Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Sikkim - Subsection Section 10(iv) in Sikkim Subject Rules, 1961 (iv)The Register shall be a public record and certified copies or extracts from such record shall be given upon application made for the purpose and on payment of fee of Rs. 5/for each entry.
