Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30] [Entire Act] Union of India - Subsection Section 30(h) in THE NATIONAL ANTI-DOPING ACT, 2022 (h)the other activities to be undertaken by the Agency for eliminating doping in sport under clause (n) of sub-section (3) of section 16;
