagar, PS-Sadar, District-Hazaribagh, Jharkhand
11. Santosh Kumar, s/o Narayan Mahato, r/o Patratu, PO & PS-Patratu,
District-Ramgarh, Jharkhand
12. Dhirendra Kumar, s/o Gupteshwar, r/o Subhash Nagar, PO-Hazaribagh, PS-
Sadar, District-Hazaribagh, Jharkhand
13. Mahesh Prasad, s/o Lali Yadav, r/o Madhuban, PO-Berokala, PS-Barkatha,
District-Hazaribagh, Jharkhand
14. Prakash Yadav, s/o Balo Yadav, r/o Kedalikla, PO-Brindaone, PS-
Chouparan, District-Hazaribagh, Jharkhand
15. Naresh Yadav, s/o Rameshwar Gope, r/o Kedalikla, PO-Brindaone, PS-
Chouparan, District-Hazaribagh, Jharkhand
16. Raj Dew Kumar, s/o Kedar Ravidas, r/o Kendua, PO-Chouparan, PS-
Chouparan, District-Hazaribagh, Jharkhand
17. Manoj Kumar Yadav, s/o Ayodhya Yadav, r/o Basramo, PO-Chuglamo, PS-
Barkaitha, District-Hazaribagh, Jharkhand
18. Santosh Kumar Singh, s/o Hiraman Singh, r/o Kapka, PO-Kapka, PS-
Barkaitha, District-Hazaribagh, Jharkhand
19. Praveen Kumar Mehta, s/o Taleshwar Prasad Mehta, r/o Patraru, PO & PS-
Patratu, District-Hazaribagh, Jharkhand
24 W.P.(S) No. 6 of 2017 & analogous cases
20. Bhim Saw, s/o Dave Saw, r/o Jagdishpur, PO-Pandaybara, PS-Chouparan,
District-Hazaribagh, Jharkhand
21. Satish Kumar, s/o Tulshi Rajak, r/o Partapur, PO-Rampur, PS-Chouparan,
District-Hazaribagh, Jharkhand
22. Ajay Kumar Thakur, s/o Hulash Thakur, r/o Khambhwa, PO-Khambhawa,
PS-Bishnugarh, District-Hazaribagh, Jharkhand
23. Raushan Kumar Singh, s/o Arun Kumar Singh, r/o Patratu, PO & PS-
Patratu, District-Ramgarh, Jharkhand
24. Md Samir Ansari, s/o late Sahadat Hussain, r/o Naiyisarai, PO & PS-
Ramgarh, District-Ramgarh, Jharkhand
25. Santosh Kumar Mehta, s/o Wakil Prasad Mehta, r/o Kwari Gate, PO-
Balkudra, PS-Patratu, District-Ramgarh, Jharkhand
26. Shankar Kumar, s/o Chotan Mahato, r/o Bhurkunda, PO-Bhurkunda, PS-
Patratu, District-Ramgarh, Jharkhand
27. Md Majid, s/o Manjural Haq, r/o Lohsinghana, PO-Hazaribagh, PS-Sadar,
District-Hazaribagh, Jharkhand
28. Sunil Prasad Mehta, s/o late Jagdish Prasad Mehta, r/o Sounda, PO-Sounda,
PS-Patratu, District-Ramgarh, Jharkhand
29. Md. Imran Kauser, s/o Shamim Ahmad, r/o Nura, PO-Hazaribagh, PS-
Sadar, District-Hazaribagh, Jharkhand
30. Ajay Kumar Das, s/o Ramjee Ram, r/o Mael, Po-Chitarpur, PS-Ramgarh,
District-Ramgarh, Jharkhand
31. Manoj Kumar Mahto, s/o Haridas Mahto, r/o Teliyatu, PO-Barkakana, PS-
Patratu, District-Ramgarh, Jharkhand
32. Ajay Mahto, s/o late Ramlal Mahto, r/o Chinagada, PO-Chinagada, PS-
Patratu, District-Ramgarh, Jharkhand
33. Subhash Karmali, s/o late Vanshilal Karmali, r/o Pochra, PO-Barkakana, PS-
Patratu, District-Ramgarh, Jharkhand
34. Taufique Ansari, s/o Md Guljar Ansari, r/o Piri, PO-Barkakana, PS-Patratu,
District-Ramgarh, Jharkhand
35. Dayanand Kumar, s/o Sri Surat Kumar, r/o Behradih, PO-Behradih, PS-
Domchanch, District-Koderma, Jharkhand
36. Sant Kishor Prasad Mehta, s/o Lakho Prasad Mehta, r/o Meal, PO-Chitarpur,
PS-Ramgarh, District-Ramgarh, Jharkhand
37. Arjun Kumar Yadav, s/o Budhan Yadav, r/o Barkakana, PO-Barkakana, PS-
Patratu, District-Ramgarh, Jharkhand
38. Gunjan Singh, s/o Dadan Singh, r/o Shastrinagar, PO & PS-Ramgarh,
District-Ramgarh, Jharkhand
39. Vijay Pandey, s/o Pawan Pandey, r/o Banpura, PO-Chuglamo, PS-Barkatha,
District-Hazaribagh, Jharkhand
40. Puran Mahto, s/o Jiblal Mahto, r/o Gorhar, PO & PS-Gorhar, District-
Hazaribagh, Jharkhand
41. Yugeshwar Prasad, s/o Babuni Mahto, r/o Gaipahdi, PO-Kalhabad, PS-
25 W.P.(S) No. 6 of 2017 & analogous cases
Barkatha, District-Hazaribagh, Jharkhand
42. Kunwar Prasad, s/o Gulab Chand Mahto, r/o Jhurjhuri, PO-Jhurjhuri, PS-
Barkatha, District-Hazaribagh, Jharkhand
43. Prasad Nath Mahto, s/o Banshi Mahto, r/o Rikwa, PO-Dari, PS-Giddi,
District-Hazaribagh, Jharkhand
44. Shatrudhan Prasad, s/o Nageshwar Mahto, r/o Chaingada, PO-Cahingada,
PS-Patratu, District-Ramgarh, Jharkhand
45. Raj Kumar Rana, s/o Loknath Rana, r/o Lagnwan, PO-Shiladih, PS-Gorhar,
District-Hazaribagh, Jharkhand
46. Sachin Kumar, s/o late Molo Mahato, r/o Domchanch, PO-Domchanch,
District-Koderma, Jharkhand
47. Prakash Prajapati, s/o Jagarnath Prajapati, r/o Jaynagar Kumhar Toli, PO &
PS-Patratu, District-Ramgarh, Jharkhand
48. Sanjay Oraon, s/o late Jhubra Oraon, r/o Ranka Chordha, PO-Bhadhani
Nagar, PS-Patratu, District-Ramgarh, Jharkhand
49. Kumar Umeshwar, s/o Kuldeep Mahato, r/o Bartua, PO-Palani, PS-Patratu,
District-Ramgarh, Jharkhand
50. Triveni Bedia, s/o Bulka Bedia, r/o Pali, PO-Pali, PS-Patratu, District-
Ramgarh, Jharkhand
51. Ramvikash Bedia, s/o Jogendra Bedia, r/o Pali, PO-Pali, PS-Patraru,
District-Ramgarh, Jharkhand
52. Shrikant Mahato, s/o Jhaman Mahato, r/o Mahua Tola (Lapanga), PO-
Bhadaninagar, PS-Patratu, District-Ramgarh, Jharkhand
53. Taleshwar Kumar Mahato, s/o Bhuneshwar Mahato, r/o Gargali, PO & PS-
Mandu, District-Ramgarh, Jharkhand
54. Gopal Kumar Yadav, s/o Nemdhari Yadav, r/o Patratu, PO & PS-Patratu,
District-Ramgarh, Jharkhand
55. Kailash Kumar Mehta, s/o Murli Prasad Mehta, r/o Nakari Colony, PO-
Sounda, PS-Patratu, District-Ramgarh, Jharkhand
56. Amar Kumar, s/o Mohan Mahto, r/o Bhurkunda, PO & PS-Bhurkunda,
District-Ramgarh, Jharkhand
57. Tinku Kumar Mehta, s/o Pokh Narayan Prasad Mehta, r/o Badkakana, PO &
PS-Badkakana, District-Ramgarh, Jharkhand
58. Subodh Kumar, s/o Hemraj Mahto, r/o Bhurkunda, PO & PS-Bhurkunda,
District-Ramgarh, Jharkhand
59. Priyatam Kumar, s/o Kunjlala Mahto, r/o Chaingada, PO-Changada, PS-
Patratu, District-Ramgarh, Jharkhand
60. Dileep Kumar, s/o Jageshwar Saw, r/o Ranchi Road, PO-Masar, PS-
Ramgarh, District-Ramgarh, Jharkhand
61. Chandra Shekhar Patel, s/o Sewachand Mahto, r/o Heathli Murgaon, PO &
PS-Bishnugarh, District-Hazaribagh, Jharkhand
62. Dularchand Kumar, s/o Dilo Mahto, r/o Chotki Bhelwara, PO-Bhelwara, PS-
Bishnugarh, District-Hazaribagh, Jharkhand
26 W.P.(S) No. 6 of 2017 & analogous cases
63. Girja Kumar Choudhary, s/o late Budhan Mahto, r/o Golga, PO-Bhelwara,
PS-Bishnugarh, District-Hazaribagh, Jharkhand
... Petitioners
Versus
1. The State of Jharkhand, through the Chief Secretary, Government of
Jharkhand, at Project Building, Ranchi, PO-Dhurwa, PS-Jagarnathpur,
District-Ranchi
2. The Home Secretary, Government of Jharkhand, at Project Building, Ranchi,
PO-Dhurwa, PS-Jagarnathpur, District-Ranchi
3. The Jharkhand Staff Selection Commission, situated at F-49/50, Sector-III,
Dhurwa, PO-Dhurwa, PS-Jagarnathpur, District-Ranchi, PIN-834004
4. The Director General of Police, Jharkhand, at Project Building, Ranchi, PO-
Dhurwa, PS-Jagarnathpur, District-Ranchi
5. Director General, Home Guard, at Audrey House Complex, near Nepal
House, PO-Doranda, PS-Doranda, District-Ranchi, Jharkhand
... ... Respondents
With
W.P.(S) No. 1085 of 2016
Sandil Toppo, s/o Nistor Toppo, r/o Dharmpur, PO & PS-Latehar, District-
Latehar, Jharkhand
... ... Petitioner
Versus
1. The State of Jharkhand, through the Chief Secretary, Government of
Jharkhand, at Project Building, Ranchi, PO-Dhurwa, PS-Jagarnathpur,
District-Ranchi
2. The Home Secretary, Government of Jharkhand, at Project Building, Ranchi,
PO-Dhurwa, PS-Jagarnathpur, District-Ranchi
3. The Jharkhand Staff Selection Commission, situated at F-49/50, Sector-III,
Dhurwa, PO-Dhurwa, PS-Jagarnathpur, District-Ranchi, PIN-834004
4. The Director General of Police, Jharkhand, at Project Building, Ranchi, PO-
Dhurwa, PS-Jagarnathpur, District-Ranchi
5. Director General, Home Guard, at Audrey House Complex, near Nepal
House, PO-Doranda, PS-Doranda, District-Ranchi, Jharkhand
... ... Respondents
With
W.P.(S) No.1090 of 2016
Binod Bek @ Vinod Bek, s/o Kailash Bek, r/o Bara, PO-Marangloiya, PS-
Balumath, District-Latehar, Jharkhand ... ... Petitioner
Versus
27 W.P.(S) No. 6 of 2017 & analogous cases
1. The State of Jharkhand, through the Chief Secretary, Government of
Jharkhand, at Project Building, Ranchi, PO-Dhurwa, PS-Jagarnathpur,
District-Ranchi
2. The Home Secretary, Government of Jharkhand, at Project Building, Ranchi,
PO-Dhurwa, PS-Jagarnathpur, District-Ranchi
3. The Jharkhand Staff Selection Commission, situated at F-49/50, Sector-III,
Dhurwa, PO-Dhurwa, PS-Jagarnathpur, District-Ranchi, PIN-834004
4. The Director General of Police, Jharkhand, at Project Building, Ranchi, PO-
Dhurwa, PS-Jagarnathpur, District-Ranchi
5. Director General, Home Guard, at Audrey House Complex, near Nepal
House, PO-Doranda, PS-Doranda, District-Ranchi, Jharkhand
... ... Respondents
With
W.P.(S) No. 1091 of 2016
1. Rakesh Kumar, s/o Mahendra Prasad Singh, r/o Master Pada, PO & PS-
Dhanbad, District-Dhanbad, Jharkhand
2. Chandan Kumar Mishra, s/o Mahesh Dutt Mishra, r/o Madnadih, PO
Bansjoda, PS-Lomabad, District-Dhanbad, Jharkhand
3. Varun Kumar, s/o Dinesh Sharma, r/o Pokhnatilha, PO-Hindi Vidyapith, PS-
Deoghar, District-Deoghar, Jharkhand
4. Jitendra Kumar, s/o Sarju Singh, r/o New Bishnupur, PO-B. Ploytechnic, PS-
Dhanbad, District-Dhanbad, Jharkhand
5. Nitesh Kumar Mahto, s/o Dilip Kumar Mahto, r/o Pradhankhanta, PO-
Pradhankhanta, PS-Baliapur, District-Dhanbad, Jharkhand
6. Deepak Kumar Tiwary, s/o Govindra Tiwary, r/o Police Line, PO & PS-
Dhanbad, District-Dhanbad, Jharkhand
7. Bandhu Oraon, s/o Lodo Oraon, r/o Police Line irapur, PO &PS-Dhanbad,
District-Dhanbad, Jharkhand
8. Md Shahin Parbej, s/o Md Jibair, r/o Police Line, PO & PS-Dhanbad,
District-Dhanbad, Jharkhand
9. Ravi Shankar Kumar, s/o Vijay Singh, r/o Chouthayi Kulhi Jharia, PO & PS-
Jharia, District-Dhanbad, Jharkhand
10. Rajeev Ranjan Raj, s/o Shyam Kishor Singh, r/o Chirgora Shamshan Road,
PO & PS-Dhanbad, District-Dhanbad, Jharkhand
11. Mukesh Kumar, s/o Ramprawesh Yadav, r/o Lodna, PO-Lodna, PS-Tisra,
District-Dhanbad, Jharkhand
12. Deepak Kumar, s/o Nand Bihari Singh, r/o Jharandih, PO-Polytechnic, PS-
Dhanbad, District-Dhanbad, Jharkhand
13. Bheem Singh, s/o late Mahavir Singh, r/o Housing Colony, PO-Janta Talar,
PS-Dhanbad, District-Dhanbad, Jharkhand
14. Sumit Kumar Singh, s/o Lal Sahab Singh, r/o Housing Colony, PO &PS-
Dhanbad, District-Dhanbad, Jharkhand
28 W.P.(S) No. 6 of 2017 & analogous cases
15. Durga Dutt Tiwary, s/o Shiv Nath Tiwary, r/o Nutundih, PO-Jagjivan Nagar,
PS-Saraidhela, District-Dhanbad, Jharkhand
16. Ram Narayan Mahto, s/o Ghanshyam Mahto, r/o Pradhan Khanta, PO-
Pradhankhanta, PS-Baliapur, District-Dhanbad, Jharkhand
... ... Petitioners
Versus
1. The State of Jharkhand, through the Chief Secretary, Government of
Jharkhand, at Project Building, Ranchi, PO-Dhurwa, PS-Jagarnathpur,
District-Ranchi
2. The Home Secretary, Government of Jharkhand, at Project Building, Ranchi,
PO-Dhurwa, PS-Jagarnathpur, District-Ranchi
3. The Jharkhand Staff Selection Commission, situated at F-49/50, Sector-III,
Dhurwa, PO-Dhurwa, PS-Jagarnathpur, District-Ranchi, PIN-834004
4. The Director General of Police, Jharkhand, at Project Building, Ranchi, PO-
Dhurwa, PS-Jagarnathpur, District-Ranchi
5. Director General, Home Guard, at Audrey House Complex, near Nepal
House, PO-Doranda, PS-Doranda, District-Ranchi, Jharkhand
... ... Respondents
With
W.P.(S) No. 1113 of 2016
1. Hari Munda, s/o Chandramohan Munda, r/o Tuyu, PO-Jahtanda, PS-Karra,
District-Khunti, Jharkhand
2. Bernard Dhanwar, s/o Sirnus Dhanwar, r/o Jagu, PO-Rayshimla, PS-Tarra,
District-Khunti, Jharkhand
3. Prem Prakash Nag, s/o Debgana, r/o Tarasiladon, PS-Khunti, District-Khunti,
Jharkhand
4. Parau Munda, s/o Bishram Munda, r/o Pokla, PO-Eithe, PS-Murhu, District-
Khunti, Jharkhand
5. Dinesh Sahu, s/o Pandy Sahu, r/o Kherkhai, PO-Amapakna, PS-Rania,
District-Khunti, Jharkhand
6. Jewels Tiru, s/o Sadhu Tiru, r/o Suti, PO-Jaltanda, PS-Murhu, District Khunti,
Jharkhand
7. Pramod Kumar, s/o Bhagirath Ram Ganjhu, r/o Belwadag, PO-Belwadag, PS-
Khunti, District-Khunti, Jharkhand
8. Kuldeep Purty, s/o Sri Nathniel Purty, r/o Eindipiri, PO-Binda, PS-Murhi,
District-Khunti, Jharkhand
9. Ashok Kumar Kashyap, s/o Dhaneshwar Ram, r/o Belangi, PO-Gutjora, PS-
Khunti, District-Khunti, Jharkhand
10. John Guria, s/o Paulas Guria, r/o Jurdag Nawatoli, PO-Jurdag, PS-Karra,
District-Khunti, Jharkhand
11. Rajesh Mahto, s/o Tulsi Mahto, r/o Ithe, PO-Ithe, PS-Murhu, District-
29 W.P.(S) No. 6 of 2017 & analogous cases
Khunti, Jharkhand
12. Alben Soy, s/o Nirmal Soy, r/o Kurki, PO & PS-Murhu, District-Khunti,
Jharkhand
13. Dhiraj Paradhiya, s/o late Balmukund Paradhiya, r/o Saraoulla, PO-Sangor,
PS-Kakra, District-Khunti, Jharkhand
14. Bhola Mahto, s/o Marwari Mahto, r/o Ganaloya, PO & PS-Murhu, District-
Khunti, Jharkhand
15. Manrakhan Mahto, s/o Mahavir Mahto, r/o Saridhkel, PO-Biyna, PS-Toran,
District-Khunti, Jharkhand
16. Nandlal Kumar, s/o Madho Mahto, r/o Okra, PO-Angrabari, PS-Torpa,
District-Khunti, Jharkhand
17. Mahender Mahto, s/o Jhgu Mahto, r/o Belangi, PO-Gutjora, PS-Khunti,
District-Khunti, Jharkhand
18. Sibilan Topni, s/o Nuas Topni, r/o Ramjay, PO & PS-Torpa, District-Khunti,
Jharkhand
19. Ajay Munda, s/o late Lego Munda, r/o Hesal, PO-Mahil, PS-Murhu,
District-Khunti, Jharkhand
20. Victor Oreya, s/o Paulas Oreya, r/o Buruma, PO-SBLDA, PS-Murhu,
District-Khunti, Jharkhand
21. Mago Purty, s/o Turi Purty, r/o Maliyada (Bartoli), PO-Selda, PS-Murhu,
District-Khunti, Jharkhand
22. Sunil Topno, s/o Duru Topno, r/o Kanakloya Korkotoli, PO-Amba-Pakna,
PS-Torpa, District-Khunti, Jharkhand
23. Anil Kacchap, s/o Gandur Kacchap, r/o Jari, PO-Raysimla, PS-Torpa,
District-Khunti, Jharkhand
24. Rajkumar Kispotta, s/o Kolha Kispotta, r/o Kasira, PO-Sangar, PS-Karra,
District-Khunti, Jharkhand
25. Edward Guria, s/o Suleman Guria, r/o Barkouli, PO-Raisemla, PS-Torpa,
District-Khunti, Jharkhand
26. Nandeep Ohadar, s/o Kastu Ohadar, r/o Garsidam, PO & PS-Rania, District-
Khunti, Jharkhand
27. Jageshwar Mahto, s/o Ramdeo Mahto, r/o Baraghat, PO-Sangor, PS-Karra,
District-Khunti, Jharkhand
28. Lacchu Aind, s/o Budhu Aind, r/o Chotka Regre, PO-Lapppa, PS-Karra,
District-Khunti, Jharkhand
29. Tipa Dodray, s/o Budhua Dodray, r/o Balo, PO-Bamhani, PS-Murhu,
District-Khunti, Jharkhand
30. Mansidih Tiru, s/o Vishram Tiru, r/o Perka, PO-Marhi, PS-Murhu, District-
Khunti, Jharkhand ... ... Petitioners
Versus
1. The State of Jharkhand, through the Chief Secretary, Government of
Jharkhand, at Project Building, Ranchi, PO-Dhurwa, PS-Jagarnathpur,
District-Ranchi
30 W.P.(S) No. 6 of 2017 & analogous cases
2. The Home Secretary, Government of Jharkhand, at Project Building, Ranchi,
PO-Dhurwa, PS-Jagarnathpur, District-Ranchi
3. The Jharkhand Staff Selection Commission, situated at F-49/50, Sector-III,
Dhurwa, PO-Dhurwa, PS-Jagarnathpur, District-Ranchi, PIN-834004
4. The Director General of Police, Jharkhand, at Project Building, Ranchi, PO-
Dhurwa, PS-Jagarnathpur, District-Ranchi
5. Director General, Home Guard, at Audrey House Complex, near Nepal
House, PO-Doranda, PS-Doranda, District-Ranchi, Jharkhand
... ... Respondents
With
W.P.(S) No.1477 of 2016
Md. Shamim Iraqi, s/o Md Shakim Iraki, r/o Bhuli Sector-5, PO-Bhuli, PS-
Bhuli OP, District-Dhanbad, Jharkhand ... ... Petitioner
Versus
1. The State of Jharkhand, through the Chief Secretary, Government of
Jharkhand, at Project Building, Ranchi, PO-Dhurwa, PS-Jagarnathpur,
District-Ranchi
2. The Home Secretary, Government of Jharkhand, at Project Building, Ranchi,
PO-Dhurwa, PS-Jagarnathpur, District-Ranchi
3. The Jharkhand Staff Selection Commission, situated at F-49/50, Sector-III,
Dhurwa, PO-Dhurwa, PS-Jagarnathpur, District-Ranchi, PIN-834004
4. The Director General of Police, Jharkhand, at Project Building, Ranchi, PO-
Dhurwa, PS-Jagarnathpur, District-Ranchi
5. Director General, Home Guard, at Audrey House Complex, near Nepal
House, PO-Doranda, PS-Doranda, District-Ranchi, Jharkhand
... ... Respondents
With
W.P.(S) No. 2201 of 2016
1. Kailash Gope, s/o Sri Parsanath Gope, r/o Village-Murpa, po-Korambey &
PS-Senha, Distt.-Lohardag (Jharkhand)
2. Lalit Oraon, s/o late Parsu Oraon, r/o Vill.- Arru, PO-Arru, PS-Senha,
District-Lohardaga (Jharkhand)
3. Suraj Narayan Mahli, s/o Sri Surendra Mahali, r/o Village-Danru, PO-Danru,
PS-Senha, District-Lohardaga (Jharkhand)
4. Madan Oraon son of Sri Surja Oraon, resident of Vill.-Kisko Bando Toli, P.O
& P.S.-Kisko, Distt.-Lohardaga (Jharkhand).
5. Budhdev Bhagat son of Sri Birsu Bhagat, resident of Vill.-Rorad, P.O.-Pesrar,
P.S.-Kisko, Distt.-Lohardaga (Jharkhand).
6. Bilchand Oraon son of Sri Surja Oraon, resident of Vill.-Hondaga, P.O. &
P.S.-Kisko, Distt.-Lohardaga (Jharkhand).
31 W.P.(S) No. 6 of 2017 & analogous cases
7. Anil Oraon son of Sri Mahabir Oraon, resident of Vill.-Tetardar, P.O.-Charhu,
P.S.-Kisko, Distt.-Lohardaga (Jharkhand).
8. Binod Yadav son of Sri Bali Yadav, resident of Vill.-Arru, P.O-Arru, P.S.-
Senha, Distt.-Lohardaga (Jharkhand).
9. Budheshwar Yadav son of Sri Chedu Yadav, resident of Vill.-Torar, P.O.-
Arru, P.S.-Senha, Distt.-Lohardaga (Jharkhand).
10. 10. Budhram Oraon son of Sri Soma Oraon, resident of Vill.-Arahansha,
P.O.-Badla, P.S.-Senha, Distt.-Lohardaga (Jharkhand).
11. Dilip Toppo son of Sri Mangru Toppo, resident of Vill.-Kalhepat Dipa Toli,
P.O.-Arru, P.S.-Senha, Distt.-Lohardaga (Jharkhand).
12. Laxman Oraon son of Sri Budhu Oraon, resident of Vill.+P.O.- Hanhat,
P.S.- Kairo, Distt.-Lohardaga (Jharkhand).
13. Binod Oraon son of Sri Dewdash Oraon, resident of Vill.-Toto, Р.О.-
Masmano, P.S.-Bhadra, Distt.-Lohardaga (Jharkhand).
14. Pramod Kumar Oraon son of Late Bhaya Ram Oraon, resident of
Vill.+P.O.+P.S.-Kisko, Distt.-Lohardaga (Jharkhand).
15. Ashok Oraon son of Sri Birsha Oraon, resident of Vill.- Dhanamunji, P.O.-
Balsota, P.S.-Bhandra, Distt.-Lohardaga (Jharkhand).
16. Ajit Oraon son of Sri Binod Oraon resident of Vill.-Tetardand, P.O.- Charhu,
P.S.-Kisko, Distt.-Lohardaga (Jharkhand).
17. Lalit Oraon son of Sri Sukra Oraon, resident of Vill.-Hatikumba Toli, P.O.-
Irgaon, P.S.-Bhandra, Distt.-Lohardaga (Jharkhand).
18. Vijay Oraon son of Sri Mahadeo Oraon, resident of Vill.-Murki, P.O.- Areya,
P.S.-Senha, Distt.-Lohardaga (Jharkhand).
19. Fulchand Oraon son of Sri Mangra Oraon, resident of Vill.-Banpur, P.O.-
Jori, P.O.-Kisko, Distt.-Lohardaga (Jharkhand).
20. Vijay Oraon son of Sri Jagarnath Oraon, resident of Vill.-Patratu Barka Toli,
P.O.-Bagru, P.S.-Kisko, Distt.-Lohardaga (Jharkhand).
21. Dinesh Oraon son of Sri Sukra Oraon, resident of Vill.-Bhaismundo, P.O.-
Masmano, P.S.-Bhandra, Distt.-Lohardaga (Jharkhand).
22. Shashindar Oraon son of Sri Bandhna Oraon, resident of Vill.-Wakil
Ambwa, P.O.+P.S.-Bhandra, Distt.-Lohardaga (Jharkhand).
23. Sujit Kujur son of Sri Ashok Kujur, resident of Vill.- Banpur, P.O.- Jori,
P.O.-Kisko, Distt.-Lohardaga (Jharkhand).
24. Kamesh Oraon son of Sri Fuldeo Oraon, resident of Vill-Janwal, P.O.+P.S.-
Kisko, Distt.-Lohardaga (Jharkhand).
25. Prakash Oraon son of Sri Uday Oraon, resident of Vill.-Manho, P.O.- Hirhi,
P.S.-Lohardaga, Distt.-Lohardaga (Jharkhand).
26. Dashrath Yadav son of Sri Mangra Yadav, resident of Vill.-Jhaljamira Turi
Toli, P.O.-Gageya, P.S.-Senha, Distt.-Lohardaga (Jharkhand).
27. Mantu Lohra son of Sri Jadu Lohra, resident of Vill.+P.O.-Masmano, P.S.-
Bhandra, Distt.-Lohardaga (Jharkhand).
28. Santosh Kumar son of Late Dhanu Mahto, resident of Vill.-Bhaishmundo,
32 W.P.(S) No. 6 of 2017 & analogous cases
P.O.-Masmano, P.S.-Bhandra, Distt.-Lohardaga (Jharkhand).
29. Mantu Sahu son of Sri Rohit Sahu, resident of Vill.-Patratu Bhagat Toli,
P.O.-Bagru, P.S.-Kisko, Distt.-Lohardaga (Jharkhand).
30. Usha Panna D/O Sri Gole Oraon, resident of Vill.-Nadia Karcha Toli, +PS
P.O-Lohardaga, Distt.-Lohardaga (Jharkhand).
31. Rajmuni Oraon@Rajmuni Kumari D/O Sri Sadhnu Oraon, resident of Vill-
Sukumar, P.O.-Odha, P.S.-Kuru, Distt.-Lohardaga (Jharkhand).
32. Anuj Oraon son of Sri Sukra Oraon, resident of Vill.-Badla Nawa Toli, P.O.-
Badla, P.S.-Senha, Distt.-Lohardaga (Jharkhand).
33. Belas Bakhla son of Sri Jolpholesh Bakhla, resident of Vilol.-Bethal Jamun
Toli, P.O.-Hesapiri, P.S.-Kisko, Distt.-Lohardaga (Jharkhand).
34. Sunil Bhagat son of Sri Biriya Bhagat, resident of Vill.-Merho, P.O.-
Korambey, P.S.-Senha, Distt.-Lohardaga (Jharkhand).
35. Ghanshyam Bhagat son of Sri Bishram Bhagat, resident of Vill.-Bejwali,
P.O.-Bhattkhijri, P.S.-Lohardaga, Distt.-Lohardaga (Jharkhand).
36. Sanjay Khakha son of Sri Yakub Khakha, resident of Vill.-Nagri, P.O. + P.S.-
Bhandra, Distt.-Lohardaga (Jharkhand).
37. Birendra Oraon son of Sri Bishu Oraon, resident of Vill.-Bonga, P.O.-Hisri,
P.S.-Kisko, Distt.-Lohardaga (Jharkhand).
38. Ashish Kujur s/o Late Sohan Kujur, r/o Vill.-Karak Bagicha Toli, P.O.-Chiri,
P.S.-Kuru, Distt.-Lohardaga (Jharkhand).
39. Digamber Sahu son of Sri-Keswar Sahu, resident of +P-S- Vill.- Banjar
Kisko, P.O.-Kisko, Distt.-Lohardaga (Jharkhand).
40. Bhukhla Oraon son of Sri Atwa Oraon, resident of Vill.-Hudhud, P.O.-Jingi,
P.S.-Kuru, Distt.-Lohardaga (Jharkhand).
41. Shakir Ansari s/o Sri Md. Rojamath Ansari r/o Vill-Parhi Bisaha Toli, P.O.-
Buti, P.S.-Senha, Distt.-Lohardaga (Jharkhand).
... ... Petitioners
Versus
1. The State of Jharkhand, through the Chief Secretary, Government of
Jharkhand, at Project Building, Ranchi, PO-Dhurwa, PS-Jagarnathpur,
District-Ranchi
2. The Home Secretary, Government of Jharkhand, at Project Building, Ranchi,
PO-Dhurwa, PS-Jagarnathpur, District-Ranchi
3. The Jharkhand Staff Selection Commission, situated at F-49/50, Sector-III,
Dhurwa, PO-Dhurwa, PS-Jagarnathpur, District-Ranchi, PIN-834004
4. The Director General of Police, Jharkhand, at Project Building, Ranchi, PO-
Dhurwa, PS-Jagarnathpur, District-Ranchi
5. The Director General, Home Guard, at Audrey House Complex, near Nepal
House, PO-Doranda, PS-Doranda, District-Ranchi, Jharkhand
... ... Respondents
With
33 W.P.(S) No. 6 of 2017 & analogous cases
W.P.(S) No. 6667 of 2016
1. Gopal Kumhar Son of Sri Dasrath Kumhar, resident of Patratoli, P.O. & P.S.
Namkom, District Ranchi.
2. Bimal Tirkey son of Sri Jhirga Tirkey, resident of Kusai, P.O. and P.S.
Doranda, District Ranchi.
3. Sanjit Kumar son of Sri Ravindra Sharma, resident of village Pandra T.O.P.,
PO Hehal, P.S. Sukhdeo Nagar, District Ranchi.
4. Sanjit Kumar son of Sri Bhagwan Sharma, resident of Bhuiya Toli, Irgu
Road, P.O. GPO, P.S. Kotwali, District Ranchi.
5. Basudeo Swansi son of Sri Charak Swansi, resident of Lowadih, P.O. and P.S.
Namkom, District Ranchi.
6. Ajit Kumar Mahto son of Sri Vishwanath Mahto, resident of Pee Pee Colony,
P.O. and P.S. Namkom, District Ranchi.
7. Arun Kumr son of Sri Mahesh Ray, resident of village Karam Chowk, Vidya
Nagar, Near Dadu Hotel, P.O. Harmu, P.S. Sukhdeo Nagar, District Ranchi.
8. Sagun Singh son of Sri Dani Singh, resident of Harmu, P.O. Harmu, P.S.
Argora, District Ranchi.
9. Vikash Kumar son of Sri Guru Prasad, resident of village Chhot Parasi, P.O.
Parasi, P.S. Tamar, Distt. Ranchi.
10. Ishwar Sahu son of Sri Govind Sahu, resident of village Hundur Bandi Tola,
PO Hundur PS Pithoriya, District Ranchi
11. Damodar Kumar son of Sri Awadhesh Sharma, resident of Irgu Road,
Gadikhana, P.O. Hehal, P.S. Sukhdeo Nagar, District Ranchi.
12. Pramod Kumar son of Sri Mithlesh Sharma, resident of Joda Talab,
Bariyatu, P.O. & P.S. Bariyatu, District Ranchi.
13. Braj Kishroe Kumar son of Sri Sadeya Prasad Yadav, resident of Village
Dangra Toli, P.O. GPO Ranchi, P.S. Lower Bazar, District Ranchi.
14. Sonamani Tigga daughter of Sri Chamra Oraon, resident of Harmu, P.O.
Harmu, P.S. Argora, District Ranchi.
15. Manju Devi daughter of Narayan Rajwar, resident of Jagannathpur, P.O. and
P.S. Dhurwa, District Ranchi.
16. Dhirendra Kumar Sharma son of Late Jagmohan Prasad Sharma, resident of
Harmu, P.O. Harmu, P.S. Argora, District Ranchi.
17. Santosh Kumar Mahto son of Late Pancham Mahto, resident of Village
Adeldih, P.O Janumpiri, P.S. Tamar, District Ranchi.
18. Durjan Lohra son of Sri Sainath Lohra, resident of village Goutamdhara,
P.O. Jonha, P.S. Angarha, District Ranchi.
19. Abhishek Kumar son of Sri Rajendra Prasad, resident of DT/1515, P.O. &
P.S. Dhurwa, District Ranchi.
20. Subodh Kumar son of Sri Rambabu, resident of Shivajee Nagar, Near Home
Guard Office, Harmu Colony, P.O. Harmu, P.S. Argora, District Ranchi.
21. Baneshwar Mahto son of Sri Ramdas Mahto, resident of village Dor Sataki,
P.O. Sataki, P.S. Angarha, District Ranchi.
34 W.P.(S) No. 6 of 2017 & analogous cases
22. Sharmili Devi wife of Late Rajesh Kumar Singh, resident of Booty More,
P.O. Booty More, P.S. Booty, District Ranchi.
23. Vijay Kachhap son of Late Somra Kachhap, resident of Bara Ghaghara, P.O.
and P.S. Doranda, District Ranchi.
24. Prakash Mahto son of Sri Dharamnath Mahto, Resident of village Irkod, P.O
Jamudag, P.S. Sonahatu, District Ranchi.
25. Mukesh Kumar son of Prameshwar Mahto, resident of Booty, P.O. Booty,
P.S. Sadar, District Ranchi.
26. Ranjan Kumar Roy son of Sri Arvind Kumar Roy, resident of D.T. 2239,
Tunki Side Mahavir Mandir Sector 9, Dhurwa, P.O. Dhurwa, P.S.
Jagarnathpur, Distt. Ranchi.
27. Geeta Devi wife of Ravindra Nath Mahto, resident of village Sukurhutu,
P.O. and P.S. Kanke, District Ranchi.
28. Ralo Devi daughter of Sri Ganga Ram Mahto, resident of village Lowadih,
P.O. and P.S. Namkom, District Ranchi.
29. Sabita Kumari daughter of Sri Basudeo Ram, resident of Chutia, P.O. & P.S.
Chutia, District Ranchi.
30. Satya Narayan Mahto son of Sri Lal Mohan Mahto, resident of village
Khijur Toli, P.O. Booty, P.S. Sadar, District Ranchi.
31. Lila Kachhap daughter of Sri Banko Kachhap, resident of village Obariya,
P.O Hatia, P.S. Jagannathpur, District Ranchi.
32. Khurshid Ansari son of Sher Ali, resident of village & P.O. Banapiri, P.S.
Ratu, District Ranchi.
33. Bimlesh Kumar Sinha son of Sri Shiv Shankar Lal, resident of Irgu Toli,
P.O. GPO, P.S. Sukhdeo Nagar, District Ranchi.
34. Poonam Munda daughter of Late Chhotu Munda, resident of village New
Chorya Tola, P.O. Hatia, P.S. Jagannathpur, District Ranchi.
35. Parwati Tamba daughter of Ropna Tamba, resident of Chorya Toli, P.O.
Hatia, P.S. Jagannathpur, District Ranchi.
36. Phaganti Dhan daughter of Late Chapda Dhan, resident of Bara Ghaghra
(Siromtoli), P.O. and P.S. Doranda, District Ranchi.
37. Anita Dhan daughter of Late Chapda Dhan, resident of Bara Ghaghra
(Siromtoli), P.O. and P.S. Doranda, District Ranchi.
38. Chhotu Sahu son of Minu Sahu, resident of Bali Bagicha, Argora, P.O.
Harmu, P.S. Argora, District Ranchi.
39. Vikash Kumar son of Sri Guru Prasad, resident of village Vardai, P.O. and
P.S. Bariyatu, District Ranchi.
40. Savitri Devi wife of Sri Suraj Thakur, resident of Harmu Housing Colony,
Harmu, P.O. Harmu, P.S. Argora, District Ranchi.
41. Ful Kumari daughter of Sri Somra Oraon, resident of Doranda (Barik Toli),
P.O and P.S. Doranda, District Ranchi.
42. Jayanti Calara Beck daughter of Sri Polush Beck, resident of Harmu Basti,
P.O. Harmu, P.S. Argora, District Ranchi.
35 W.P.(S) No. 6 of 2017 & analogous cases
43. Ritu Kumari daughter of Mahadeo Oraon, resident of Kanke Road, Hatma,
P.O. Kanke, P.S. Lalpur, District Ranchi.
44. Urmila Kumari daughter of Sri Kapil Mahto, resident of House No. 140
Malsiring, P.O Malsiring, P.S. Pithoria, District Ranchi.
45. Bijeta Kumari daughter of Mahadeo Mistry, resident of Marwa, P.O. Marwa,
P.S. Pithoriya, District Ranchi.
46. Braj Kishore Singh son of Sri Rajendra Prasad Singh, resident of 2/12, Janta
Flat, Harmu Housing Colony, P.O. Harmu, P.S. Argora, District Ranchi.
47. Ajay Thakur son of Sri Arjun Thakur, resident of Vidya Nagar, P.O. Harmu,
P.S. Argora, District Ranchi.
48. Nurul Haque son of Abdul Latif, resident of Banapiri, P.O. Banapiri, P.S.
Ratu, District Ranchi.
49. Priya Kachhap wife of Pradip Kachhap, resident of village Obariya, P.O.
Hatia, P.S. Jagannathpur, District Ranchi.
50. Deepak Kumar son of Sri Sonaram Mahto, resident of village Sanga, P.O.
and P.S. Sanga District Ranchi.
51. Navnit Kumar son of Ram Pravesh Sharma, resident of New Police Line,
Single Quarter No. 11, Kanke Road, P.O. and P.S. Kanke, District Ranchi.
52. Jitendra Sahu son of Sri Kalu Sahu, resident of Chama, P.O. Bukru, P.S.
Kanke, District Ranchi.
53. Sulekha Kumari daughter of Sri Haldhar Mahto, resident of village Samlog
Belbagan, P.O. Namkom, P.S. Namkom, District Ranchi.
54. Mantu Koiri son of Sri Ganesh Koiri, resident of Jamudag, P.O. and P.S.
Argora, District Ranchi.
55. Renuka Kumari wife of Lalit Kishore Mahto, resident of Village Booty, P.O.
Booty, P.S. Sadar, District Ranchi.
56. Shanti Kumari daughter of Late Lundu Oraon, resident of Kusum Bihar,
P.O. Morabadi, P.S. Bariyatu, District Ranchi.
57. Asha Kumari daughter of Sri Asha Linda, resident of Karamtoli, P.O.
Morabadi, P.S. Lalpur, District Ranchi.
58. Ajay Kumar Sahu son of Sri Rambriksh Sahu, resident of Harmu Housing
Colony, Harmu, P.O. Harmu, P.S. Argora, District Ranchi.
59. Sunita Lakra daughter of Sri Nathuwa Lakra, resident of Satranji, P.O.
Hurhundu, P.S. Dhurwa, District Ranchi.
60. Shila Oraon daughter of Late Sukra Oraon, resident of Harmu Nadi Par, P.O.
Harmu, P.S. Sukhdeo Nagar, District Ranchi.
61. Shashi Bhushan Mahto son of Sri Harinath Mahto, resident of Kadma, P.O.
Kanke, P.S. Kanke, District Ranchi.
62. Harikisto Mahto son of Sri Tukan Mahto, resident of Village Manatu, P.O.
and P.S. Kamre, District Ranchi.
63. Mahendra Mahto son of Late Vishun Mahto, resident of village & P.O.
Baridih, P.S. Ormanjhi, District Ranchi.
64. Krishna Ray son of Sri Anirudh Ray, resident of village Ram Nagar, P.O.
36 W.P.(S) No. 6 of 2017 & analogous cases
and P.S. Chutia, District Ranchi.
65. Gopal Kumar son of Sri Sarvadanand Singh, resident of Kishoreganj, Road,
No. 2, P.O. Hehal, P.S. Sukhdeo Nagar, District Ranchi.
66. Subodh Kumar son of Hari Kishun Sah, resident of Qr. No. L-471,
Shaharpura, P.O. and P.S. Sindri, District Dhanbad.
67. Avinash Kumar Sharma son of Sri Amarendra Kumar Sharma, resident of
CMPL, P.O. and P.S. Dhanbad, District Dhanbad.
68. Satyendra Nath Mahto son of Sri Sridhar Mahto, resident of village Sataki,
P.O Sataki, P.S. Rahe, District Ranchi.
69. Bhuneshwar Kashyap son of Sri Indar Kashyap, resident of village
Barabaru, P.O. Dundigarha, P.S. Khunti, District Khunti.
70. Turiya Tirkey son of Sukra Tirkey, resident of village Jajpur, P.O and P.S.
Saparom, District Ranchi.
71. Jageshwar Mahto son of Sri Ramdeo Mahto, resident of village Baragai,
P.O. Sangor, P.S. Karra, District Khunti.
72. Edward Guria son of Sri Suleman Guria, resident of village Barkuli, P.O.
Raisemla, P.S. Torpa, District Khunti.
73. Mago Purty son of Shri Turi Purty, resident of village Maliyada (Bartoli),
P.O. Selda, P.S. Murhu, District Khunti.
74. Anil Kachhap son of Sri Gandur Kachhap, resident of village Jari, P.O.
Raysimla, P.S. Torpa, District Khunti.
75. Manrakhan Mahto son of Sri Mahabir Mahto, resident of village Saridkel,
P.O. Bichna, P.S. Torpa, District Khunti.
76. Jewels Tiru son of Sri Sadho Tiru, resident of village Suti, P.O. Jaltanda, P.S.
Murhu, District Khunti.
77. Victor Oreya son of Shree Paulus Oreya, resident of village Buruma, P.O.
Selda, P.S. Murhu, District Khunti.
78. Bernard Dhanwar son of Sri Sirnus Dhanwar, resident of village Jagu, P.O.
Rayshimla, P.S. Torpa, District Khunti.
79. Sibilan Topno son of Sri Nuas Topno, resident of village Ramjay, P.O.
Torpa, P.S. Torpa, District Khunti.
80. Ajay Munda son of Late Lego Munda, resident of village Hesal, P.O. Mahil,
P.S. Murhu, District Khunti.
81. Saban Kandulna son of Late Buthuwa Kandulna, resident of village Lowa,
P.O. Kahtnga, P.S. Ranta, District Khunti.
82. Emmanuel Guria son of Late Sudhir Guria, resident of Torpa Barka Tole,
P.O. Torpa, P.S. Torpa, District Khunti.
83. Ram Kishan Soni son of Late Haribhanj Soni, resident of village Sailong
P.O. Birda, P.S. Karra, District Khunti.
... ... Petitioners
Versus
1. The State of Jharkhand, through the Chief Secretary, having its office at
Project Building, Dhurwa, P.O. and P.S. Dhurwa, District Ranchi.
37 W.P.(S) No. 6 of 2017 & analogous cases
2. The Principal Secretary, Home Department, Govt. of Jharkhand, having its
office at Project Building, Dhurwa, P.O. and P.S. Dhurwa, District Ranchi.
3. The Director General of Police, Home Guard, having its office at Rajendra
Chowk, PO and PS-Doranda, District-Ranchi
4. The Jharkhand Staff Selection Commission through its Chairman, having its
office at Kali Nagar, Chay Bagan, Sirkhatoli, Namkom, P.O. and P.S.
Namkom, District Ranchi.
5. The Examination Controller, Jharkhand Staff Selection Commission, having
its office at Kali Nagar, Chay Bagan, Sirkhatoli, Namkom, P.O. and P.S.
Namkom, District Ranchi.
... ... Respondents
With
W.P.(S) No.6668 of 2016
1. Gulshan Kumar Rajak son of Sri Ram Prasad Rajak, resident of Village Putur,
P.O. Katharkala, P.S. Dhurki, District Garhwa.
2. Narad Choudhary son of Sri Lakshmn Choudhary, resident of Village Rajee,
P.O. Rajee, P.S. Kharundhi, District Garhwa.
3. Purushotam Chaturvedi son of, resident of Sri Krishna Chaturvedi, resident of
Village Ghurua, P.O. Shivpur, P.S. Manjhiaon (Kandi), District Garhwa.
4. Munna Lal son of Sri Jogeshwar Ram, resident of Village Jamua, P.Ο. Jamue,
P.S. Nager Untari, District Garhwa.
5. Sunil Kumar Yadav son of Sri Lalu Yadav, resident of Village Ghaghri, P.O.
Birbal, P.S. Dhurki, District Garhwa.
6. Chhote Lal Yadav son of Late Gobrdhan Yadav, resident of Village Tori Kala,
P.O. Jarahi, P.S. Dandai, District Garhwa.
7. Arun Kumar Yadav son of Sri Hari Prasad Yadav, resident of Jhotar, P.O.
Jorahi, P.S. Meral, District Garhwa.
8. Harendra Kumar Paswan, son of Sri Naresh Paswan, resident of Village
Morbey, P.O. Manjhion, P.S. Manjhion, District Garhwa.
9. Nandu Singh son of Late Prameshwar Singh, resident of Chirka, P.O. & P.S.
Chiniya, District Garhwa.
10. Ram Janam Singh son of Sri Brahamdeo Singh, resident of Village Rani
Cheri, P.O. Rani Cheri, P.S. Ranka, District Garhwa.
11. Anil Kumar Yadav son of Naresh Yadav, resident of Village Bhajaniya, P.O.
and P.S. Mohammadganj, District Palamau.
12. Pampu Kumar Gupta son of Sri Seeta Sah, resident of Village Lawahi
Khurd, P.O. Balekhand, P.S. Meral, District Garhwa.
13. Birendra Singh son of Sri Mangal Singh, resident of Jarhi, P.O. Jarhi, P.S.
Meral, District Garhwa.
14. Ajay Kumar Thakur son of Sri Krishna Thakur, resident of Village Dandai,
P.O. Dandai, P.S. Meral, District Garhwa.
15. Manoj Kumar Mehta son of Sri Amrit Mahto, resident of Baligarh, P.O.
Belhara, P.S. Garhwa, District Garhwa (Jharkhand).
38 W.P.(S) No. 6 of 2017 & analogous cases
16. Siyaram Prajapti son of Sri Bhuneshwar Prajapati, resident of Village Birbal,
P.O. Birbal, P.S. Dhurki, District Garhwa.
17. Umesh Chandra Yadav son of Late Sohar Yadav, resident of Village Chiniya,
P.S. Chiniya, District Garhwa.
18. Lalmanee Yadav son of Sri Ram Belas Yadav, resident of Village Chiniya,
P.O. and P.S. Chiniya, District Garhwa.
19. Hemant Kumar son of Sri Binod Ram, resident of Village Khoridih, P.O.
Ataula, P.S.Meral, District Garhwa.
20. Rampravesh Singh, son of Sri Tetar Singh, resident of Village Prshukhand,
P.O. Ranpura, P.S. Chiniya, District Garhwa.
21. Deo Kumar Ram son of Sri Nand Keshwar Ram, resident of Village Raji,
P.O. Raji, P.S. Khrondhi, District Garhwa.
22. Vivekanand Pandey son of Sri Mahendra Pandey, resident of Village & P.O.
Chin Bishram, P.S. Nagar Untari, District Garhwa.
23. Manoj Kumar Baitha son of Sri Ram Parasad Baitha, resident of Village
Putur, P.O. Katharklla, P.S. Dhurki, District Garhwa.
24. Bullu Prasad Yadav son of Sri Makhraj Yadav, resident of Village Putur, P.O.
Katharkala, P.S. Dhurki, District Garhwa.
25. Imam Ali Ansari son of Basruddin Ansari, resident of Village Tasrar, P.O.
Jarhi, P.S. Meral, District Garhwa.
26. Jitenra Kumar Yadav son of Makhraj Yadav, resident of Village Putur, P.O.
Katharkala, P.S. Dhurki, District Garhwa.
27. Sanjay Yadav son of Sri Nayak Yadav, resident of Village Khuri, P.O.
Ranpura, P.S. Chiniya, District Garhwa.
28. Badruddin Hajam son of Tajuddin Hajam, resident of Village Bhusuwa, P.O.
Manjhiaon, P.S. Manjhiaon, District Garhwa.
29. Anjani Kumar Tiwary son of Sri Rajmani Tiwary, resident of Village Kutty,
P.O. Ramkanda, P.S. Ranka, District Garhwa.
30. Noor Alam Ansari son of Alimuddin Ansari, resident of Village Salgra, P.O.
Dumariya, P.S. Garhwa, District Garhwa.
31. Vinay Kumar Yadav son of Sri Suryadeo Prasad Yadav, resident of Village &
P.O. Arsali, P.S. Bhawanathpur, District Garhwa.
32. Virendra Kumar son of Sri Birjhu Ram, resident of Village Pipari, P.O. Raji,
P.S. Kharaundi, District Garhwa.
33. Satyendra Kumar Baitha son of Sri Karamdeo Baitha, resident of Village
Silidag, P.O. Silidag, P.S. Nagar Untari, District Garhwa.
34. Thakur Dayal Singh son of Sri Udan Singh, resident of Village Chhatailiya,
P.O. Chiniya, P.S. Chiniya, District Garhwa.
35. Ram Pravesh Ram son of Sri Lal Bihari Ram, resident of Village Pipri, P.O.
Raji, P.S. Kharoundhi, District Garhwa.
36. Sarvesh Kumar Singh son of Late Ram Parikha Singh, resident of Village
Pipri, P.O. Raji, P.S. Kharoundhi, District Garhwa.
37. Sheo Chand Prasad Gupta son of Sri Nagina Prasad Gupta, resident of
39 W.P.(S) No. 6 of 2017 & analogous cases
Village Biraval, P.O. Biraval, P.S. Dhurkee, District Garhwa.
38. Nirmal Ram son of Sri Guman Ram, resident of Village Tatidiri, P.O.
Tatidiri, P.S. Dhurki, District Garhwa.
39. Rajeev Ranjan Rai son of Sri Gangeshwar Rai, resident of Village Piperdih,
P.O. Mahdeiya, P.S. Nagar Untari, District Garhwa.
40. Nagendra Vishwakarma son of Sri Narayan Vishwakarma, resident of
Village Kusdand, P.O. Adhoura, P.S. Nagar Untari, District Garhwa.
41. Birendra Prasad son of Sri Ramdhyan Shah, resident of Village Dandai, P.O.
Dandai, P.S. Meral, District Garhwa.
42. Jitendra Prasad Gupta son of Sri Krishna Prasad Gupta, resident of Village
Dandai, P.O. Dandai, P.S. Meral, District Garhwa.
43. Nanhku Sah son of Sri Jawahar Sah, resident of Village Hariharpur, P.O.
Hariharpur, P.S. Bhawanathpur, District Garhwa.
44. Sanjay Kumar Gupta son of Sri Krishna Sah, resident of Village Karnpura,
P.O. Rohila, P.S. Nagar Untari, District Garhwa.
45. Ram Bali Ram son of Sri Nathun Ram, resident of Village Pipri Kala, P.O.
Pipri Kala, P.S. Nagar Untari, District Garhwa.
46. Dilip Kumar Son of Sri Sukhari Ram, resident of Village Silidag, P.O.
Silidag, P.S. Nagar Untari, District Garhwa.
47. Pratap Yadav son of Ramnath Yadav, resident of Village Gerua, P.O.
Deoganga, P.S. Meral, District Garhwa.
48. Sunil Kumar Pandey son of Sri Vijay Pandey, resident of Village Karua
Kalan, P.O. Dumariya, P.S. Garhwa, District Garhwa.
49. Ajay Yadav son of Sri Shivdhar Yadav, resident of Village Bishuniya, P.O.
Ganiyari Kla, P.S. Dhurki, District Garhwa.
50. Anoj Kumar Yadav son of Sri Gopal Yadav, resident of Village Jhotar, P.O.
Jarhi, P.S. Meral, District Garhwa.
51. Akash Vishwkarma son of Sri Jagjiwan Vishwkarma, resident of Village
Jarhi, P.O. Jarhi, P.S. Meral, District Garhwa.
52. Uday Yadav son of Sri Shiv Lochan Yadav, resident of Village Bhandar, P.O.
and P.S. Dhurki, District Garhwa.
53. Mahendra Kumar son of Sri Nanhku Ram, resident of Village Daddu, P.O.
Dandai, P.S. Meral, District Garhwa.
54. Madan Kumar Ravi son of Sri Shivnath Ram, resident of Village Sondag,
P.O. Ranka, P.S. Ranka, District Garhwa.
55. Nawal Kishore Singh son of Sri Sudama Singh, resident of Village Shishwa,
P.O. Udaypur, P.S. Ramkanda, District Garhwa.
56. Mukhlal Yadav son of Sri Ram Prasad Yadav, resident of Village Ranpura,
P.O. Ranpura, P.S. Chiniya, District Garhwa.
57. Bhadar Mahli son of Sri Laxman Mahli, resident of Village Hesagutu, Kallu
Toli, P.O. Arko, P.S. Sisai, District Gumla.
58. Arvind Yadav son of Sri Mahavir Yadav, resident of Village Turi Langurahi,
P.O. Kateya, P.S. Hariharganj, District Palamau.
40 W.P.(S) No. 6 of 2017 & analogous cases
59. Abhay Kumar Singh son of Late Shivnarayan Singh, resident of Village
Bishunpur, P.O. Kurhat Kateya, P.S. Hariharganj, District Palamu.
60. Anil Kumar Yadav son of Sri Chandrika Yadav, resident of Village
Choratiya, P.O. Gharatiya, P.S. Rampur, District Palamu.
61. Ramesh Yadav son of Sri Tulsi Yadav, resident of Village Sarsot, P.O.
Sarsot, P.S. Hariharganj, District Palamau.
62. Neel Kusum Dodray daughter of Sri Tai Dodray, resident of Village Kachan,
P.O. Ramgarh, P.S. Chainpur, District Palamu.
63. Shanti Dodray daughter of Sri Tai Dodray, resident of Village Kachan, P.O.
Ramgarh, P.S. Chainpur, District Palamu.
............Petitioners
Versus
1. The State of Jharkhand through its Chief Secretary, having its office at Project
Building, Dhurwa, P.O. and P.S. Dhurwa, District Ranchi.
2. The Principal Secretary, Home Department, Govt. of Jharkhand, having its
office at Project Building, Dhurwa, P.O. and P.S. Dhurwa, District Ranchi.
3. The Director General of Police, Home Guard, having its office at Rajendra
Chowk, P.O. and P.S. Doranda, District Ranchi.
4. The Jharkhand Staff Selection Commission through its Chairman, having its
office at Kali Nagar, Chay Bagan, Sirkhatoli, Namkom, P.O. and P.S.
Namkom, District Ranchi.
5. The Examination Controller, Jharkhand Staff Selection Commission, having
its office at Kali Nagar, Chay Bagan, Sirkhatoli, Namkom, P.O. and P.S.
Namkom, District Ranchi. ... ... Respondents
With
W.P.(S) No. 6672 of 2016
1. Ranjeet Kumar Singh, son Shyamsundar Singh, resident of village Bajrang
Mohalla, Koderma, P.O. + P.S. District Koderma.
2. Sakaldev Yadav, son of Bhikhan Yadav, resident of village Kharpoka, P.S.
Jainagar, P.O. Makatpur, District- Koderma.
3. Pankaj Kumar Singh, Singh, resident of son of Harideo village Bajrang
Nagar, Bypass Road Koderma, P.S. and District Koderma. P.O. +
4. Rajesh Thakur, son of Lakhan Thakur, resident of village Kanti, P.O. Telaiya
Dam, P.S. Jainagar, District Koderma.
5. Chandan Kumar, son of Magar Yadav, resident Kanko, Koderma. of village
Kurmidih, P.O. P.S. Jainagar, District
6. Dilip Kumar, R/o Vill Purna Nagar Po And Ps And Dist Koderma Jharkhand
7. Arjun Yadav, R/o Vill Dhubadih Po Jamu Ps Markachho Dist Koderma
Jharkhand
8. Ram Brikshram, R/o Vill Kurmidih Po Kanko Ps Chandwara Dist Koderma
Jharkhand
9. Damodar Kumar Yadav, R/o Vill Singardih Po Kanko Ps Jainagar Dist
41 W.P.(S) No. 6 of 2017 & analogous cases
Koderma Jharkhand
10. Santosh Kumar Yadav, R/o Vill Kanti Po Telaiya Dam Ps Jainagar Dist
Koderma Jharkhand
11. Pintu Rajak, son of Lachho Rajak, resident of village + P.O. Marchoi, P.S.
Satgawan, District Koderma.
12. Manoj Kumar Yadav, son of Rama Mahto, resident of village Nimadih, P.O.
Masmohna, P.S. Markachho, District Koderma.
13. Md. Shamshad Serajuddin, Jalwabad, P.O. Koderma. Akhtar, son resident +
P.S. of + of Md. village District
14. Dineshwar Yadav, son of Munshi Yadav, resident of village Amjo, P.O.
Naitand, P.S. Jainagar, District Koderma.
15. Sushil Kumar, son of Ramchandra Grain, resident of village Simariya, Jamu,
P.S. Koderma. P.O. Markachho, District
16. Deepak Kumar Yadav, son of Madan Lal L Gope, resident of village + P.O.
Gujhandi, P.S. Jhumritelaiya, District Koderma.
17. Nitesh Kumar Yadav, son of Kailash Yadav, resident of village + P.O.
Kanko, Koderma. P.S. Jainagar, District
18. Dileep Kumar, son of Late Laldhari Yadav, resident of village Buchitand,
P.O. Bagdo, P.S. Domchanch, District Koderma.
19. Prafull Kumar, son of Budhi Prasad, resident of village Naraydih, P.O.
Basodih, P.S. Koderma. Satgawan, District
20. Birendra Yadav, resident Dasharo of son of Sahdew Yadav, village
Kushahna, P.S. Khurd, District Koderma. P.O. Markachho,
27. Vijay Kumar Yadav, son of Banshi Yadav, resident of Kurma Diha
Makatpur, P.S. Koderma. Jainagar, P.O. District
22. Jai Prakash Yadav, son of Chotu Yadav, 22 resident of village Paharidih, P.O.
Behradih,. P.S. Domchanch, District Koderma
23. Pawan Kumar Yadav, son of Panchhanand Yadav, resident of village
Nawadih, P.O. Inderwa, P.S. Koderma, District Koderma.
24. Sawan Kumar, son of Bedu resident of village Jharitand, Inderwa, P.S. +
District Koderma. Yadav, P.O.
25. Ravishanker Choudhary, 25/ son of Ganesh Choudhary, resident of village +
P.O. Makatpur, P.S. Jainagar, Koderma. District
26. Anita Kumari, daughter of Shiv Narayan Singh, Koderma, Koderma.
resident P.O. + of P.S. Sahana Road + District
27. Dinesh Yadav, son of Bisun Choudhary, resident of Bhuwaldih, P.O.
Makatpur, P.S. Jainagar, District Koderma.
28. Mukesh Prasad Yadav, son Prasad Yadav, resident Nandudih, P.O. of
Nandudih, Satgawan, District Koderma. of Rewa village P.S.
29. Upendra Kumar, Pandit, son resident of of Bichhipahari, P.O Bekobar,
District Koderma. Permeshwar village P.S. +
30. Binod Kumar, son of Baleshwar Prasad Yadav, resident of village Nawadih,
P.O. Khutta, P.S. Satgawan, District Koderma.
42 W.P.(S) No. 6 of 2017 & analogous cases
31. Md. Sarfaraz, son of Md. Makbul, resident of Ghurmunda, P.O. Parsabad,
P.S. Jainagar, District Koderma.
32. Deepak Paswan, son of Arjun Paswan, resident of Shiv Mohalla Koderma,
P.O. + P.S. + District Koderma.
33. Mahesh Ram, son of Banwari Ram, resident of village Karakhut, P.O.
Bagdo, P.S. Domchanch, District Koderma.
34. Raju Paswan, son of Babulal Paswan, resident of village Mahavir Mohalla
Koderma, P.O. Koderma. + P.S. + District
35. Ashish Kumar, son of Indradeo Yadav, resident of village Sundernagar, P.O.
+ P.S. + District Koderma.
36. Vikku Kumar, Sinha, son of Bhawani Prasad resident of village Shiv
Mohalla Koderma, P.O. District Koderma. + P.S. +
37. Md. Tanveer Alam, son Mustafa, Lohashiker, resident of of Gulam village
P.O. Bekobar, P.S. Koderma, District Koderma.
38. Manoj Kumar Verma, son of Mahadeo Mahto, resident of village
Mahuatand, P.O. Koderma. + P.S. Markachho, District
39. Karu Kumar Pandey, son of Brahmdeo Pandey, resident of village
Jamukhadi, P.O. Koderma. + P.S. Chandwara, District
40. Jitendra Prasad, son of Umashanker Prasad, resident of village Kalidih, P.O.
Basodih, P.S. Satgawan District-Koderma.
41. Arun Yadav, resident of son of Guli Mahto, village Basdih, P.O. Chopnadih,
P.S. Markachho, District Koderma.
42. Diwakar Kumar Yadav, son of Tejo Yadav, resident of village Chak, P.O.
Kanko, P.S. Jainagar, District Koderma
43. Sanjay Kumar, resident of son of Kishun Yadav, village Puttodih, P.O.
Nandudih, P.S. Satgawan, District Koderma.
44. Ravi Kumar, son of Murli Sharma, resident of village Langrapipar, P.O.
Domchanch, P.S. Domchanch, District Koderma
45. Kush Kumar Roshan, son of Baleshwar Saw, resident of village Durodih,
P.O. + P.S. Domchanch, District Koderma.
46. Arun Kumar, Yadav, resident Masnodih, P.S. Koderma. son of of Upendra
Prasad village P.O. Domchanch, District +
47. Ram Pravesh Giri, son of Basudev Giri, resident of village Gawanpur, P.O.
Kanko, P.S. Koderma. Jainagar, District
48. Rajendra Yadav, son of Banshi Mahto, resident Chopnadih, Koderma. of
village Beladih, P.O. P.S. Markachho, District
49. Mantu Kumar, son of Yogendra Singh, resident of village + P.O. Marchoi,
P.S. Satgawan, District Koderma.
50. Kamlesh Kumar, son of Yogendra Singh, resident of village + P.O. Marchoi,
P.S. Satgawan, District Koderma.
51. Rahul Kumar, son of Ravi Shanker Prasad, resident of village Itayn, P.O.
Jogidih, P.S. Satgawan, District Koderma.
52. Md. Raseed, son of Md. Zahir, resident 52. of village Urwan, P.O. + P.S.
43 W.P.(S) No. 6 of 2017 & analogous cases
Chandwara, District Koderma.
.... ..... Petitioners
Versus
1. The State of Jharkhand, through the Chief Secretary, Government of
Jharkhand, at Project Building, Ranchi, P.O. Dhurwa, P.O. Jagarnnathpur,
District, Ranchi.
2. The Secretary, Home Government of Jharkhand, at Project Building, Ranchi,
P.O. Dhurwa, P.S. Jagarnnathpur, District Ranchi.
3. The Jharkhand State Selection Commission, situated at F-49/ 50, Sector- III,
Dhurwa, P.O. Dhurwa, P.S. Jagarnnathpur, District Ranchi.
4. The Director General of Police, Jharkhand, at Project Building, Ranchi, P.O.
Dhurwa, District Ranchi. P.S. Jagarnnathpur, District Ranchi.
5. The Director General, Home Guard, at Audrey House Complex, near Nepal
House, P.O. Doranda, P.S. Doranda, District- Ranchi, Jharkhand
.....Respondents
With
W.P.(S) No. 6702 of 2016
1. Ranjit Kumar, son of Sri Rajballabh Singh residing at Housing Colony,
Dhanbad, Post Dhanbad, Police Station Dhanbad, District Dhanbad
2.Manoj Kumar, son of Sri Ram Dinesh Sharma, residing at Police Line,
Dhanbad, Post Dhanbad, Police Station Dhanbad, District Dhanbad:
3. Saroj Kumar Dey, son of Sri Dhananjay Modak, residing at Katras Bazar,
Dhanbad, Post Dhanbad, Police Station Dhanbad, District Dhanbad:
4.Vijay Kumar Samal, son of Sri Chinta Mani Samal, residing at Dhobi Ghat,
Jagjivan Nagar, Dhanbad, Post Dhanbad, Police Station Dhanbad, District
Dhanbad:
5. Mithilesh Kumar, son of Sri Ashok Kumar, residing at Dudhimati, Koderma,
Post Koderma, Police Station Koderma, District Koderma;
6. Sanjeet Kumar, son of Sri Rama Shankar Prasad Singh, residing at Manohar
Colony, Near Housing Colony, Dhanbad, Post Dhanbad, Police Station
Dhanbad, District Dhanbad;
7. Kanchan Kumari, daughter of Late Nanku Prasad, residing at Dhaiya Middle
School, Dhaiya, Post ISM, Police Station ISM, District Dhanbad;
8. Bimlesh Prasad, son of Sri Baban Prasad, residing at Filtar Line,
Kumardhubi, Post Kumardhubi, Police Station Chirkunda, District
Dhanbad;
9. Vijay Kumar, son of Sri Laxmi Narayan Choudhary, residing at Shashtri
Nagar, Giridih, Post Giridih, Police Station Giridih, District Giridih;
10. Prakash Kumar, son of Sri Lalmani Prasad, residing at Sanjay Nagar,
Kalimanda, Post Dhanbad, Police Station Dhanbad, District Dhanbad;
11. Nitesh Kumar Mahato, son of Sri Dilip Kumar Mahato, residing at village
Pradhankhanta (Chhatakulhi). Post Dhanbad, Police Station Dhanbad,
District Dhanbad;
44 W.P.(S) No. 6 of 2017 & analogous cases
12. Shanti Devi, wife of Thakur Prasad Mahto, residing at Domanpur, Post
Brahamandiha, Police Station Topchanchi, District Dhanbad;
13. Ganesh Paul, son of Madhu Sudan Paul, residing at Topchanchi, Post
Topchanchi, Police Station Topchanchi, District Dhanbad;
14. Nunuchand Mahto, son of Sri Durga Prasad Mahto, residing at Kudamu,
Post Tantri, Police Station Topchanchi, District Dhanbad;
15. Vikash Kumar Prasad, son of Sri Mithilesh Prasad, residing at Police Line
Campus, Near Shiv Mandir, Hirapur, Post Dhanbad, Police Station
Dhanbad, District Dhanbad;
16. Sunil Kumar Yadav, son of Shiv Muni Yadav, residing at Raja Talab, Bakri
Hatt More, Jharia, Post Jharia, Police Station Jharia, District Dhanbad;
17. Sushil Kumar Yadav, son of Shiv Muni Yadav, residing at Raja Talab, Bakri
Hatt More, Jharia, Post Jharia, Police Station Jharia, District Dhanbad;
18. Akhileshwar Yadav, son of Raghubar Yadav, residing at Raja Ground, Jharia,
Post Jharia, Police Station Jharia, District Dhanbad;
19. Chandan Kumar Mishra, son of Ram Dayal Mishra, residing at Police Line,
Post Dhanbad, Police Station Dhanbad, District Dhanbad;
20. Krishna Murari, son of Ram Binay, residing at Police Line, Post Dhanbad,
Police Station Dhanbad, District Dhanbad;
21. Om Prakash Goswami, son of Late Balram Goswami, residing at Chiragora,
Samshan Road, Hirapur, Post Dhanbad, Police Station Dhanbad,District
Dhanbad;
22. Kumod Ranjan Singh, son of Sri Balkeshwar Singh, residing at Nutandih
Roy Colony, Post Jagjivan Nagar, Police Station Saraidhela, District
Dhanbad;
23. Ram Narayan Mahato, son of Sri Ghanshyam Mahato, residing at
Kenduadih, Post Dhanbad, Police Station Dhanbad, District Dhanbad;
24. Mukesh Kumar, son of Late Ramadhar Sharma, residing at Manohar Nagar,
Near Pani Tanki, Post C.M.P.F. Police Station Dhanbad, District Dhanbad:
25. Nisha Kumari, daughter of Ram Lagan Sah, residing at Savitri Niwas.
Rangamatia, Post Dhanbad, Police Station Dhanbad, District Dhanbad:
26. Jitu Ram Mahto, son of Sri Churaman Mahto, residing at Bhikhanidih, Post
Dhanbad, Police Station Dhanbad, District Dhanbad:
27. Arvind Kumar, son of Sri Asit Mandal, residing at Khesmi, Post Dhanbad,
Police Station Dhanbad, District Dhanbad;
28. Asmit Kumar, son of Ashok Singh, residing at Police Line, Dhanbad, Post
Dhanbad, Police Station Dhanbad, District Dhanbad;
29. Ghan Shyam Singh, son of Sri Saroj Prasad Singh, residing at Quarter No.
2179, Sector 12 F, Post Bokaro, Police Station Sector 12, District Bokaro;
30. Dharmendra Kumar, son of Late Shatrughan Ram, residing at Quarter No.
959, Sector 9D, Post Bokaro, Police Station Bokaro City, District Bokaro;
31. Saroj Kumar, son of Sri Birendra Kumar Singh, residing at Quarter No. 573,
Sector 3 B. Post Sector 1, Police Station City Thana Sector 1, District
Bokaro:
45 W.P.(S) No. 6 of 2017 & analogous cases
32. Md. Mukhtar Ahamad, son of Shabbir Babu Ansari, residing at Mohal, Tola
Bhandaribandh, Post Mohal, Police Station Chandankiyari, District Bokaro;
33. Heera Kumar Choudhary, son of Dasrath Choudhary, residing at Sector 12
B, Post Bokaro, Police Station Sector 12, District Bokaro:
34. Shiv Charan Kewat, son of Rohan Kewat, residing at Dugda Basti, Post
Karmatarn, Police Station Dugda, District Bokaro;
35. Pawan Kumar Saw, son of Late Tulsi Saw, residing at Dugda Basti, Post
Karmatarn, Police Station Dugda, District Bokaro;
36. Satendar Kumar, son of Sri Gopal Prasad, residing at Chirudih, Post
Chirudih, Police Station Nawadih, District Bokaro;
37. Kuldeep Mahto, son of Muchi Ram Mahto, residing at Bandhdih, Post
Dugda, Police Station Dugda, District Bokaro,
38. Saban Kumar Mahto, son of Gost Bihari Mahto, residing at Birra (Danga),
Post Birra, Police Station Patamda, District East Singhbhum;
39. Dolgobinda Mahato, son of Sri Buku Mahato, residing at Gengara, Post
Bangurda, Police Station Kamalpur, District East Singhbhum:
40. Shakti Pada Mahato, son of Late Ganesh Chandra Mahato, residing at
Muchidih, Post Kuiani, Police Station Boram, District East Singhbhum;
41. Tapan Chandra Mahato, son of Rathu Mahato, residing at Hathiyadih, Post
Barachirka, Police Station Boram, District East Singhbhum;
42. Chinmoy Mahato, son of Late Bishwanath Mahato, residing at Kantagora,
Post Kumir, Police Station Kamalpur, District East Singhbhum;
43. Ananta Lal Soren, son of Sri Ratan Soren, residing at Golkata, Post
Bangurda, Police Station Kamalpur, District East Singhbhum;
44. Guru Charan Mahato, son of Ghaltu Mahato, residing at Dundu, Post
Boram, Police Station Boram, District East Singhbhum;
45. Fatik Chandra Mahato, son of Rai Mohan Mahato, residing at Guglubani,
Post Rasik Nagar, Police Station Boram, District East Singhbhum;
46. Moti Lal Hansda, son of Late Surendra Hansda, residing at Kankidih, Post
Kumir, Police Station Kamalpur, District East Singhbhum;
47. Krishna Besra, son of Sri Deo Nath Besra, residing at Salkunda, Post Geria,
Police Station Bindapathar, District Jamtara;
48. Ajit Marandi, son of Kaleswar Marandi, residing at Pahargora, Post
Chapuria, Police Station Bindapathar, District Jamtara;
49. Prithivi Chand Marandi, son of Shikar Marandi, residing at Kalipathar, Post
Amba, Police Station Bagdedari, District Jamtara;
50. Utpal Kumar Dutta, son of Sri Jagarnath Dutt, residing at Kundahit, Post
Kundahit, Police Station Kundahit, District Jamtara;
51. Sekh Rinku, son of Sekh Aatul, residing at Chuhadaha, Post Bagarhari,
Police Station Bagarhari, District Jamtara;
52. Nasiruddin Ansari, son of Md. Hasimuddin Ansari, residing at Baghasola,
Post Kundhit, Police Station Kundhit, District Jamtara;
53. Ashish Paul, son of Late Gaur Paul, residing at Tulusichak, Post Amba,
46 W.P.(S) No. 6 of 2017 & analogous cases
Police Station Kundhit, District Jamtara;
54. Om Prakash, son of Sumeshwar Singh, residing at Quarter No. 2-226, Sector
2 B, Post Sector 2, Police Station B.S. City, District Bokaro;
55. Manoj Kumar, son of Surendra Singh, residing at Quarter No. 1358, Sector
9 C, Post Sector 9, Police Station Harla, District Bokaro,
56. Imamul Hussain, son of Bara Babu Ansari, residing at Ukrid Basti, Post
Sector 12, Police Station Sector 12, District Bokaro;
57. Amit Kumar Mahatha, son of Sri Narendra Mahatha, residing at Ratari, Post
Dugdha, Police Station Dugdha, District Bokaro;
58. Md. Ali Emam, son of Md. Manir Hasam, residing at Ratari, Post Dugdha,
Police Station Dugdha, District Bokaro,
59. Dhaneshwar Ravidas, son of Sri Sudan Ravidas, residing at Taranga, Post
Taranga, Police Station Nawadih, District Bokaro
60. Jyoti Kumari, daughter of Dina Rai Yadav, residing at Sector 9, Bara Khatal,
Post Sector 9, Police Station Harla, District Bokaro;
61. Kiran Kumari, wife of Harendra Kumar Singh, residing at Railway Colony,
Balidih, Post Balidih, Police Station Balidih, District Bokaro;
62. Sabra Begum, daughter of Sakil Hussain, residing at Ukrid Basti, Post B.S.
City, Police Station Sector 12, District Bokaro;
63. Pradeep Kewat, son of Sri Kashi Kewat, residing at Dugda, Post Karmatand,
Police Station Dugda, District Bokaro;
64. Gori Shanker Mahto, son of Sri Basudev Mahto, residing at Chanduwadih,
Post Dugda, Police Station Dugda, District Bokaro;
65. Shankar Mahto, son of Sri Dukhan Mahto, residing at Karmatand, Post
Karmatand, Police Station Dugda, District Bokaro;
66. Manoj Kumar Mahto, son of Thannu Mahto, residing at Ratari, Post Dugda,
Police Station Dugda, District Bokaro;
67. Diwan Anwar Khan, son of Diwan Unnan Khan, residing at JAP-4 Camp,
Post Sector 12, Police Station Sector 12, District Bokaro;
68. Kokil Mahto, son of Sri Sanichar Mahto, residing at Amratarn, Post Dugda,
Police Station Dugda, District Bokaro:
69. Nil Maya Sharma, daughter of Chura Mani Sharma, residing at Sector 3 A,
Post B.S. City, Police Station B.S. City, District Bokaro:
70. Manik Kumar Mahato, son of Sri Gora Chandar Mahato, residing at
Surunga, Post Surunga, Police Station Tisra, District Dhanbad;
71. Krishna Kumar, son of Late Shambhu Mahto, residing at Bekar Band, Post
Dhanbad, Police Station Dhanbad, District Dhanbad;
72. Laljee Mahato, son of Sri Karmu Mahato, residing at Dhangi, Post
Pradhankhanta, Police Station Baliyapur, District Dhanbad
73. Ajay Kumar, son of Sri Baleshwar Yadav, residing at Sector 4 F, Post Sector
4 C, Police Station Sector 4, District Bokaro;
74. Pankaj Kumar Sharma, son of Sri Alok Sharma, residing at Ramdih More,
Post Sector 9, Police Station Harla, District Bokaro:
47 W.P.(S) No. 6 of 2017 & analogous cases
75. Sandeep Kumar, son of Mahendra Sharma, residing at Sector 1B, Ambedkar
Nagar, Post Sector 1, Police Station City Thana, District Bokaro;
76. Manu Kumari Mahato, wife of Rupal Mahato, residing at Pupunki, Post
Pupunki, Police Station Sector 12 A, District Bokaro;
77. Rakesh Kumar, son of Late Muneshwar Singh, residing at Joshi Colony,
Post Marafari, Police Station B.S. City, District Bokaro;
78. Chandan Kumar, son of Sri Sachita Nand Singh, residing at Joshi Colony,
Lakra Khanda, Post Siwandih, Police Station B.S. City, District Bokaro
.... ..... Petitioners
Versus
1. The State of Jharkhand;
2. The Home Secretary, Government of Jharkhand, Ranchi, officiating from
Project Bhawan, Post Dhurwa, Police Station Jaganathpur, District Ranchi;
3. The Director General of Police, Jharkhand, Ranchi, officiating from Project
Bhawan, Post Dhurwa, Police Station Jagarnathpur, District Ranchi,
4. The Director General, Home Guard, Jharkhand, Ranchi, officiating from
Audrey House Complex, Near Nepal House, Doranda, Post Doranda, Police
Station Doranda, District Ranchi,
5. The Jharkhand Staff Selection Commission, Ranchi through its Chairman
officiating from Kali Nagar, Chai Bagan, Namkum, Post Namkum, Police
Station Namkum, District Ranchi
6. The Examination Controller, Jharkhand Staff Selection Commission, Ranchi
officiating from Kali Nagar, Chai Bagan, Namkum, Post Namkum, Police
Station Namkum, District Ranchi
.... Respondents
With
W.P.(S) No. 6853 of 2016
1 . Walter Minj son of Sri Emil Minj resident of Village Ghaghra, P.O. Kansi,
P.S. Raidih, District Gumla.
2. Kamal Toppo son of Sri Laxman toppo resident of village Pugu Dhaontha
Toli P.O. Armai, P.S. & District Gumla.
3. Kamal Munda son of Late Aghnu Munda resident of village Jehan Gutwa
P.O. & P.S. Bisunpur, District Gumla.
4. Jhari Bhagat Son of Sri Naga Bhagat resident of village Ghaghratonka Toli,
P.O. & P.S. Ghaghra District Gumla.
5. Sinhasan Bhengra son of Sri Paulus Bhengra resident of village Suramgar
Simdar Toli, P.O. Suramgar, P.S. Chainpur, District Gumla.
6. Bishwanth Oraon son of Sri Sahdeo Oraon resident of village Bhawargani,
P.O. Sato, P.S. Bishunpur, District Gumla.
7. Majhiya Oraon son of Sri Deomohan Oraon resident of village Mahugaon
P.O. Echa, P.S.Ghaghra, District Gumla.
8. Ramchandra Oraon saon of Sri Bandhanu Oraon resident of Village
Sukurhutoo Laltoli, P.O. Pabeya, P.lS. Bharno, District Gumla.
48 W.P.(S) No. 6 of 2017 & analogous cases
9. Manish Oraon so of Sri Ratiya Oraon resident of village Garwali Ganguwa
Toli P.O. Puso, P.S. Sisai, District Gumla.
10. Sanjay Oraon son of Sri Angnu Oraon resident of village Bahadura, P.O.
Kugaon, P.S. Ghaghra District Gumla.
11. Suresh Oraon son of Late Sukra Oraon resident of village Bantariya, P.O.
Lungtu, P.S. Basia, District Gumla.
12. Ashok Mahto son of Sri Firu Mahto resident of village Parwal, P.O. Dastiya,
P.S. Bharno, Districgt Gumla.
13. Nandlal Yadav son of Sri Krishna Yadav resident of village Ruki, P.O. Tuki,
P.S. ghaghra, District Gumla.
14. Dashrath Kumar Baraik son of Sri Puni Baraik resident of Village Banagutu
Jogotoli, .O. & P.S. Basia, District Gumla.
15. Rajendra Gop son of Sri Ramdeo Gop resident of village Amliya Piper Toli,
P.O. amliya, P.S. Bharno, Distrcit Gumla.
16. Inderjeet Oraon son of Sri Arjun Oraon resident of village Barkadohr, P.O.
Jori, P.S. Bishunpur, District Gumla.
17. Eshwar Sahu son of Sri Bineshwar Sahu resident of village Karaundi, P.O.
Karaundi, P.S. & District Gumla.
18. Jitnedra Sahu son of Sri Raghureshwar Sahu resident of village Rehe Toli,
P.O. & P.S. Bishunpur, District Gumla.
19. Dashrath Oraon son of Sri Mahadeo Oraon resident of village Kuhipat
Barwatoli, P.O. Guniya, P.S. Ghaghra, District Gumla.
20. Julius Kullu son of Sri Anjelus Kullu resident of village Goja Bantoli, P.O.,
Baghima, P.S. Palkot, District Gumla.
21. Nand Kumar Yadav son of Sri Bandhan Mahato resident of village Baranda,
P.O. pabeya, P.S. Bharno, District Gumla.
22. Sanjiw Toppo son of Sri Charo Toppo resident of village Maharajganj, P.O.
Gangra, P.S. basia, District Gumla.
23. Sukhdeo Mahto son of Sri Fekla Mahto resident of village Buhirpat, P.O. &
P.S. Bharno, District Gumla.
24. Tarkeshwar Oraon son of Sri Karma Oraon residentof village Singrauli, P.O.
Marasili, P.s. Bharno, District Gumla.
25. Ganesh Bhagat son of Sri Meghnath Bhagt resident of village Dantoli, P.O.
Majhgaon, P.S. Dumri, District Gumla.
26. Basil Kujur son of Sri Suleman Kujur resident of village Alankera
Jhagardar, P.O. baghima, P.S. Palkot, District Gumla.
27. Kapil Lohra son of Sri Jaynath Lohra resident of village Kanchora, P.O.
Kemte, P.S. Raidih, District Gumla.
28. Kartik Oraon son of Sri Birsai Oraon resident of village Pandantoli, P.O.
Silam, P.S. Raidih, District Gumla.
29. George Kiro son of Sri Francise Kiro resident of village Marda Tetar Toli,
P.O. Marda, P.S. Palkot, District Gumla.
30. Durgesh Oraon son of Sri Shani Charwa Oraon resident of Village Mail,
49 W.P.(S) No. 6 of 2017 & analogous cases
P.O. Dewari, P.S. Ghaghra, District Gumla.
31. Budhwa Oraon son of Sri Bishwanath Oraon resident of village Kumbhro
Satitoli, P.O. & P.S. Bharno, District Gumla.
32. Bandhna Oraon son of Sri Dukhu Oraon resident of village Marasili, P.O. &
P.S. Bharno District Gumla.
33. Kuldeep Singh son of Lagte Jitu Singh resident of village Harri, P.O.
Shivnathpur, P.S. Sisai, District Gumla.
34. Karamchand Lohra son of Sri Mahavir Lohra resident of Village Omesera,
P.O. Karanj, P.s. Bharno, District Gumla.
35. Keshwar Yadav son of Sri Kaleshwar Yadav resident of village Chama, P.O.
Sarango, P.S. Ghaghra, District Gumla.
36. Silvanus Soreng son of Sri Eliyazer Soreng resident of village Surhu
Nawatoli, P.O. Surhu, P.s. Kamdara, District Gumla.
37. Arun Toppo son of Sri Karlus Toppo resident of village Koynar Toli, P.O.
Sato, P.S. Bishunpur, District Gumla.
38. Panchu Oraon son of Sri Basuwa Oraon resident of village Kharka, P.O.
amliya, P.s. Bharno, Districg Gumla.
39. Sebeyan Kongari son of Late Soma Kongari resident of village Sarita P.O.
Sarita P.S. Kamdara, District Gumla.
40. Basant Toppo son of Sri Chhandu Toppo resident of village Karasili, P.O.
tusgaon, P.s. Ghaghra, District Gumla.
41. Erenius Topno son of Sri Vincent Topno resident of village Ramtolya P.O-
Ramtolya P.S. Kamdara, District Gumla.
42. Pravin Toppo son of Sri Christopher Toppo resident of village Tulmunga,
P.O. Manjhatoli, P.S. Raidih, District Gumla.
43. Raj Kumar Gope son of Sri Jethu Gope residenjt of Village Malai Hatotoli,
P.O. Baghema, P.s. Palkot, District Gumla.
44. Bandhanu Dhanwar Son of Sri Tuilu Dhanwar resident of village
Chouktangra, P.O. & P.S. Palkot, District Gumla.
45. Abraham Lakra son of Sri Prabhu Prakash Lakra resident of village
Tiggawal, P.O. & P.S. Chainpur, District Gumla.
46. Ajay Tirkey son of Sri Sudharam Tirkey resident of village Lohra, P.O.
Chiraiya, P.S. Dumri, District Gumla.
47. Suman Kullu son of Sri Benedict Kullu resident of village Kulusera, P.O.
Lungtu, P.S. Basia, District Gumla.
48. Surendra Lohra son of Sri Bahuran Lohra resident of village Silperi, P.O. &
P.S.Chainpur, District Gumla.
49. Rupus Surin son of Sri Oswald Surin resident of village Beterkera, P.O.
Kurkura, P.S. Kamdara, Disctirct Gumla.
50. Manoj Tirkey son of Sri Etwa Tirkey resident of village Chitapire, P.O.
Amba Pakhana, P.S. Kamdara, District Gumla.
51. Aril Topno son of Sri Pandey Topno Resident of village Kondekera
Bagichatoli, P.O. Pokla, P.S. Kamdara, District Gumla.
50 W.P.(S) No. 6 of 2017 & analogous cases
52. Sandeep Oraon son of Sri Mangra Oraon resident of village Silm, P.O. Silm,
P.s. Raidih, District Gumla.
53. Sitaram Oraon son of Sri Bandhan Oraon resident of village Bardih, P.O.
Tabela, P.S. Chainpur, District Gumla.
54. Jagatpal Kujur son of Sri Soma Kujur resident of village Uru Bardih, P.O.
Tabela, P.s. Chainpur, Districg Gumla.
55. Jitendra Munda son of Sri Ratia Munda resident of village Kondra, P.O.
Kondra, P.S. Raidih, District Gumla.
56. Sulendra Nag son of Sri Ramchandra Nag resident of village Garai, P.O. &
P.S. Kamdara, District Gumla.
57. Jatru Oraon son of Late Barkhu Oraon resident of village Supa Mahuwatoli,
P.O. Pabeya, P.S. Bharno, District Gumla.
58. Anil Lakra son of Sri Vilam Lakra resident of village Luru, P.O. Kurumgarh,
P.S. Chainpur, District Gumla.
59. Umlesh Oraon son of Sri Somra Oraon resident of village Petsera, P.O. &
P.S. Palkot, District Gumla.
60. Etwa Manjhi son of Sri Sukra Manjhi resident of village Kulkukera
Bhandartoli, P.O. Pojenga, P.s. Palkot, Distirct Gumla.
... ... Petitioners
Versus
1. The State of Jharkhand, through the Chief Secretary, Government of
Jharkhand, at Project Building, Ranchi, PO-Dhurwa, PS-Jagarnathpur,
District-Ranchi
2. The Home Secretary, Government of Jharkhand, at Project Building, Ranchi,
PO-Dhurwa, PS-Jagarnathpur, District-Ranchi
3. The Director General of Police, Jharkhand, at Project Building, Ranchi, PO-
Dhurwa, PS-Jagarnathpur, District-Ranchi
4. Director General, Home Guard, at Audrey House Complex, near Nepal
House, PO-Doranda, PS-Doranda, District-Ranchi, Jharkhand
5. The Jharkhand Staff Selection Commission, situated at F-49/50, Sector-III,
Dhurwa, PO-Dhurwa, PS-Jagarnathpur, District-Ranchi, PIN-834004
... ... Respondents
With
W.P.(S) No. 6939 of 2016
1. Pankaj Kumar son of Late Harihar Baitha, resident of village Sohgara, P.O.
Shivpur, P.S. Kandi, District Garhwa.
2. Ulendra Kumar Gupta son of Late Dwarika Sao, rersident of village Sohgara,
P.O. Shivpur, P.s. Kandi, District Garhwa.
3. Mithilesh Kumar Rajak son of Lakhan Lal Rajak, resident of village Chorar,
P.O-Udaigarh, P.lS. Chhatarpur, District Palamu.
4. Akhilesh Ram son of Late Ram Sewak Ram, resident of village Nainabar,
P.O. Kandi, P.S. Kandi, District Garhwa.
51 W.P.(S) No. 6 of 2017 & analogous cases
5. Sunil Kumar Mehta son of Sri Shankar Mehta, Resident of village
Dumarsota, P.O. Kandi, PS. Bhawanathpur, District Garhwa.
6. Kamlesh Yadav son of Late Ramji Yadav, resident of village Belhath, P.O.
Belhath, P.S.Kani, District Garhwa.
... ... Petitioners
Versus
1. The State of Jharkhand, through the Chief Secretary, Government of
Jharkhand, at Project Building, Ranchi, PO-Dhurwa, PS-Jagarnathpur,
District-Ranchi
2. The Princiapl Secretary, Home Department, Govt. of Jharkhand, having its
office at Project Building, Dhurwa, P.O. and P.s. Dhurwa, District Ranchi.
3. Director General, Home Guard, at Audrey House Complex, near Nepal
House, PO-Doranda, PS-Doranda, District-Ranchi, Jharkhand.
4. The Jharkhand Staff Selection Commission, situated at F-49/50, Sector-III,
Dhurwa, PO-Dhurwa, PS-Jagarnathpur, District-Ranchi,
5. The Examination Controller, Jharkhand Staff Selection Commission, having
its office at Kali Nagar, Chay Bagan, Sirkhatoli, Namkom, P.O. and P.S.
Namkom District Ranchi.
... ... Respondents
With
W.P.(S) No. 7123 of 2016
1. Rakesh Kumar Sahu son of Santosh Sahu resident of vill. Lawagain, P.O.
Lawagain, P.S. Kuru, Distt Lohardaga.
2. Sibol Bhagat son of Bindeshwar Bhagat Resident of vill. Umriduvar P.O.
Singo Distt. Lohardaga.
3. Ister Bakhla Son of Nirjhar Bakhla Resident of vill. Bansari, P.O. Senha Distt.
Lohardaga.
4. Suresh Lohra Sopn of Samundar Lohra Resident of vill. Parhi Babar Toli,
P.O. Heswe P.S. Senha Distt. Lohardaga.
5. Sanjay Kumar Pahan son of Bolko Pahan Resident of vill. Kanrgan, P.O>
Karngan, Distt. Lohardaga.
6. Rajpati Kumari S/o Sani Charwa Lohra Resident of vill. Karcha Toli, P.S.
Lohardaga, Distt. Lohardaga.
7. Chandni Kindo son of Rengha Kinod Resident of vill. Karchatoli, P.S. and
Distt. Lohardaga.
8. Sohani Lakra So of Dayanand Oraon Resident of vill. Kamo Patra Toli, P.O.
Lohardaga, Distt. Lohardaga.
9. Bhukla Oraon son of Atwa Oraon Resident of Hurad P.O. Jimi Distt.
Lohardaga.
10. Sushil Oraon son of Vanketshwar Oraon Resident of vill. Jori, Nawatoli,
P.O. Jori P.S. Lohardaga, Distt. Lohardaga.
11. Ashish God son of Chkradhari Gop Resident of Vill. Raghu P.O. harmu
52 W.P.(S) No. 6 of 2017 & analogous cases
Distt. Lohardaga.
12. Nawal Kumar Rawani son of Barju Rawani Resident of vill. Arahansa P.O.
badla, P.S. Senha Distt. Lohardaga.
13. Pankaj Bhagat Son of Budram Bhagat Resident of vill. Kujra Barwa Toli,
P.O. Kujra, P.S. Lohardaga, Distt. Lohardaga.
14. Subash Oraon son of Rajendra Oraon Resident of vill. Kuttmu Fikwa P.O.
Nigni Distt. Lohardaga.
15. Rajendra Oraon son of Bande Oraon Resident of vill. Bhitta P.O. Bhitta, P.S.
Bhandra Distt. Lohardaga.
16. Surendra Kumar Sahu son of Chand Sahu Resident of vill. Merle P.O.Hisri,
P.S. Kisko Distt. Lohardaga.
17. Mathura Sahu son of Kaleshwar Sahu Resident of vill. Bhaunaro P.O.
Bhaunro, P.S. Bhanra Distt. Lohardaga.
18. Nagendra Gope son of Ramlal Gop Resident of vill. Kolsimri P.O>
Lawagai, P.S. Kuru, Distt. Lohardaga.
19. Bishnu Munda Son of Chutuwa Munda Resident of vill. Hurhuri, P.O. Ratu
Distt. Ranchi.
20. Jitbahan Oraon son of Etwa Oraon Resident of Vill. Bagru, Jamuntoli, P.O.
&P.S. & Distt. Lohardaga.
21. Devnath Kumar Son of Baijnath Sahu Resident of vill. Burka P.O. Masmano
P.S. Bhanda Distt. Lohardga.
22. Birendra Oraon son of Bishu Oraon Resident of vill. Bonga, P.O> Hisri, P.S.
Kisko, Distt. Lohardaga.
23. Mahesh Oraon son of Jitram Oraon Resident of vill. Hisri, P.S. Kisko, Distt.
Lohardaga.
24. Ramkishun Oraon son of Etwa Oraon Resident of vill. Tuimy Jhapipathar ,
P.O. Kurag, P.S. Senha, Dist. Lohardaga.
25. Dinesh Oraon son of Bishwanath Oraon Resident of vill. Nantilo Jhkhra
Toli, P.O. Lawagine, P.O. Kuru, Distt. Lohardaga.
26. Randhir Oraon son of Jakuya Oraon Resident of vill. Jhiko P.O> Jhiko
Chatti, P.S. Bhandra Distt. Lohardaga.
27. Indru Tigga son of Sukras Tigga Resident of vill. Manho Siya Toli, P.O.
Hirhi, P.S. and Distt. Lohardaga.
28. Rajesh Gope son of Vishwanath Gope Resident of vill. Prha P.O. Semra P.S.
Bhadra Distt. Lohardaga.
29. Dasrath Mahli Son of Puran Mahli Resident of vill. Kundgari P.O. Arru P.S.
Senha Distt. Lohardaga.
30. Niraj Kumar Paswan Son of Mahendra Majhi Resident of at P.O. Dhawadih,
P.S. Lesliganj, Distt. Palamau.
31. Pramod Ram Son of Raj Mohan Ram Resident of At+P.O> Dhawadih, P.S.
Lesliganj, Distt. Palamu.
32. Gajendra Prasad Son of bandhu Saw Resident of At Rewa Ratu, P.O.
Dhawadih, P.S. Lesliganj, Dsitt. Palamu.
53 W.P.(S) No. 6 of 2017 & analogous cases
33. Shabir Ansari son of Jan Mohamad Ansari Resident of At Bohita
P.O.Dhawadih, P.S. Lesliganj, Distt. Palamu.
34. Mahendra Kumar Yadav son of Bnolarik Yadav Resident of At Bhawardhan
P.O. Aseshar P.S. Panki Distt. Palamu.
35. Shankar Yadav son of Ramdhani Yadav Resident of At Rabdda, P.O. Knda
P.S. Balrampur, Distt. Palamu.
36. Hayum Khan son of Abdul Rahim Khan Resident of At Bari P.O. Khamdih,
P.S. Daltonganj, Distt. Palamu.
37. Ranjit Kumar Son of Satyadeo Mistry Resident of at Kandu Muhala Verma
Chowk Ward No. 26 P.S. Daltonganj Distt. Palamu.
38. Bijendra Paswan son of Bipat Paswan Resident of At Bishrampur P.O.
Sariaya P.S. Hari Hargan Distt. Palamu.
39. Ganesh Prasad Yadav Son of Sri Akshay Kumar Yadav Resident of Vill.
Bhanwardah P.O. Asehar P.S. Panki Distt. Palamu.
40. Manoj Kumar Yadav Son of Late Sohrai Yadav Resident of vill.
Bhanwardah P.O. Asehar P.S. Panki Distt. Palamu.
41. Santosh Kumar son of Sri Kameshwar Paswan Resident of Vill. Semerwar
P.O. Khargpur, P.S. Hariharganj, Dsitt.Palamu.
42. Umesh Singh son of Sri Girwar Singh Resident of Vill. Murma P.S.
Satbarwa, Ps. Daltonganj, Distt. Palamu.
43. Janeshwr Kumar Yadav son of Sri Nanhak Prasad Yadav Resident of vill.
Kaurim P.O. Sua, P.s. Daltonganj, Distt. Palamu.
44. Sunil Ram Son of Sri Muneshwar Ram Resident of Vill. P.O. Bakoria P.S.
Satbarwa Distt. Palamu.
45. Parvind Oraon Son of Mithlesh Oraon Resident of vill. Kodwariya P.O.
Sakaldipoa P.S. Pipta Dist. Palamau.
46. Raja Ram Son of Dwarika Ram Resident of vill. P.O. Pipra P.S. Pipra Distt.
Palamu.
47. Ramu Kumr Roy son of Sunear Roy Resident of vill. Bhanga P.O. Sakaldipa
P.S. Hariharganj, Distt. Palamu.
48. Nagdeo Yadav Son of Dukhi Yadav Resident of vill. Sushiganj P.O. Latheya
P.S. Chhattarpur, Distt. Palamu.
49. Santosh Pd. Yadav son of Kameshwr Pd. Yadav Resident of Vill. Rajhara,
P.O. Dhanganwa, P.S. Lesliganj, Distt. Palamu.
50. Ravindra Kumar Pandey son of Sri Churan Pandey Resident of vill.
Kekakala, P.O. Kakakala, P.S. Patan, Distt. Palamu.
51. Dilip Kujur son of Danila Kujur Resident of Banpur Dasra Toli, P.O. Jori,
P.S. Kisku Distt. Lohardaga.
52. Tripati Nath Pandey son of Gaibi Nath Pandey Resident of Vill. Harhargutu,
Prasad Bagan, P.S. bagbira Distt. Jamshedpur.
53. Vinata Das son of Late Chandrika Ravidas Resident of House No. 09, CR
RD No. 10, Daigo, TTO, Kumharpara P.O. Azad Nagar P.S. manog Distt.
Jamshedpur.
54 W.P.(S) No. 6 of 2017 & analogous cases
54. Jitendra Yadav son of Gulab Chand Yadav Resident of Vill. Beta P.O.
Ranpura, P.S. Chinya Distt. Garhwa.
55. Jagjiwan Ram Son of Ramdeni Ram Resident of Vill. Bhnadar P.S. Dhuraki,
P.S. Tatidiri, Distt. Garwa.
56. Sumesh Ram son of Krishna Ram R/o Vill. Betya P.O. Ranpura P.S. Chiniya
Distt. Garhwa.
57. Ajay Ram Son of Kailash Ram Resident of Vill. Sagama P.O. Katharkala,
P.S. Dhuraki Dist. Garhwa.
58. Kameshwr Ram Son of Baduri Ram Resident of Vill. Sugama P.O.
Katharkala, P.S. Dhuraki Distt. Garhwa.
59. Sumant Kumar Paswan Son of Rameshwar Ram Resident of Vill. Rejo P.O.
Banas P.S. Meral Distt. Garhwa.
60. Mithun Kumar Singh son of Jagarnath Singh Resident of Vill. + P.O. Banka
P.S. Meral Distt. Garhwa.
61. Arun Kumar Son of Nagendra Sao Resident of Vill. Gonda, P.O. Bana P.S.
Meral Distt. Garhwa.
62. Sanoj Prasad Son of Hemchand Prasad Resident of Vill. Pundga, P.O.
Udaypur, P.S. Ramkanda Distt. GArhwa.
63. Kunwar Singh Munda son of Birsa Mudna Resident of Vill. Kurumgari P.O.
Udaypur, P.S. Ramkanda Distt. Garhwa.
64. Md. Akhtar Ansari son of Abdul Gaffar Ansari Resident of Vill. Chama P.O.
Peska P.S. Meral Distt. Garhwa.
65. Umesh Prasad Son of Ashok Sew Resident of Vill Jangpepar P.O. Morbey
P.S. Manjhiaon Dist Garhwa
66. Jitendra Saw Son of Parikha Saw Resident of Vill Karkattu P.O. Morbey P.S.
Manjhison Dist Garhwa
67. Lalan Shaw Son of Saryu Shaw Resident of Vill Jangrepur.PO. Morbye P.S.
Manjhiaon Dist Garhwa
68. Pawan Kumar Son of Late Parmeshwar Nag Resident of Vill P.O. Hanihat
P.S. Kairo Dist Lohardaga
69. Ram Niwas Gope Son of Nirmal Niwas Gop Resident of Vill Bagru P.O.,
Bagru P.S. Bagru Dist Lohardaga
70. Rajesh Kumar Son of Lee Bhukta Baitha Resident of Vill +P.O.+P.S. Kuru
Dist Lohardaga
71. Kalam Ansari Son of Md Kamru Miyan Resident of Vill Thans Toli P.O. &
P.S. Lohardaga Dist Lohardaga
72. Zafar Ahmad Son of Nasim Ahmad Resident of Vill Power Gunj P.O. & P.S.
Lohardaga Dist Lohardaga
73. Md Faiyaz Ansari Son of Md Samsul Ansari Resident of Vill Senha P.O.
Senha P.S. Senha Dist Lohardaga
74. Bindeshwar Oraon Spn of Mahadeo Oraon Resident of Vill Chhotki Chanpi
P.O. Barki Chanpi P.S. Kuru Dist Lohardaga
75. Manoj Oraon Son of Late Mahra Oraon Resident of Vill Urumuru P.O. Jingi
55 W.P.(S) No. 6 of 2017 & analogous cases
P.S. Kuru Dist Lohardaga
76. Mahadeo Lakra Son of Sukru Lakra Resident of Vill Hirhi Tongri Toli P.O.
Hirhi Dist Lohardaga
77. Ramjit Oraon Son of Sukra Oraon Resident of VIII Nirhu P.O. Charhu P.S.
Kisko Dist Lohardaga
78. Ashish Kujur Son of Late Sohan Kujur Resident of Vill Karak Bagicha Toli,
P.O. Chiri P.S. Kuru Dist Lohardaga
79. Ramjit Oraon Son of Somra Oraon Resident of V III Areyatangra Toli P.O.
Areya P.S. Kisko Dist Lohardaga
80. Md. Mustafa Ansari Son of Safiuddin Ansari Resident of Vill Tigra P.O.
Arkosa P.S. Lohardaga Dist Lohardaga
81. Raj Kumar Kachhap Son of Late Manglu Mistri Resident of Banpur Dasra,
P.O. Jori Toli, P.S. Kisko Dist Lohardaga
82. Balak Mahli Son of Late Ganga Mahli Resident of Vill Bahrgaon P.O. Arru
P.S. Senha Dist Lohardaga
83. Binod Oraon Son of Ghurna Oraon Resident of VIII Anandpur P.O. Jori P.S.
Kosko Dist Lohardaga
84. Raj Bandhu Panna Son of Atwa Panna Resident of VIII Banpur Dasra Toli
P.O. Jori P.S. Kisko Dist Lohardaga
85. Binod Oraon Son of Deodash Oraon Resident of VIII Toto P.O. Maismano
P.S. Bhandra Dist Lohardaga
86. Anju Kumari Son of Shitlal Mahto Resident of Vill + P.O.Pesrar P.S. Kisko
Dist Lohardaga
87. Shiva Lohra Son of Nakul Lohra Resident of Vill Serenghatu P.O. Juriya
P.S. Senha Dist Lohardaga
88. Topesh Kumar Mahato Son of Aditya Mahato Resident of VIII Anda P.O.
Muru P.S. Nimdih Dist Saraikela Kharsawan.
89. Kamlesh Kumar Ray Son of Ram Sarekh Ray Resident Of Vill Lumba P.O.
Satbahini.S. Pandu Dist Palamau
90. Dhananjay Nonia Son of Lakhan Nonia Resident of VIII Sarhukilpar P.O.
Bilaspur P.S. Haidarnagar Dist Palamau
91. Sateesh Kumar Dikshit Son of Jamadar Dikshit Resident of Vill Bhauma
P.O. Satbahani P.S. Pandy Dist Palamau
92. Pramod Kumar Oraon Son of Bhaya Ram Oraon Resident of VIII +m P.O. +
P.S. Kisko Dist Lohardaga
93. Bilchand Oraon Son of SUrja Oraon Resident of VIII Hondaga P.O. Kisko
P.S. Kisko Dist Lohardaga
94. Budhdev Bhagat Son of Birsu Bhagat Resident of Vill Rorad P.O. Pesrar P.S.
Kisko Dist Lohardaga
95.Madan Oraon Son of Surja Oraon Resident of Vill Kisko Bando Toli P.O.
Kisko P.S. Kisko Dist Lohardaga
96. Anil Kujur Son of Gobardhan Oraon Resident of Dasra Toli P.O. Jori P.S.
Kisko Dist Lohardaga
56 W.P.(S) No. 6 of 2017 & analogous cases
97. Ghanshyam Bhagat Son of Vishram Bhagat Resident of Vill Bejwali P.O.
Bhatwkinjre P.S. Lohardaga Dist Lohardaga
98. Sri Ram Kumar Son of Lae Mahadeo Resident of Vill + P.O. + P.S. Tanti
Dist Saraikella
99. Jitendra Singh Son of Sri Vijay Singh Resident of Vill + P.S. Kataiya P.S.
Hariharganj Dist Palamau
100. Udesh Yadav Son of Dineshwar Yadav Resident of Vill BardagP.O. Pipra
P.S. Pipra Dist Palamau
101. Ramashray Kumar Yadav Son of Dasrath Yadav Resident of Village Bardag
P.O. & P.S. Pipra Dist Palamau
102. Jitendra Kumar Singh Son of Laldeo Singh Resident of Vill. Mamarkha
P.O. Kataiya P.S. Hariharganj Dist Palamau
103. Md Mahfooz Ansari Son of Md Mohsin Ansari Resident of Vill.Tabar P.O.
Satbarwa P.S. Medninagar Dist Palamau
104. Naresh Oraon Son of Befan Oraon Resident of VIII Darua P.O. Chapi P.S.
Lesliganj Dist Palamau
105. Razeeulla Ansari S/O- Md. NAsir Ansari Vill- Jhakhra P.o.- Buti P.S-
Senha Distt- Lohardaga.
106. Vijay Singh S/O- Ram Keshwar Singh Vill and P.O.- Dandar Lala P.S.
Panki Distt- Palamau.
107. Girendra Kumar Saw S/O- Shri Deobali Saw Vill and P.O.- Dandar Lala
P.S. Panki Distt- Palamau.
108. Wahid Ansari S/O- Rahmat Ansari Vill-Pakaria P.O.- Tetrain P.S.- Panki
Distt- Palamau.
109. Anuj Kumar Yadav S/O- Sri Ambika Yadav Vill - Torikala P.O.- Jarhi P.S.-
Meral Distt- Garhwa.
110. Premesh Yadav S/O- Sri Ram Birichh Yadav Vill, P.O,and P.S. Chiniya
Distt- Garhwa.
111. Shiv Pujan Singh S/O- Sri Hari Singh Vill-Chirka P.O- Ranichirka P.S.
Ranka Distt- Garhwa.
112. Laxman Oraon S/O- Kunwar Oraon Vill-Bethat Girja Toli P.O- Hesapiri
P.S.- Kisko Distt- Lohardaga.
113. Birendra Baraik S/O- Durjan Baraik Vill-Deobahar Manbodh Toli P.O-
Kereya P.S.- Thethaitangar Distt- Simdega.
114. Bipin Pankaj Minj S/O- Paul Minj Vill-Gargarbahar P.O and P.S.-
Thethaitangar Distt- Simdega.
115. Bandhu Kanshi S/O- Suresh vKanshi Vill-Kurkura Langra Toli P.O.-
Lomboi P.S- Bansjor Distt- Simdega.
116. Sundar Baraik S/O- Gomha Baraik Vill-Kansbahal P.O- Bansjor P.S.-
Jaldega Distt- Simdega.
117. Subodh Tete S/O- Prabhudas Tete Vill Ambapani Ledwatoli P.O- Jampani
P.S.- Thethaitangar Distt- Simdega.
118. Satish Chandra Baraik S/O- Randhir Baraik Vill - Alingur Rangiadeepa
57 W.P.(S) No. 6 of 2017 & analogous cases
P.O- Bolba P.S.- Bolba Distt- Simdega.
119. Dayanand Manjhi S/O- Kirtan Manjhi Vill - Parba P.O and P.S.- Jaldega
Distt- Simdega.
120. Ramlal Baraik S/O- Somru Baraik Vill-Paharsara kumbatoli P.O-
Konoskeli P.S.- Kershai Distt- Simdega.
121. Bal Kishun Sahu S/O- Mangru Sanu Vill Konsode P.O- Baradloya P.S.-
Band Distt- Simdega.
122. Prasad Baraik S/O- Birsa Baraik Vill-Malsara P.O- Malsara Ban Toli P.S.-
Bolba Distt- Simdega.
123. Sandeep Mahli S/O- Tejnarayan Mahli Vill- Bagru Jamun Toli P.O- Bahru
P.S.- Kisko Distt- Lohardaga.
124. Budhdeo Oraon S/O- Somra Oraon Vill-Khawas Ambowa P.O- Nagjua
P.S.- Kairo Distt- Lohardaga.
125. Sandeep Oraon S/O- Puran Bhagat VillBaradih P.O- Sinjo P.S.- Kuru Distt-
Lohardaga.
126. Harihar Rabidas S/O- Bhim Rabidas Vill-Shivaphar P.O- Badhtalla P.S.
Ranga Distt Sahebganj.
127. Jisu Thakur S/O- Bishwanath Thakur Vill- Shivaphar P.O- Badhtalla P.S.-
Ranga Distt Sahebganj.
128. Bhim Hansda S/O- Churka Hansda VillBaradurgpur P.Ο- Baradurgpur P.S.-
Taljhari Distt- Sahebganj.
129. Niraj Kumar Ray S/O- Sri Ravindra Nath Ray Vill - Sutiyar Para P.O-
Jopha P.S. Rajmahal Distt- Sahebganj.
130. Jitendra Kumar Yadav S/O- Shiv Narayan Yadav Vill- Mahadeoganj P.O-
Mahadeoganj P.S. and Distt Sahebganj.
131. Dubay Kishku S/O- Sena Kishku Vill - Arjunpur (Nurandih) P.O- Arjunpur
P.S. Pathna Distt- Sahebganj.
132. Nayki Tidu S/O- Dulla Tudu Vill - Gadhiganj P.O- Barmashia P.S.- Barhet
Distt- Sahebganj.
133. Tarun Kumar Roy S/O- Pafulla Kumar Roy Vill - Sutiapara / P.O- Janko
P.S.- Rajmahal Distt- Sahebganj.
... ... Petitioners
Versus
1. The State of Jharkhand through its Home Secretary having its office at 1 st
Floor, Project Building, P.O.P.S. Dhurwa, Dist Ranchi
2. Director General of Police having its office at Police Headquarters, HEC
P.O.P.S. Dhurwa Dist Ranchi
3. Superintendent of Police, Sahebganj, P.O.P.S. & Dist Sahebganj
4. Superintendent of Police, Lohardaga P.O.P.S. & Dist Lohardaga
5. Superintendent of Police, Simdega P.O.P.S. & Dist Simdega
6. Superintendent of Police, Palamau P.O.P.S. & Dist Palamau
7. Superintendent of Police, Garhwa P.O.P.S. & Dist Garhwa
58 W.P.(S) No. 6 of 2017 & analogous cases
8. Superintendent of Police, Saraikela Kharsawan, P.O.P.S. & Saraikela
Kharsawan
9. Superintendent of Police, Ranchi P.O.P.S. & Dist Ranchi
10. Jharkhand Staff Selection Commission through its Chairman having its
office at F-49/50, Sector-III P.O.P.S. Dhurwa Dist Ranchi
11. Controller of Examination, Jharkhand Staff Selection Commission having its
office at F-49/50, Sector-III P.O.P.S. Dhurwa Dist Ranchi
... ... Respondents
With
W.P.(S) No. 7195 of 2016
Sanjay Ram, s/o Sri Chandu Ram, r/o Village-Patariya, PO-Simora, PS-
Kandi, District-Garhwa
... ... Petitioner
Versus
1. The State of Jharkhand, through the Chief Secretary, having its office at
Project Building, Dhurwa, PO & PS-Dhurwa, District-Ranchi
2. The Principal Secretary, Home Department, Govt. of Jharkhand, having its
office at Project Building, Dhurwa, PO & PS-Dhurwa, District-Ranchi
3. The Director General of Police, Home Guard, having its office at Rajendra
Chowk, PO & PS-Doranda, District-Ranchi
4. The Jharkhand Staff Selection Commission through its Chairman, having its
office at Kali Nagar, Chay Bagan, Sirkhatoli, Namkom, PO & PS-Namkom,
District-Ranchi
5. The Examination Controller, Jharkhand Staff Selection Commission, having
its office at Kali Nagar, Chay Bagan, Sirkhatoli, Namkom, PO & PS-
Namkom, District-Ranchi ... ... Respondents
With
W.P(S) No.7383 of 2016
1. Vivekanand Choubey, son of Bachru Choubey, resident of Village & P.O. -
Choubey Majhigawan, P.S. - Bhawnathpur, District - Garhwa.
2. Rakesh Kumar Upadhayay, son of Sri Bhuneshwar Upadhyay, resident of
Village - Gaureya, P.O. - Ranka Boria, P.S. & District - Garhwa.
3. Anil Kumar Pal, son of Sri Nathuni Pal, resident of Village- Khajuri, P.O. -
Ataula, P.S. Majhigaon, District Garhwa.
4. Arun Kumar Paswan, son of Sita Ram Paswan, resident of Village- Tamge
Khurd, P.O.- Tamgekala, P.S. - Ranka, District - Garhwa.
5. Niranjan Tiwari, son of Sri Shyamanand Tiwari, resident of Village & P.O. -
Ranka Bauliya, P.S. & District - Garhwa.
6. Rajiv Kumar Dhar Dubey, son of Narvadehshwar Dhar Dubey, Vill: Loto,
P.O.& P.S. & District - Garhwa.
7. Anup Kumar Tiwari, son of Sushil Tiwari, resident of Village & P.O. - Ranka
59 W.P.(S) No. 6 of 2017 & analogous cases
Bauliya, P.S. & District - Garhwa
8. Vyas Pandey, son of Chandrika Pandey, resident of Garhwa, P.O. & P.S. &
District - Garhwa.
9. Dharmendra Rajak, son of Sri Ranjaru Rajak, resident of Village
Lawahikhurd, P.O. Barsekhand, P.S.-Dandai, District - Garhwa.
10. Surendra Kumar Ravi, son of Ramkesh Ravi. resident of Village & P.O. -
Raro, P.S. Dandai, District - Garhwa.
11. Emteyaja Ansari, son of Nasmul Ansari, resident of Jhotartola, Datwaniya,
P.O. - Jarhi, P.S.-Dandai, District-Garhwa.
12. Ajay Kumar Yadav, son of Sona Prasad Yadav, resident of Village- Rejo,
P.O. Wana, P.S.- Meral, District - Garhwa.
13. Amrendra Prasad Yadav, son of Bigan Yadav, resident of Village Usri, P.O. -
Sevadiha, P.S. Ranka, District - Garhwa.
14. Jaganath Mahto, son of Mangar Mahto, resident of Village Bhaluwani
Khurd, P.O. & P.S. - Bishrampur, District - Palamau.
15. Rajeshwar Kumar Yadav, son of Late Ramchandra Yadav, resident of Village
- Usri, P.O. & P.S. - Sevach Ranka, District - Garhwa.
16. Mahendra Prasad Yadav, son of Budhan Yadav, resident of Village & P.O.
Soh, P.S. & District - Garhwa.
17. Shiv Kumar Gupta, son of Parasu Sah, resident of Village - Bilaspur, P.O.
Jamui, P.S. Nagar Untari, District - Garhwa.
18. Pappu Kumar Yadav, son of Dilip Yadav, resident of Village & P.O. -
Chiniya, P.S. - Chiniya, District Garhwa.
19. Surendra Choudhary, son of Shiv Choudhary, resident of Village- Datma,
P.O. - Ranka Bauliya, P.S. & District - Garhwa.
20. Tirthraj Pandey, son of Karunanidhi Pandey, resident of Village - Kutty, P.O.
& P.S. & District Garhwa.
21. Kapildeo Baitha, son of Basudeo Baitha, resident of Village -Bardari, P.O.
& P.S. & District-Garhwa
22. Arvind Kumar Tiwari, son of Sri Diwakar Tiwari, resident of Village -
Ranka Bauliya, P.S. & District- Garhwa.
23. Santosh Kumar Mahto, son of Deoras Mahto, resident of Village Jaharsarai,
P.O. & P.S. Majhigaon, District - Garhwa.
24. Manoj Kumar Paswan, son of Hinath Paswan, resident of Village -
Bakhandih, P.O. - Barwadih, P.S.Ranka, District - Garhwa.
25. Mantu Thakur, son of Sri Banarsi Thakur, resident of Village Shambhuchak,
P.O. Khamdih, P.S. - Medininagar, District - Palamau.
26. Praveen Kumar Tiwari, son of Sri Bhutnath Tiwari, resident of Village -
Ranka Baulia, P.S. & District - Garhwa.
27. Vinay Kumar Thakur, son of Late Ram Kumar Thakur, resident of Village -
Barkagaon, P.O. & P.S. - Sadar, District - Palamau.
28. Deo Narayan Thakur, son of Sri Saryu Thakur, resident of Village - Gogda,
P.O. - Kazi Pakri, P.S. Tarhasi (Manatu), District - Palamau.
60 W.P.(S) No. 6 of 2017 & analogous cases
29. Sudhir Kumar Pandey, son of Sri Shyam Sundar Pandey, resident of Village
& P.O- Semra, P.S.- Chainpur, District - Palamau.
30. Suman Kumar Pandey, son of Hiranand Pandey, resident of Village - Gidhi,
P.O. Rohila, P.S. - Nagar Untari, District - Garhwa.
31. Shrawan Prasad Gupta, son of Jawahar Prasad Gupta, resident of Village -
Sundi, P.O. - Raji, P.S. Kharaundhi, District - Garhwa.
32. Rakesh Kumar Ram, son of Ramnath Ram, resident of Village - Ahipurwa,
P.O. & P.S. - Nagar Untari, District - Garhwa.
33. Manoj Kumar Yadav, son of Krishan Prasad Yadav, resident of Village -
Khartiya, P.O. - Rohaila, P.S. - Nagar Untari, District - Garhwa.
34. Laxman Kumar Singh, son of Sri Paras Nath Singh, resident of Village
Batokala, P.O Pachadumar, P.S. Bhawnathpur, District-Garhwa
35. Dinesh Ram, son of Kailash Ram, resident of Village - Ahipurwa, P.O. &
P.S. - Nagar Untari, District - Garhwa
36. Awadhesh Kumar, son of Rajendra Paswan, resident of Village - Garbandh,
P.O. & P.S. - Nagar Untari, District - Garhwa.
37. Shrwan Kumar Gupta, son of Banshi Gupta, resident of Village - Hutur, P.O.
Katharkala, P.S. - Dhurki, District - Garhwa.
38. Rakesh Prasad Gupta, son of Banshi Gupta, resident of Village - Hutur, P.O.
Katharkala, P.S. - Dhurki, District - Garhwa.
39. Nirajan Kumar Paswan, son of Shankar Ram, resident of Village - Kadeliya,
P.O. - Jarhi, P.S. - Meral, District - Garhwa.
40. Santosh Kumar, son of Ramprit Mahto, resident of Village Narkhoriyakala,
P.O. & P.S. Nagar Untari, District - Garhwa.
41. Vipin Bihari Pal, son of Satya Narayan Pal, resident of Village - Puraini,
P.O. & P.S. - Nagar Untari, District - Garhwa.
42. Shital Mehta, son of Ram Chandra Mehta, resident of Village - Narkhouriya
Kala, P.O. & P.S. - Nagar Untari, District - Garhwa.
43. Surendra Yadav, son of Sri Ram Shankar Yadav, resident - Hardagkhurd,
P.O. - Bhagodih, P.S. Nagar Untari, District - Garhwa.
44. Ashutosh Kumar Dhar Dubey, son of Sri Girija Sankar Dhar Dubey, resident
of Village - Siwari, P.O. Amba Khoreya, P.S. - Dhurki, District Garhwa.
45. Jitendra Kumar, son of Sri Suresh Ram, resident of Village - Karke, P.O. -
Sohehara, P.S. - Meral, District - Garhwa.
46. Shrawan Kumar, son of Jhagru Ram, resident of Village- Mirchaiya, P.O. -
Tatigiri, P.S. Dhurki, District - Garhwa.
47. Sunil Ram, son of Gopal Ram, resident of Village - Sikat, P.O. & P.S. -
Ranka, District - Garhwa.
48. Dhiraj Kumar Dubey, son of Narad Dubey, resident of Village & P.O. -
Purabdiha, P.S- Chainpur, District - Palamau.
49. Dhirendra Kumar Dubey, son of Chandrika Dubey, resident of Village -
Kanchanpur, P.Ο. & P.S. - Ranka, District - Garhwa.
50. Shiwadas Yadav, son of Nanhu Yadav, resident of Village Beta, P.O.-
61 W.P.(S) No. 6 of 2017 & analogous cases
Rangpura, P.S. Chiniya, District - Garhwa.
51. Rakesh Kumar, son of Ramji Yadav, resident of Village - Sinjo, P.O. & P.S.
Ranka, District Garhwa.
52. Ashish Kumar Pandey, son of Satya Narayan Pandey, resident of Village
Uchari, P.O. Harigawan, P.S. - Majhiaon, District - Garhwa.
53. Ram Pravesh Yadav, son of Ishwar Dayal Yadav, resident of Ranka, P.O. &
P.S. - Ranka, District - Garhwa.
54. Indradeo Paswan, son of Sri Ganesh Paswan, resident of Village - Nawadih,
P.O. - Udaypur, P.S. Ramkanda, District - Garhwa.
55. Md. Nasim Ansari, son of Md. Noor Hasan Ansari, resident of Village -
Kanchanpur, P.O. & P.S. Ranka, District - Garhwa.
56. Surendra Thakur, son of Shambhu Thakur, resident of Tevali, P.O. & P.S.
Bhandaria, District - Garhwa.
57. Ashok Baitha, son of Biraj Baitha, resident of Village - Bankheta, P.O. -
Silidag, P.S. - Nagar Untari, District - Garhwa.
58. Md. Mahtab Alam, son of Md. Sattar Ansari, resident of Village - Khapro,
P.O. & P.S. - Ranka, District - Garhwa.
59. Md. Israr Ansari, son of Md. Karim Ansari, resident of Village - Khapro,
P.O. & P.S. Ranka, District Garhwa.
... ....Petitioners
Versus
1. The State of Jharkhand through its Home Secretary having its office at 1 st
Floor, Project Building, P.O. & P.S. Dhurwa, Dist Ranchi.
2. Director General of Police having its office at Police Headquarters, HEC,
P.O.& P.S. Dhurwa, Dist Ranchi
3. Superintendent of Police, Hazaribag P.O.,P.S. & Dist Hazaribag
4. Superintendent of Police, P.O.,P.S. & Dist Garhwa.
5. Superintendent of Police, Ramgarh, P.O.,P.S. & Dist Ramgarh.
6. Jharkhand Staff Selection Commission through its Chairman having its
office at F-49/50, Sector-III P.O. & P.S. Dhurwa Dist Ranchi
7. Controller of Examination, Jharkhand Staff Selection Commission having its
office at F-49/50, Sector-III, P.O.& P.S. Dhurwa Dist Ranchi
... ... Respondents
With
WP(S) No. 7528 of 2016
1) Mahesh Kumar Singh, S/o Sri Yogesh Singh Ro Manifit Oriya Basti Po
Tatanagar PS Bagbeda Dist East Singhbhum
2) Madan Kumar Yadav, S/o Sri Harihar Yadav R/o Zone No 1 B Road No1
Lint No 4 PO and PS Bisangar Dist East Singhbhum
3) Mukesh Kumar Singh, Residence of H No 7 Jyoti Nagar Kharangajhar PO
and PS Telco Dist East Singhbhum
4) Reshma Kumari, Residence Of Q No 71 Line No 5 A Block Tuiladungri PO
62 W.P.(S) No. 6 of 2017 & analogous cases
Golmuri Ps Golmuri Dist East Singhbhum
5) Manish Kumar Prajapati, Residence Of Birsa Nagar Zone No 1 Po Baridih
PO Sidgoda Dist East Singhbhum
6) Kunal Sharma, Residence Of Anandnagar Namda Basti Main Rd Q No 14
PO and PS Golmuri Dist East Singhbhum
7) Hari Shankar Mishra, Residence Of Namdabasti Adarsh Colony Q No 39
Line No 03 PO and PS Golmuri Dist East Singhbhum
8) Sandeep Mahto, Residence Of Gutjora Po Gutjora PS Khunti Dist Khunti
9) Pradip Boral Poddar, Residence Of Singati PO Kashidih PS Chandil Dist
Seraikell Jharkhand
10) Rajnish Kumar, Residence Of H No 620 Line No 7 PO and PS Golmuri Dist
East Singhbhum
11) Pramod Kumar Yadav, Residence Of Bhuiyadih Gwalabasti Shjantinagar PO
and PS Sidgoda Dist East Singhbhum
12) Fuldeo Kumar Baraik, Residence Of Vill Awrajor PO Tensers PS Kurdeg
Dist Simdega
13) Arun Singh, Residence Of Vill Binjhiya Bandh PO Ghutbahar PS
Thethaijagar Dist Simdega
14) Pradeep Kerketta, Residence Of Vill Konpala Pandripani PO Konpala PS
Thethaitangar Dist Simdega
15) Bonifas Dungdung, Residence Of Vill Shahpur Dipatoli PO Shahpur PS
Kolebira Dist Simdega
16) Sitaram Manjhi, Residence Of Vill Hetama Dipatoli PO Hetama PS Kurdeg
Dist Simdega
17) Ramesh Nayak, Son Of Gangadhar Nayak Residence Of Vill Teinser
Machya Ghat PO Teinser PS Kersai Kurdeg Dist Simdega
18) Rameshwar Baraik, Son Of Lohra Baraik Residence Of Vill Kasira PO
Baliyajor PS Bolba Dist Simdega
19) Sudhir Minj, Son Of Jowakim Minj Residence Of Vill Sewia Beltoli PO
Sewia PS Simdega Dist Simdega Jharkhand
20) Jakula Nayak, Son Of Late Vihanu Nayak Residence Of Vill Kairbera PO
Keshalpur PS Simdega Dist Simdega
21) Pawan Tirkey, Son Of Sunil Tirkey Residence Of Vill Kundurdega PO and
PS Kolebira Dist Simdega
22) Muliyan Kerketta, Son Of Heran Kerketta Residence Of Raibera Behra Toli
Po Tutikel PS Kolebira Dist Simdega
23) Roshan Lugun, Son Of Bilkan Lugun Residence Of Vill Chowrapani Po
Barwadih PS Kolebira Dist Simdega
24) Prabhudas Dang, Son Of Junas Dang Residence Of Vill Jambhar PO
Pandripani PS Thathetanger Dist Simdega Jharkhand
25) Sikandar Kachhuwa, Son Of Elarus Kachhuwa Residence Of Vill Ghutbhar
Kunwar Toli PO Ghutbhar PS Thethattangr Dist Simdega
26) Juliyan Surin, Son Of Simon Surin Residence Of Vill Ghutbahar Goda Toli
63 W.P.(S) No. 6 of 2017 & analogous cases
PO Ghutbhar PS Thethattangr Dist Simdega
27) Ramesh Baraik, Son Of Samru Baraik Residence Of Vill Kereya Dembu
Toli PO Kereya PS Thethaitangger Dist Simdega
28) Ismael Lugun, Son Of Late Lukas Lugun Residence Of Vill Harrapani PO
Lomboi PS Jaldega Dist Simdega
29) Reyaran Bage, Son Of Jusaf Bage Residence Of Vill Rajabasa Biriam
Sereng Toli PO Ghutbahar PS Thethaitanger Dist Simdega
30) Jogu Manjhi, Son Of Sri Pusa Manjhi Residence Of Vill Merom Dega Khas
PO Meromdega Khash PS Thethaitanger Dist Simdega
31) Krishna Singh, Son Of Sri Firu Singh Residence Of Vill Kundurdega Pithar
Toli PO and PS Kolebira Dist Simdega
32) Sudhir Tete, Son Of Samuel Tete Residence Of Jurkela Pahartoli Po
Agharma PS Kolebira Dist Simdega
33) Krishna Sahu, Son Of Santi Sahu Residence Of Vill Parba Po Sukhajhriya
PS Jaldega Dist Simdega Jharkhand
34) Ghanshayam Singh, Son Of Ramkumar Singh Residence Of Vill Kurumdegi
Po Taraboga PS Thethaitanger Dist Simdega
35) Bedan Samad, Son Of Dorepha Samad Residence Of Vill Kanaroan Po
Lachragarh PS Bano Dist Simdega
... ... Petitioners
Versus
1) The State Of Jharkhand Through The Chief Secretary, Govt Of Jharkhand
Project Building Ranch PO Dhurwa PS Jagarnathpur Dist Ranchi
2) The Home Secretary Govt Of Jharkhand, Project Building Ranchi PO
Dhurwa PS Jagarnathpur Dist Ranchi
3) The Jharkhand Staff Selection Commission, At F 49 5 Sector 3 Dhurwa PO
Dhurwa PS Jagarnathpur Dist Ranchi
4) The Director General Of Police, Project Building Ranchi PO Dhurwa PS
Jagarnathpur Dist Ranchi
5) Director General Home Guard, Audrey House Complex Near Nepal House
PO Doranda PS Doranda Dist Ranchi
... ... Respondents
With
W.P.(S) No. 118 of 2017
1. Anil Kumar Tubid, Son of Late Jagdish Tubid, Resident of Village-Jeteya,
P.O. and P.S. Jeteya, District Singhbhum West, Jharkhand.
2. Marshal Biruwa, Son of Late Raghunath Biruwa, Resident of Village
Manjhari, P.O. & P.S. Manjhari, District Singhbhum West, Jharkhand.
3. Bagun Ichagutu, Son of Sri Baburam Ichagutu, Resident of Village
Khuntpani, P.O. & P.S. Khuntpani, District Singhbhum West, Jharkhand.
4. Rahul Kumar Behra, S/o Sri Samo Behra, Resident of Village Manjhari, P.O.
64 W.P.(S) No. 6 of 2017 & analogous cases
& P.S. Manjhari, District Singhbhum West, Jharkhand.
5. Sanatan Hembrom, S/o Sri Rajendra Hembrom, Resident of Village
manjhgawan, P.O. & P.S. Manjhgawan, District Singhbhum West,
Jharkhand.
6. Kamal Kishore Sinku, S/o Sri Anand Kumar Sinku, Resident of Village
Kumardungi, P.O. & P.S. Kumardungi, District Singhbhum West, Jharkhand.
7. Kishun Laguri, s/o Sri Ladu Laguri, Resident of Village Jagannathpur, P.O.
& P.S. Jagannathpur, District Singhbhum West, Jharkhand.
8. Babulal Bara, S/o Late Bishu Bara, Resident of Village Tantnagar, P.O. &
P.S. Tantnagar, District Singhbhum West, Jharkhand.
9. Sonu Kudada, S/o Sri Subodh Kudada, Resident of Village Tirubara, P.O &
P.S. Sadar, Chaibasa, District Singhbhum West, Jharkhand.
10. Samir Sawaiyan, S/o Late Pator Sawaiyan, Resident of Village Tantnagar,
P.O. & P.S. Tantnagar, District Singhbhum West, Jharkhand.
11. Daniel Diggi, S/o Sri Chamra Diggi, Resident of Village Bandgawn, P.O. &
P.S. Bandgawn, District Singhbhum West, Jharkhand.
12. Amar Kumar Tiriya, S/o Sri Damu Tiriya, Resident of Village Jagannathpur,
P.O. & P.S. Jagannathpur, P.O. & P.S. Jagannathpur, District Singhbhum
West, Jharkhand.
13. Sadho Bari, S/o Sri Nara Bari, Resident of Village Tonto, P.O. & P.S. Tonto,
District Singhbhum West, Jharkhand.
14. Jagdish Nayak, S/o Late Harish Chandra Nayak, Resident of Village
Manjhgawn, P.O. & P.S. Manjhgawn, District Singhbhum West, Jharkhand.
15. Devanand Mahto, S/o Sri Kaysen Mahto, Resident of Village Jagannathpur,
P.O. & P.S. Jagannathpur, District Singhbhum West, Jharkhand.
16. Jamdar Hessa, S/o Late Bamiya Hessa, Resident of Village Tonto, P.O. &
P.S. Tonto, District Singhbhum West, Jharkhand.
17. Bulan Singh Tiu, S/o Late Krishna Tiu, Resident of Village Jagannathpur,
P.O. & P.S. Jagannathpur, District Singhbhum West, Jharkhand.
18. Diwali Kahlkho, S/o Sri Buduwa Kahalkho, Resident of Village Tantnagar,
P.O. and P.S. Tantnagar, District Singhbhum West, Jharkhand.
19. Tej Kumar Khalkho, S/o Sri Buduwa Khalkho, Resident of Village
Tantnagar, P.O and P.S. Tantnagar, District Singhbhum West, Jharkhand.
20. Manki Sinku, S/o Late Mukund Sinku, Resident of Village Jagannathpur,
P.O. and P.S. Jagannathpur, District Singhbhum West, Jharkhand.
21. Basudeo Deogam, S/o Sri Moraji Deogam, Resident of Village Chaibasa,
P.O. and P.S. Chaibasa, District Singhbhum West, Jharkhand.
22. Saluka Laguri, S/o Sri Kundu Laguri, Resident of Village Tonto, P.O. and
P.S. Tonto, District Singhbhum West, Jharkhand.
23. Ranjan Banra, S/o Sri Raj Kishore Banra, Resident of Village Jagannathpur,
P.O. and P.S. Jagannathpur, District Singhbhum West, Jharkhand.
24. Paikerai Tubid, S/o Sri Dinesh Tubid, Resident of Village Tonto, P.O. and
P.S. Tonto, District Singhbhum West, Jharkhand.
65 W.P.(S) No. 6 of 2017 & analogous cases
25. Bhajan Lal Laguri, S/o Sri Sona Laguri, Resident of Village Noamundi, P.O.
Jagannathpur, Jekya, District Singhbhum West, Jharkhand.
26. Suresh Chandra Nayak, S/o Sri Sahdeo Nayak, Resident of Villae
Kumardungi, P.O. and P.S. Kumardungi, District Singhbhum West,
Jharkhand.
27. Sagar Deogam, S/o Sri Ghanshyam Deogam, Resident of Village Chaibasa,
P.O. and P.S. Chaibasa, District Singhbhum West, Jharkhand.
28. Shankar Buriuli, S/o Late Ladu Buriuli, Resident of Village Tantnagar, P.O.
and P.S. Tantnagar, District Singhbhum West, Jharkhand.
29. Jumbal Buriuli, S/o Sri Vijay Buriuli, Resident of Village Chaibasa, P.O. and
P.S. Chaibasa, District Singhbhum West, Jharkhand.
30. Dukru Tiu, S/o Sri Sahdeo Tiu, Resident of Village Khuntpani, P.O. and P.S.
Khuntpani, District Singhbhum West, Jharkhand.
31. Ravindra Mahto, S/o Late Yudhisthir Mahto, Resident of Village
Jagannathpur, P.O and P.S. Jagannathpur, District Singhbhum West,
Jharkhand.
32. Sushana Sundi, D/o Sri Vilyan Sundi, Resident of Village Borda Toli
Noogutu, P.O. and P.S. Chaibasa, District Singhbhum West, Jharkhand.
33. Damodar Bari, S/o Sri Bodor Bari, Resident of Village Tonto, P.O. and P.S.
Tonto, Town Chaibasa, District Singhbhum West, Jharkhand.
34. Suraj Haiburu, S/o Sri Songa Haiburu, Resident of Village Khuntpani, P.O.
and P.S. Khuntpani, District Singhbhum West, Jharkhand.
35. Hiralal Kumhar, S/o Late Madusudan Kumhar, Resident of Village
Manoharpur, P.O. and P.S. Manoharpur, District Singhbhum West,
Jharkhand.
36. Tarachand Hembrom, S/o Late Ratan Hembrom, Resident of Village
Goelkera, P.O. and P.S. Goelkera, District Singhbhum West, Jharkhand.
37. Murli Bahanda, S/o Late Pradhan Bahanda, Resident of Village Goelkera,
P.O. and P.S. Goelkera, District Singhbhum West, Jharkhand.
38. Rengo Jonko, S/o Late Laxman Jonko, Resident of Village Khuntpani, P.O.
and P.S. Khuntpani, District Singhbhum West, Jharkhand.
39. Dubraj Pareya, S/o Sri Retulal Pareya, Resident of Village Manoharpur, P.O.
and P.S. Manoharpur, District Singhbhum West, Jharkhand.
40. Meghnath Mahto, S/o Sri Haldhar Mahto, Resident of Village Manoharpur,
P.O. and P.S. Manoharpur, District Singhbhum West, Jharkhand.
41. Narayan Tiu, S/o Sri Mahanayak Tiu, Resident of Village Jagannathpur, P.O.
and P.S. Jagannathpur, District Singhbhum West, Jharkhand.
42. Pawan Purty, S/o Sri Laxman Purty, Resident of Village Jhinkpani, P.O. and
P.S. Jhinkpani, District Singhbhum West, Jharkhand.
43. Rajaram Besra, S/o Sri Soma Besra, Resident of Village Khuntpani, P.O. and
P.S. Khuntpani, District Singhbhum West, Jharkhand.
44. Upendra Sinku, S/o Sri Mangu Sinku Resident of Village Hatgamharia, P.O.
and P.S. Hatgamharia, District Singhbhum West, Jharkhand.
66 W.P.(S) No. 6 of 2017 & analogous cases
45. Dhanurjay Balmuchu, S/o Late Mehendra Balmuchu, Resident of Village
Tonto, P.O. & P.S. Tonto, District Singhbhum West, Jharkhand.
46. Mansingh Hembrom, S/o Sri Manjhi Hembrom, Resident of Village
Khuntpani, P.O. and P.S. Khuntpani, District Singhbhum West, Jharkhand.
47. Sonu Kumhar, S/o Late Rup Kumhar, Resident of Village Manoharpur, P.O.
and P.S. Manoharpur, District Singhbhum West, Jharkhand.
48. Jyotish Ekka, S/o Sri Birendra Ekka, Resident of Village Manoharpur, P.O.
and P.S. Manoharpur, District Singhbhum West, Jharkhand.
49. Pramod Mahto, S/o Sri Dilnath Mahto, Resident of Village Manoharpur,
P.O. and P.S. Manoharpur, District Singhbhum West, Jharkhand.
50. Krito Kujur, S/o Late Paikash Kujur, Resident of Village Manoharpur, P.O
and P.S. Manoharpur, District Singhbhum West, Jharkhand.
51. Shivratan Mahto, S/o Rinjhu Mahato, Resident of Village Manoharpur, P.O.
and P.S. Manoharpur, District Singhbhum West, Jharkhand.
52. Manoj Kumar Yadav, S/o Sri Satyadeo Choudhary, Resident of Village
Manoharpur, P.O. and P.S. Manoharpur, District Singhbhum West,
Jharkhand.
53. Lal Singh Haiburu, S/o Late Dumbi Haiburu, Resident of Village
Khuntpani, P.O. and P.S. Khuntpani, District Singhbhum West, Jharkhand.
54. Mohan Singh Deogam, S/o Sri Dimber Deogam, Resident of Village
Khuntpani, P.O. and P.S. Khuntpani, District Singhbhum West, Jharkhand.
55. Jonson Jojo, S/o Sri Birsa Jojo, Resident of Village Manoharpur, P.O. and
P.S. Manoharpur, District Singhbhum West, Jharkhand.
56. Bishram Tirkey, S/o Late Mahadeo Tirkey, Resident of Village Manoharpur,
P.O and P.S. Manoharpur, District Singhbhum West, Jharkhand.
57. Jamdar Buriuli, S/o Late Bitriy Buriuli, Resident of Village Tergo, Chaibasa,
P.O. Barkundra, P.S. Chaibasa, District Singhbhum West, Jharkhand.
58. Gurucharan Pingua, S/o Sri Uday Singh Pingua, Resident of Village
Manjhgaon, P.O. and P.S. Manjhgaon, District Singhbhum West, Jharkhand.
59. Nilmati Haiburu, D/o Late Motiya Haiburu, Resident of Village Khuntpani,
P.O. and P.S. Khuntpani, District Singhbhum West, Jharkhand.
60. Kandeyram Laguri, S/o Late Roayaram Laguri, Resident of Village
Hatgamharia, P.O. and P.S. Hatgamharia, District Singhbhum West,
Jharkhand.
61. Mangal Singh Kumhar, S/o Sri Gurucharan Kumhar, Resident of Village
Goelkera, P.O. and P.S. Goelkara District Singhbhum West, Jharkhand.
62. Budhram Gunduwa, S/o Sri Jairam Gunduwa, Resident of Village Goelkera,
P.O. and P.S. Goelkera, District Singhbhum West, Jharkhand.
63. Umesh Chandra Biruwa, S/o Late Jogna Biruwa, Resident of Village
Tantnagar, P.O. and P.S. Tantngar, District Singhbhum West, Jharkhand.
64. Kishore Lugun, S/o Sri Rabel Lugun, Resident of Village Manoharpur, P.O.
and P.S. Manoharpur, District Singhbhum West, Jharkhand.
65. Arti Lakra, D/o Sri Kishun Lakra, Resident of Village Chotanimdih, P.O.
67 W.P.(S) No. 6 of 2017 & analogous cases
and P.S. Chaibasa, District Singhbhum West, Jharkhand.
66. Indra Kachchap, D/o Sri Budhu Kachchap, Resident of Village Bari Bazar,
P.O. and P.S. Chaibasa, District Singhbhum West, Jharkhand.
67. Sujata Kumari Nayak, D/o Late Prakash Nayak, Resident of Village
Narsanda, P.O. and P.S Chaibasa, District-Singhbhum West, Jharkhand.
68. Manju Lakra, D/o Sri Budhu Lakra, Resident of Village Tungri, P.O. and
P.S. Chaibasa, District-Singhbhum West, Jharkhand.
69. Dayanidhi Patro, D/o Sri Madhusudan Patro, Resident of Village Manjhari,
P.O. and P.S. Manjhari, District Singhbhum West, Jharkhand.
70. Rajesh Kumhar Pal, S/o Late Ashok Kumar Pal, Resident of Village
Chaibasa, P.O. and P.S. Chaibasa, District-Singhbhum West, Jharkhand.
71. Rupa Chatar, D/o Sri Uday Chatar, Resident of Village Manjhgaon, P.O. and
P.S. Manjhgaon, District-Singhbhum West, Jharkhand.
72. Jamdar Biruwa, S/o Sri Kolay Biruwa, Resident of Village Manjhari, P.O.
and P.S. Manjhari, District-Singhbhum West, Jharkhand.
73. Raju Gope, S/o Sri Hari Gope, Resident of Village Manjhari, P.O. and P.S.
Manjhari, District Singhbhum West, Jharkhand.
74. Ganesh Tirkey, S/o Late Bandhu Tirkey, Resident of Village Manoharpur,
P.O. and P.S. Manoharpur, District Singhbhum West, Jharkhand.
75. Rajen Munduiya, S/o Songa Munduiya, Resident of Village Jhinkpani, P.O.
and P.S. Jhinkpani, District-Singhbhum West, Jharkhand.
76. Mozaffar Imam, S/o Sri Jafar Imam, Resident of Village Bara Bazar, P.O.
and P.S. Chaibasa, District-Singhbhum West, Jharkhand.
77. Raza Hasan, S/o Sri Jahir Hasan, Resident of Village Bara Bazar, P.O. and
P.S. Chaibasa, District Singhbhum West, Jharkhand.
78. Mangal Singh Sundi, S/o Late Tapu Sundi, Resident of Village Mahulrai,
P.O. and P.S. Chaibasa, District-Singhbhum West, Jharkhand.
79. Rajesh Kumar Gupta, S/o Late Santosh Kumar Gupta, Resident of Village
Jagannathpur, P.O. and P.S. Jagannathpur, District-Singhbhum West,
Jharkhand.
80. Harish Gope, S/o Late Indra Gope, Resident of Village Jhinkpani, P.O. and
P.S. Jhinkpani, District-Singhbhum West, Jharkhand.
81. Poresh Nishad, S/o Late Yogeshwar Nishad, Resident of Village Jhinkpani,
P.O. and P.S. Jhinkpani, District-Singhbhum West, Jharkhand.
82. Ashutosh Mahto, S/o Late Chandra Mohan Mahto, Resident of Village
Jagannathpur, P.O. and P.s. Jagannathpur, District Singhbhum West,
Jharkhand.
83. Jyoti Tape, D/o Late Hari Deogam, Resident of Village Chaibasa, P.O. and
P.S. Chaibasa, District-Singhbhum West, Jharkhand.
84. Tiriya Biruwa, S/o Late Sadan Biruwa, Resident of Village Manjhari, P.O.
and P.S. Manjhari, District Singhbhum West, Jharkhand.
85. Rajesh Pingua, S/o Sri Jogna Pingua, Resident of Villae Manjhgaon, P.O.
and P.S. Manjhgaon, District-Singhbhum West, Jharkhand.
68 W.P.(S) No. 6 of 2017 & analogous cases
86. Sonaram Purti, S/o Shri Jyotia Purty, Resident of Village Gobardhan, P.O.
Nayangown Ashram, P.S. Manjhgaon, District Singhbhum West, Jharkhand.
87. Duracharan Melgandi, S/o Sri Jagmohan Melgandi, Resident of Village
Khuntpani, P.O. and P.S. Khuntpani, District-Singhbhum West, Jharkhand.
88. Dinesh Bage, S/o Sri Samu Bage, Resident of Village Manjhari, P.O. and
P.S. Manjhari, District-Singhbhum West, Jharkhand.
89. Mohan Singh Kuntiya, S/o Sri Songa Singh Kuntiya, Resident of Village
Tonto, P.O. and P.S. Tonto, District Singhbhum West, Jharkhand.
90. Deepak Kumar Balmuchu, S/o Sri Krishna Balmuchu, Resident of Village
Tonto, P.O. and P.S. Tonto, District-Singhbhum West, Jharkhand.
91. Gulshan Deogam, S/o Sri Brajmohan Deogam, Resident of Village
Jhinkpani, P.O. and P.S. Jhinkpani, District-Singhbhum West, Jharkhand.
92. Ram Hembrom, S/o Sri Mahati Hembrom, Resident of Village Hatgamharia,
P.O. and P.S. Hatgamharia, District-Singhbhum West, Jharkhand.
93. Roshan Soy, S/o Sri Abram Soy, Resident of Village Bandgaon, P.O. and
P.S. Bandgaon, District-Singhbhum West, Jharkhand.
94. Rasika Kora, D/o Sri Behra Kora, Resident of Village Jagannathpur, P.O.
and P.S. Jagannathpur, District-Singhbhum West, Jharkhand.
95. Jamdar Balmuchu, S/o Sri Hari Balmuchu, Resident of Village Jhinkpani,
P.O. and P.S. Jhinkpani, District Singhbhum West, Jharkhand.
96. Jawaharlal Boipai, S/o Late Lebeya Boipai, Resident of Village Manjhari,
P.O. and P.S. Manjhari, District-Singhbhum West, Jharkhand.
97. Laxman Gunduwa, S/o Late Maneya Gunduwa, Resident of Village
Goelkera, P.O. and P.S. Goelkera, District-Singhbhum West, Jharkhand.
98. Durgacharan Angaria, S/o Sri Mohan Singh Angaria, Resident of Village
Goelkera, P.O. and P.S. Goelkera, District-Singhbhum West, Jharkhand.
99. Tauhid Khan, S/o Tauhik Khan, Resident of Village Bara Bazar, P.O. and
P.S. Chaibasa, District-Singhbhum West, Jharkhand.
100.Kushnu Tiriya, S/o Sri Krishna Chandra Tiriya, Resident of Village
Jagannathpur, P.O. and P.S. Jagannathpur, District-Singhbhum West,
Jharkhand.
101.Yogendra Hembrom, S/o Sri Birsingh Hembrom, Resident of Village
Hatgamharia, P.O. and P.S. Hatgamharia, District Singhbhum West,
Jharkhand.
102.Babendra Samad, S/o Late Umesh Samad, Resident of Village Manjhari,
P.O. and P.S. Manjhari, District-Singhbhum West, Jharkhand.
103.Durgacharan Melgandi, S/o Sri Jagmohan Melgandi, Resident of Village
Khuntpani, P.O. and P.S. Khuntpani, District-Singhbhum West, Jharkhand.
104.Ramjit Kunkal, S/o Sri Mukru Kundal, Resident of Village Manjhari, P.O.
and P.S. Manjhari, District Singhbhum West, Jharkhand.
105.Prakash Behra, S/o Sri yadunath Behra, Resident of Village Kumardungi,
P.O. and P.S. Kumardungi, District-Singhbhum West, Jharkhand.
106.Sadhu Charan Sirka, S/o Sri Gurucharan Sirka, Resident of Village
69 W.P.(S) No. 6 of 2017 & analogous cases
Manjhari, P.O. and P.S. Manjhari, P.O. and P.S. Manjhari, District-
Singhbhum West, Jharkhand.
107.Rautu Malmuchu, S/o Sri Ramchandu Balmuchu, Resident of Village
Kumardungi, P.O. and P.S. Kumardungi, District-Singhbhum West,
Jharkhand.
108.Nanhu Mahto, S/o Late Asadu Mahto, Resident of Village Anandpur, P.O.
and P.s. Anandpur, District Singhbhum West, Jharkhand.
... ... Petitioners
Versus
1. The State of Jharkhand.
2. The Secretary, Personnel, Administration, Reforms and Rajbhasa
Department, Officiated at Project Building, Govt. of Jharkhand, P.O. and
P.S. Dhurwa, District Ranchi. '
3. The Jharkhand Staff Selection Commission through its Chairman, F-49/50,
Sector-III, P.O. and P.S. Dhurwa, District Ranchi, Jharkhand.
4. The Secretary, Staff Selection Commission, Officiated at Kalinagar,
Chaybagan, Sirkhatoli, P.O. and P.S. Namkum, District Ranchi, Jharkhand.
... ... Respondents
With
W.P.(S) No. 197 of 2017
Md. Shad Hussain, Son of Md. Yashin Ansari, resident of village Chanakala,
P.O. Gamaharia, P.S. Ramna, District Garhwa, District Garhwa
... ... Petitioner
Versus
1. The State of Jharkhand through its Chief Secretary, having its office at
Project Building, Dhurwa, P.O. and P.S. Dhurwa, District Ranchi.
2. The Principal Secretary, Home Department, Govt. of Jharkhand, having its
office at Project Building, Dhurwa, P.O. and P.S. Dhurwa, District Ranchi.
3. The Director General of Police, Home Guard, having its office at Rajendra
Chowk, P.O. and P.S. Doranda, District Ranchi.
4. The Jharkhand Staff Selection Commission through its Chairman having its
office at Kali Nagar, Chay Bagan, Sirkhatoli, Namkom, P.O. and P.S.
Namkom, District Ranchi.
5. The Examination Controller, Jharkhand Staff Selection Commission, having
its office at Kali Nagar, Chay Bagan, Sirkhatoli, Namkom, P.O. and P.S.
Namkom, District Ranchi.
... ... Respondents
With
W.P.(S) No. 1567 of 2017
1. Bhagan Hansda, S/o Sri Dado Hansda, R/o Village Ramasholi, P.O.
Nutangarh, P.S. Dhalbhumgarh, District East Singhbhum, Jharkhand.
2. Khudiram Murmu, S/o Sri Kanda Murmu, R/o Village Bihinda, P.O.
70 W.P.(S) No. 6 of 2017 & analogous cases
Mohilishol, P.S. Dhalbhumgarh, District East Singhbhum, Jharkhand.
... ... Petitioners
Versus
1. The State of Jharkhand through the Chief Secretary, Government of
Jharkhand, at Project Building, Ranchi, P.O. Dhurwa, P.S. Jagarnathpur,
District Ranchi.
2. The Home Secretary, Government of Jharkhand, at Project Building,
Ranchi, P.O. Dhurwa, P.S. Jagarnathpur, District Ranchi.
3. The Jharkhand Staff Selection Commission, situated at F-49/50, Sector-III,
Dhurwa, P.O. Dhurwa, P.S. Jagarnathpur, District Ranchi, Pin-834004.
4. The Director General of Police, Jharkhand, at Project Building Ranchi, P.O.
Dhurwa, P.S. Jagarnathpur, District Ranchi.
5. Director General, Home Guard, at Audrey House Complex, near Nepal
House, P.O. Doranda, P.S. Doranda, District Ranchi, Jharkhand.
... ... Respondents
With
W.P.(S) No. 2397 of 2017
Arjun Prasad Yadav, Son of Mauji Prasad Yadav, Resident of Village Baad,
P.O. Khutta, P.S. Satgawan, District Koderma.
... ... Petitioner
Versus
1. The State of Jharkhand through the Chief Secretary, Government of
Jharkhand, at Project Building, Ranchi, P.O. Dhurwa, P.S. Jagarnathpur,
District Ranchi.
2. The Home Secretary, Government of Jharkhand, at Project Building,
Ranchi, P.O. Dhurwa, P.S. Jagarnathpur, District Ranchi.
3. The Jharkhand Staff Selection Commission, situated at F-49/50, Sector-III,
Dhurwa, P.O. Dhurwa, P.S. Jagarnathpur, District Ranchi.
4. The Director General of Police, Jharkhand, at Project Building, Ranchi, P.O.
Dhurwa, P.S. Jagarnathpur, District Ranchi.
5. The Director General, Home Guard, at Audrey House Complex, near Nepal
House, P.O. Doranda, P.S. Doranda, District Ranchi, Jharkhand.
... ... Respondents
With
W.P.(S) No. 3075 of 2017
1. Anita Tirkey daughter of Late Jageshwar Tirkey, resident of Village Ramar,
P.O. and P.S. Bhandariya, District Garhwa.
2. Shobha Kujur wife of Binod Kujur, Resident of Village Nawatoli, P.O.
Medininagar, P.S. Medininagar (Town), District Palamau.
... ... Petitioners
Versus
1. The State of Jharkhand through its Chief Secretary, having its office at
Project Building, Dhurwa, P.O. and P.S. Dhurwa, District Ranchi.
71 W.P.(S) No. 6 of 2017 & analogous cases
2. The Principal Secretary, Home Department, Govt. of Jharkhand, having its
office at Project Building, Dhurwa, P.O. and P.S. Dhurwa, District Ranchi.
3. The Director General of Police, Home Guard, having its office at Rajendra
Chowk, P.O. and P.S. Doranda, District Ranchi.
4. The Jharkhand Staff Selection Commission through its Chairman, having its
office at Kali Nagar, Chay Bagan, Sirkhatoli, Namkom, P.O. and P.S.
Namkom, District Ranchi.
5. The Examination Controller, Jharkhand Staff Selection Commission, having
its office at Kali Nagar, Chay Bagan, Sirkhatoli, Namkom, P.O. and P.S.
Namkom, District Ranchi.
... ... Respondents
With
W.P.(S) No. 4111 of 2017
Sanjay Kumar Singh, S/o Sheo Mangal Singh, R/o Village C.F.R.I, P.O.
F.R.I, P.S. Jorapokhar, District Dhanbad (Jharkhand), Pin Code-828108.
... ... Petitioner
Versus
1. The State of Jharkhand through the Chief Secretary, Government of
Jharkhand, at Project Building, Ranchi, P.O. Dhurwa, P.S. Jagannathpur,
District Ranchi.
2. The Home Secretary, Government of Jharkhand, at Project Building Ranchi,
P.O. Dhurwa, P.S. Jagannathpur, District Ranchi.
3. The Jharkhand Staff Selection Commission, situated at F-49/50, Sector III,
Dhurwa, P.O. Dhurwa, P.S. Jagannathpur, District Ranchi, Pin-834004.
4. The Director General of Police, Jharkhand, at Project Building, Ranchi, P.O.
Dhurwa, P.S. Jagannathpur, District Ranchi.
5. Director General, Home Guard, at Audrey House Complex, near Nepal
House, P.O. Doranda, P.S. Doranda, District Ranchi, Jharkhand.
... ... Respondents
With
W.P.(S) No. 4387 of 2017
Rajkumar Oraon, Son of Sri Gandira Oraon, Resident of Village Khanda,
P.O. Narauli, P.S. Bhandra, Distt. Lohardaga (Jharkhand).
... ... Petitioner
Versus
1. The State of Jharkhand through the Chief Secretary, Government of
Jharkhand at Project Building, Ranchi, P.O. Dhurwa, P.S. Jagarnathpur,
District Ranchi (Jharkhand).
2. The Home Secretary, Government of Jharkhand at Project Building, Ranchi,
P.O. Dhurwa, P.S. Jagannathpur, District Ranchi (Jharkhand).
3. The Jharkhand Staff Selection Commission, situated at F-49/50, Sector-III,
Dhurwa, P.O. Dhurwa, P.S. Jagarnathpur, District Ranchi (Jharkhand).
4. The Director General of Police, Jharkhand at Project Building, Ranchi, P.O.
72 W.P.(S) No. 6 of 2017 & analogous cases
Dhurwa, P.S. Jagarnathpur, District Ranchi (Jharkhand).
5. The Director General Home Guard, at Andrey House Complex, near Nepal
House, P.O. + P.S. Doranda, District Ranchi, Jharkhand.
... ... Respondents
With
W.P.(S) No. 4790 of 2017
1. Shivlal Mahto, S/o Sri Jitu Mahto, R/o Village Hutup, Panchayat Karma,
P.O. Irba, P.S. Ormanjhi, District Ranchi, Jharkhand.
2. Mahabir Kashi, S/o Ramadhan Kashi, R/o Village Lohagara, P.O. Khatanga,
P.S. Raniya, District Khunti, Jharkhand.
... ... Petitioners
Versus
1. The State of Jharkhand through the Chief Secretary, Government of
Jharkhand, at Project Building, Ranchi, P.O. Dhurwa, P.S. Jagarnathpur,
District Ranchi.
2. The Home Secretary, Government of Jharkhand, at Project Building,
Ranchi, P.O. Dhurwa, P.S. Jagarnathpur, District Ranchi.
3. The Jharkhand Staff Selection Commission, situated at F-49/50, Sector-III,
Dhurwa, P.O. Dhurwa, P.S. Jagarnathpur, District Ranchi.
4. The Director General of Police, Jharkhand, at Project Building, Ranchi, P.O.
Dhurwa, P.S. Jagarnathpur, District Ranchi.
5. Director General, Home Guard, at Audrey House Complex, near Nepal
House, P.O. Doranda, P.S. Doranda, District Ranchi, Jharkhand.
... ... Respondents
With
W.P.(S) No. 5140 of 2017
1. Oscar Soreng, S/o Sri Birish Soreng, R/o Village Rampur Mahto Toli, P.O.
Rampur, P.S. Kamdara, District Gumla, Jharkhand.
2. Phulchand Oraon, S/o Sri Domra Oraon, R/o Village Ankra Gobri Toli, P.O.
Gara, P.S. Kamdra, District Gumla, Jharkhand.
... ... Petitioners
Versus
1. The State of Jharkhand through the Chief Secretary, Government of
Jharkhand, at Project Building, Ranchi, P.O. Dhurwa, P.S. Jagarnathpur,
District Ranchi.
2. The Home Secretary, Government of Jharkhand, at Project Building,
Ranchi, P.O. Dhurwa, P.S. Jagarnathpur, District Ranchi.
3. The Jharkhand Staff Selection Commission, situated at F-49/50, Sector-III,
Dhurwa, P.O. Dhurwa, P.S. Jagarnathpur, District Ranchi.
4. The Director General of Police, Jharkhand, at Project Building, Ranchi, P.O.
Dhurwa, P.S. Jagarnathpur, District Ranchi.
5. Director General, Home Guard, at Audrey House Complex, near Nepal
73 W.P.(S) No. 6 of 2017 & analogous cases
House, P.O. Doranda, P.S. Doranda, District Ranchi, Jharkhand.
... ... Respondents
With
W.P.(S) No. 5397 of 2017
1. Manish Kumar Sharma, S/o Motilal Sharma, R/o Village Lumba, P.O.
Satbahini, P.S. Pandu, District Palamau, Jharkhand.
... ... Petitioner
Versus
1. The State of Jharkhand through the Chief Secretary, Government of
Jharkhand, at Project Building, Ranchi, P.O. Dhurwa, P.S. Jagarnathpur,
District Ranchi.
2. The Home Secretary, Government of Jharkhand, at Project Building,
Ranchi, P.O. Dhurwa, P.S. Jagarnathpur, District Ranchi.
3. The Jharkhand Staff Selection Commission, situated at F-49/50, Sector-III,
Dhurwa, P.O. Dhurwa, P.S. Jagarnathpur, District Ranchi.
4. The Director General of Police, Jharkhand, at Project Building, Ranchi, P.O.
Dhurwa, P.S. Jagarnathpur, District Ranchi.
5. Director General, Home Guard, at Audrey House Complex, near Nepal
House, P.O. Doranda, P.S. Doranda, District Ranchi, Jharkhand.
... ... Respondents
With
W.P.(S) No. 6033 of 2017
1. Yogendra Pradhan S/o Sri Jogeshwar Pradhan R/o Vill. Unikel, P.O. Bano,
P.S. Bano, District Simdega, Jharkhand.
2. Baishakhu Manjhi S/o Late Uru Manjhi R/o Village Robra Kahupani, P.O.
Bongera, P.S. Jaldega, District Simdega, Jharkhand.
... ... Petitioners
Versus
1. The State of Jharkhand, through the Chief Secretary, Government of
Jharkhand, at Project Building, Ranchi, PO-Dhurwa, PS-Jagarnathpur,
District-Ranchi
2. The Home Secretary, Government of Jharkhand, at Project Building, Ranchi,
PO-Dhurwa, PS-Jagarnathpur, District-Ranchi
3. The Jharkhand Staff Selection Commission, situated at F-49/50, Sector-III,
Dhurwa, PO-Dhurwa, PS-Jagarnathpur, District-Ranchi, PIN-834004
4. The Director General of Police, Jharkhand, at Project Building, Ranchi, PO-
Dhurwa, PS-Jagarnathpur, District-Ranchi
5. Director General, Home Guard, at Audrey House Complex, near Nepal
House, PO-Doranda, PS-Doranda, District-Ranchi, Jharkhand
... ... Respondents
With
W.P.(S) No. 1246 of 2018
74 W.P.(S) No. 6 of 2017 & analogous cases
1. Niraj Kumar, aged about 29 years S/o Sri Jitendra Kumar Ram R/o Village
Pandarpala, B-Polytechnic, P.O.- B-Polytechnic, P.S. Bank More, District
Dhanbad.
2. Upendra Yadav, aged about 30 years S/o Sri Ram Khelawan Yadav, R/o
Village Shimlabahal, P.O. Bhagabandh, P.S. Jharia, District Dhanbad.
... ... Petitioner
Versus
1. The State of Jharkhand, through the Chief Secretary, Government of
Jharkhand, at Project Building, Ranchi, PO-Dhurwa, PS-Jagarnathpur,
District-Ranchi
2. The Home Secretary, Government of Jharkhand, at Project Building, Ranchi,
PO-Dhurwa, PS-Jagarnathpur, District-Ranchi
3. The Jharkhand Staff Selection Commission, situated at F-49/50, Sector-III,
Dhurwa, PO-Dhurwa, PS-Jagarnathpur, District-Ranchi, PIN-834004
4. The Director General of Police, Jharkhand, at Project Building, Ranchi, PO-
Dhurwa, PS-Jagarnathpur, District-Ranchi
5. Director General, Home Guard, at Audrey House Complex, near Nepal
House, PO-Doranda, PS-Doranda, District-Ranchi, Jharkhand
... ... Respondents
With
W.P.(S) No. 1344 of 2018
1. Ram Tudu, aged about 29 years S/o Sri Ratan Tudu, R/o- NCF-6/33 New
Colony Mosaboni, P.O. Mosaboni, P.s. Mosaboni, District East Singhbhum.
2. Prakash Soren, aged about 29 years S/o Narayan Soren R/o Village
Janegora, P.O. Bhagabandi, P.s. Dumuria, District East Singhbhum.
3. Babita Kisku, aged about 28 years W/o Sri Dubai Kisku R/o Village
Janegora, P.O Bhagabandhi, P.s. Dumuria, District East Singhbhum.
4. Dashrath Hansda, aged about 31 years S/o Late Lodo Hansda R/o Village
Meria, P.O. & P.S. Musabani, District East Singhbhum.
5. Suri Mariyam Chaki, aged about 35 years D/o Sri Tunu Ram Chanki, R/o
Kitadih (Near Sarna Marshal Club), P.O. Kitadih, P.s. Parsudih, District East
Singhbhum.
6. Malti Madhuri Chaki, aged about 31 years D/o Sri Tunu Ram Chaki, R/o
Village Kitadih, P.O. Kitadih, P.s. Parsudih, District East Singhbhum.
7. Dulari Kisku, aged about 34 years W/o Sri Warsa Kisku R/o Janegora, P.O.
Bhagabandhi, P.s. Dumuria, District East Singhbhum.
8. Salkhu Murmu, aged about 28 years S/o Chand Rai Murmu R/o NCF-6/33
New Colony Mosaboni, P.O. Mosaboni, P.s. Mosaboni, District East
Singhbhum.
9. Subhash Mardi, aged about 28 years S/o Late Ganga Ram Mardi, R/o
Village Bara Asti, P.O. Bara Asti, P.S. Gurabanda, District East Singhbhum.
10. Sona Tudu, aged about 35 years D/o Ladhu Tudu R/o Village Jamshol, P.O.
Mosaboni, P.s. Mosaboni, District East Singhbhum.
75 W.P.(S) No. 6 of 2017 & analogous cases
11. Pani Tudu, aged about 28 years D/o Ladhu Tudu R/o Village Jamshol,
P.O.Mosaboni, P.s. Mosaboni, District East Singhbhum.
12. Sitaram Soren, aged about 31 years S/o Sri Mohan Singh soren, R/o NCF-
8/57 New Colony Mosaboni, P.O. Mosaboni, P.S. Mosaboni, District East
Singhbhum.
13. Bidhan Tudu, aged about 29 years s/o Sri Ratan Tudu R/o NCF-6/33 New
Colony Mosaboni, P.O. Mosaboni, P.S. Mosaboni, District East Singhbhum.
14. Buddheshwar Mandi, aged about 28 years S/o Sri Narendra Nath Mandi R/o
Village Pithati, P.O. Karaduba, P.S. Ghatsila, District East Singhbhum.
15. Sandhya Kumari, aged about 30 years D/o Sri Belas Pal, R/o Village Kandu
Mohalla, PO Sua, PS Daltonganj, District Palamu, Jharkhand
16. Ruchi Devi, aged about 31 years, D/o Sri Dharmendra Ram, R/o village
Sarja Mathur, P.O. Panki, P.S. Panki, District Palamu, Jharkhand.
17. Kalawati Kashyap, aged about 31 years W/o Sri Vijay Ram R/o Village
Sudna, P.O. & P.S. Daltonganj, District Palamu, Jharkahnd.
18. Palu Ram Soren, aged about 30 years S/o Sri Gopal Soren R/o Village Latia
(Nimdih), P.O. Badia, P.S. Musaboni, District East Singhbhum.
... ... Petitioners
Versus
1. The State of Jharkhand, through the Chief Secretary, Government of
Jharkhand, at Project Building, Ranchi, PO-Dhurwa, PS-Jagarnathpur,
District-Ranchi
2. The Home Secretary, Government of Jharkhand, at Project Building, Ranchi,
PO-Dhurwa, PS-Jagarnathpur, District-Ranchi
3. The Jharkhand Staff Selection Commission, situated at F-49/50, Sector-III,
Dhurwa, PO-Dhurwa, PS-Jagarnathpur, District-Ranchi, PIN-834004
4. The Director General of Police, Jharkhand, at Project Building, Ranchi, PO-
Dhurwa, PS-Jagarnathpur, District-Ranchi
5. Director General, Home Guard, at Audrey House Complex, near Nepal
House, PO-Doranda, PS-Doranda, District-Ranchi, Jharkhand
... ... Respondents
With
W.P (S) No. 1960 of 2018
1. Deepak Kumar Mishra, aged about 32 years, S/o- Harendra Mishra, R/o-
Village- ITI CAMPUS, PO & PS- Dhanbad, District- Dhanbad (Jharkhand).
2. Indrajeet Mahato, aged about 32 years, S/o- Sri Jharee Mahto, R/o- Village
Bhuli Basti (Kumhartola), PO- Bhuli Nagar, PS- Bank More, District-
Dhanbad (Jharkhand).
3. Hemant Kumar Mahato, aged about 30 years, S/o- Haradhan Mahto, R/o-
Village- Pandarpala, PO-B-Polytechnic, PS- Bank More, District- Dhanbad
(Jharkhand).
4. Pashupati Mahato, aged about 32 years, S/o- Late Doman Chandra Mahato,
R/o- Village Dhadkidih Tola Kanchidih, PO- Birra, PS- Patamda, District-
East Singhbhum (Jharkhand).
76 W.P.(S) No. 6 of 2017 & analogous cases
... .... Petitioners
Versus
1. The State of Jharkhand, through the Chief Secretary, Government of
Jharkhand, at Project Building, Ranchi, PO-Dhurwa, PS- Jagarnathpur,
District- Ranchi.
2. The Home Secretary, Government of Jharkhand, at Project Building, Ranchi,
PO-Dhurwa, PS- Jagarnathpur, District- Ranchi.
3. The Jharkhand Staff Selection Commission, situated at F-49/50, Sector- III,
Dhurwa, P.O.-Dhurwa, P.S.- Jagarnathpur, District - Ranchi, Pin 834004
4. The Director General of Police, Jharkhand, at Project Building, Ranchi, PO-
Dhurwa, PS- Jagarnathpur, District- Ranchi
5. Director General, Home Guard, at Audrey House Complex, near Nepal
House, PO- Doranda, PS- Doranda, District- Ranchi, Jharkhand.
... ... Respondents
With
W.P (S) No. 4003 of 2018
1. Ajit Kumar Pandey aged about 31 years son of Nakul Chandra Pandey,
resident of Gaira, PO Chuglamo, PS Barkatha, District Hazaribagh
2. Ajay Kumar Yadav, aged about 31 years, son of Kaileshwar Yadav, resident
of Suresh Colony, PO Hazaribagh, PS Sadar, District Hazaribagh
... .... Petitioners
Versus
1. The State of Jharkhand through its Home Secretary having its office at 1 st
Floor, Project Building, P.O. P.S. Dhurwa, Distt. Ranchi.
2. Director General of Police having its office at Police Headquarters, HEC
P.O. P.S. Dhurwa Dist. Ranchi.
3. Superintentendent of Police, Hazaribagh P.O. P.S. & Dist. Hazaribagh.
4. Jharkhand Staff Selection Commission, through its Secretary having its
office at F-49/50, Sector-III, PO PS Dhurwa, District Ranchi
5. Controller of Examination, Jharkhand Staff Selection Commission having its
office at F-49/50, Sector-III P.O. P.S. Dhurwa Dist. Ranchi.
... ... Respondents
With
W.P.(S) No. 4111 of 2018
1 . Angad Tiwary, aged about 32 years S/o Sri Mahavir Tiwary R/o TELCO,
Engine Park, House No. 27, Jamshedpur, P.O. + P.S. TELCO, District East
Singhbhum, Jharkhand.
2. Arun Kumar, aged about 29 years S/o Sri Dasrath Sahu, R/o Village Gadra,
P.O. Gadra, P.S. Parodih, District East Singhbhum, Jharkhand.
... ... Petitioners
Versus
77 W.P.(S) No. 6 of 2017 & analogous cases
1. The State of Jharkhand, through the Chief Secretary, Government of
Jharkhand, at Project Building, Ranchi, PO-Dhurwa, PS-Jagarnathpur,
District-Ranchi
2. The Home Secretary, Government of Jharkhand, at Project Building, Ranchi,
PO-Dhurwa, PS-Jagarnathpur, District-Ranchi
3. The Jharkhand Staff Selection Commission, situated at F-49/50, Sector-III,
Dhurwa, PO-Dhurwa, PS-Jagarnathpur, District-Ranchi, PIN-834004
4. The Director General of Police, Jharkhand, at Project Building, Ranchi, PO-
Dhurwa, PS-Jagarnathpur, District-Ranchi
5. Director General, Home Guard, at Audrey House Complex, near Nepal
House, PO-Doranda, PS-Doranda, District-Ranchi, Jharkhand
... ... Respondents
With
W.P.(S) No. 5833 of 2018
1 . Manikant Singh Rajan, age 32 years S/o Tripti Narayan Singh, residing at
Sec-III D, Qtr. No. 27, Bokaro Steel City, P.O. + P.S. Bokaro Steel City-III,
Dist. Bokaro
... ... Petitioner
Versus
1. The State of Jharkhand
2. The Home Secretary, Government of Jharkhand, at Project Building, Ranchi,
PO-Dhurwa, PS-Jagarnathpur, District-Ranchi
3. The Director General of Police, Jharkhand, at Project Building, Ranchi, PO-
Dhurwa, PS-Jagarnathpur, District-Ranchi.
4. Director General, Home Guard, at Audrey House Complex, near Nepal
House, PO-Doranda, PS-Doranda, District-Ranchi, Jharkhand.
5. The Jharkhand Staff Selection Commission, through its Secretary officiating
from Kali Nagar, Chai Bagan, Namkum, Post Namku, Police Station
namkum, District Ranchi.
6. The Examination Controller, Jharkhand Staff Selection Commission, Ranchi
officiating from Kali Nagar, Chai Bagan, Namkum, Post Namku, Police
Station namkum, District Ranchi.
... ... Respondents
With
W.P.(S) No. 5844 of 2018
1 . Amit Kumar Singh aged about 29 years son of Sri Dev Bansh Singh,
resident of Village Sultani, P.O. Babhandih, P.S. Hariharganj, Distt. Palamu
(Jharkhand).
2. Dharmendra Kumar aged about 31 years son of Sri Gopal Prasad Gupta,
Vilalge Hariharganj, P.O.+P.S. Hariharganj, Distt. Palamu, Jharkhand.
... ... Petitioner
Versus
1. The State of Jharkhand, through the Chief Secretary, Government of
78 W.P.(S) No. 6 of 2017 & analogous cases
Jharkhand, at Project Building, Ranchi, PO-Dhurwa, PS-Jagarnathpur,
District-Ranchi
2. The Home Secretary, Government of Jharkhand, at Project Building, Ranchi,
PO-Dhurwa, PS-Jagarnathpur, District-Ranchi
3. The Jharkhand Staff Selection Commission, situated at F-49/50, Sector-III,
Dhurwa, PO-Dhurwa, PS-Jagarnathpur, District-Ranchi, PIN-834004
4. The Director General of Police, Jharkhand, at Project Building, Ranchi, PO-
Dhurwa, PS-Jagarnathpur, District-Ranchi
5. Director General, Home Guard, at Audrey House Complex, near Nepal
House, PO-Doranda, PS-Doranda, District-Ranchi, Jharkhand
... ... Respondents
With
W.P.(S) No. 6660 of 2018
1 . Tulsi Muni Hansda, aged about 26 years D/o Dashrath Hansda W/o
Chhotaray Tudu R/o Village Chatro, P.O. Panduda, P.S. Dhalbhumgarh,
District East Singhbhum Jharkhand.
... ... Petitioner
Versus
1. The State of Jharkhand, through the Chief Secretary, Government of
Jharkhand, at Project Building, Ranchi, PO-Dhurwa, PS-Jagarnathpur,
District-Ranchi
2. The Home Secretary, Government of Jharkhand, at Project Building, Ranchi,
PO-Dhurwa, PS-Jagarnathpur, District-Ranchi
3. The Jharkhand Staff Selection Commission, situated at F-49/50, Sector-III,
Dhurwa, PO-Dhurwa, PS-Jagarnathpur, District-Ranchi, PIN-834004
4. The Director General of Police, Jharkhand, at Project Building, Ranchi, PO-
Dhurwa, PS-Jagarnathpur, District-Ranchi
5. Director General, Home Guard, at Audrey House Complex, near Nepal
House, PO-Doranda, PS-Doranda, District-Ranchi, Jharkhand
... ... Respondents
With
W.P.(S) No. 6702 of 2018
1 . Santosh Kumar aged about 30 years son Keshwar Saw resident of Satbarwa
P.O. Satbarwa P.S. Medininagar, Dist. Palamau.
2. Baleshwar Singh aged about 38 years son of Raja Singh resident of Sohadi,
P.O. Chanpi, P.S. Lesliganj, Distt. Palamau.
3. Ravindra Singh aged about 45 years son of Raja Singh resident of Sohadi,
P.O. Chanpi, P.s. Lesliganj, Distt. Palamau.
4. Prakash Kumar Singh aged about 29 years son of Dukhi Singh resident of
Fulwariya, P.O. Satbarwa, P.S. medininagar, Distt. Palamau.
5. Ramdhani Bhuiyan aged about 30 years Raja Ram Bhuiyan, resident of
Ghutwa P.O. Chanpi, P.s. Lesliganj, Distt. Palamau.
6. Arjun Ram aged about 38 years son of Saryu Ram resident of Satbarwa P.O.
79 W.P.(S) No. 6 of 2017 & analogous cases
Chanpi, P.S. lesliganj, Distt. Palamau.
7. Amitabh Singh aged about 36 years son of Suneshwar Singh resident of
Rewaratu, P.O. Dhawadih, P.S. lesliganj, Distt. Palamau.
... ... Petitioners
Versus
1. The State of Jharkhand, through its Home Secretary having its office at 1st
Floor, Project Building, P.O. P.S. Dhurwa, Distt. Ranchi.
2. Director General of Police having its office at Police Headquarters, HEC
P.O. P.S. Dhurwa Dist. Ranchi.
3. Superintentendent of Police, Hazaribagh P.lO. P.S. & Dist. Hazaribagh.
4. The Jharkhand Staff Selection Commission, situated at F-49/50, Sector-III,
Dhurwa, PO-Dhurwa, PS-Jagarnathpur, District-Ranchi, PIN-834004
5. Controller of Examination, Jharkhand Staff Selection Commission having its
office at F-49/50, Sector-III P.O. P.S. Dhurwa Dist. Ranchi.
... ... Respondents
With
W.P.(S) No. 445 of 2019
Nitesh Kumar Singh, aged about 32 years son of Nagendra Prasad, resident
of Sankat Mochan Nagar, Near Secret Heart School, P.O.+P.S. Jhumri
Telaiya, District Koderma. ... ... Petitioner
Versus
1. The State of Jharkhand, through the Chief Secretary, Government of
Jharkhand, at Project Building, Ranchi, PO-Dhurwa, PS-Jagarnathpur,
District-Ranchi
2. The Home Secretary, Government of Jharkhand, at Project Building, Ranchi,
PO-Dhurwa, PS-Jagarnathpur, District-Ranchi
3. The Jharkhand Staff Selection Commission, situated at F-49/50, Sector-III,
Dhurwa, PO-Dhurwa, PS-Jagarnathpur, District-Ranchi, PIN-834004
4. The Director General of Police, Jharkhand, at Project Building, Ranchi, PO-
Dhurwa, PS-Jagarnathpur, District-Ranchi
5. Director General, Home Guard, at Audrey House Complex, near Nepal
House, PO-Doranda, PS-Doranda, District-Ranchi, Jharkhand
... ... Respondents
With
W.P(S) No. 1492 of 2019
1. Sitesh Kumar Prajapati, aged about 31 years, son of Radha Krishna Prajapat,
resident of Ward No. 5, Village- Chapri, P.O.- Chapri, P.S.- Bhwanathpur,
District- Garhwa, Jharkhand.
2. Shiv Kumar Pasawan, aged about 37 years, son of Mahendra Ram, resident of
Ward No. 3, Village- Mukundpur Mayar, P.O.- Ketar, P.S.-Ketar, District-
Garhwa, Jharkhand.
80 W.P.(S) No. 6 of 2017 & analogous cases
3. Vijay Kumar Bharati, aged about 30 years, son of Jugeshwar Ram, resident of
Village- Jamuwa, P.O. Jamoy, P.S.- Nagar Untari, District- Garhwa,
Jharkhand.
4. Mansarowar Vishwakarma, aged about 32 years, son of Ramprasad
Vishwakarma, resident of Ward no. 6, Village- Pipardih, P.O.- Lamari Kala,
P.S.- Kandi, District- Garhwa, Jharkhand.
5. Krishna Kumar, aged about 31 years, son of Jay Shri Dhobi, resident of
Ward no. 9, Village-Navadih, P.O.- Ketar, P.S.- Bhawanathpur, Garhwa,
Jharkhand. ...Petitioners.
Versus
1. The State of Jharkhand through its Chief Secretary, having its office at
Project Building, Dhurwa, P.O. and P.S. Dhurwa, District Ranchi.
2. The Principal Secretary, Home Department, Govt. of Jharkhand, having its
office at Project Building, Dhurwa, P.O. and P.S. Dhurwa, District Ranchi.
3. The Director General of Police, Home Guard, having its office at Rajendra
Chowk, P.O. and P.S. Doranda, District Ranchi.
4. The Jharkhand Staff Selection Commission through its Secretary, having its
office at Kali Nagar, Chay Bagan, Sirkhatoli, Namkom, P.O. and P.S.
Namkom, District Ranchi.
5. The Examination Controller, Jharkhand Staff Selection Commission, having
its office at Kali Nagar, Chay Bagan, Sirkhatoli, Namkom, P.O. and P.S.
Namkom, District Ranchi. ... ... Respondents
With
W.P.(S) No. 1720 of 2019
1 . Sudhir Yadav, aged about 32 years, son of Sri Bhagwati Yadav, resident of
village-Chapri, P.O.-Udaypur, P.S. Ramkandi, District Garhwa, Jharkhand.
2. Sandip Kumar Baitha, aged about 34 years, son of Sri Chunni Baitha, resident
of village-Dumri, P.O. & P.S. Chainpur, District Palamau, Jharkhand.
3. Dilip Yadav, aged about 28 years, son of Sri Namhu Yadav, resident of village
Temrai, P.O. Semara, P.S. Chainpur, District Palamau, Jharkhand.
... ... Petitioners
Versus
1. The State of Jharkhand through the Chief Secretary, having its office at
Project Building, Dhurwa, PO & PS- Dhurwa, District-Ranchi
2. The Principal Secretary, Home Department, Govt. of Jharkhad, having its
office at Project Building, Dhurwa, P.O. and P.S. Dhurwa, District Ranchi.
3. The Director General of Police, Home Guard, having its office at Rajendra
Chowk, PO & PS-Doranda, District-Ranchi
4. The Jharkhadn Staff Selection Commission through its Secretary having its
office at Kali Nagar, Chay Bagan, Sirkhatoli, Namkom, P.O. and P.S.
Namkom, District Ranchi.
5. The Examination Controller, Jharkhand Staff Selection Commission, having
its office at Kali Nagar, Chay Bagan, Sirkhatoli, Namkom, P.O. and P.S.
Namkom, District Ranchi.
81 W.P.(S) No. 6 of 2017 & analogous cases
... ... Respondents
With
W.P(S) No. 1931 of 2019
1. Manoj Kumar Gorai, aged about 33 years, S/o- Sahdeo Gorao, R/o- Village-
Satanpur, PO- Satanpur, PS- Sector XII, District- Bokaro, Jharkhand.
2. Rajan Manjhi, aged about 32 years, S/o- Saheb Ram Manjhi, R/o- Village-
Ubardih, PO- Chilgaddah, PS- Jaridih, District- Bokaro, Jharkhand.
3. Virendra Kumar Hansda, aged about 32 years, S/o- Sri Ramjit Manjhi, R/o-
Village- Kojram, PO- Uttasara, PS- Petarwar, District-Bokaro Jharkhand.
4. Ram Nath Manjhi, aged about 31 years, S/o- Mohan Manjhi, R/o Village
Hardi-Haridih, PO- Araju, PS- Jaridih, District- Bokaro, Jharkhand.
5. Chandan Kisku, aged about 31 years, S/o- Gopal Manjhi, R/o- Village-
Beldih, PO- Arajo, PS- Jaridih, District- Bokaro, Jharkhand.
6. Panchan Manjhi, aged about 34 years, S/o- Darbari Manjhi, R/o- Village-
Koh, PO- Peterwar, PS- Peterwar, District- Bokaro, Jharkhand.
7. Kailash Prasad Hansda, aged about 32 years, S/o- Late Harendra Prasad
Manjhi, R/o- Village- Banchas Tola, Tipakh Beda, PO- Aanantpur, PS-
Jaridih, District- Bokaro, Jharkhand.
8. Ramjeet Murmu, aged about 33 years, S/o- Siyaram Murmu, R/o- Village-
Dugadha, Tola Beda Basti, PO & PS- Dugda, District- Bokaro, Jharkhand.
9. Sagun Hansda, aged about 32 years, S/o- Bileshwar Hansda, R/o- Village-
Beldih, PO- Aaraju, PS- Jaridih, District- Bokaro, Jharkhand.
10. Ramesh Murmu, aged about 31 years, S/o- Late Kunwar Murmu, R/o-
Village- Arari, PO- Chargi, PS- Petarwar, District- Bokaro, Jharkhand.
11.Ramjit Kisku, aged about 32 years, S/o- Late Madan Kisku, R/o- Village-
Poddag, PO & PS- Peterwar, District- Bokaro, Jharkhand.
12.Bhuneshwar Kumar Mahto, aged about 32 years, S/o- Arjun Mahto, R/o-
Village- Khairajara, PO- Ordona, PS- Peterwar, District- Bokaro, Jharkhand.
13.Sanjay Kumar Ghasi, aged about 27 years, S/o- Kaleshwar Ghasi, R/o-
Village- Tondra, PO- Bhaski, PS- Jaridih, District- Bokaro, Jharkhand.
...Petitioners
Versus
1. The State of Jharkhand, through the Chief Secretary, Government of
Jharkhand, at Project Building, Ranchi, PO-Dhurwa, PS- Jagarnathpur,
District- Ranchi.
2. The Home Secretary, Government of Jharkhand, at Project Building, Ranchi,
PO-Dhurwa, PS- Jagarnathpur, District- Ranchi.
3. The Jharkhand Staff Selection Commission, situated at F-49/50, Sector- III,
Dhurwa, P.O.-Dhurwa, P.S.- Jagarnathpur, District- Ranchi, Pin- 834004
4. The Director General of Police, Jharkhand, at Project Building, Ranchi, PO-
Dhurwa, PS- Jagarnathpur, District-Ranchi
5. Director General, Home Guard, at Audrey House Comlex, near Nepal
House, PO-Doranda, PS-Doranda, District-Ranchi, Jharkhand
82 W.P.(S) No. 6 of 2017 & analogous cases
...... Respondents
With
W.P.(S) No. 1990 of 2019
1 . Sanjay Kumar, aged about 29 years son of Shri Sukhdeo Prasad, Resident of
Vilage Meru, P.O. Meru (BSF), P.S. Muffasil, District Hazaribagh.
2. Ravi Kumar, ageda bout 30 yers son of Late Nandkishore Prasad, Resident of
village Meru, P.O. Meru (BSF), P.S. Muffasil, District Hazaribagh.
... ... Petitioners
Versus
1. The State of Jharkhand, through its Home Secretary, having its office at 1 st
Floor, Project Building, P.O. & P.S. Dhurwa, District Ranchi.
2. Director General of Police, having its office at Police Headquarters, HEC,
P.O. & PS. Dhurwa, District Ranchi.
3. Superintendent of Police, Hazaribagh, P.O. P.S. & District Hazaribagh.
4. Superintendent of Police, Giridih, P.O., P.S. & District Giridih.
5. The Jharkhand Staff Selection Commission, situated at F-49/50, Sector-III,
Dhurwa, PO-Dhurwa, PS-Jagarnathpur, District-Ranchi, PIN-834004
6. Controller of Examination, Jharkhand Staff Selection Commission having its
office at F-49/50, Sector-III, P.O. & P.S. Dhurwa, District Ranchi.
... ... Respondents
With
W.P.(S) No. 3413 of 2019
1 . Balram Thakur, aged about 30 years son of Janardan Thakur, resident of
village-Kaburtar Kaopi, P.O.-Charan, P.S.-Sahebganj, District-Sahebganj.
2. Rakesh Sharma, aged about 30 years, son of Late Ram Ratan Sharma,
resident of village-Habibpur, P.O. & P.S.-Sahibganj, District- Sahibganj.
3. Pankaj Kumar Rabidash, aged about 31 years, son of Saryug Rabidash,
resident of village-Saknugarh, P.O. & P.S.-Sahibganj, District Sahibganj.
4. Jitendra Kumar Rajak, aged about 37 years, son of Bullu Rajak, resident of
village-Bengoli Tola Dusad Para Sahibganj, P.O. & P.S. Sahibganj, Distt.-
Sahibganj.
5. Rakesh Kumar Yadav, aged about 30 years, son of Mahesh Prasad Yadav,
resident of village- Pokhariya, P.O. & P.S. -Jiswawari, Distt.- Sahebganj.
6. Md. Ferujuddin, aged about 31 years, son of Md. Sarfuddin, resident of
village- Mazhartola, P.O.-Sahibganj, P.S. Jirwawari, Distt.-Sahibganj.
7. Prem Kumar Sah, aged about 33 years, son of Hira Lal Saha, resident of
village-Kumar Pur, P.O. Bartolla, P.S. Ranga, Distt. Sahibganj.
8. Thomash Tuddu, aged about 29 years, son of Maikil Tuddu, resident of
village- Lakhipur, P.O. Lakhipur, P.S. Ranga, Distt. Sahibganj.
9. Md. Imtijaz Ansari, aged about 31 years son of Md. Kasim, resident of
village-Sakrugazh, P.O & P.S.- Sahibganj, Distt.- Sahibganj.
10. Surendra Yadav, aged about 31 years, son of Late Duwarika Yadav, resident
of village-Kabuttar Khapi, P.O. Chanan, P.S. Jirwawari, Distt. Sahibganj.
83 W.P.(S) No. 6 of 2017 & analogous cases
11. Santosh Kumar Choudhary, aged about 31 years, son of Mahendra
Choudhary, resident of village- Nayatola, P.O. & P.S. Sahibganj, Distt.
Sahibganj.
12. Krishna Nand Yadav, aged about 30 years, son of Sripati Yadav, resident of
village-Chota Jirwawari, P.O. Chanan, P.S. Jirwawari, Distt. Sahibganj.
13. Pardeep Roy, aged about 34 years, son of Laxman Roy, resident of village-
Kamal Tola, P.O. & P.S. Sahibganj, Distt. Sahibganj.
14. Jitendra Kumar Yadav, aged about 31 years, son of Bhola Yadav, resident of
village- Chota Panchgar Jirwawari, P.O. & P.S. Jirwawari, Distt. Sahibganj.
15. Manish Kukmar Yadav, aged about 29 years, son of Late Parbhu Nath
Yadav, resident of village-Khabuttar Khopi, P.O. & P.S.-Jirwawari, Distt.
Sahibganj.
16. Pappu Yadav, aged about 31 years, son of Kailash Yadav, resident of village-
Khabuttar Khopi, P.O. Chanan, P.S. Jirwawari, Distt. Sahibganj.
17. Rupachand Marandi, aged about 32 years, son of Betka Marandi, resident of
village- Labri, P.O. & P.S. Labri Barhet, Distt. Sahibganj.
18. Hopna Murmu, aged about 32 years son of Sital Murmu, resident of village-
Moti Pahari, P.O. & P.S. Borio, Distt. Sahibganj.
19. Hopna Soren, aged about 37 years, son of Babu Ram Soren, resident of
village- Bara Dighi, P.O. & P.S. Barttala, Distt. Sahibganj.
20. Sushil Hembram, aged about 28 years, son of Charan Hembram, resident of
village-Bara Dighi, P.O. Bara Digihi, P.S. Ranga, Distt. Sahibganj.
21. Surdash Kisku, aged about 38 years, son of Etbar Kisku, resident of village-
Sibapahar, P.O. Bartala, P.S. Ranga, Distt. Sahibganj.
22. Fransis Tudu, aged about 38 years, son of Gari Tudu, resident of village-
Simra Mandro, P.O. Mandro, P.S. Mirja Chouki, Distt. Sahibganj.
23. Saheb Hembram, aged about 30 years, son of Jaici Hembram, resident of
village-Parash Bora, P.O. Karampurato, P.S. Tolzori, Distt. Sahibganj.
24. Chunu Marandi, aged about 37 years, son of late Pusha Marandi, resident of
village-Mahkup Bara dighi, P.O. & P.S. Ranga, Distt. Sahibganj.
25. Suleman Hasda, aged about 30 years, son of Sim Hasda, Resident of village-
Chapujan, P.O. Raniram, P.S. Bartala, Distt. Sahibganj.
26. Bablu Kishu, aged about 27 years, son of Babulal Kishku, resident of
village-Labri Karamtola, P.O. Labri, P.S. Barhat, Distt. Sahibganj.
27. Suman Kumar Hembram, aged about 30 years, son of Shibu Hembram,
resident of village- Chota Kendwa, P.O. Mandro, P.S. Mirjachuka, Distt.
Sahibganj.
28. Md. Sabir Hassun, aged about 31 years, son of Md. Wahid Ali, resident of
village-Moti Jharna, P.O. & P.S. Taljhari, Distt. Sahibganj.
29. Deena Murmu, aged about 40 years, son of Shanjhla Murmu, resident of
village- Gangti, P.O. Bhogaiya, P.S. Mirjachoki, Distt. Sahibganj.
30. Laxman Kishku, aged about 30 years, son of Munshi Kishku, resident of
village-Hrish Chand Puri, P.O. & P.S. Panchkatiya, Distt. Sahibganj.
84 W.P.(S) No. 6 of 2017 & analogous cases
31. Ramdash Soren, aged about 31 years, son of Pandu soren, resident of
village-Pokhla Chashjuma, P.O. Porio, P.S. Boria, Distt. Sahibganj.
32. Madan Murmu, aged about 32 years, son of Singrai Murmu, resident of
village-Elaki Borbandha, P.O. Barhet, P.S. Barhet, Distt. Sahibganj.
33. Mangal Kishku, aged about 31 years, son of Babuji Kishku, resident of
village- Khutana, P.O. Barmashiya, P.S. Barhat, Distt. Sahibganj.
34. Naiki Murmu, aged about 36 years, son of Shalhoj Murmu, resident of
village- Panch Katiya, Santhali, P.O. Barmashiya, P.S. Barhat, Distt.
Sahibganj.
35. Chota Lakhan Tudu, aged about 30 years, son of Sufal Tudu, resident of
village-Moti Jharna, P.O. & P.S. Boria, Distt. Sahibganj.
36. Anil Yadav, aged about 29 years, son of Bramdev Yadav, resident of village-
Sakrugarh, P.O. Kabutar Khopi Chanan, P.O. & P.S. Jirwawari, Distt.
Sahibganj.
37. Soni Devi, aged about 32 years, husband of Chote Lal Bediyea, resident of
village-Hesla, P.O. & P.S. Ramgarh, Distt. Ramgarh.
38. Teju Rajak, aged about 30 years, son of Bhadru Rajak, resident of village-
Sutri, P.O. Sutri, P.S.Gola, Distt. Ramgarh.
39. Kumari Baby, aged about 30 years, wife of Awdhesh Kumar, resident of
Balsagra, P.O. Balsagra, P.S. Mandu, Distt. Hazaribagh.
40. Shatrughan Prasad, aged about 30 years, son of Late Nageshwar Mahto,
resident of Chaingada, P.O. Chaingada, P.S. Patratu, Distt. Ramgarh.
... ... Petitioners
Versus
1. The State of Jharkhand through its Chief Secretary, having its office at 1 st
Floor, Project Building, PO & PS-Dhurwa, Distt-Ranchi
2. Director General of Police having its office at Police Headquarters, HEC, PO
& PS-Dhurwa, Distt-Ranchi
3. The Superintendent of Police, having its office at Sahebganj, PO, PS & Distt-
Sahebganj
4. The Superintendent of Police, having its office at Lohardaga, PO, PS &
Distt-Lohardaga
5. The Superintedent of Police, having its office at Simdega, PO, PS & Distt-
Simdega
6. The Superintendent of Police, having its office at Plamau, PO, PS & District-
Palamau
7. The Superintendent of Police, having its office at Garhwa, PO, PS & Distt-
Garhwa
8. The Superintendent of Police, having its office at Saraikela Kharsawan, PO,
PS & Distt-Saraikela Kharsawan
9.. The Superintendent of Police, haing its office at Ranchi, PO, PS & Distt-
Ranchi
10. The Jharkhand Staff Selection Commssion, through its Secretary having its
85 W.P.(S) No. 6 of 2017 & analogous cases
office at F-49/50, Sector-III, PO & PS-Dhurwa, Distt-Ranchi
11. The Controller of Examination, Jharkhand Staff Selection Commssion
having its office at F-49/50, Sector-III, PO & PS-Dhurwa, Dist-Ranchi
... ... Respondents
With
W.P.(S) No. 4143 of 2019
1 . Samundri Kumari, aged about 29 years Daughter of Mahendra Prasad Mehta,
wife of Raj Kumar Mehta, Resident at Tilaidih, P.O. Surajpura, P.S - O.P.
Padma, District Hazaribagh Jharkhand.
... ... Petitioner
Versus
1. The State of Jharkhand,
2. The Secretary, Personnel, Administration, Reforms and Rajbhasa Department,
Officiated at Project Building, govt. of Jharkhand, P.O. and P.S. Dhurwa,
District Ranchi.
3. The Jharkhand Staff Selection Commission, situated at F-49/50, Sector-III,
Dhurwa, PO-Dhurwa, PS- Dhurwa, District-Ranchi, PIN-834004
4. The Secretary, Staff Selection Commission, Officiated at Kalinagar,
Chaybagan, Sirkhatoli, P.O. and P.S. Namkum, District Ranchi, Jharkhand.
... ... Respondents
With
WP(S) 961 of 2020
1) Sonu Kumar Jha, R/o Vill-Ghat Dumaria, PO-Ghat Dumaria, PS-Godda
Dist-Godda
2) Roki Singh, R/o Nainatand, PO Tenughat, PS Gomia, Dist Bokaro
3) Anand Pandey, R/o Dugda Basti, PO Fuljharia, PS-Bokaro, Dist Bokaro
4) Mahesh Bediya, R/o Vill and PO Nawagarh, PS Sikidri, Dist Ranchi
5) Tulsi Das Pramanik, R/o Vill-Paraidih, PO Janumpiri, PS Tamar, Dist
Ranchi
6) Ajit Kumar Yadav, R/o and PO Bajitpur, PS Meharma, Dist Godda
7) Harihar Isngh, R/o Sakrigali Ashram, PO Sahibganj PS Sahibganj-M Dist
Sahibganj
8) Mithun Kumar Singh, R/o- and PO Mahadevganj PS and Dist Sahibganj
... ... Petitioners
Versus
1) State Of Jharkhand through Secretary Home Jail and Disaster
Management, Office At 1st Floor Project Building, PO and PS Dhurwa Dist
Ranchi
2) Secretary Personnel Administrative Reforms And Rajyabhasha
Department, Office At Nepal House, PO and PS Doranda, Dist Ranchi
3) Jharkhand Armed Police Through Its Deputy Inspector General Of Police,
Office At Forest Officers Colony, PO and PS Doranda, Dist Ranchi
4) The Jharkhand Staff Selection Commission through Its Chairman,
86 W.P.(S) No. 6 of 2017 & analogous cases
Office At Chaibagan Kalinagar, PO and PS Namkom, Dist Ranchi
5) Secretary Jharkhand Staff Selection Commission, Office At Chaibagan
Kalinagar, PO and PS Namkom, Dist Ranchi
6) Controller Of Examination Jharkhand Staff Selection Commission, Office
At Chaibagan Kalinagar, PO and PS Namkom, Dist Ranchi
.... ... Respondents
With
WP(S) No.1231 of 2020
1) Nitesh Kumar, R/o Ward No 10 Koilwar Bhojpur, PO PS Bhojpur Dist
Bhojpur Bihar
2) Nalit Prakash Mahto, R/o Vill Ulilohar PO Ulilohar PS Tamar Dist
Ranchi
3) Mohan Prasad, R/o Devkuli PO PS Devkuli Dist Hazaribagh
4) Naresh Kumar, R/o 14 Near Shiv Mandir Chowk Alagdih PO Soki PS
Mayurhand Dist Chatra
5) Shibu Kumar Rana, R/o Vill Mahesha PO Mandhania PS Mayurhand
Dist Chatra
6) Kalpana Kumari, R/o Vill Umedanda PO Umedanda PS Burmu Dist
Ranchi
7) Rahmat Ali, R/o Marha Barhora PO PS Bhojpur Dist Bhojpur
8) Raman Kumar Upadhyay, R/o Babhangawan PO and PS Bhabhangawan
Dist Bhojpur Bihar
9) Sarguna Kumari, R/o Vill Goriya Karma PO PS Padma Dist Hazaribagh
10) Harsh Raj, R/o Vill Dikshini Dumari PO PS Dumari Dist Samastipur
Bihar
11) Bharat Chandra Mahto, R/o Vill Kumardaga PO Kumaraga
PSPindrajora Dist Bokaro
12) Ambuj Kumar Mahto, R/o Vill Kumardaga PO Kumaraga PS Pindrajora
Dist Bokaro
13) Pintu Kumar, Vill Kaithi Siro PO and PS Kaith Siro Dist Aurangabad
Bihar
14) Avinash Kumar Pandey, Near Shiv Mandir Yadav Mohalla PO and PS
Hariharpur Dist Dhanbad
15) Amit Kumar, Vill and PO Tarar Ps Daudnagar Dist Aurangabad Bihar
16) Vishnu Kumar Saw, At PO and PS Pirtand Dist Giridih
17) Dilip Kumar, At And PO Gopalpur Ps Kanch Dist Gaya
18) Parvati Kumari Sahu, Vill PO and PS Nigni Dist Lohardaga
19) Manoranjan Kumar, Vill Dulapur PO and PS Dulaur Dist Bhojpur Bihar
20) Sonu Kumar Yadav, Vill Abandan Urf Bairan PO and PS Abandan Urf
Bairan Dist Ghazipur Bihar
21) Sanjeet Kumar Yadav, Devkathia PS Rasalpur Dist Gazipur Uttar
Pradesh
87 W.P.(S) No. 6 of 2017 & analogous cases
22) Ankesh Chauhan, Vill Khandbihari Po Rataitha Ps Havely Dist Munger
23) Matendra Kumar, At PO and PS Saraiyan Dist Bhojpur Bihar
24) Chandan Kumar Gupta, Vill PO and PS Keshwan Dist Bhojpur Bihar
25) Krishna Kumar, Vill And PO Maryhane PS Gawan Dist Giridih
26) Surendra Kumar, At And PO Krishnagarh Ps Barhara Dist Bhojpur
Bihar
27) Imran Miyan, Pani Pakri West Champaran Po Pipra Ps Pakri Dist West
Champaran Bihar
28) Rashmi Devi, Vill Jalaun PO and PS Jalaun Ukon Dist Uttar Pradesh
29) Himanshu Kumar, At PO and PS Nardiganj Dist Nawada Bihar
30) Paritosh Kumar, At And PO Sasbahna PS Kasar At And Dist Sheikhpura
31) Jitendra Kumar, Vill Chandanpur PO Chandapar PS Ashthawan Dist
Nalanda
32) Mithilesh Kumar, Vill Kadiyali PO and PS Kadiyali Kurd Dist
Aurangabad Bihar
33) Nitish Kumar, Ward No 10 Koilwar At PO and PS Bhojpur Bihar
34) Lalbihari Kumar, Vill Budhhaul PO Bakrour PS Bodhgaya Dist Gaya
Bihar
35) Barun Kumar, Vill PO and PS Rupew Dist Nawada Bihar
36) Rampravesh Kumar, Near Ranisati Mandir PO and PS Karkend Bazar
Dist Dhanbad
37) Indradev Rajak, Ward No 9 Bhondo PO and PS Chandwara Dist
Koderma
38) Arun Kumar, Vill And PO Dahiyari Ps Parasbani Dist Bokaro
39) Alok Kumar, Vill And PO Sarwapur Ps Mahendiya Dist Arwal Bihar
40) Sandeep Kumar, Vill Sidhipur PO and PS Siddhipur Dist Patna Bihar
41) Radha Kumari, Near Durga Mandir PO Kusunda PS Kendduadih Dist
Dhanbad
42) Rama Kumari, Vill And PO Karon PS Karogram Dist Deoghar
43) Laduray Purty, Vill And PO Binda PS Murhu Dist Khunti
44) Vikrant Kumar, At PO and PS Mohammadganj Dist Palamau
45) Suman Kumari, Vill Kashinagar PS Daltonganj PO Redma Dakshini
Dist Palamau
46) Sangita Kumari, R/o Pandra PO Pandra Ps Rud Dist Latehar
47) Kiran Kumari, R/o Vill Turigara Po Turigara Ps Rania Dist Khunti
48) Harish Chandra Laguri, R/o Vill Balandia Toli Makhiya Toli Ps
Balandia Ps Satiburu Jhinkpani Dist West Singhbhum
49) Manohar Kerketta, PO Jamgai Ps Chainpur Dist Gumla
50) Madan Mahli, R/o Kulhi PO and PS Kulhi Dist Ranchi
51) Pappu Kumar, R/o Jagadishpur Po Jagadispur Ps Sarawan Dist Rohtas
Bihar
52) Shanti Devi, R/o Vill Tetri Po Tetri Ps Namkum Dist Ranchi
88 W.P.(S) No. 6 of 2017 & analogous cases
53) Pallavi Ekka, R/o Vill Burhakhukhra Po Burhakhukra Ps Mandar Dist
Ranchi
54) Ranjita Hassa Purty, R/o Vill Keura Po Keura Ps Sarwada Dist Khunti
55) Anupama Kumari, R/o Vill Konmerla PO and PS Kanmerla Dist
Simdega
56) Sunil Ravidas, R/o Vill Punai Po Punai Ps Punai Dist Hazaribagh
57) Sudhir Kumar Yadav, R/o Vill And Po Barki Dhamrai Ps Jainagar Dist
Koderma
58) Rajkumar Kushwaha, R/o Vill Darha Po Darha Ps Ichak Dist
Hazaribagh
59) Sonu Kumar, R/o Vill Rataitha Po Rataitha Ps Haveli Dist Munger
Bihar
60) Baijnath Prasad, R/o Vill Koiridih Po Koiridih Ps Sariya Dist Giridih
61) Basant Kumar Verma, R/o Vill Khurajiyo PO Khurajiyo Ps Birni Dist
Giridih
62) Amit Tiwari, R/o S N Yadav Hospital Birga Colony Karam Toli Po
Lalpur Ps Lalpur Dist Ranchi
Versus
1) State Of Jharkhand Through Secretary Home Jail And Disaster
Management, Office At 1st Floor Project Building PO and PS Dhurwa Dist
Ranchi
2) Secretary Personnel Administrative Reforms and Rajyabhasha
Department, Office At Nepal House PO and PS Doranda Dist Ranchi
3) Jharkhand Armed Police Through Its Deputy Inspector General Of
Police, Office At Forest Officers Colony PO and PS Doranda Dist Ranchi
4) The Jharkhand Staff Selection Commission Through Its Chairman,
Office At Chaibagan Kalinagar PO and PS Namkom Dist Ranchi
5) Secretary Jharkhand Staff Selection Commission, Office At Chaibagan
Kalinagar PO and PS Namkom Dist Ranchi
6) Controller Of Examination Jharkhand Staff Selection Commission,
Office At Chaibagan Kalinagar PO and PS Namkom Dist Ranchi
... ... Respondents
With
W.P(S) No. 267 of 2021
1. Abinash Kumar, Aged about- 25 years, S/o Sada Nand Mandal, Residing of
Village - 102, Ward No.3, Jagarnath Mandir Road, Saraikella P.O
Saraikella, P.S Saraikella, District - Saraikella, Jharkhand.
2. Pankaj Kumar, Aged about- 25 years, Son of- Pramod Kumar, Residing of
Saidalli, P.O Pahui, District - Nalanda, Bihar.
...... Petitioners
Versus
89 W.P.(S) No. 6 of 2017 & analogous cases
1. State of Jharkhand through Secretary, Home Jail and Disaster Management
having its office at 1st Floor, Project Building, P.O.& P.S. Dhurwa, Dist
Ranchi.
2. Secretary Personnel Administrative Reforms and Rajyabhasha Department
having its office at Nepal House P.O.& P.S. Doranda, Dist Ranchi.
3. Jharkhand Armed Police, through its Deputy Inspector General of Police,
having its office at Forest Officers' Colony, P.O.P.S. Doranda, Dist Ranchi.
4. The Jharkhand Staff Selection Commission through its Chairman having its
office at Chaibagan, Kalinagar P.O.& P.S. Namkom, Dist Ranchi.
5. Secretary, Jharkhand Staff Selection Commission having its office at
Chaibagan, Kalinagar P.O.&P.S. Namkom, Dist Ranchi.
6. Controller of Examination, Jharkhand Staff Selection Commission having its
office at Chaibagan, Kalinagar P.O.&P.S. Namkom, Dist Ranchi.
........ Respondents
With
W.P.(S) No. 4241 of 2021
1 . Laxmi Hansda, aged about 31 years D/o Sri Ram Cahndra Hansda, W/o Sri
Hemant Soren R/o Village Murakati, P.O. Barajuri, P.S. Ghatsila, District
East Singhbhum (Jharkhand), Pin Code-832303.
2. Urmila Besra, aged about 32 years D/o Sri Dhiren Besra, W/o Manoj Hansda,
R/o Village Sarjamda Bandhtola, P.O. Sarjamda, P.S. Parsudih, District East
Singhbhum, Jharkahnd, Pin Code-831002. .. ... Petitioners
Versus
1. The State of Jharkhand, through the Chief Secretary, Government of
Jharkhand, at Project Building, Ranchi, PO-Dhurwa, PS-Jagarnathpur,
District-Ranchi
2. The Home Secretary, Government of Jharkhand, at Project Building, Ranchi,
PO-Dhurwa, PS-Jagarnathpur, District-Ranchi
3. The Jharkhand Staff Selection Commission, situated at F-49/50, Sector-III,
Dhurwa, PO-Dhurwa, PS-Jagarnathpur, District-Ranchi, PIN-834004
4. The Director General of Police, Jharkhand, at Project Building, Ranchi, PO-
Dhurwa, PS-Jagarnathpur, District-Ranchi
5. Director General, Home Guard, at Audrey House Complex, Near Nepal
House, PO-Doranda, PS-Doranda, District-Ranchi, Jharkhand
... ... Respondents
With
W.P.(S) No. 4990 of 2021
1. Angad Yadav, aged about 32 years son of Suneshwar Yadav, Resident of
Village Rahan Bigha, P.O. Satbahini, P.s. Pandu, Distt. Palamau.
2. Surendra Yadav, aged about 33 years son of Munshi Yadav, Resident of Ward
No. 2, Village Tahle, P.O. & P.S. Chiniya, Distt. Garhwa.
... ... Petitioners
Versus
90 W.P.(S) No. 6 of 2017 & analogous cases
1. The State of Jharkhand,
2. The Secretary, Department of Home, Jail and Disaster Management, Project
Bhawan, P.O. & P.S. Dhurwa, Distt. Ranchi.
3. The Secretary, Department of Personnel, Administrative Reforms and
Rajyabhasha, Project Bhawan, P.O. & P.S. Dhurwa, Distt. Ranchi.
4. The Director General of Police, having its office at Project Bhawan, P.O. &
P.s. Dhurwa, Distt. Ranchi.
5. The Jharkhand Staff Selection Commission through its Secretary having its
office at Chaibagan, Kalinagar, P.O. & P.S. Namkom, Distt. Ranchi.
6. Jharkhand Armed Police, through its Deputy Inspector General, having its
office at Forest Officers Colony, P.O. & P.s. Doranda, Distt. Ranchi.
... ... Respondents
With
W.P.(S) No. 117 of 2023
1 . Vicky Kumar, aged about 29 years, son of Ganesh Prasad Nonia, resident of
Jay Ram Nagar Barwadih, P.O. & P.s. Giridih, Distt. Giridih Jharkhand.
2. Ravi Prakash, aged about 27 years son of Supal Yadav, resident of Satsang
Nagar, P.O. & P.S. Godda, Distt. Godda Jharkhand.
3. Mithelesh Kuamr, aged about 32 years son of Gurucharan Mandal, resident of
Satsang Nagar, Near Satsang Mandir, P.O. & P.S. godda, Distt. Godda
Jharkhand.
4. Ajay Mishra, aged about 30 years son of Anil Mishra, resident of Joshi
Colony Lakrakhanda, P.O. Marafari, P.S,. Bokaro Steel City, Dist. Bokaro
Jharkhand. ... ... Petitioners
Versus
1. The Secretary, Department of Home, Jail and Disaster Management, Project
Bhawan, P.O. & P.S. Dhurwa, Distt. Ranchi.
2. The Secretary, Department of Personnel, Administrative Reforms and
Rajyabhasha, Project Bhawan, P.O. & P.S. Dhurwa, Distt. Ranchi.
3. The Director General of Police, having its office at Project Bhawan, P.O. &
P.S. Dhurwa, Distt. Ranchi.
4. The Jharkhand Staff Selection Commission through its Secretary having its
office at Chaibagan, Kalinagar, P.O. & P.S. Namkom, Distt. Ranchi.
5. The Controller of Examination, Jharkhand Staff Selection Commission,
having its office at Chai Bagan, Kali Nagar, P.O. & P.S. Namkom, Distt.
Ranchi, Jharkhand. ... ... Respondents
With
W.P.(S) No. 96 of 2024
1 . Mohit Kumar, s/o Bhola Prasad, aged about 28 years, resident of Quarter
No.73/2, B type Railway Colony, Adityapur, PO-Adityapur, PS-Adityapur,
District-Seraikella-Kharsawan, Jharkhand
2. Puja Kumari, daughter of Bhaskar Pandey, aged about 26 years, resident of
Village-Tiljori, PO-Bhojpur, PS-Devipur, District-Deoghar, Jharkhand
91 W.P.(S) No. 6 of 2017 & analogous cases
3. Sony Kumari, wife of Rajendra Kumar Gupta, aged about 32 years, resident
of Village & PO-Gangpur, PS-Giddaur, District-Chatra, Jharkhand
4. Amita Xalxo, daughter of Kishore Xalxo, aged about 31 years, resident of
Village-Bahera Toli, PO-Raidanda, PS-Mahuadand, District-Latehar,
Jharkhand
5. Suchita Toppo, daughter of Waltar Toppo, aged about 34 years, resident of
Village- Mahuadanr, Tewahi, Hami Khas, PO & PS-Mahuadand, District-
Latehar, Jharkhand
6. Asrita Kumari, wife of Basant Kumar Kushwaha, aged about 28 years,
resident of Village-Barawadih, PO & PS-Pathalgada, District-Chatra,
Jharkhand
7. Anju Kumari, wife of Arun Kumar Kushwaha, aged about 32 years, resident
of Village & PO & PS-Pathalgara, District-Chatra, Jharkhand
8. Archna Kumari, daughter of Kuldeep Yadav, aged about 26 years, resident of
Village-Nongaon, PO & PS-Pathalgada, District-Chatra, Jharkhand
9. Chandan Kumar Gupta, s/o Gulab Sao, aged about 25 years, resident of
Village & PO-Duwari, PS-Giddaur, District-Chatra, Jharkhand
10. Chhotu Kumar Gupta, s/o Mahendra Saw, aged about 24 years, resident of
Village & PO-Duwari, PS-Giddaur, District-Chatra, Jharkhand
11. Savita Kumari, wife of Kailash Dangi, aged about 30 years, resident of
Village-Dhodhi, PO-Mandhniya, PS-Mayurhand, District-Chatra, Jharkhand
12. Sonam Kumari, wife of Ranjit Rana, aged about 32 years, resident of
Village-Ladiya, PO-Kolhaiya, PS-Rajpur, District-Chatra, Jharkhand
13. Ganita Kumari, wife of Kauleswar Dangi, aged about 28 years, resident of
Village-Lemboiya, PO & PS-Pathalgada, District-Chatra, Jharkhand
14. Sarita Kumari @ Sarita Devi, wife of Sukhdeo Rana, aged about 32 years,
resident of Village-Belhar, PO-Nawadih Damaul, PS-Pathalgara, District-
Chatra, Jharkhand
15 Md. Shahid Raza, s/o Nasim Ansari, aged about 28 years, resident of Quarter
No.120, NTS Barkakana Ghutuwa, PO-Barkakana, PS-Patratu, District-
Ramgarh, Jharkhand
16. Mukesh Kumar Mahto, s/o Rajeshwar Mahto, aged about 28 years, resident
of Near Hanuman Mandir, Gandkey, PO-Gandkey, PS & District-Ramgarh,
Jharkhand
17. Anand Mohan, s/o of Vinay Singh, aged about 28 years, resident of Village-
Ukrid, PO-Soso, PS-Rajrappa, District-Ramgarh, Jharkhand
18. Kedar Mahto, s/o Jibram Mahto, aged about 27 years, resident of Village &
PO-Gandke, PO-Gandke, PS & District-Ramgarh, Jharkhand
19. Ajay Kumar, s/o Bahali Mahto, aged about 29 years, resident of Village-
Murram Kala, Ramgarh, Cantt, PO-Gosa, PS-Ramgarh, District-Ramgarh,
Jharkhand
20. Ashok Kumar Mahto, s/o Kamal Mahto, aged about 26 years, resident of
Village-Lolo, PO-Gandke, PS-Rajrappa, District-Ramgarh, Jharkhand
21. Kanchan Mahto, s/o Shivcharan Mahto, aged about 26 years, resident of
92 W.P.(S) No. 6 of 2017 & analogous cases
Village-Gandkey, PO-Gandkey, PS & District-Ramgarh, Jharkhand
22. Ranjeet Kumar, s/o Tikeshwar Mahto, aged about 26 years, resident of
Village-Murram Kala, PO-Gosa, PS-Ramgarh, District-Ramgarh, Jharkhand
23. Chandan Kumar, s/o Chhuinu Mahto, aged about 26 years, resident of
Village-Lolo, PO-Gandke, PS-Rajrappa, District-Ramgarh, Jharkhand
24. Rajkishor Mahto, s/o Ghanu Mahto, aged about 32 years, resident of Mahto
Tola, Teliyatu Barkakana, PO-Barkakana, PS-Patratu, District-Ramgarh,
Jharkhand
25. Sawan Kumar, s/o Ram Adhin, aged about 27 years, resident of Village-
Serad, PO-Karni, PS-Itkhori, District-Chatra, Jharkhand
26. Sima Kumari, wife of Jagdish Kumar, aged about 32 years, resident of-
Rajrappa Road, PO-Sandi, PS-Rajrappa, District-Ramgarh, Jharkhand
27. Sushila Kumari, wife of Panalal Mahto, aged about 29 years, resident of
village-Kankebar, PO-Gosai, PS-Ramgarh, District-Ramgarh, Jharkhand
28. Mantu Munda, s/o Bangali Munda, aged about 32 years, resident of Village-
Bagrai, PO-Potamdag, PS-Ramgarh, District-Ramgarh, Jharkhand
29. Mohammad Nazish Ahmad, s/o Mohammad Sayeed Ahmad, aged about 31
years, resident of Village-Netaji Road Dushadh Mohalla, Ward No.03,
PO+PS-Ramgarh, District-Ramgarh, Jharkhand
30. Priyanka Kumari, daughter of Ajay Kumar Dangi, aged about 26 years,
resident of Village- Barwadih, PO+PS-Pathalgada, Barwadih alias
Nimekhap, District-Chatra, Jharkhand
31. Anshuraj Kumar, s/o Vijay Kumar Dangi, aged about 25 years, resident of
Village-Tetariya, PO+PS-Pathalgada, Tetariya, District-Chatra, Jharkhand
32. Sudha Devi, daughter of Shankar Singh, aged about 31 years, resident of
Village-Tonatoand, Tonatanr, PO & PS-Itkhori, District-Chatra
33. Priyanka Kumari, daughter of Ram Lakhan Sahu, aged about 23 years,
resident of Village-Potam, Kashimahua, PO & PS-Lawalong, Chatra,
Jharkhand
... ... Petitioners
Versus
1. The State of Jharkhand, through the Chief Secretary, Government of
Jharkhand, having its office at Project Building, Dhurwa, PO & PS-Dhurwa,
Town & District-Ranchi
2. The Principal Secretary, Department of Home, having its office at Project
Building, Dhurwa, PO & PS-Dhurwa, Town & District-Ranchi
3. The Director General of Police, Jharkhand, having its office at Police
Headquarter, near Project Building, Dhurwa, PO & PS-Dhurwa, Town &
District-Ranchi
4. The Director General, Home Guard, having its office at Rajendra Chowk, PO
& PS-Doranda, District-Ranchi, Jharkhand
5. Jharkhand Staff Selection Commission through its Chairman, having its
office at Kalinagar, Chaibagan, Namkom, PO & PS-Namkom, Town &
District-Ranchi
93 W.P.(S) No. 6 of 2017 & analogous cases
6. The Secretary, Jharkhand Staff Selection Commission, having its office at
Kalinagar, Chaibagan, Namkom, PO & PS-Namkom, Town & District-
Ranchi
7. The Controller of Examination, Jharkhand Staff Selection Commission,
having its office at Project Kalinagar, Chaibagan, Namkom, PO & PS-
Namkom, Town & District-Ranchi ... ... Respondents
With
W.P.(S) No. 205 of 2024
1. Pankaj Kumar Sinha, Aged about-38 years, Son of Baijnath Prasad,
Residence of Mathura Bagan Garabasa, Near Hanuman Mandir, P.O+P.S-
Gulmuri, Dist- Purbi Singhbhum, Jharkhand
2. Harekrishna Singh, Aged about-35 years, Son of Ashok Singh, Residence of
Jharkhand Nagar, Parsudih, Near Bazar Samiti, Parsudih, Golmuri-cum-
Jugsalai, P.O+P.S- Tatanagar, Dist- East Singhbhum, Jharkhand
3. Sanjeev Kumar, Aged about-41 years, Son of Sri Vishnudev Singh,
Residence of Gaud Basti, Mango, Sri Krishna Nagar, P.O- Mango, P.S-
Mango, District- East Singhbhum, Jamshedpur.
4. Krishna Kumar, Aged about-35 years, Son of Gyan Chandra Prasad, New
Ulidih, Shiv Mandir Road, P.O- Mango, P.S- Mango, District- East
Singhbhum, Jamshedpur.
5. Mritunjay Mishra, @ Mrityunjay Kumar Mishra Aged about-36 years, Son
of Ram Kumar Mishra, Residence of Krishna Nagar Gour Basti, Mango,
P.O- Mango, P.S- Mango, District- East Singhbhum, Jamshedpur.
6. Jitendra Kumar, Aged about-34 years, Son of Nand Kumar Thakur,
Residence of H.No. 9 Lohra, Basti, Vidyapati Nagar,
Near Hari Mandir, P.O- Baridih, P.S.- Sidgoda, Dist- Purbi Singhbhum,
Jharkhand
7. Mukta Lal Mahato, Aged about-37 years, Son of Rajani Kant Mahato,
Residence of Lachhipur, P.O+P.S- Jharkhand Lachipur, Dist- East
Singhbhum,
8. Aditya Kumar Singh, Aged about-35 years, Son of Shashi Bhushan Singh,
Residence of Near DBC, Sarjamda Nidhir Tola, P.O- Sarjamda, P.S-
Parsudih, Golmuri-cum-Jugsalai, Dist- East Singhbhum, Jharkhand
9. Chhotak Kumar Pandey, Aged about-36 years, Son of Sarju Pandey,
Residence of Road No.1, Bagbera Colony, P.O- Tatanagar, P.O+P.S-
Bagbera, Dist- East Singhbhum, Jharkhand
10. Vinod Kumar, Aged about-36 years, Son of Ram Dhani Prasad, Residence of
Shanko Sai, Road No. 5, P.O+P.S- M.G.M, Medical College, Dist- Purbi
Singhbhum, Jharkhand
11. Baski Kumar Dubey, Aged about-35 Years, Son of Shyam Nandan Dubey,
Residence of Manifit Bazar, Oriya Basti, P.O+P.S- Telco, Dist- Purbi
Singhbhum, Jharkhand
12. Ajay Kumar Yadav, Aged about-36 years, Son of Kaleshwar Yadav,
94 W.P.(S) No. 6 of 2017 & analogous cases
Residence of Bagdigi Basti, Kurmidi, P.O+P.S- Dhanbad, Dist- Dhanbad,
Jharkhand
13.Anuj Kumar, Aged about-35 years, Son of Ramadhar Singh, Residence of
Kolhuar, Majhila, Nawada, P.O+P.S- Manjhila, Dist- Nawada, Jharkhand
14. Raghuveer Kumar Singh, Aged about-36 years, Son of Gorakh Singh,
Residence of Police Collony, Near S.K.A.B.V. P, P.O- G.P.O, P.S- Sadar,
Hazaribag, Dist- Hazaribag, Jharkhand
15. Mukesh Kumar, Aged about-36 years, Son of Sri Ram Pravesh Yadav,
Residence of Lodna, P.O+P.S- Tisra, Dist- Dhanbad, Jharkhand
16. Md. Ali Emam, Aged about-36 years, Son of Md Manir, Residence of
Ratari, P.O+P.S- Dugda, Dist- Bokaro, Jharkhand
17. Shiv Charan Kewat, Aged about-36 years, Son of Rohan Kewat, Residence
of Rajatand, P.O+P.S- Dugda, Basti, Karmatand Dist- Bokaro, Jharkhand.
18. Dhananjay Singh, Aged about-35 years, Son of Rajendra Singh, Residence
of Kalindi Road, P.O+P.S- Kadma, Dist- Jamshedpur, Jharkhand
19. Rajnish Kumar, Aged about-35 years, Son of Sri Ram Kumar Singh,
Residence of Gadabasa, P.O+P.S- Golmuri, Dist- Purbi Singhbhum,
Jharkhand
20. Umesh Kumar Singh, Aged about-37 years, Son of Suresh Singh, Residence
of Babai Road Sakchi, P.O+P.S- Kalimali, Dist- East Singhbhum, Jharkhand
21. Bhim Kumar @ Bhim Kumar Singh, Aged about-34 Years, Son of Hari
Shankar Singh, Residence of Main Road Agrico, P.O+P.S- Agrico, Dist-
Purbi Singhbhum, Jharkhand
22. Rajeev Kumar, Aged about-34 years, Son of Chandrachur Singh, Residence
of Naya Bazar West Road, Jamshedpur, P.O+P.S- Jugsalai, Dist- East
Singhbhum, Jharkhand
23. Anand Kumar, Aged about-36 years, Son of Ram Briksh Thakur, Residence
of H.No. 2043, Vidyapati Nagar Lohara Basti, Near Radha Krishna Mandir,
P.O- Baridih, P.S- Jamshedpur, Dist- Purbi Singhbhum, Jharkhand
24. Vijay Kumar Dubey, Aged about-35 years, Son of Sambhu Nath Dubey,
Residence of Adarsh Nagar, Manifit, P.O-Telco, P.S- Telco, Dist- East
Singhbhum, Jharkhand
25. Rajiv Ranjan Kumar, Aged about-38 Years, Son of Lakhan Kumar Singh,
Residence of Yasoda Bhawan, H.No-329, Road No-02, Zone No.-02,
Birsanagar, Hullung, P.O+P.S- East Singhbhum, Dist- Purbi Singhbhum,
Jharkhand
26. Kunal Kishore @ Kunal Kishor, Aged about-37 years, Son of Shri Lakhan
Kumar Singh, Residence of Yashoda, Niwas, Zone No.2, Road No. 2, Near
Amit Nag Church, P.O+P.S- Birsanagar, Dist- East Singhbhum, Jharkhand
27. Deepa Kumari, Aged about-36 years, Daughter of Kedar Nath Sharma,
Residence of H. No. 281, Bhuiyadih Kalindi Basti, Near Kalindi Club, P.O-
Agrico, P.S- Agrico, Dist- Purbi Singhbhum, Jharkhand
28. Manish Kumar Singh, Aged about-38 Years, Son of Ram Surat Singh,
Residence of Road No.-3, Shanti Nagar, Baridih Basti, P.O+P.S- Baridih,
95 W.P.(S) No. 6 of 2017 & analogous cases
Dist- East Singhbhum, Jharkhand
29. Dhanjee Singh, Aged about-34 years, Son of Shyam Jee Singh, Residence of
H.No.1,A, Block Anand Nagar Namda Basti, P.O+P.S- Golmuri, Dist- East
Singhbhum, Jharkhand
30. Pappu Thakur, Aged about-36 years, Son of Boothan Thakur, Residence of
Zone No.3, Birsanagar, Near Top Tampu Stand, P.O-Birsanagar, P.S-
Birsanagar, Dist- Purbi Singhbhum, Jharkhand
31. Pradeep Kewat, Aged about-36 Years, Son of Kashi Kewat, Residence of
Kewat Tola, Dugda Basti, Dugdha Coal Washery, P.O+P.S- Bokaro, Dist-
Bokaro, Jharkhand
32. Sohan Yadav, Aged about-38 Years, Son of Ram Bhairav Yadav, Residence
of Telo-west, P.O+P.S- Telo, Dist- Bokaro, Jharkhand
33. Rajeev Kumar Mahto, Aged about-38 Years, Son of Yogesh Mahto,
Residence of VTC, Barharwa, P.O.- Barharwa, P.S- Barharwa, Dist-
Sahebganj, Jharkhand
34. Janardan Yadav, Aged about-36 Years, Son of Late Shankar Gop, Residence
of Gosai Gown, P.O+P.S- Khutahari, Dist- Sahebganj, Jharkhand
35. Mansi Nayak, Aged about-38 years, Daughter of Niranjan Nayak, Residence
of H.No. 66/A, Karandih, Near S.p. College Play Filed, P.O- Tatanagar, P.S-
Parsudih, Dist- Purbi Singhbhum, Jharkhand
36. Sudhir Kumar Rai, Aged about-35 years, Son of Kripashankar Rai,
Residence of 231, Bajrang Path, Deonagar, Baradwari, P.O+P.S- Sakchi,
Jamshedpur, Dist- Purbi Singhbhum, Jharkhand
... ... Petitioners
Versus
1. The State of Jharkhand through the Chief Secretary, Government of
Jharkhand, having its office at Project Building, Dhurwa, P.O.& P.S.
Dhurwa, Town and District- Ranchi.
2. The Principal Secretary, Department of home, having its office at Project
Building, Dhurwa, P.O.& P.S.- Dhurwa, Town and District- Ranchi.
3. The Director General of Police, Jharkhand, having its office at Police
Headquarter, near Project Building, Dhurwa, P.O.& P.S.- Dhurwa, Town and
District- Ranchi.
4. The Director General, Home Guard, having its office at Rajendra Chowk,
P.O. & P.S- Doranda, District- Ranchi, Jharkhand
5. Jharkhand Staff Selection Commission through its Chairman, having its
office at Kalinagar, Chaibagan, Namkom, P.O.&P.S.-Namkom, Town and
District- Ranchi.
6. The Secretary, Jharkhand Staff Selection Commission, having its office at
Kalinagar, Chaibagan, Namkom, P.O.&P.S.- Namkom, Town and District-
Ranchi.
7. The Controller of Examination, Jharkhand Staff Selection Commission,
having its office at Project Kalinagar, Chaibagan, Namkom, P.O.&P.S.-
Namkom, Town and District-Ranchi. ... ... Respondents
96 W.P.(S) No. 6 of 2017 & analogous cases
With
W.P.(S) No. 430 of 2024
1. Suman Kumar Pandey, aged about 35 years, s/o Hiranand Pandey, r/o Ward
No.-1, Vill-Giddhi, PO-Rohila, PS-Ramna, District-Garhwa, Jharkhand
2. Kanchan Kumari, aged about 37 years, wife of Tara Sarkar, r/o Dhaiya
Middle School, Kalyanpur, Indian School of Mines, Dhanbad, PO-Dhanbad,
PS-Dhanbad, District-Dhanbad
3. Arun Kumar, aged about 36 years, s/o Mahesh Ray, r/o Vidya Nagar Karam
Chowk, Harmu, PO-Harmu, PS-Harmu, District-Ranchi
4. Reetu Kumari, aged about 38 years, daughter of Mahadeo Oraon, r/o Kanke
Road, Hatma, Near Mahabir Mandir, Sarna Toli, Misirgonda, PO-GPO, PS-
Morabadi, District-Ranchi
5. Prakash Prajapati, aged about 37 years, s/o Jagarnath Prajapati, r/o Jaynagar
Kumhar Tola, Near Shiv Mandir, PO-Jaynagar, PS-Patratu, District-
Ramgarh, Jharkhand
6. Pankaj Kumar Singh, aged about 35 years, s/o Gobind Singh, r/o Murradih,
PO+PS-Barwadda, District-Dhanbad, Jharkhand
7. Teklal Mahato, aged about 38 years, s/o Jethu Mahato, r/o House No.35,
Mahatotola, Pandarpala, Bishunpur, PO-Dhanbad, PS-Dhanbad, District-
Dhanbad, Jharkhand
8. Gopal Kumhar, aged about 37 years, s/o Dashrath Kumhar, r/o Patra Toli,
Namkum, PO+PS-Namkum, District-Ranchi, Jharkhand
9. Birendra Mahato, aged about 38 years, s/o Santu Mahato, r/o 43, Mahato
Tola, Pandarpala, Bishunpur, PO+PS-Dhanbad, District-Dhanbad,
Jharkhand
10. Mandip Ohadar, aged about 38 years, s/o Kastu Ohadar, r/o Garsidam, PO-
Rania, PS-Khunti, District-Khunti, Jharkhand
11. Mahendra Prasad Yadav, aged about 36 years, s/o Budhan Yadav, r/o Ward
No.3, Soh, PO-Soh, PS-Garhwa, District-Garhwa, Jharkhand
12. Md. Nasim Ansari, aged about 38 years, s/o Md. Nurhasan Ansari, r/o
Kanchanpur, PO-Ranka Raj, PS-Ranka, District-Kachanpur, Garhwa,
Jharkhand
13. Harilal Mahto, aged about 38 years, s/o Gopal Mahto, r/o Barhmoriya, PO-
Nawada, PS-Bishnugadh, District-Hazaribagh, Jharkhand
14. Dularchand Kumar, aged about 36 years, s/o Dilo Mahto, r/o Chotki
Belwara, PO +PS-Bishnugarh, District-Hazaribag, Jharkhand
15. Krishna Kumar Choubey, aged about 37 years, s/o Prem Sagar Choubey, r/o
Majhigawan, PO-Majhigawan, PS-Bhawnathpur, District-Garhwa,
Jharkhand
16. Sanjay, aged about 41 years, s/o Rameshwar Sharma, r/o H.No. B/54,
Birsanagar, PO-Baridih Colony, PS-Birsanagar, District-East Singhbhum,
Jharkhand
17. Ram Niwas Gop, aged about 38 years, s/o Nirmal Gop, r/o New Area, Block
97 W.P.(S) No. 6 of 2017 & analogous cases
Colony, Kutmu, Lohardaga, PO+PS-Lohardaga, District-Lohardaga,
Jharkhand
18. Diwakar Mishra, aged about 32 years, s/o Gopal Mishra, r/o Ward No.3, PO-
Akalwani, PS-Lagma, Meral, District-Garhwa, Jharkhand
19. Dhirendra Kumar Dubey, aged about 37 years, s/o Chandrika Dubey, r/o
Kanchanpur, PO+PS-Ranka, District-Garhwa, Jharkhand
20. Nitish Kumar Tiwary, aged about 35 years, s/o Shree Bikrama Tiwary, r/o
Ranka, PO-Ranka, Bouliya, PS-Garhwa, District-Garhwa, Jharkhand
21. Naresh Mahto, aged about 38 years, s/o Pachu Mahto, r/o Rikwa, PO-Dari,
PS-Giddia, District-Hazaribag, Jharkhand ... ... Petitioners
Versus
1. The State of Jharkhand through the Chief Secretary, Government of
Jharkhand, having its office at Project Building, Dhurwa, PO & PS-Dhurwa,
Town & District-Ranchi
2. The Principal Secretary, Department of Home, having its office at Project
Building, Dhurwa, PO & PS-Dhurwa, Town & District-Ranchi
3. The Director General of Police, Jharkhand, having its office at Police
Headquarter, near Project Building, Dhurwa, PO & PS-Dhurwa, Town &
District-Ranchi
4. The Director General, Home Guard, having its office at Rajendra Chowk, PO
& PS-Doranda, District-Ranchi, Jharkhand
5. Jharkhand Staff Selection Commission through its Chairman, having its
office at Kalinagar, Chaibagan, Namkom, PO & PS-Namkom, Town &
District-Ranchi
6. The Secretary, Jharkhand Staff Selection Commission, having its office at
Kalinagar, Chaibagan, Namkom, PO & PS-Namkom, Town & District-
Ranchi
7. The Controller of Examination, Jharkhand Staff Selection Commission,
having its office at Project Kalinagar, Chaibagan, Namkom, PO & PS-
Namkom, Town & District-Ranchi ... ... Respondents
With
W.P(S) No. 630 of 2024
1. Dipak Kumar Mishra, Aged about-38 years, s/o Harendra Mishra, r/o I.T.I
Campus, Bishnupur, PO-Dhanbad, PS-Dhanbad, District-Dhanbad
2. Ajay Kumar, Aged about 37 years, s/o Kameshwar Prasad, r/o Near Kali
Mandir, Dahiya, PO-Kusunda, PS-Kenduadih, District-Dhanbad, Jharkhand
3. Wakil Mahato, Aged about 38 years, s/o Mukund Murari Mahato, r/o
Saraidhela, PO-Dhanbad, PS-Dhanbad, District-Dhanbad, Jharkhand
4. Raju Kumar Singh, aged about 36 years, s/o Suresh Singh, r/o Sriram
Mandir, Kusumvihar Phase-2, PO-Jagjivan Nagar, PS-Saraidhela, District-
Dhanbad
98 W.P.(S) No. 6 of 2017 & analogous cases
5. Sumit Kumar Singh, aged about 36 years, s/o Lal Sahab Singh, r/o I.S.H.,
Qtr. No.41, Housing Colony, PO-Dhanbad, PS-Dhanbad, District-Dhanbad
6. Md. Shameem Ansari, aged aobut 42 years, s/o Md. Ikramul Haque, r/o
House No.-173, Village-Bhuiyan Chitro, PO-Ghunghasa, PS-Ghunghasa,
Dist-Dhanbad, Jharkhand
7. Saroj Kumar Yadav, aged aobut 37 years, s/o Muneshwar Yadav, Lahwani
Dahiya, PO-ISM, PS-Dhanbad, District-Dhanbad, Jharkhand
8. Rinkesh Kumar Yadav, aged aobut 38 years, s/o Kapil Dev Gope, r/o Mada
Colony, PO-Dhanbad, PS-Dhanbad, District-Dhanbad
9. Mritunjay Kumar, aged about 36 years, s/o Nand Kumar Singh, r/o Near Kali
Mandir, Dahiya, PO-Dhanbad, PS-Dhanbad, District-Dhanbad, Jharkhand
10. Vijay Kumar, aged about 38 years, s/o Laxmi Narayan Choudhary, r/o
Shastri Nagar, PO-New Barganda, PS-Giridih, District-Giridih, Jharkhand
11. Anil Kumar Yadav, aged about 38 years, s/o Mahadeo Prasad Yadav, r/o
Village-Manaitand, PO-Dhanbad, PS-Dhansar, District-Hazaribag,
Jharkhand
12. Jitendra Kumar Singh, aged about 40 years, s/o late Ram Singhasan Singh,
r/o Rly, Qtr. No.540/108, Hill Colony, R.P.S.F. 10BN H.Q., PO+PS-
Dhanbad, District-Dhanbad, Jharkhand
13. Chandan Kumar Mishra, aged about 37 years, s/o Sri Ramdayal Mishra r/o
Village-Police Line, Hirapur, PO-Dhanbad, PS-Dhanbad, District-Dhanbad,
Jharkhand
14. Satendra Kumar Singh, aged about 38 years, s/o Sri Ganesh Pd. Singh, r/o
Village-Near R.M.K4-513, PO-Sindri, PS-Baliapur, District-Kachanpur,
Garhwa, Jharkhand
15. Gaurav Kumar, aged about 37 years, s/o Prem Vijay Prasad Singh, r/o
Dakshin Tola, PO+PS-Itahari, District-Munger, Bihar
...... Petitioners
Versus
1. The State of Jharkhand through the Chief Secretary, Government of
Jharkhand, having its office at Project Building, Dhurwa, PO & PS-Dhurwa,
Town and District-Ranchi
2. The Principal Secretary, Department of Home, having its office at Project
Building, Dhurwa, PO & PS-Dhurwa, Town and District-Ranchi
3. The Director General of Police, Jharkhand, having its office at Police
Headquarter, near Project Building, Dhurwa, PO & PS-Dhurwa, Town and
District-Ranchi
4. The Director General, Home Guard, having its office at Rajendra Chowk, PO
& PS-Doranda, District-Ranchi, Jharkhand
5. Jharkhand Staff Selection Commission through its Chairman, having its
office at Kalinagar, Chaibagan, Namkom, PO & PS-Namkon, Town and
District-Ranchi
99 W.P.(S) No. 6 of 2017 & analogous cases
6. The Secretrary, Jharkhand Staff Selection Commission, having its office at
Kalinagar, Chaibagan, Namkom, PO & PS-Namkom, Town and District-
Ranchi
7. The Controller of Examination, Jharkhand Staff Selection Commission,
having its office at Project Kalinagar, Chaibagan, Namkom, PO & PS-
Namkom, Town and District-Ranchi
......Respondents
-------
[Heard on 8th February 2024, 21st February 2024, 22nd February 2024 &
15th March 2024]
CORAM: HON'BLE THE ACTING CHIEF JUSTICE
HON'BLE MR. JUSTICE ARUN KUMAR RAI
-------
For the Petitioners : Mr. R. N. Sahay, Sr. Advocate
Mr. Yashvardhan, Advocate
Mr. Kirtivardhan, Advocate
Mr. Ritesh Singh, Advocate
Mr. Shresth Gautam, Advocate
Mr. Rajarshi Singh, Advocate
Mr. Yogendra Yadav, Advocate
Mr. Anmol Deepak, Advocate
Mr. Baleshwar Yadav, Advocate
For the State : Mr. Sachin Kumar, AAG-II
Mr. J.F. Toppo, GA-V
Mrs. Moushmi Chatterjee, AC to GA-V
Mrs. Vandana Singh, Sr. SC III
Mr. Ashwini Bhushan, AC to Sr. SC-III
Mr. Kishore Kumar Singh, SC V
Mr. Abhinay Kumar, AC to GA I
Mr. Sachin Kumar, AC to SC-I
Mrs. Laxmi Murmu, GP-I
Ms. Deepika Jojower, AC to SC VI
Mr. Devesh Krishna, SC Mines III
Mr. Praveen Akhauri, SC Mines I
Mr. Aishwarya Prakash, AC to SC Mines I
For the JSSC : Mr. Sanjoy Piprawall, Advocate
Mr. Prince Kumar, Advocate
Mr. Rakesh Ranjan, Advocate
Mrs. Richa Sanchita, Advocate
Mrs. Pinky Shaw, Advocate
Dr. Ashok Kumar Singh, Advocate
Mr. Tejo Mistry, Advocate
Mr. Prabhat Kumar, Advocate
For the Pvt. Resp. : Mr. Ajit Kumar, Sr. Advocate
100 W.P.(S) No. 6 of 2017 & analogous cases
Ms.Akriti Shree, Advocate
Miss Neha Bhardwaj, Advocate
Miss Ankita, Advocate
Ms. Aprajita Bhardwaj, Advocate
For the Intervener : Mr. Diwakar Upadhyay, Advocate
-------
JUDGMENT
CAV on 15th March 2024 Pronounced on 26th April 2024 Per, Shree Chandrashekhar, A.C.J. The petitioners are aggrieved by the framing of the "Jharkhand Rajya Police Appointment Rules, 2014"1 superseding the provisions under the Jharkhand Police Manual for the selection and appointment of the Police Constables.
2. The petitioners in this batch of writ petitions are Home Guards, who can be broadly divided under three categories viz. (a) those who did not qualify for the Mains examination (b) those who were called for the Medical and Fitness tests and (c) those who are seeking age-relaxation. All of them have questioned the power of the State of Jharkhand and the legal foundation for framing the Recruitment Rules of 2014 on the ground that the Jharkhand Police Manual occupies the field of the appointment and selection of the Constables. A large number of the petitioners participated in the last recruitment exercises but could not make it to the final selection list and now they seek to challenge the appointment of the Constables on the ground that the recruitment exercises in the past were conducted in breach of the statutory provisions of the Jharkhand Police Manual. For the sake of brevity, we shall briefly refer to the writ pleadings which are as follows:
(i) The Police Act, 1861 was notified on 22nd March 1861.
(ii) The Bengal Police Manual was issued in 1884.
(iii) In 1912, the Bengal Police Manual was re-named as Bihar and Orissa Police Manual.1
"Jharkhand Rajya Police Appointment Rules, 2014" shall be referred to as 'the Recruitment Rules of 2014' 101 W.P.(S) No. 6 of 2017 & analogous cases
(iv) The Bihar Police Manual, 1978 was issued.
(v) The Cabinet of the Government of Bihar approved the revised Police Manual in December 1977.
(vi) The State of Jharkhand was created on 15th November 2000.
(vii) On 12th November 2001, the Bihar Police Manual was adopted with certain amendments.
(viii) The petitioners are working as the Home Guards in the State of Jharkhand.
(ix) Advertisement No.4 of 2015 was issued on 1st May 2015 inviting applications from eligible Home Guards for appointment to the post of Police Constable.
(x) Advertisement No.4 of 2015 laid down the procedure for appointment by holding the examination in three phases viz. (a) preliminary examination (b) main examination and (c) physical and medical tests.
(xi) The total number of posts advertised was 7272 out of which the appointment to the Jharkhand District Police Force was to be made on 6422 posts and for the Jharkhand Armed Police Force on 850 posts.
(xii) According to the petitioners, 3631 posts were earmarked for Home Guards.
(xiii) Under Advertisement No.4 of 2015, there is a provision for the trained Home Guards registered with the Jharkhand State that 50% posts shall be earmarked for them; the remaining 50% of posts shall be filled up by non-Home Guard candidates.
(xiv) Later, Advertisement No.8 of 2017 was issued and appointments of the Constables have been made.
3. In 1st set of writ petitions2, the petitioners contend that the Recruitment Rules of 2014 cannot be enforced and are ultra-vires to the Constitution of India. This submission is premised on the ground that there already exists the statutory Rules for appointment of the Constables which 2 W.P(S) No. 6 of 2017 & analogous cases are hereinafter referred to as 1st set of writ petitions 102 W.P.(S) No. 6 of 2017 & analogous cases were framed in exercise of the powers under Sections 7 and 12 of the Police Act, 1861. These petitioners seek to challenge a part of the final result based on the Mains examination on the ground that their exclusion in the final result was wholly illegal and arbitrary because they had already qualified in the Preliminary test. Consequent upon the granting of the aforesaid prayers, the petitioners are seeking permission to appear in the Physical/Medical test for being considered for appointment to the post of Constable under 50 percent reserved seats for Home Guards. In short, Sunil Tudu has approached the Court with the following prayers:
a) To hold and declare Jharkhand Rajya Police Appointment Rules, 2014 (in short "Rules 2014") as notified by Notification contained in Memo No. 6992 dated 20.10.2014 as ultra vires the Constitution of India as the same has been framed in terms of powers provided under Article 309 proviso even when the statutory rules have been framed and are in existence framed in exercise of powers under section 7 and 12 of the Police Act, 1861.
AND/OR
b) To hold and declare that the recruitment process so under process in furtherance to advertisement no.4/15 has to be completed in terms of the Police Manual only and not under the Jharkhand Rajya Police Appointment Rules, 2014.
AND/OR
c) For the issuance of an appropriate writ/writs, order/orders, direction/directions or writ in nature of certiorari for quashing the part of the result so published of the mains examination so conducted so far as it relates to the post of constable as the petitioner being home guards have been discriminated and the names of the home guards have been deliberately not included in the merit list although 50% seats are reserved for the Home guard category of candidates.
AND/OR
d) To hold and declare that the non-selection/no shortlisting of the petitioner home guard even after having duly completed/qualified in the preliminary test conducted in terms of the manual framed under the Police Act, 1861 as wholly illegal and arbitrary.
AND/OR
e) Directing the respondents to allow the present petitioner to participate in the physical/medical test so to be conducted for appointment/selection to the post of constable as against the 50% seats reserved for the home guard category as the petitioner have duly qualified in the preliminary test conducted in terms of the manual framed under the Police Act, 1861, even when the applicants in the present home guard category is far less than the total posts so reserved for the said category.
AND/OR
f) To stay the selection process and result in pursuance of the said "Rules 2014".
AND/OR
g) Any other order(s)/direction(s) as Your Lordships may deem fit and proper in the facts and circumstances of the case and in the interest of justice.103 W.P.(S) No. 6 of 2017 & analogous cases
4. In 2nd set of writ petitions3, the petitioners have challenged the recruitment exercise in Advertisement No. 8 of 2017 on the ground that the entire recruitment exercise was conducted in violation of the mandatory provisions under the Jharkhand Police Manual. Pleading that a large number of posts has remained unfilled, the petitioners are seeking a direction for the preparation of a second merit list so that they may come within the zone of consideration and are appointed to the post of Constable. In W.P(S). No. 1231 of 2020, the petitioners are seeking the following reliefs:
"A. To hold and declare the Jharkhand Rajya Police Appointment Rules, 2014 as notified by the Notification contained in Memo no. 6992 (Annexure-3) dated 20.10.2014 as ultra vires the Constitution of India as the same has been framed in terms of powers provided under Article 309 proviso even when statutory rules have been framed and are in existence framed in exercise of powers under Sections 7 and 12 of the Police Act, 1861;
AND/OR B. To hold and declare that the recruitment process so under process in furtherance to Advertisement No. 8/2017 has to be completed in terms of the Police Manual only not under the Jharkhand Rajya Police Appointment Rules, 2014;
AND/OR C. For the issuance of appropriate writ/writs, order/orders, direction/directions upon the respondents to issue Second Merit List in terms of Rules 13 of the 2001 Rules for appointment of constable list as the seats are still vacant under different categories and the petitioners herein are within the zone of consideration for the post of constable;
AND/OR D. Directing the respondents to consider the case of the petitioners and issue appointment letters in their favor as they have successfully passed the written examination as well as physical and medical tests and there are still seats vacant in their under different categories;
AND/OR E. Any other order(s)/direction(s) as Your Lordships may deem fit and proper in the facts and circumstances of the case and in the interest of justice."
5. In 3rd set of writ petitions4, the petitioners have laid a challenge to clause (3) in Advertisement No. 17 of 2023 on the ground that the stipulations thereunder of 3-year registration and 6-month active service as Home Guard do not apply against them. They were selected as Home Guards between 2017 to 2019 for different districts in the Jharkhand and sent for training after inordinate delay in the year 2022 and therefore clause (3) prescribing the aforementioned conditions cannot operate against 3 W.P(S). No. 1231 of 2020 & analogous cases are hereinafter referred to as 2nd set of writ petitions 4 W.P(S) No. 205 of 2024 & analogous cases are hereinafter referred to as 3rd set of writ petitions 104 W.P.(S) No. 6 of 2017 & analogous cases them. These petitioners are seeking shifting of the cut-off date to 1st of August 2016 instead of 1st of August 2019 on the ground that no vacancy was filled up in the last 8 years. Since these petitioners crossed the maximum age limit, they are seeking a direction upon the respondents to accept their application for appointment to the post of Constable under Advertisement No. 17 of 2023. According to these petitioners, a common State-level merit list for the appointment of Constables can only be prepared and the respondents should be restrained from preparing/publishing/ selecting the Constables at the District level. In W.P(S). No. 205 of 2024, the petitioners have made the following prayers:
"A. To hold and declare Jharkhand Rajya Police Appointment Rules, 2014 (in short "Rules 2014") as notified by Notification contained in Memo No. 6992 dated 20.10.2014 (Annexure-4) as ultra vires to the Constitution of India as the same has been framed in terms of powers provided under Article 309 proviso even when the statutory rules have been framed and are in existence, which is framed in exercise of powers under Section 7 and 12 of the Police Act, 1861 by holding and declaring that the recruitment process so under process in furtherance to advertisement no. 17/2023 has to be completed in terms of the Police Manual only and not under the Jharkhand Rajya Police Appointment Rules, 2014.
AND/OR B. For the issuance of an appropriate writ/writs, order/orders, direction/directions or writ in nature of certiorari for quashing the part of the clause-3 (Condition No-3 at page-10 of advertisement no. 17/2023), wherein 3 years registration and 6 months active service as Home guard has been imposed unreasonably by the respondents, who have been selected as home guard as per the advertisement of year 2017/2018/2019 for the different districts but inspite of selection as home guards, they were send for training in the year 2022, due to corona outraise or some other reasons, which are the laches on the part of R-4, for which the petitioners may not suffer, So far as, it relates to the post of constable as the petitioners being home guards have been discriminated, although 50% seats are reserved for the Home Guard category of candidates.
AND/OR C. For the issuance of an appropriate writ/writs, order/orders, direction/directions to re-fix the cut of date as 01.08.2016, since the cut of date 01.08.2019 Maximum of a candidate given in advertisement no. 17/2023, as after advertisement no. 04/15 by R-5, no vacancy is notified in last 8 years.
AND/OR D. For the issuance of an appropriate writ/writs, order/orders, direction/directions to the respondent No. 5 to 7 to accept the form of the petitioners by re-fixing the cut of date on 01.08.2016 (As cut of date 01.08.2019 Maximum of a candidate given in advertisement no. 17/2013) as no vacancy is notified in last 8 years by the respondents and further stay the operation of condition mentioned in the part of the clause-3 (Condition No-3 at page-10 of advertisement no. 17/2023), wherein 3 years registration and 6 105 W.P.(S) No. 6 of 2017 & analogous cases months active service as Home guard has been imposed unreasonably by the respondents, who have been selected as home guard as per the advertisement of year 201/2018/2019 for the different districts but inspite of selection as home guards, they were send for training in the year 2022, due to corona outraise or some other reasons, which are the laches on the part of R-4, for which the petitioners may not suffer.
AND/OR E. Directing the respondents to allow the present petitioners to submit the application form and participate in the preliminary/Mains Examination/Physical/Medical test proposed to be conducted for appointment/selection to the post of constable as against the 50% seats reserved for the home guard category, even when the applicants in the present home guard category is far less than the total post so reserved for the said category.
AND/OR F. For the issuance of an appropriate writ/writs, order/orders, direction/directions to the respondents to complete the selection process of constable by preparing state level merit list and the respondents are restrained from preparing/publishing/selecting constable at district level as the same is discriminatory in nature against the right to equality as guaranteed under the constitution of India.
AND/OR G. To stay the selection process and result in pursuance of the said "Rules 2014" of advertisement no. 17/2023 issued by R-7.
AND/OR H. For any other appropriate relief/reliefs to which the petitioners are found to be entitled in the facts and circumstances of this case as also to do conscionable justice to the petitioners."
6. Raising a preliminary objection, Mr. Ajit Kumar, the learned senior counsel appearing for the successful candidates contended that the appointments made in the past cannot be challenged by the unsuccessful candidates because the selection process was not found infested with fraud. The learned senior counsel referred to "Radhey Shyam Yadav"5 to submit that the selected candidates must be protected irrespective of the challenge laid to the Recruitment Rules of 2014, and even if the writ petitions succeed. In "Radhey Shyam Yadav"5 the Hon'ble Supreme Court held as under:
"31. More recently, this Court in Vivek Kaisth (supra), following the judgment of the Constitution Bench in Sivanandan C.T. v. High Court of Kerala, 2023 SCC OnLine SC 994 protected the appointments of the appellants even after finding that their appointments were in excess of the advertised vacancies. This Court held as under:--
"32. ... .... Today, when we are delivering this judgment the two appellants have already served as Judicial Officers for nearly 10 years. Meanwhile, they have also been promoted to the next higher post of Civil Judge (Senior Division). In this process of their selection and appointment 5 Radhey Shyam Yadav v. State of U.P. : 2024 SCC OnLine SC 10 106 W.P.(S) No. 6 of 2017 & analogous cases (which has obviously benefitted them), nothing has been brought to our notice which may suggest any favouritism, nepotism or so-called blame as to the conduct of these two appellants, in securing these appointments. The High Court in fact notes this factor. While placing the blame on the State Commission it records that "....... there is nothing on record suggestive of the fact that any mala fides were behind the selection of respondents Nos. 4 and 6......."
"34. The appellants were not entitled for any equitable relief in view of the High Court as they were the beneficiaries of an illegality committed by the Selection/appointing authority. But then it failed to take this question further, which in our opinion, it ought to have done. What the High Court never answered was as to how much of this blame of "illegal" selection and appointment would rest on the High Court (on its administrative side). Undoubtedly, with all intentions of timely filling of the vacancies, the High Court still cannot escape the blame....."
"36. What is also important for our consideration at this stage is that the appellants in the present case have been working as Judicial Officers now for nearly 10 years. They are now Civil Judge (Senior Division). These judicial officers now have a rich experience of 10 years of judicial service behind them. Therefore, unseating the present appellants from their posts would not be in public interest. Ordinarily, these factors as we have referred above, would not matter, once the very appointment is held to be wrong. But we also cannot fail to consider that the appellants were appointed from the list of candidates who had successfully passed the written examination and viva voce and they were in the merit list. Secondly, it is nobody's case that the appellants have been appointed by way of favouritism, nepotism or due to any act which can even remotely be called as "blameworthy". Finally, they have now been working as judges for ten years. There is hence a special equity which leans in favour of the appellants. In a recent Constitution Bench decision of this Court in Sivanandan C.T. v. High Court of Kerala 2023 SCC OnLine SC 994 though the finding arrived at by this Court was that the Rules of the game were changed by the High Court of Kerala by prescribing minimum marks for the viva voce, which were not existing in the Rules and therefore in essence the appointment itself was in violation of the Rules, yet considering that those persons who had secured appointments under this selection have now been working for more than 6 years it was held that it would not be in public interest to unseat them."
(emphasis supplied)
32. The situation of the appellants in the present case is no different from the individuals whose appointments were protected in the cases cited hereinabove. They had no blameworthy conduct. They were bona fide applicants from the open market. The alleged mischief, even according to the State, was at the end of the School and its Manager. It will be a travesty of justice if relief is denied to the appellants. Enormous prejudice would also occur to them."
7. The general rule is that a candidate who appeared in the examination and took a chance that he may get a favorable recommendation 107 W.P.(S) No. 6 of 2017 & analogous cases cannot turn around and question the selection process. In "Madan Lal"6 the Hon'ble Supreme Court observed that a candidate who took a chance to get selected and appeared in the interview cannot be heard to say that the process of interview was unfair or the selection committee was not properly constituted after he found that the result of the interview was not palatable to him. Much before that, in "Manak Lal"7 the Hon'ble Supreme Court observed as under:
"9. From the record it is clear that the appellant never raised this point before the Tribunal and the manner in which this point was raised by him even before the High Court is somewhat significant. The first ground of objection filed by the appellant against the Tribunal's report was that Shri Chhangani had pecuniary and personal interest in the complainant Dr Prem Chand. The learned Judges of the High Court have found that the allegations about the pecuniary interest of Shri Chhangani in the present proceedings are wholly unfounded and this finding has not been challenged before us by Shri Daphtary. The learned Judges of the High Court have also found that the objection was raised by the appellant before them only to obtain an order for a fresh enquiry and thus gain time. It may be conceded in favour of Shri Daphtary that the judgment of the High Court does not in terms find against the appellant on the ground of waiver though that no doubt appears to be the substance of their conclusion. We have, however, heard Shri Daphtary's case on the question of waiver and we have no hesitation in reaching the conclusion that the appellant waived his objection deliberately and cannot now be allowed to raise it. Shri Daphtary does not contend that at the material time the appellant did not remember the fact that Shri Chhangani had appeared for Dr Prem Chand in the criminal proceedings. Indeed such a plea cannot be raised by the appellant in view of the affidavit which the appellant sought to place before us in the present appeal. Under this affidavit, the appellant's case appears to be that, until he met his advocate Shri Murli Manohar for filing objections to the report of the Tribunal, the appellant did not know that Shri Chhangani was legally disqualified from acting as a member of the Tribunal. It is obvious that this ground necessarily implies that the appellant knew about the facts giving rise to the alleged disqualification of Shri Chhangani to act as a member of the Tribunal. In substance, the contention is that though the appellant knew that Shri Chhangani had appeared for Dr Prem Chand in the criminal proceedings in question, he was not aware that, in consequence, Shri Chhangani was disqualified to act as a member of the Tribunal. It is this limited aspect of the matter which is pressed before us by Shri Daphtary. Shri Daphtary contends and no doubt rightly that if we are satisfied that the appellant did not know about the true legal position in this matter and his rights arising therefrom, his failure to challenge the appointment of Shri Chhangani on the Tribunal would not raise an effective plea of waiver. However, in our opinion, it is very difficult to accept Shri Daphtary's argument that his client did not know the true legal position or his rights until he met Shri Murli Manohar. No doubt the appellant is a junior at the Bar but even so he can claim ten years' standing at the Bar. Besides, he 6 Madan Lal v. State of Jammu and Kashmir : (1995) 3 SCC 486 7 Manak Lal v. Prem Chand Singhvi : AIR 1957 SC 425 108 W.P.(S) No. 6 of 2017 & analogous cases had the assistance of a lawyer in defending him in the present proceedings and it appears extremely difficult to assume that neither the appellant nor his lawyer knew that the presence of Shri Chhangani in the Tribunal could be effectively challenged by them. We are disposed to think that even a layman, not familiar with legal technicalities and equitable principles on which this doctrine of disability has been based would have immediately apprehended that the lawyer who had appeared for Dr Prem Chand was authorised to sit in judgment over the conduct of the appellant and that might cause embarrassment to the appellant and might lead to prejudice against him. From a purely commonsense point of view of a layman, the position was patently awkward, and so, the argument that the appellant was not conscious of his legal rights in this matter appears to us to be an after-thought. Since the appellant was driven to adopt this untenable position before the High Court in seeking to raise this point for the first time at that stage, we are not surprised that the High Court took the view that the plea had been taken late in order to gain time and to secure a fresh enquiry in the matter. Since we have no doubt that the appellant knew the material facts and must be deemed to have been conscious of his legal rights in that matter, his failure to take the present plea at the earlier stage of the proceedings creates an effective bar of waiver against him. It seems clear that the appellant wanted to take a chance to secure a favourable report from the Tribunal which was constituted and when he found that he was confronted with an unfavourable report, he adopted the device of raising the present technical point."
8. However, this is not a rule of universal application that a candidate by agreeing to participate in the selection process shall lose his right to challenge the illegality and arbitrariness in selecting the candidates. A participating candidate cannot be stopped at the threshold to challenge the rules or misconstruction of the Rules because he had participated in the selection process. If that is held so, a candidate may not have locus to question the Rules which according to him were in derogation of the Constitution of India. There may be other different kinds of situations arising in the context of the recruitment rules or recruitment process such as applying the Rules retrospectively or a wrong interpretation or misconstruction of the Rules. In such situations, a candidate who did not participate in the selection process may not even know the illegality in the selection process and challenge the same.
9. There are at least three factors that impelled the petitioners to lay a challenge to the Recruitment Rules of 2014. The first and foremost reason is that they did not succeed in their attempt to get selected for the post of Constable. Secondly, they are aggrieved by the stipulation in the 109 W.P.(S) No. 6 of 2017 & analogous cases Recruitment Rules of 2014 that appointment of the Constables shall be based on written examination, whereas Rule 663(c) in the Jharkhand Police Manual provided that the written examination shall be only a qualifying examination. The petitioners in 1st and 2nd sets of writ petitions have also canvassed that the fixing of cut-off marks is essentially contrary to the selection process envisioned under the Jharkhand Police Manual which prescribed only a qualifying written test. These petitioners worked out their strategy based on some information available to them that a large number of advertised vacancies remained unfilled and if the requirement of Mains examination is removed, they would get appointed to the post of Constable. Thirdly, the provision for preapring a second merit list is not retained and maximum age-limit has been reduced.
10. Mr. Shresth Gautam, the learned counsel who appeared for the petitioners in 2nd set of writ petitions contended that the Rules framed under proviso to Article 309 of the Constitution can only be a transitory provision where there is no statutory Rules governing the field. Moreover, the Rules framed under proviso to Article 309 of the Constitution cannot supersede or supplant the Rules under the Jharkhand Police Manual which are framed in exercise of the powers under sections 7 and 12 of the Police Act, 1861. To put it simple, it is contended that the Recruitment Rules of 2014 framed by the State of Jharkhand under proviso to Article 309 of the Constitution are without any authority of law and cannot operate in the field occupied by the Rules under the Jharkhand Police Manual for the appointment of Constables.
11. The doctrine of "occupied field" is applied where the subject matter is covered by a Legislation. A simple example is that where there is a Central Legislation on the subject field, subject to the provisions of the Constitution of India, the State Government is not empowered to legislate in the same field. However, if this happens with respect to the subject under the concurrent list in Seventh Schedule then the conflict is resolved by harmoniously construing both the Legislations. The second category of 110 W.P.(S) No. 6 of 2017 & analogous cases cases arises where the State Government exercises its executive power under Article 162 of the Constitution of India to prescribe executive Order in the same field which is covered by a State Legislation. This is well-settled a law that the executive power of the State Government under Article 162 of the Constitution of India does not extend to empowering the Governor of the State to make any Rule concerning a matter on which law has been made by the State Legislature. However, the Governor exercising the executive power of the State Government does not create any embargo for the Legislature of the State from making any law conferring some function on an authority subordinate to him. Where a conflict arises between a law made by the competent Legislature and the Rules framed under proviso to Article 309 of the Constitution of India the enacted law shall prevail. This is also too well-settled that the Rules under proviso to Article 309 of the Constitution of India shall prevail where there is a conflict between the executive Order under Article 162 of the Constitution of India and the Rules framed under proviso to Article 309. By the executive Orders, the gap in the Rules or the skeleton Rules can be supplemented to what was already provided under the Rules but the executive Orders framed under Article 162 of the Constitution cannot supplant the Rules made under proviso to Article 309 of the Constitution of India. Mr. Shresth Gautam, the learned counsel for the petitioners referred "A.B. Krishna"8, "Rakesh Kumar"9 and "D.R. Yadav"10 to submit that proviso to Article 309 of the Constitution gives power to the President or the Governor to make service Rules for the transitional period as long as the Legislature does not enact a law for the recruitment and service-linked conditions for the posts under the Union or a State. In "A.B. Krishna", the Hon'ble Supreme Court held that the power under Article 309 of the Constitution cannot be exercised by the Governor where the Legislature has already made a law providing the recruitment Rules. "Rakesh Kumar"9 held that the Government cannot amend or 8 A.B. Krishna v. State of Karnataka : (1998) 3 SCC 495 9 Union of India v. Rakesh Kumar : (2001) 4 SCC 309 10 D.R. Yadav v. R.K. Singh: (2003) 7 SCC 110 111 W.P.(S) No. 6 of 2017 & analogous cases substitute the statutory Rules by administrative instructions. And, in "D.R. Yadav"10 the Hon'ble Supreme Court held as under:
"21. On a plain reading of the said provision, there cannot be any doubt whatsoever that rules framed thereunder would apply so long as a statute or statutory rules or any other subordinate legislation governing the conditions of service are not enacted or made or not otherwise operating in the field. In other words, rules made under the proviso to Article 309 of the Constitution are for a transitory period and the same would give way to the special rules once framed. However, if a statute or rules made thereunder was/were already operating in the field, the general rules made under the proviso to Article 309 would not apply to the services created thereunder."
12. The law seems to be well-settled that any executive Order or the Rules made in terms of the power under Article 162 of the Constitution of India shall be subservient to the recruitment Rules that have been framed under a Legislative enactment or the Rules under the proviso to Article 309 of the Constitution of India. The question that now falls for consideration is whether the Jharkhand Police Manual contains statutory Rules framed by the Legislature or under any Act of the Legislature. To demonstrate that the Rules in the Jharkhand Police Manual are framed in exercise of the powers under the Police Act, 1861, the petitioners have laid heavy reliance on the Preface to the Bihar Police Manual.
13. The Police Act, 1861 was enacted to re-organize the Police force and to make it more efficient for the prevention and detection of crime. It provides that the entire police establishment under a State Government shall be deemed to be one police force formally enrolled and consisting of such number of officers and men and in such manner as shall be from time to time ordered by the State Government. Proviso to section 2 clarifies that pay and all other conditions of service of the members of sub-ordinate ranks of any Police force shall be determined by the State Government. Section 3 provides that the superintendence of the Police throughout a General Police District shall vest in and shall be exercised by the State Government. The petitioners seek to draw support from section 4 which refers to orders passed by the Inspector General of Police who shall be vested with the power to administer the Police throughout a General Police District. Section 7 which 112 W.P.(S) No. 6 of 2017 & analogous cases uses the expression appointment, dismissal, etc. of inferior officers under its Heading provides that the Inspector General, Deputy Inspector General, Assistant Inspector General and District Superintendence of Police may award punishments to any police officer of the sub-ordinate rank in exercise of the powers conferred upon them under the Rules made under Article 311 of the Constitution of India or such Rules as the State Government may make under the Police Act. The Heading prefixed to the Rule cannot be referred to for the purpose of construing a provision when the words used therein are clear and unambiguous. In "Raichurmatham Prabhakar"11 the Hon'ble Supreme Court held that it is permissible to assign the Heading or Title of a section a limited role to play in the construction of statutes but the Heading or Title cannot control the meaning which is clearly and plainly discernible from the language of the provision thereunder. In our opinion, the provisions under section 7 do not provide the source of power to frame Rules for the appointment of Constables. Section 12 provides that the Inspector General of Police may frame the Rules for the organization, classification and distribution of the police force. The learned counsel for the petitioners pressed hard upon the Court to read the Preface and section 12 together to draw an inference that the Rules under the Jharkhand Police Manual have been framed in the exercise of powers under the Police Act. However, a careful reading of section 12 would make it clear that the power of the Inspector General of Police to make Rules subject to the approval of the State Government is for the purpose of preventing abuse or neglect of duty, and for making the police force efficient in the discharge of its duties. Similarly, section 46 empowers the State Government to make Rules in respect of the matters specified in clauses (a) and (c) of sub- section (2).
14. The Jharkhand Police Manual reproduces the Preface appended to the Bihar Police Manual. The Preface recites that the Bihar Police Manual 11 Raichurmatham Prabhakar v. Rawatmal Dugar : (2004) 4 SCC 766 113 W.P.(S) No. 6 of 2017 & analogous cases is issued by and with the authority of the State Government under sections 7 and 12 of the Police Act, 1861. It further provides that the Rules etc. therein are binding on all police officers and are authoritative guide to other concerned officers of the Government. Herein below, we shall reproduce the Preface to the Jharkhand Police Manual, which reads as under:
"The Bihar Police Manual, 1978 [Vol. 1 (Rules), Vol. II (Forms) and Vol. III (Appendices)] is issued by and with the authority of the State Government under sections 7 and 12 of the Police Act V, 1861. All the rules etc. therein are binding on all police officers and are an authoritative guide to other concerned officers of Government."
15. A Preface is written by the author to introduce the book or other literary work. Through a Preface, the author may introduce himself, or speak about the purpose, creation or content of the book. A Preface may also speak about the story of how the book was written or how the idea for the book was developed. This is a common practice that a Preface is signed by the author with the date and place of writing. The word Preface draws its origin from the Latin word 'Prae' means "spoken before" and 'Fatia' which means "made before". The Preface therefore contains a preliminary or introductory statement and mere mention of sections 7 and 12 in the Preface is not a determinative factor to hold that the Rules under the Jharkhand Police Manual were framed in exercise of the powers under the Police Act.
16. The Jharkhand Police Manual also contains a Foreword written by the Inspector General of Police, Bihar on 2 nd October 1978. The Foreword gives the history of the compilation of Government orders. Before 1912, the Bengal Police Manual first issued in 1884 was revised by the Personal Assistance to the Inspector General. In 1912, the Bengal Police Manual was re-named as Bihar and Orissa Police Manual which underwent revisions in 1923-24 and 1929-30. After the independence, the Police Manual containing the amendments made over several decades was published in 1949 and 1955. Later, a Committee consisting of the Inspector General of Police, members of Legislature and Executives was formed to carry out the revision in the Bihar Police Manual. The Committee incorporated the recommendations of the Bihar Police Commission and 114 W.P.(S) No. 6 of 2017 & analogous cases interviewed a large number of persons both officials and non-officials and finalized revision of the Bihar Police Manual in three volumes; Cabinet approved the revised Police Manual in December 1977.
17. The Foreword to the Jharkhand Police Manual is reproduced as under:
The Bengal Police Manual, first issued in 1884, was a compilation of Government orders by Mr. Botelho, Registrar of the Bengal Police Office. Thereafter, the following revisions took place: --
(i) From 1890 to 1893 by Mr. A. H. Giles. P.A. to the Inspector-General and Mr. C.A. Wilkins, I.C.S., (ii) in 1897 by Mr. E. M. Showers, Personal Assistant to Inspector-General during the time of Edward Henry (then Mr. Henry), (iii) from 1906 to 1907 by Mr. Daly and from 1909 to 1910 by Mr. Swain, both Personal Assistants to Inspector-General who did the revision in addition to their own duties, assisted by Mr. B. A. Collins, I.C.S which was finally published in 1911, (iv) in 1912 by Dr. J.V. Ryan, L.L.D., Superintendent of Police when its name was first changed in 1914 as Bihar and Orissa Police Manual. (v) The last revision, before this present Manual, was done in 1923-24 by Mr. R.J. Hirst, Deputy Inspector-General, C.I.D., which was later continued from 1927 to 1929 by Mr. W. A. P. Sealy, Superintendent of Police on Special Duty and Mr. E. A. O. Perkin, Assistant to the Inspector-General and was concluded in 1929-30 by Mr. C. R. B. Murray, Assisted by Mr. R. A. P. Hare, Assistant to the inspector-General.
2. After India's Independence, Police Manual, Volume I was reprinted in 1949 and 1955 at the Government Press, Gulzarbagh where all the amendments issued serially for several decades and kept there in booklets were incorporated. Subsequently, the translation of Police Manual, Vol. I in Hindi was done at the initiative of Sri Sarda Prasad Varma, the then Inspector General of Police by Deputy Superintendent of Police Sri Kedar Nath Mishra "Prabhat" and Sri Ram Gopal Sharma "Rudra". This was published in two parts. The first part which contained chapters 1-14 and the second part which contained chapters 15-36 were published in 1965 and I971 respectively.
3. The State Government particularly at the initiative of Sri Rarnanand Tiwari, Minister, Home (Police) (formerly a constable who had joined the freedom movement of Mahatma Gandhi in 1942) took the decision of revising the Police Manual and Sri Badri Narain Sinha. I.P.S., Deputy Inspector-General of Police was specially selected for this work. He started the work of revision from 1st June, 1971 in right earnest. Later, a committee was formed of the following persons:-
(1) Sri Trilok Nath, I.P., Inspector-General of Police ... on Special Duty-cum-Chairman.
(2) Sri Fazlur Rahman, M.L.A. (later Union Minister) ... Member. (3) Sri Jai Narayan, who after resigning from I.P.S. ... Member. was M.L.A. (4) Sri Kumar Taranand Singh, Resident Director, ... Member. TISCO, Jamshedpur.
(5) Sri Satyendra Narain Agrawal, Ex Deputy ... Member.115 W.P.(S) No. 6 of 2017 & analogous cases
Speaker, Bihar Legisiative Assembly.
(6) Finance Commissioner, (7) Home Secretary, (8) Law Secretary, and (9) Dy. LG (Admin.) as ex-officio members, besides (10) Member-Secretary Sri Badri Narain Sinha.
4. Sri Sinha, prepared an exhaustive questionnaire which was widely circulated. On transfer, he handed over charge to Sri Duniya Lal, I.P.S., Dy. LG. of Police in July 1972. Unfortunately, Sri D. Lal died premature on 9th August, 1972.
5. Sri Jyotindra Mohan Prasad, I.P.S., Superintendent of Police was posted as Member-cum-Secretary in August 1972, later promoted as Dy. LG. the same year. He is still continuing.
6. The Police Manual Revision Committee incorporated the recommendations of the Bihar Police Commission submitted in 1961 by Sri Mithilesh Kumar Sinha, I.P., retired Inspector-General of Police and it took extracts from the Police Order book also which had been revised in 1969. Moreover, the new Criminal Procedure Code (2 of 1974). Bihar Accounts Code and new system of accounts and the recommendations of the sub-committee of the Legislative Assembly specially set up for reforms in the Police organisation have made significant changes in the Manual. The committee interviewed a large number of persons, both officials and non-officials and finished revision of all the three Volumes of Police Manual by October,1974 in Hindi.
7. An Implementation Committee was then set up with Sri Ajit Kumar Ghosh, I.P., Director-General-cum-Inspector-General of Police as (Chairman in November, 1974 with Sri Narendra Pal Singh, I.A.S., Joint-Secretary, (later Additional Secretary), Home (Police) as Member, but soon, this committee was reconstituted with Sri Narendra Pal Singh as Chairman and Finance Secretary, Law Secretary and Dy. I.G. (Admin.) as ex-officio members. In this the names of Sri Ram Nandan Prasad, Addl. L.R. and later Sri Gobind Prasad, Dy. L.R. deserve mention. Sri Jyotindra Mohan Prasad, Member- Secretary continued as before. Sri Prasad also translated all the three Volumes of the Police Manual into English with the help of Sri Satish Chandra Misra, Rajbhasha Officer and thus, both English and Hindi versions are being published. Sri A. K. Ghosh, who later took over as Special Secretary, Home (Police) made a thorough check of Police Manual, Volume I before he retired on 31st March, 1977. The Cabinet approved the revised Manual in December, 1977.
8. Lastly, the assistance given by Assistants Sarbshri Birendra Narain Jha, Singheshwari Prasad Singh and Chandra Shekhar Prasad Singh and Typist Sheo Nath Pandit has to be appreciated.
9. The revised Manual is dedicated to the cause of selfless public service by policemen and is offered to all. Any suggestions for its improvement are welcome.
PATNA INSPECTOR-GENERALOF POLICE,
The 2nd October, 1978 BIHAR, PATNA.
18. A Foreword is usually written by someone other than the author or a reader but usually someone eminent who lends credibility to the book. A Foreword about the book by an expert in the field definitely aids to the 116 W.P.(S) No. 6 of 2017 & analogous cases content. But a Preface or a Foreword cannot be the authoritative external aids to interpret a particular provision and to give a definite meaning thereon. The Foreword merely announces that the Bihar Police Manual which contains the Rules in Volume-I, Forms in Volume-II and Appendixes in Volume-III is issued by and with the authority of the State Government under sections 7 and 12 of the Police Act.
19. The Jharkhand Police Manual is spread over 46 Chapters and contains (i) the general duties of the force and their code of conduct (ii) organization and personnel of the department (iii) the duties of police officers of all ranks (iv) the police station (v) information (vi) investigation
(vii) arrest and custody of accused (viii) surveillance and the prevention of crime (ix) conviction and registration of criminals (x) criminal investigation department and intelligence department (xi) appointment and enrolment
(xii) examinations and training (xiii) promotions and allowances (xiv) transfer leave and retirement (xv) punishments (xvi) rewards (xvii) uniform and clothing (xviii) complaints and corruption inquires (xix) police information and control room (xx) special duties of police and (xxi) ministerial cadre and fourth-grade employees and superior staff. Volume-I of the Jharkhand Police Manual which is spread over 672 pages deals with many aspects of the Police force and that has been followed for about half a century. The learned counsels for the petitioners submitted that the Rules under the Jharkhand Police Manual are held binding and after having been consistently applied for a long period attained statutory force and occupied the field for the appointment of Constables. On the other hand, Mr. Sachin Kumar, the learned Additional Advocate General referred to "Ajay Kumar Bhuyan"12 to submit that the Jharkhand Police Manual is a compendium of executive Orders issued under Article 162 of the Constitution. It is contended that the Recruitment Rules of 2014 shall supersede the provisions under the Jharkhand Police Manual to the extent it is inconsistent 12 Ajay Kumar Bhuyan v. State of Orissa : (2003) 1 SCC 707 117 W.P.(S) No. 6 of 2017 & analogous cases to the Rules framed in exercise of the powers under proviso to Article 309 of the Constitution.
20. The Latin phrase "contemporanea expositio" which means interpreting a statute or any other document by reference to the exposition it has received from contemporary authority is not always decisive, though entitled to considerable weight. In "Desh Bandhu Gupta & Co."13 the Hon'ble Supreme Court referred to "Baleshwar Bagarti"14 and "Mathura Mohan Saha"15 and reiterated that the Courts in construing a statute will give much weight to the interpretation put upon it at the time of its enactment but such interpretation cannot have a controlling effect upon the Courts and if needed must be discarded for cogent and persuasive reasons. In "Desh Bandhu Gupta & Co."13 the Hon'ble Supreme Court held as under:
"9. It may be stated that it was not disputed before us that these two documents which came into existence almost simultaneously with the issuance of the notification could be looked at for finding out the true intention of the Government in issuing the notification in question, particularly in regard to the manner in which outstanding transactions were to be closed or liquidated. The principle of contemporanea expositio (interpreting a statute or any other document by reference to the exposition it has received from contemporary authority) can be invoked though the same will not always be decisive of the question of construction (Maxwell 12th ed.p. 268). In Crawford on Statutory Construction (1940 ed.) in para 219 (at pp. 393-395) it has been stated that administrative construction (i.e. contemporaneous construction placed by administrative or executive officers charged with executing a statute) generally should be clearly wrong before it is overturned; such a construction, commonly referred to as practical construction, although not controlling, is nevertheless entitled to considerable weight; it is highly persuasive. In Baleshwar Bagarti v. Bhagirathi Dass the principle, which was reiterated in Mathura Mohan Saha v. Ram Kumar Saha has been stated by Mookerjee, J., thus:
"It is a well settled principle of interpretation that courts in construing a statute will give much weight to the interpretation put upon it, at the time of its enactment and since, by those whose duty it has been to construe, execute and apply it.... I do not suggest for a moment that such interpretation has by any means a controlling effect upon the courts; such interpretation may, if occasion arises, have to be disregarded for cogent and persuasive reasons, and in a clear case of error, a court would without hesitation refuse to follow such construction."
Of course, even without the aid of these two documents which contain a 13 Desh Bandhu Gupta & Co. v. Delhi Stock Exchange Assn. Ltd. : (1979) 4 SCC 565 14 Baleshwar Bagarti v. Bhagirathi Dass : ILR (1908) 35 Cal 701 15 Mathura Mohan Saha v. Ram Kumar Saha : AIR 1916 Cal 136 118 W.P.(S) No. 6 of 2017 & analogous cases contemporaneous exposition of the Government's intention, we have come to the conclusion that on a plain construction of the notification the proviso permitted the closing out or liquidation of all outstanding transactions by entering into a forward contract in accordance with the Rules, Bye-laws and regulations of the respondent."
21. The law on the subject was further elucidated in "Ultratech Cement Ltd."16 wherein the Hon'ble Supreme Court held as under:
"24.3. Suffice it to observe for the present purpose that in essence, the doctrine of contemporanea expositio is applied as a guide to the interpretation of a statute or even document by referring to the exposition that the same had received from competent authority at the relevant point of time. This doctrine is also relatable to the doctrine of stare decisis whereunder, an exposition standing for a long length of time, is considered to be a law settled and is applied as such. As regards the contemporaneous construction placed by the administrative or executive officers charged with executing statute, the courts lean in favour of attaching considerable weight to the same but, it cannot be laid down that understanding of a particular administrative or executing authority is always fait accompli and has to be applied even if erroneous. The true principle is just to the contrary : that is, if a construction placed by the contemporary authority is found to be clearly wrong or erroneous, the same deserves to be disregarded."
22. There can be no measure of doubt that the State Government may issue executive Orders under the provisions of the Police Act but such executive Orders do not take the color of statutory Rules. This is wrong to say that the executive Orders contained in the Jharkhand Police Manual though labeled as 'Rules' are statutory Rules framed in exercise of the powers under sections 4, 7, 12 and 46 of the Police Act. The expression 'statutory Rules' connotes a meaning that the Rules are framed under the provisions of a statute and the executive Orders cannot be labeled as statutory Rules. The Jharkhand Police Manual contains executive Orders issued from time to time and labeling of these executive Orders as 'Rules' was for convenience and compilation on the subjects dealt with thereunder.
23. The Notification dated 20th October 2014 recites that the Recruitment Rules of 2014 are framed in exercise of the powers conferred under proviso to Article 309 of the Constitution of India for direct appointment to the post of Constable in Jharkhand Police. Article 162 and Article 309 of the Constitution have been exhaustively discussed and their 16 Ultratech Cement Ltd. v. State of Rajasthan : (2021) 12 SCC 147 119 W.P.(S) No. 6 of 2017 & analogous cases relative scope is now well defined in the aforementioned judgments of the Hon'ble Supreme Court. Article 309 of the Constitution provides that the recruitment and conditions of service of the persons serving the Union or a State may be regulated by an Act of the appropriate Legislature. Proviso to Article 309 starts with the expression "it shall be competent" and therefore no question can be raised on the competency of the State Government to make Rules regulating the recruitment and conditions of service until provisions in that behalf are made by or under an Act of the appropriate Legislature. In "Somasundaram Viswanath"17 the Hon'ble Supreme Court held that if there is a conflict between the executive instructions and the Rules made under the proviso to Article 309 of the Constitution, the Rules made under the latter provision shall prevail. In "Somasundaram Viswanath"17 the Hon'ble Supreme Court held as under:
"6. It is well-settled that the norms regarding recruitment and promotion of officers belonging to the Civil Services can be laid down either by a law made by the appropriate legislature or by rules made under the proviso to Article 309 of the Constitution of India or by means of executive instructions issued under Article 73 of the Constitution of India in the case of Civil Services under the Union of India and under Article 162 of the Constitution of India in the case of Civil Services under the State Governments. If there is a conflict between the executive instructions and the rules made under the proviso to Article 309 of the Constitution of India, the rules made under proviso to Article 309 of the Constitution of India prevail, and if there is a conflict between the rules made under the proviso to Article 309 of the Constitution of India and the law made by the appropriate legislature the law made by the appropriate legislature prevails. The question for consideration is whether in the instant case there is any conflict between the Rules and the Office Memorandum dated 30-12-1976, referred to above. We have already noticed that there are different rules framed under the proviso to Article 309 of the Constitution of India for making recruitments to services in the different departments and provisions have been made in them for the constitution of Departmental Promotion Committees for purposes of making recommendations with regard to promotions of officers from a lower cadre to a higher cadre. But these rules are to some extent skeletal in character. No provision has been made in any of them with regard to the procedure to be followed by the Departmental Promotion Committees and their various functions and also to the quorum of the Departmental Promotion Committees. These details which were necessary for the proper functioning of the Departmental Promotion Committees, as a matter of practice, were laid down prior to 30-12-1976 by the Government of India in the form of Office Memoranda issued from time to time and that on 30-12-1976 a consolidated Office Memorandum was issued containing instructions with regard to such 17 Union of India v. Somasundaram Viswanath : (1989) 1 SCC 175 120 W.P.(S) No. 6 of 2017 & analogous cases details which were applicable to all Departmental Promotion Committees of the various Ministries/Departments in the Government of India. The said Office Memorandum deals with several topics, such as, functions of the Departmental Promotion Committees, frequency at which Departmental Promotion Committees should meet, matters to be put up for consideration by the Departmental Promotion Committees, the procedure to be observed by the Departmental Promotion Committees, the procedure to be followed in the case of an officer under suspension whose conduct is under investigation or against whom disciplinary proceedings are initiated or about to be initiated, validity of the proceedings of the Departmental Promotion Committees when a member is absent, the need for consultation with the Union Public Service Commission, the procedure to be followed when the appointing authority does not agree with the recommendations of a Departmental Promotion Committee, implementation of the recommendations of the Departmental Promotion Committees, ad hoc promotions, period of validity of panels etc. etc. The Office Memorandum dated 30-12-1976, therefore, is in the nature of a complete code with regard to the topics dealt with by it, unless there is anything in the Rules made under the proviso to Article 309 of the Constitution of India, which is repugnant to the instructions contained in the Office Memorandum, the Office Memorandum which is apparently issued under Article 73 of the Constitution of India is entitled to be treated as valid and binding on all concerned. In the instant case the Rules do not contain any of these details except indicating who are all the persons who constitute the Departmental Promotion Committee. We do not, therefore, find any repugnancy between the Rules and the Office Memorandum. In the circumstances we feel that the plea raised by Respondent 1 in his additional affidavit dated 13-5-1988 (p. 132 of the paper book) that the Office Memorandum is ineffective cannot be upheld. We do not agree with the decision of the Central Administrative Tribunal that in the instant case the proceedings of the Departmental Promotion Committee on 7-8-1986 have been vitiated "solely on account of this reason viz. that Secretary, Ministry of Defence, one of its members was not present". We hold that the proceedings of the Departmental Promotion Committee at its meeting held on 7-8-1986 are not invalid for the above reason."
24. Rule 663 of the Bihar Police Manual had provided as under:
663. Selection of recruits.--(a) Strong, healthy young men between the ages of 19 and 27 years and who have passed secondary (i.e. Matriculation) examination shall be selected as recruits as far as possible. The standard of physical tests shall be same as given in Appendix 38, clause 9 for Sub-
Inspectors. For scheduled castes and tribes, the upper age-limit is up to 32 years and educational qualification can be reduced to middle pass if matriculates are not available. The standards of height and chest measurements are given below. These are the minima and Superintendents should endeavour to get men of higher standard :--
(i) for general--height 163 centimeters and chest 80 centimeters.
(ii) for scheduled caste and tribe--height 158 centimeters and chest 78 centimeters.
Note. -- ln measuring the chest, the measuring tape must be applied evenly but not tightly, its upper edge touching the lower border of the shoulder blades, and its lower edge passing just above the nipples, the arms hanging by the sides. The standard is the minimum measurement, with the chest fully deflated. Just before the measurement is taken the candidate shall be made to 121 W.P.(S) No. 6 of 2017 & analogous cases count up to thirty, without taking breath and without hurrying.
(iii) There is no physical standard for Gurkhas, who are residents of India and men of the best physique obtainable and at least literate shall be enlisted. N.B. -- Nepalese subjects cannot be enlisted.
(b) Recruits shall be measured by the reserve inspector in the Superintendent's presence at the time of enlistment.
(c) The Selection Board is not precluded from selecting men over 27 years of age or for special reasons, men beneath the standard of measurement, but it shall do so only on good grounds. Before enlistment the Deputy Inspector- General can give relaxation in height and chest by 2.5 cms. only. (See Cl. 9 of Appendix 2, Part II).
(d) The recruitment shall be made twice a year in such a way that recruits are ready to go to Constables Training School before the start of the session. There shall be no necessity for training in district Headquarters. The Superintendent shall publish notice of selection of candidates in newspapers giving the exact number of vacancies and also advertise through employment exchange. He shall endeavour that selection is completed and results are laid before the candidates the same day or on the following day so that they are not made to stay unnecessarily. No waiting list of candidates beyond the number advertised except for few extra men for possible unfitness in medical test is to be kept.
25. There were modifications in the Bihar Police Manual which are provided in the Notification dated 12th November 2001 that the Government of Jharkhand made while adopting the same. Rule 663(c) of the Bihar Police Manual was repealed and new provisions were incorporated therein which are now part of the Jharkhand Police Manual. The modifications are confined to Rule 663 clause (a) and clause (c) whereunder the upper age limit of 32 years prescribed for Scheduled Castes and Scheduled Tribes in the pre-existing clause (a) and the academic qualification were deleted. The requirement as to the standard of height and chest measurements was also deleted and modified to the extent described in the Notification dated 12 th November 2001. Just to mention, the pre-existing Rule 663 provided under clause (c) selection of Constables above 27 years and the standard of measurement subject to relaxation in height and chest by 2.5 cms by the Deputy Inspector-General.
26. The relevant portions of the Notification dated 12 th November 2001 are extracted below:
English translation:
(3) Rule 663 (c) of the Bihar Police Manual shall be deemed repealed and 122 W.P.(S) No. 6 of 2017 & analogous cases in place of it the following modification shall be deemed to have been substituted from 1 to 17, ........................................................................................... ........................................................................................... (13) Waiting list: - According to Police Manual Rule 663 (D) no waiting list should be made. If the advertised vacancies cannot be filled up after the first list is issued, then to fill the advertised vacancies in that situation, from the bottom of the final candidate selected in the first merit list of Integrated Priority list, in the same order, according to the merit wise list, vacancies Will be made. All published vacancies will definitely be filled within six months of the first listing being issued.
27. In Chapter 20 of the Jharkhand Police Manual, there is a description of the superior officers and other officers in Rule 639; the Constable is at the bottom in the hierarchy at Sl. No.13. Rule 661(a) provides that the Constables shall be distinguished as (i) writer Constables and (ii) ordinary Constables. It further provides that the Constables who are Matriculate and qualify at the competitive examination for promotion shall be known as writer Constables whose duties shall be those of a Special writer at police stations. They shall perform office duty, and conduct routine business of the police station in the absence of the Sub-Inspectors and Assistant Sub-Inspectors. It is further provided under clause (b) that the Constables shall be appointed by the District Superintendent of Police for which a list shall be prepared by the Selection Board duly constituted for the purpose. Rule 663 dealt with the selection of recruits, who shall be strong, healthy young men between the ages of 19 and 27 years and are Matriculate. It further provides that the standard of physical test shall be that of sub- Inspectors as provided in Appendix-38 (clause 9). It further provides that the upper age limit for the Scheduled Castes and Scheduled Tribes shall be up to 32 years and the educational qualification can be reduced if Matriculate candidates are not available. Clause (7) of Rule 663(c) provided that there shall be a qualifying written examination and the marks obtained by the candidates shall not be counted for the preparation of the final selection list. Clause (12) thereunder provided that 50% of the vacant seats shall be reserved for the Home Guards registered in the State of Jharkhand and in the absence of suitable Home Guard candidates the unfilled vacancies shall be 123 W.P.(S) No. 6 of 2017 & analogous cases filled up with non-Home Guard candidates. Under clause (13), it is provided that there shall be no waiting list but if the advertised vacancies are not filled up after the first list, then the candidates from the bottom of the final selected in the first merit list shall be offered the appointment.
28. However, the Recruitment Rules of 2014 provide that there shall be a written examination of the level of Class-X standard of 300 marks comprising of 100 objective type questions, mainly of general knowledge, common language, regional and tribal language and numerical ability.
29. Under Rule 4, the Recruitment Rules of 2014 provides that the recruitment process shall be conducted by the Jharkhand State Uniform Service Appointment Board. As per the available vacancies, a draft for advertisement and application form shall be prepared and made available to the interested candidates at selected Post Offices and Banks. It further provides that Optical Mark Recognition/Optical Character Recognition technique shall be used and the candidate shall be given the option for district/battalion against the advertised vacancies. Rule 5 lays down the reservation policy in detail. Under Rule 6, the procedure for recruitment has been laid down. It provides that a merit list of the successful candidates shall be prepared based on marks obtained in the written examination. It further provides that the date of birth of a candidate shall be determinative in case two candidates obtain equal marks in the merit list, all things equal. These Rules provide and prescribe also the procedure for the Physical Skill Test and Medical Examination. Under Rule 6(viii), it is further provided that the candidates who obtain pass marks in regional and tribal languages shall only qualify for the selection. It is further provided under clause (ix) that the minimum qualifying marks in the written examination shall be 45% for the General and Backward Class candidates and 35% for SC/ST candidates. Rule 10 provides that the merit list of successful candidates shall be prepared based on marks obtained in the written examination. Rule 11 provides that the corresponding provisions of the Jharkhand Police Manual 124 W.P.(S) No. 6 of 2017 & analogous cases shall be omitted.
30. The relevant portions of the Notification dated 20th October 2014 are extracted below:
English translation:
(6) Procedure of recruitment:
(i) The scrutiny of application forms shall be done after collection of application forms. Only those candidates shall be eligible to appear in written examination whose application forms is found correct. After scrutiny of application forms, candidates, first of all, will have to appear in written examination.
(ii) The entire recruitment process till preparation of final merit list shall be done by the Jharkhand State Uniform Service Appointment Board. A data shall be prepared on the basis of application forms received from the candidates in prescribed format. Complete information in respect of a candidate viz, name of a candidate, father's name of a candidate, permanent and temporary address, age certificate, reservation category, citizenship, educational qualification and any additional information which is prescribed by the Appointment Board shall be available in the prepared data.
(iii) Separation of qualified and disqualified candidates shall be done by Electronic system.
(iv) Defective application forms shall be rejected and information in this regard shall be published on the website mentioning the reasons of rejection.
(v) After deciding the venue and the program of the examination, it shall be informed to the eligible candidates by the Jharkhand State Uniform Service Appointment Board. Along with it, a Public Notice shall also be published in prominent local newspapers.
(vi) The level of written examination shall be of Class-Xth level and questions shall be of objective type. Written examination shall be of 300 marks. There shall be 100 questions in a question paper of two hours, in which marks for each correct answer shall be mentioned against each question.
(vii) The answer sheet shall be in two copies, one copy out of it shall be in the form of Invisible carbon copy and this copy shall be kept in safe custody with the Appointment Boards
(viii) Written examination shall mainly be conducted for General Knowledge, knowledge of common language and Numerical ability; and Regional and Tribal languages notified for the district by the State Government.
Only those candidates shall be included in the final selection/successful list, who has obtained pass marks in the knowledge of Regional and Tribal languages examination notified for the District the test procedure for assessing the knowledge of Regional and Tribal languages shall be notified separately by the executive order for its test.
(ix) Minimum qualifying marks in written examination shall be 45 percent for the candidates belonging to General arid Backward Class and 35 percent for SC/ST candidates.
(x) Merit list of successful candidates shall be prepared on the basis of marks obtained in the written competitive examination.
125 W.P.(S) No. 6 of 2017 & analogous cases(xi) In case of tie, in the marks of candidates in the merit list of successful candidates, date of birth shall be the basis of seniority.
(xii) On the basis of marks obtained in the written examination, candidates of all categories in ratio of 1:3 of the advertised/expected vacancy shall be selected for the Physical Test examination.
(xiii) Candidates selected on the basis of written examination shall have to appear in Physical Skill Test and it shall be essential to pass in it, but no marks shall be given on the basis of Physical Skill Test. No relaxation is admissible for any category in the minimum prescribed criteria of physical eligibility.
....................................................................................... ....................................................................................... (10) Selection List:
(i) After completion of the recruitment examination, the selection list of successful candidates shall be prepared by Appointment Board on the basis of marks obtained as per category wise available vacancy for each District/Battalion/Unit published in the advertisement.
(ii) If total marks in written examination as well as age of two or more than two candidates are same, then their seniority in the list shall be determined on the basis of their height.
(iii) The list prepared by the Jharkhand State Uniform Service Appointment Board shall be valid for one year.
(11) After notification of this Rule, relevant provision of Jharkhand Police Manual shall be automatically omitted.
By order of the Governor of Jharkhand Sd/ (N.N. Pandey) Principal Secretary
31. The grievance of the petitioners is that on coming into force of the Recruitment Rules of 2014 the relevant provisions of the Rule 663 of the Jharkhand Police Manual shall be automatically omitted. According to the petitioners, the provision under Rule 663 which requires the State Government to publish a second merit list cannot be omitted or deleted through the Rules framed by exercise of the powers under proviso to Article 309 of the Constitution. As the Rules framed under proviso to Article 309 of the Constitution must be in conformity with the other provisions of the Constitution such as Articles 14, 16, 310 and 311, the petitioners set up a plea that omitting a part of Rule 663(c) in the Jharkhand Police Manual caused serious prejudice to them and were unfairly treated by the Government of Jharkhand which set cut-off marks for appointment to the post of Constable. Mr. R.N. Sahay, the learned senior counsel for the petitioners in 1st set of writ petitions submitted that a candidate who 126 W.P.(S) No. 6 of 2017 & analogous cases qualified in the Preliminary examination cannot be forced to undergo the Mains examination. This submission is based on the premise that any stipulation in the advertisement dehors the statutory Rules in the Jharkhand Police Manual cannot be enforced and followed for the appointment of Constables. The learned senior counsel referred to "Malik Mazhar"18 wherein the Hon'ble Supreme Court held that the recruitment to the service can only be made in accordance with the Rules and the error, if any, in the advertisement cannot override the Rules. The petitioners have also taken the position that the Recruitment Rules of 2014 were not placed before the Legislative Assembly and for that reason cannot even repeal the existing statutory Rules under Volume-I of the Jharkhand Police Manual. Following him, Mr. Abhay Kumar Mishra, the learned counsel appearing in 3rd set of writ petitions contended that the Recruitment Rules of 2014 are ultra-vires to the Constitution of India inasmuch as under Rule 3 the upper age limit for appointment to the post of Constables has been changed to the detriment of the aspirants and that provision has been framed contravening Rule 663(c) of the Jharkhand Police Manual.
32. The primary duty of the Court is to expound the law but in the process of adjudication the Court may be asked to resolve the conflict in the legislative or executive intention and the spirit of law. It is the duty of the Court to creatively interpret the law. The executive intention may be winched up by taking into account the ostensible purpose and object and the real intention of the executive which seeks to implement its scheme. In doing so, the Court may sometime be required to adopt a functional approach and look into the intention of the executive by going beyond and behind the words and phrases used thereunder so that no absurdity or practical inconvenience may arise.
33. This is well-settled that it is for the employer to decide the qualification and other criteria for appointment. This is also no ground to challenge the validity of the Rules that those could have been farmed in a 18 Malik Mazhar Sultan v. U.P. Public Service Commission : (2006) 9 SCC 507 127 W.P.(S) No. 6 of 2017 & analogous cases better manner or there can be better Rules for the appointment. This is entirely within the domain of the employer to make Rules for the appointment and unless it is demonstrated that the Rules so framed violates the equality clause in the Constitution or the other legislation, the Rules must be held valid. There is no right in a candidate to challenge the age requirement as prescribed under the Rules and no candidate can seek age relaxation as a matter of right. The age criteria and the fixing of cut-off date are purely administrative or legislative function and the Court cannot intervene merely on the ground that the previous Rules better suited to the candidates.
34. The choice of date as the basis for classification cannot always be dubbed as arbitrary unless it is shown to be capricious or whimsical; in the words of Justice Holmes19 - it is very wide off the reasonable mark. In "Hathising Manufacturing Co. Ltd."20 the Hon'ble Supreme Court held that a classification can be founded on a particular date and fixing a cut-off date cannot always be arbitrary even if no particular reason is forthcoming for the choice of such a date. The consideration which may be in the mind of the executive authority can be financial, administer or other considerations and the Court must exercise judicial restrain and must ordinarily leave to the executive authority to fix the cut-off date21. In "N. Subbarayudu"21 the Hon'ble Supreme Court held as under:
"7. There may be various considerations in the mind of the executive authorities due to which a particular cut-off date has been fixed. These considerations can be financial, administrative or other considerations. The court must exercise judicial restraint and must ordinarily leave it to the executive authorities to fix the cut-off date. The Government must be left with some leeway and free play at the joints in this connection."
35. "Ramjee Prasad"22 held that the choice of the date depends on several factors such as number of vacancies, need to fill up the posts, availability of candidates etc. The fixing of cut-off date for determining the 19 Louisville Gas Co. v. Alabama Power Co. : 240 US 30, 32 (1927) 20 Hathising Manufacturing Co. Ltd. v. Union of India : AIR 1960 SC 923 21 Govt. of A.P. v. N. Subbarayudu : (2008) 14 SCC 702 22 State of Bihar v. Ramjee Prasad : (1990) 3 SCC 368 128 W.P.(S) No. 6 of 2017 & analogous cases maximum or minimum age is in the discretion of the Rule making authority or the employer and it must be accepted that such a cut-off date cannot be fixed with any mathematical precision or in such a manner as would avoid hardship in all conceivable cases. In "Ami Lal Bhat (Dr)"23 the Hon'ble Supreme Court held that the fixing of a cut-off date for determining the maximum or minimum age prescribed for a post is not per se arbitrary. In "Ami Lal Bhat (Dr)"23 the Hon'ble Supreme Court has elucidated the subject as under:
"5. This contention, in our view, is not sustainable. In the first place the fixing of a cut-off date for determining the maximum or minimum age prescribed for a post is not, per se, arbitrary. Basically, the fixing of a cut-off date for determining the maximum or minimum age required for a post, is in the discretion of the rule-making authority or the employer as the case may be. One must accept that such a cut-off date cannot be fixed with any mathematical precision and in such a manner as would avoid hardship in all conceivable cases. As soon as a cut-off date is fixed there will be some persons who fall on the right side of the cut-off date and some persons who will fall on the wrong side of the cut-off date. That cannot make the cut-off date, per se, arbitrary unless the cut-off date is so wide off the mark as to make it wholly unreasonable. This view was expressed by this Court in Union of India v. Parameswaran Match Works and has been reiterated in subsequent cases. In the case of A.P. Public Service Commission v. B. Sarat Chandra the relevant service rule stipulated that the candidate should not have completed the age of 26 years on the 1st day of July of the year in which the selection is made. Such a cut-off date was challenged. This Court considered the various steps required in the process of selection and said, "when such are the different steps in the process of selection the minimum or maximum age of suitability of a candidate for appointment cannot be allowed to depend upon any fluctuating or uncertain date. If the final stage of selection is delayed and more often it happens for various reasons, the candidates who are eligible on the date of application may find themselves eliminated at the final stage for no fault of theirs. The date to attain the minimum or maximum age must, therefore, be specific and determinate as on a particular date for candidates to apply and for the recruiting agency to scrutinise the applications".
This Court, therefore, held that in order to avoid uncertainty in respect of minimum or maximum age of a candidate, which may arise if such an age is linked to the process of selection which may take an uncertain time, it is desirable that such a cut-off date should be with reference to a fixed date. Therefore, fixing an independent cut-off date, far from being arbitrary, makes for certainty in determining the maximum age."
36. In "Nair Service Society"24 where the maximum prescribed age limit was reduced to 35 years which was earlier 40 years, the Hon'ble 23 Ami Lal Bhat (Dr) v. State of Rajasthan : (1997) 6 SCC 614 24 Nair Service Society v. State of Kerala : (2007) 4 SCC 1 129 W.P.(S) No. 6 of 2017 & analogous cases Supreme Court held as under:
"37. Categories I, II and III aforementioned are excluded on the basis of the status held by the persons concerned. Category IV is subject to the income limit specified in Category VI. We may, at this stage, however, state that we do not find any merit in the submission of Mr Venugopal that bringing down the age-limit from 40 to 35, vis-à-vis, the office memorandum issued by the Central Government fixing age-limit as 40 is bad in law in view of the fact that age of superannuation of the employees in the State of Kerala is 55, as compared to the age of superannuation of the Central Government employees, which is 60."
37. This is also equally fallacious to argue that the Recruitment Rules of 2014 cannot supersede and omit the provision under Rule 663(c) to the extent it provided that a 2nd merit list shall be prepared. A provision for the preparation of 2nd merit list cannot be held a mandatory provision that shall bind the State of Jharkhand to select inferior candidates if the vacancies are not filled. The employer cannot be forced to appoint inferior candidates or those who shall not be suitable for appointment. There is no force in the challenge to Rule 11 of the Recruitment Rules of 2014 which provides that the corresponding provisions in the Jharkhand Police Manual shall stand omitted. The challenge to the appointments made under Advertisement No.4 of 2015 and Advertisement No.8 of 2017 shall fail also for the reason that a candidate has no indefeasible claim for appointment to a post as a matter of right.
38. Quite evidently, the Court should not intervene in the matter and exercise its power of judicial review under Article 226 of the Constitution. Justice Joseph McKenna25 who was an American politician and the Associate Justice of the Supreme Court of the United States of America aptly made the following observations:
"It may seem unjust and oppressive, yet be free from judicial interference. The problems of government are practical ones and may justify, if they do not require, rough accommodations, illogical, it may be, and unscientific. But even such criticism should not be hastily expressed. What is best is not always discernible; the wisdom of any choice may be disputed or condemned. Mere errors of government are not subject to our judicial review. It is only its palpably arbitrary exercises which can be declared void ...."25
Metropolis Theater Co. v. City of Chicago : 228 US 61 (1913) 130 W.P.(S) No. 6 of 2017 & analogous cases
39. For the foregoing reasons, we hold that the "Jharkhand Rajya Police Appointment Rules, 2014" are valid and the provisions thereunder do not suffer vice of arbitrariness. These Rules are being validly applied for the selection and appointment of the Police Constables. We therefore find no reason to interfere in these matters and, consequently, the writ petitions are dismissed.
40. IAs, if any, shall stand disposed of accordingly.
(Shree Chandrashekhar, A.C.J.) (Arun Kumar Rai, J.) (Arun Kumar Rai, J.) Jharkhand High Court, Ranchi Dated: 26th April 2024 Amit/sudhir/R.K. A.F.R 131 W.P.(S) No. 6 of 2017 & analogous cases