Section 34 in The Punjab Motor Transport Workers Rules, 1963
34. Leave Book.
(1)Every employer shall provide each worker with a book in Form No. VIII (hereinafter called the 'Leave Book'). The Leave Book shall be the property of the worker and the employer or his agent shall not demand it except to make necessary entries and shall not keep it for more than a week at a time :Provided that if any leave card or similar record giving full particulars of the leave as shown in the leave book is issued by the employer to the motor transport worker such card or record may be accepted by order in writing by the Chief Inspector.
