Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Goa - Section Section 136 in Goa Prisons Rules, 2006 136. Superintendent to submit report of assault. - The Superintendent shall submit a full report to the Inspector General and the Government of any serious assault committed by any prisoner upon a prison employee or of any combined outbreak amongst prisoners.
