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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Punjab - Subsection

Section 7(xiv) in The Punjab Welfare Officers Recruitment and Conditions of Service Rules, 1952

(xiv)to advise the factory management on question relating to training of new starters, apprentices, workers on transfer and promotion, instructors and supervisors, supervision and control of notice-board and information bulleting to further education of workers and to encourage their attendance at Technical Institutes; and