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Central Information Commission

Mratal Ahirwar vs Department Of Posts on 26 October, 2015

                       CENTRAL INFORMATION COMMISSION
                          Club Building (Near Post Office)
                        Old JNU Campus, New Delhi - 110067
                               Tel: +91-11-26101592

                                                  File No. CIC/BS/A/2014/902597+902485/8879
                                                                             26 October 2015
Relevant Facts emerging from the Appeal:

Appellant                               :     Mr. Atal Paramlal Ahirwar
                                              R/o - 606,
                                              Shiv Shankar Co-OP, HSG, Society,
                                              Ambika Nagar, Station Road,
                                              Ulhasnagar, Maharashtra

Respondent                             :      CPIO / Sr. Superintendent of Post Offices
                                              Department of Post
                                              O/o Sr. Superintendent of Post Offices
                                              Jhansi Postal Division
                                              Jhansi

                                              CPIO / Sr. Superintendent of Post Offices
                                              Department of Post
                                              O/o Sr. Superintendent of Post Offices
                                              Thane Central Postal Division
                                              Thane - 400601

RTI application filed on               :      10/07/2014
PIO replied on                         :      24/07/2014
First appeal filed on                  :      25/07/2014 & 08/08/2014
First Appellate Authority order        :      22/08/2014
Second Appeal dated                    :      25/09/2014 & 26/09/2014

Information sought

:

File No. CIC/BS/A/2014/902597 The appellant has sought the following information:-
1. Provide all the registered ad receipt of Jhansi District of Uttar Pradesh State from 11/02/2014 to 16/02/2014.
2. Provide me all the registered ad delivered & undelivered report of registered ad document from Ulhasnagar - 421 004 post office of Maharashtra State between 16/02/2014 to 24/02/2014.
3. Provide the entire registered ad delivered & undelivered report of registered ad document from Nowgong taluka of Chhatarpur District of Madhya Pradesh State from 15/02/2014 to 24/02/2014.

File No. CIC/BS/A/2014/902485 The appellant has sought the following information:-

1. Provide all the registered ad receipt of Jhansi District of Uttar Pradesh State from 11/02/2014 to 16/02/2014.
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2. Provide me all the registered ad delivered & undelivered report of registered ad document from Ulhasnagar - 421 004 post office of Maharashtra State between 16/02/2014 to 24/02/2014.
3. Provide the entire registered ad delivered & undelivered report of registered ad document from Nowgong taluka of Chhatarpur District of Madhya Pradesh State from 15/02/2014 to 24/02/2014.

Grounds for the Second Appeal:

The CPIO has not provided the desired information.
Relevant Facts emerging during Hearing:
The following were present Appellant: Absent Respondent: Mr. Sanjay Gupta CPIO's representative Jhansi M: 09415880651 & Mr. C D Joshi CPIO's representative Thane through VC M: 09920147733 It is seen that the information sought in both the appeals is inter-related and hence they are heard together and disposed of by a common order.
The CPIO's representative Thane stated that in compliance of DPS order dated 22/08/2014 the information relating to registered articles delivered during the period 16/02/2014 to 24/02/2014 has been provided to the appellant vide letter dated 18/09/2014. The CPIO's representative Jhansi stated that the appellant is seeking information of roving nature (viz. details of all registered articles sent from Jhansi to Ulhasnagar during the period 11/02/2014 to 16/02/2014) but in the absence of the name of the booking post office the details cannot be supplied. He further stated that the appellant is referring to registered articles dispatched by the court and such mail is normally handled by the Court Post Office and information relating to registered articles booked at Court Post Office during the period 11/02/2014 to 16/02/2014 will be supplied. The appellant is not present for canvassing his case/contesting the respondent's submissions.
Decision notice:
As agreed by the CPIO's representative, Jhansi he should supply the information as above to the appellant within 15 days from the date of receipt of this order.
The appeals are disposed of accordingly.
BASANT SETH Information Commissioner Authenticated true copy:
(R. L. Gupta) Dy. Registrar/Designated Officer Page 2 of 2