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Union of India - Section

Section 58 in The Semiconductor Integrated Circuits Layout-Design Rules, 2001

58. Cancellation of the registration of the registered user

.-An application for the cancellation of the registration of a registered user under clause (a) or clause (b) or clause (c) of sub-section (1) of section 26 shall be made on Form LD-14 or Form LD-15, as the case may be, accompanied by prescribed fee and shall be accompanied by a statement of grounds on which it is made.