Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] Bombay Presidency - Subsection Section 24(iii) in The Bombay Homoeopathic Practitioners' Act, 1959 (iii)any law for the time being in force in India or any part thereof regulating the registration of practitioners of medicine,
