Himachal Pradesh High Court
M/S Vardhman Ispat Udyog vs . Hpseb Ltd. on 31 May, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
M/s Vardhman Ispat Udyog vs. HPSEB Ltd.
CWP No. 2503 of 2022 31.05.2022 Present: Mr. Manik Sethi, Advocate, for the .
petitioner.
Mr. T. S. Chauhan, Advocate, for the respondent.
Admit. Tag alongwith CWP No. 1571 of 2022.
(Tarlok Singh Chauhan) Judge r (Chander Bhusan Barowalia) Judge 31st May, 2022 (himani) ::: Downloaded on - 01/06/2022 20:05:38 :::CIS