Delhi High Court - Orders
Vipin Malik & Anr vs Pacl India Ltd. & Ors on 8 November, 2023
Author: Rekha Palli
Bench: Rekha Palli
$~26
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ EX.P. 17/2020
VIPIN MALIK & ANR.
..... Decree Holders
Through: Ms. Aakanksha Kaul, Mr. Aman
Sahani, Ms. Rhea Borkotoky and Mr
Arif Ansari, Advs.
versus
PACL INDIA LTD. & ORS.
..... Judgement Debtors
Through:
CORAM:
HON'BLE MS. JUSTICE REKHA PALLI
ORDER
% 08.11.2023 At request of learned counsel for the Decree Holders, list on 21.03.2024.
REKHA PALLI, J NOVEMBER 8, 2023 acm This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 11/11/2023 at 01:36:58