Section 2(f) in Tripura Foodgrains (Distribution) Control Order, 1972
(f)"family" for the purpose of this Order shall include the following persons besides the applicant for the family card, namely :(i)wife, in case of male applicant;(ii)husband, in case of female applicant ;(iii)children including step children and adopted children above the age of one year ;(iv)other relatives dependent on the applicant and entertained in the family in common messing but shall exclude guests including paying guests, servants and maid servants.
