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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Bihar - Subsection

Section 16(2) in The Bihar Narcotic Drugs and Psychotropic Substances Rules, 1985

(2)He sends the consignment in packages securely packed and sealed and does not open any such package during transit except on requisition from the Collector of the district or under order under Section 92 of the Code of Criminal Procedure, 1973;