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Bombay High Court

Echjay Forgings Private Limited vs Union Of India Through Secratery, ... on 27 April, 2023

Author: Abhay Ahuja

Bench: Nitin Jamdar, Abhay Ahuja

Trupti                                1                   22-wp-963-2023.odt



      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              CIVIL APPELLATE JURISDICTION

                     WRIT PETITION NO. 963 OF 2023

Echjay Forgings Pvt. Ltd.                          ...        Petitioner
     versus
The Union of India and Others                      ...        Respondents
                                ......
Mr. Jas Sanghavi i/b. PDS Legal for the Petitioner.
Mr. Subir Kumar with Ms.Kavita Shukla and Ms. Kashish Rehan
for Respondent Nos. 1 to 5.
                                 ......

                                    CORAM : NITIN JAMDAR &
                                            ABHAY AHUJA, JJ.

DATE : 27 APRIL 2023 P.C. :-

The learned Counsel appears on behalf of all the Respondents and states that reply is filed. The learned Counsel for the Petitioner seeks time to consider the reply and file rejoinder, if necessary.

2. Stand over to 19 June 2023.

     ABHAY AHUJA, J.                           NITIN JAMDAR, J.




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